Cited Judgements :-

ANIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2019-3-103] [REFERRED TO]
RAMACHANDRAN NAIR VS. STATE OF KERALA [LAWS(KER)-2019-3-359] [REFERRED TO]
MALLAPPA S/O SIDDAPPA PUJARI VS. THE STATE OF KARNATAKA [LAWS(KAR)-2016-4-146] [REFERRED TO]
AJEESH JAFFER VS. STATE OF KERALA [LAWS(KER)-2024-8-22] [REFERRED TO]
RASHID VS. STATE OF KERALA [LAWS(KER)-2024-1-25] [REFERRED TO]
SAHIL KUMAR & ANR VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-12-106] [REFERRED TO]
NOUSHAD HUSSAIN VS. FAISAL [LAWS(KER)-2016-8-98] [REFERRED TO]
BASALINGAPPA HANAMANT VALIKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-403] [REFERRED TO]
SANT KUMAR JAIN VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2015-5-413] [REFERRED TO]
SANTOSH VS. STATE OF U.P. [LAWS(ALL)-2019-11-362] [REFERRED TO]
TARIK ALI VS. STATE OF U.P. [LAWS(ALL)-2019-12-269] [REFERRED TO]
BALJEET SINGH SHISHODIA VS. STATE OF U.P. [LAWS(ALL)-2019-12-428] [REFERRED TO]
UMESH KUMAR PANDEY @ MINTU VS. STATE OF U.P. [LAWS(ALL)-2020-1-37] [REFERRED TO]
NITESH KISHORBHAI CHAWLA AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-3-1] [REFERRED TO]
SALIL BANDODKAR VS. STATE OF GOA [LAWS(BOM)-2017-5-103] [REFERRED TO]
CHABILAL K C SON OF THAMAN K C VS. STATE OF GOA, THROUGH PUBLIC PROSECUTOR, HIGH COURT, PANAJI, GOA [LAWS(BOM)-2017-4-211] [REFERRED TO]
AWANEESH CHANDRA JHA VS. STATE OF NAGALAND [LAWS(GAU)-2023-5-81] [REFERRED TO]
FAKEERA VS. STATE OF U.P. [LAWS(ALL)-2021-7-251] [REFERRED TO]
GAGAN VS. STATE OF U. P. [LAWS(ALL)-2021-8-50] [REFERRED TO]
UGEN JIGMEE AND ANOTHER VS. STATE OF SIKKIM [LAWS(SIK)-2017-5-16] [REFERRED TO]
MOTI RAM & ORS ; JITENDRA SINGH & ORS VS VS. STATE & ANR [LAWS(RAJ)-2016-8-85] [REFERRED]
PARAMJIT SINGH ALIAS MINTU VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-1-147] [REFERRED TO]
RAMA PANDIT VS. STATE OF BIHAR [LAWS(PAT)-2015-8-8] [REFERRED TO]
BALJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-5-23] [REFERRED TO]
ABDUL FAHAD VS. STATE OF KERALA [LAWS(KER)-2019-3-98] [REFERRED TO]
SHIVNATH RAM AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-3-83] [REFERRED TO]
GIRDHARILAL CHAUDHARY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-8-4] [REFERRED TO]
VIJAY TIWARI VS. STATE OF U.P. [LAWS(ALL)-2020-1-26] [REFERRED TO]
DEVI SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-325] [REFERRED TO]
ADITYA KUMAR GAUTAM VS. STATE OF U.P. [LAWS(ALL)-2020-1-24] [REFERRED TO]
JITENDRA KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-11-322] [REFERRED TO]
SALEEM VS. STATE OF U.P. [LAWS(ALL)-2019-11-326] [REFERRED TO]
NITIN SINGHAL AND ANOTHER VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-1-130] [REFERRED TO]
PARVEEN KUMAR VS. STATE OF U. P. [LAWS(ALL)-2020-6-186] [REFERRED TO]
AMEY PRABHUDESSAI AND ORS. VS. STATE OF GOA AND ORS. [LAWS(BOM)-2015-1-335] [REFERRED TO]
LAXMAN AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-1-223] [REFERRED TO]
VISHWAJEET RANE VS. STATE OF GOA, THROUGH POLICE ATTACHED TO OLD GOA [LAWS(BOM)-2017-8-257] [REFERRED TO]
GURCHARAN SINGH & ORS VS. STATE OF J&K AND ANOTHER [LAWS(J&K)-2018-12-80] [REFERRED TO]
DEEPAK GOEL & ANR VS. STATE AND ORS [LAWS(J&K)-2018-5-18] [REFERRED TO]
VALVEER VS. STATE OF U.P. [LAWS(ALL)-2020-8-40] [REFERRED TO]
AVDHESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2021-7-196] [REFERRED TO]
RAJEEV MOHAN SAXENA VS. STATE OF U.P. [LAWS(ALL)-2021-9-22] [REFERRED TO]
BIJU CHERYAN VS. STATE OF KERALA [LAWS(KER)-2014-10-157] [REFERRED TO]
SEBASTIAN VS. STATE OF KERALA AND ORS. [LAWS(KER)-2014-12-147] [REFERRED TO]
FRANCIS VS. STATE OF KERALA [LAWS(KER)-2024-5-158] [REFERRED TO]
ABHIMANYU VS. STATE OF KERALA [LAWS(KER)-2024-6-62] [REFERRED TO]
PURUSHU VS. GANESHAN [LAWS(KER)-2023-3-32] [REFERRED TO]
HARIDAS VS. STATE OF KERALA [LAWS(KER)-2024-1-23] [REFERRED TO]
SATISH VS. STATE OF KARNATAKA [LAWS(KAR)-2023-4-333] [REFERRED TO]
GULZAR BEGUM VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-359] [REFERRED TO]
GANESH CHOUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-2-11] [REFERRED TO]
MOHIT KUMAR AGARWAL & ORS VS. STATE OF SIKKIM [LAWS(SIK)-2017-6-8] [REFERRED TO]
SHRI SANJAY PRASAD VS. STATE OF SIKKIM [LAWS(SIK)-2017-7-5] [REFERRED TO]
NARAYAN SHARMA (DAWARI), SON OF CHURAMANI DAWARI VS. STATE OF SIKKIM [LAWS(SIK)-2018-4-3] [REFERRED TO]
PEMA CHULTIM BHUTIA VS. STATE OF SIKKIM [LAWS(SIK)-2022-2-6] [REFERRED TO]
NAJIR HUSSAIN VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-2016-12-76] [REFERRED TO]
HAMRIUDDIN MIAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-92] [REFERRED TO]
RAJESH GOPALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2024-6-90] [REFERRED TO]
BALWINDER SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-1-156] [REFERRED TO]
P. VIJESH VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-5-56] [REFERRED TO]
YESAIAH @ YESU VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-24] [REFERRED TO]
KARABASAYYA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-9-249] [REFERRED TO]
ANTONY JAYAN VS. STATE OF KERALA [LAWS(KER)-2019-3-355] [REFERRED TO]
SATYAPAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-12-300] [REFERRED TO]
BHUPENDRA VS. STATE OF U.P. [LAWS(ALL)-2019-11-315] [REFERRED TO]
NAND LAL VS. STATE OF U.P. [LAWS(ALL)-2020-2-374] [REFERRED TO]
SHIV KUMAR AND 2 OTHERS VS. STATE OF U.P. [LAWS(ALL)-2020-2-373] [REFERRED TO]
SATISH CHANDRA MISHRA VS. STATE OF U.P. [LAWS(ALL)-2020-2-16] [REFERRED TO]
RAJENDRA @ KALLU VS. STATE OF U.P. [LAWS(ALL)-2020-1-259] [REFERRED TO]
BRAJESH VS. STATE OF U.P. [LAWS(ALL)-2020-2-15] [REFERRED TO]
HUSSAIN SIDDIQUI VS. STATE OF GOA [LAWS(BOM)-2015-12-18] [REFERRED TO]
VITHAL KAPUSKAR S/O GABAJI KAPUSKAR VS. STATE OF GOA [LAWS(BOM)-2014-12-13] [REFERRED TO]
ER. S. BENRIO KITHAN VS. STATE OF NAGALAND [LAWS(GAU)-2023-5-69] [REFERRED TO]
DILIP BAHURIA VS. STATE OF NAGALAND [LAWS(GAU)-2023-4-46] [REFERRED TO]
AKHIL.S SEKHAR VS. STATE OF KERALA [LAWS(KER)-2016-6-6] [REFERRED TO]
SUBAIR VS. STATE OF KERALA [LAWS(KER)-2023-4-33] [REFERRED TO]
TENSON VS. STATE OF KERALA [LAWS(KER)-2024-4-105] [REFERRED TO]
DELBIN TOM VS. STATE OF KERALA [LAWS(KER)-2024-1-17] [REFERRED TO]
RASOOL SHEIKH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-8-103] [REFERRED TO]
SUNIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2019-6-75] [REFERRED TO]
SAISH FARJENT VS. STATE OF GOA [LAWS(BOM)-2015-11-127] [REFERRED]
BINTU SAINI VS. STATE OF U.P. [LAWS(ALL)-2024-6-7] [REFERRED TO]
RAJESH AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-3-2] [REFERRED TO]
SIZAR KUMAR DHAKA VS. STATE OF U.P. [LAWS(ALL)-2020-8-39] [REFERRED TO]
AJAY KUMAR VS. STATE OF U. P. [LAWS(ALL)-2020-7-134] [REFERRED TO]
RAJAT GOEL VS. STATE OF U.P. [LAWS(ALL)-2021-8-140] [REFERRED TO]
DILEEP PATEL @ RAM MILAN VS. STATE OF U.P. [LAWS(ALL)-2020-1-83] [REFERRED TO]
RAMJEET @ RAMJEE VS. STATE OF UP [LAWS(ALL)-2019-12-289] [REFERRED TO]
LAL BABU VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-1-136] [REFERRED TO]
IQBAL AND 5 OTHERS VS. STATE OF U.P. [LAWS(ALL)-2020-1-502] [REFERRED TO]
TSHWANG NORBU SHERPA AND ORS. VS. STATE OF SIKKIM [LAWS(SIK)-2015-3-13] [REFERRED TO]
NIKHIL SARATHE VS. STATE OF M P AND OTHERS [LAWS(MPH)-2018-8-196] [REFERRED TO]
RINCHEN TAMANG VS. STATE OF SIKKIM [LAWS(SIK)-2022-2-7] [REFERRED TO]
MANOJ VS. STATE OF KERALA [LAWS(KER)-2024-6-95] [REFERRED TO]
VAKKACHAN VS. STATE OF KERALA [LAWS(KER)-2023-3-51] [REFERRED TO]
MAHENDRA SINGH & ORS VS. STATE & ANR [LAWS(RAJ)-2016-8-67] [REFERRED]
KUMOL TAYENG VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2017-9-27] [REFERRED TO]
GEDDAM UMA MAHESWARARAO VS. GEDDAM UMA MAHESWARARAO [LAWS(KER)-2019-6-18] [REFERRED TO]
AZEEM, S/O.ABDUL VAHID VS. STATE OF KERALA [LAWS(KER)-2019-3-95] [REFERRED TO]
MUHAMMED JAMSHID K. VS. MUHAMMED JABIR K. [LAWS(KER)-2016-6-28] [REFERRED TO]
SANJAY KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-11-365] [REFERRED TO]
VEERPAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-12-136] [REFERRED TO]
DIVYANSH DUBEY VS. STATE OF U.P. [LAWS(ALL)-2019-12-365] [REFERRED TO]
VISHNU KASHALKAR VS. PUBLIC PROSECUTOR HIGH COURT OF BPMBAY AT PANAJI [LAWS(BOM)-2016-10-127] [REFERRED TO]
RAMESH BHARTU VS. STATE OF GOA [LAWS(BOM)-2014-12-176] [REFERRED TO]
UPPALA NARESH AND ORS VS. STATE OF T S AND ORS [LAWS(APH)-2017-2-68] [REFERRED TO]
AMBUJ TRIVEDI VS. STATE OF U. P. [LAWS(ALL)-2022-12-64] [REFERRED TO]
ASHWANI DUBEY VS. STATE OF U.P. [LAWS(ALL)-2021-8-144] [REFERRED TO]
VIDESHI CHAURASIYA VS. STATE OF U.P. [LAWS(ALL)-2021-8-1] [REFERRED TO]
PRAMOD KUMAR VS. STATE OF U.P. [LAWS(ALL)-2021-8-132] [REFERRED TO]
SURESH RAI VS. STATE OF NAGAL [LAWS(GAU)-2024-1-60] [REFERRED TO]
NATRAJAN SUNDARESAN VS. STATE OF MAHARASHTRA AND ANOTHER [LAWS(BOM)-2017-4-104] [REFERRED TO]
SUNNY MURGAONKAR AND ORS. VS. STATE OF GOA AND ORS. [LAWS(BOM)-2017-4-193] [REFERRED TO]
SMT. ANUPAMA RODRIGUES VS. STATE OF GOA [LAWS(BOM)-2017-3-278] [REFERRED TO]
RAJENDRA RAI VS. STATE OF SIKKIM THROUGH LD PUBLIC PROSECUTOR [LAWS(SIK)-2017-5-12] [REFERRED TO]
MANISH, S/O SHRI JAIDEV JI GURJAR, AGED 27 YEARS, RESIDENT OF BHOPALGANJ, BHILWARA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-12-30] [REFERRED TO]
ARJINDER SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-3-61] [REFERRED TO]
AJAY SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-11-76] [REFERRED TO]
ANISH MOHAN VS. STATE OF KERALA [LAWS(KER)-2019-1-405] [REFERRED TO]
MOHAMMED ASHRAF VS. STATE OF KERALA [LAWS(KER)-2019-2-249] [REFERRED TO]
ANEESH VS. STATE OF KERALA [LAWS(KER)-2019-3-111] [REFERRED TO]
RAJU VS. STATE OF KERALA [LAWS(KER)-2016-8-112] [REFERRED TO]
VIKRAM SODHI VS. STATE OF J&K AND ANOTHER [LAWS(J&K)-2018-12-55] [REFERRED TO]
WAHID ALI KHAN VS. STATE OF U.P. [LAWS(ALL)-2020-1-209] [REFERRED TO]
RAJ KAPOOR VS. STATE OF U.P. [LAWS(ALL)-2019-11-327] [REFERRED TO]
JASWANT YADAV AND ANOTHER VS. STATE OF U.P. AND 2 OTHERS [LAWS(ALL)-2017-10-213] [REFERRED TO]
VINAY CHAUDHARY VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2017-1-69] [REFERRED TO]
DEVDUTTA RAIKAR VS. STATE OF GOA [LAWS(BOM)-2015-12-177] [REFERRED TO]
RAJKUMAR VS. STATE OF M P [LAWS(MPH)-2020-10-20] [REFERRED TO]
YESUDAS SAIMON VS. STATE OF KERALA [LAWS(KER)-2016-6-14] [REFERRED TO]
ABILASH K. VS. STATE OF KERALA [LAWS(KER)-2016-6-8] [REFERRED TO]
ABU LATHEEF BACKER VS. MOHAMMED BASHEER [LAWS(KER)-2016-6-25] [REFERRED TO]
NISHAN SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-1-131] [REFERRED TO]
SARABJIT SINGH @ SABA AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-1-158] [REFERRED TO]
UMANG CHOUDHARY VS. STATE OF M P [LAWS(MPH)-2015-7-160] [REFERRED TO]
A.NAVEEN VS. STATE BY JALAHALLI POLICE STATION [LAWS(KAR)-2019-12-226] [REFERRED TO]
NIVA SINHA AND ORS VS. STATE OF J&K & ANR [LAWS(J&K)-2018-12-132] [REFERRED TO]
NASID VS. STATE OF KERALA [LAWS(KER)-2023-1-153] [REFERRED TO]
LABAN VS. STATE OF KERALA [LAWS(KER)-2023-4-34] [REFERRED TO]
SUNIL KUMAR K.K. VS. STATE OF KERALA [LAWS(KER)-2024-2-48] [REFERRED TO]
IRFAN VS. STATE OF KERALA [LAWS(KER)-2024-1-99] [REFERRED TO]
AJESH VS. STATE OF KERALA [LAWS(KER)-2023-2-143] [REFERRED TO]
TAHIR VASANALI ISANI AND OTHER VS. STATE OF GOA [LAWS(BOM)-2017-4-254] [REFERRED TO]
SHRI BABRUWAN KINALKAR VS. STATE AND OTHER [LAWS(BOM)-2017-3-276] [REFERRED TO]
PRAKASH RAMESHBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-50] [REFERRED TO]
ANEESHKUTTY VS. STATE OF KERALA [LAWS(KER)-2019-2-187] [REFERRED TO]
KIRAN VS. STATE OF KERALA [LAWS(KER)-2019-3-329] [REFERRED TO]
AKHIL RAJ VS. SUB INSPECTOR OF POLICE, THODUPUZHA POLICE STATION [LAWS(KER)-2019-4-51] [REFERRED TO]
SALEEM VS. STATE OF KERALA [LAWS(KER)-2019-4-202] [REFERRED TO]
SHAHID AND OTHERS VS. STATE OF U P AND ANR [LAWS(ALL)-2015-11-232] [REFERRED]
AFTAB AHMAD VS. STATE OF U.P. [LAWS(ALL)-2020-2-17] [REFERRED TO]
KHURSHID VS. STATE OF U.P. [LAWS(ALL)-2020-2-94] [REFERRED TO]
NIRMALA DEVI VS. STATE OF U.P. [LAWS(ALL)-2020-2-355] [REFERRED TO]
MANOJ VS. STATE OF U.P. [LAWS(ALL)-2019-11-306] [REFERRED TO]
IDRISH VS. STATE OF U.P. [LAWS(ALL)-2018-9-230] [REFERRED TO]
BALVEER SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-11-308] [REFERRED TO]
REKHA VS. STATE OF U.P. [LAWS(ALL)-2020-2-14] [REFERRED TO]
ASHA AND ANOTHER VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-11-93] [REFERRED TO]
LAKSHAMAN PASVAN VS. STATE OF U.P. [LAWS(ALL)-2021-3-21] [REFERRED TO]
KASHI NATH PANDEY VS. STATE OF U. P. [LAWS(ALL)-2020-7-135] [REFERRED TO]
MAHENDRA SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-8-24] [REFERRED TO]
PREM SINGH TAMANG VS. STATE OF SIKKIM [LAWS(SIK)-2018-4-1] [REFERRED TO]
MANOJ DARJEE, SON OF KRISHNA NARAYAN DARJEE VS. STATE OF SIKKIM [LAWS(SIK)-2018-2-3] [REFERRED TO]
MITHUN SAH S/O RAMAKANTH SAH VS. STATE OF SIKKIM [LAWS(SIK)-2017-6-10] [REFERRED TO]
PEM LHAMU LEPCHA VS. STATE OF SIKKIM [LAWS(SIK)-2022-8-4] [REFERRED TO]
MEGHRAJ VYAS S/O SHRI ASHOK KUMAR VYAS, R/O NEAR BABA RAMDEV PARK, OUTSIDE NATHUSAR GATE, BIKANER (RAJ.) VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-10-33] [REFERRED TO]
THANSEER AHMED VS. THE STATE AND ORS. [LAWS(KAR)-2015-11-161] [REFERRED TO]
MADHAV AND ORS. VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-1-28] [REFERRED TO]
CHIKKEERE GOWDA AND ORS. VS. JAVARE GOWDA AND ORS. [LAWS(KAR)-2015-3-121] [REFERRED TO]
PUTTAYYA VS. STATE OF KARNATAKA; SHIVALILA [LAWS(KAR)-2016-3-384] [REFERRED]
MAHESH SURESH BENAKANNAVAR VS. STATE OF KARNATAKA [LAWS(KAR)-2023-3-45] [REFERRED TO]
MOHAMMED SOHALI BILAGI VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-1277] [REFERRED TO]
H.S.RAHAMATHULLA KHAN VS. STATE [LAWS(KAR)-2022-9-323] [REFERRED TO]
ANCIL KHAN VS. STATE OF KERALA [LAWS(KER)-2019-3-256] [REFERRED TO]
SAKKEER HUSSAIN @ SAKKEER VS. STATE OF KERALA [LAWS(KER)-2019-5-183] [REFERRED TO]
ASHISH SHARMA & ORS VS. STATE AND ANR [LAWS(J&K)-2018-10-63] [REFERRED TO]
MOHAMMED IRFAN N.S. VS. STATE OF KERALA [LAWS(KER)-2024-2-108] [REFERRED TO]
R. HARISH VS. STATE OF KARNATAKA [LAWS(KAR)-2019-10-148] [RERERRED TO]
ANKIT SHARMA VS. STATE [LAWS(DLH)-2017-9-265] [REFERRED TO]
MENINO CAMILO FERNANDES VS. STATE OF GOA & ORS. [LAWS(BOM)-2017-5-102] [REFERRED TO]
GAGAN PAL SINGH AHUJA VS. STATE OF U. P. [LAWS(ALL)-2023-5-130] [REFERRED TO]
VISHNU KASHALKAR & ORS. VS. PUBLIC PROSECUTOR HIGH COURT OF BAMBAY AT PANAJI & ORS. [LAWS(BOM)-2017-10-20] [REFERRED TO]
ZAHID HASAN VS. STATE OF U.P. [LAWS(ALL)-2021-3-13] [REFERRED TO]
PREETI GUPTA VS. STATE OF U. P. [LAWS(ALL)-2018-10-235] [REFERRED TO]
RAMAKANT TIWARI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2018-11-257] [REFERRED TO]
YOGESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-12-336] [REFERRED TO]
JAGJEET SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-52] [REFERRED TO]
IRFAN MIRZA VS. STATE OF U.P. [LAWS(ALL)-2020-3-65] [REFERRED TO]