Referred Judgements :-

UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
STATE OF WEST BENGAL VS. NRIPENDRA NATH BAGEHI [REFERRED TO]
M GURU MOORTHY VS. ACCOUNTANT GENERAL ASSAM AND NAGALAND [REFERRED TO]
BARADAKANTA MISHRA STATE OF ORISSA VS. REGISTRAR OF ORISSA HIGH COURT:SHRI BARADAKANTA MISHRA [REFERRED TO]
DARSHAN LAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH VS. L V A DIXITULU:V V S KRISHNAMURTHY [REFERRED TO]
UNION OF INDIA VS. N HARGOPAL [REFERRED TO]
SOM RAJ VS. STATE OF HARYANA [REFERRED TO]
H C PUTTASWAMY VS. HONBLE CHIEF JUSTICE OF KARNATAKA HIGH COURT BANGALORE [REFERRED TO]
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION VS. DELHI ADMINISTRATION DELHI [REFERRED TO]
KUMAR PADMA PRASAD VS. UNION OF INDIA [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]
STATE OF UTTAR PRADESH K L SHARMA R D GUPTA ARUN KUMAR MISHRA VS. U P STATE LAW OFFICERS ASSOCIATION :U P STATE LAW OFFICERS ASSOCIATION HIGH COURT ALLAHABAD :STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
J A S INTER COLLEGE KHURJA U P VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRABHAT KUMAR SHARMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
EXCISE SUPERINTENDENT MALKAPATNAM KRISHNA DISTRICT A P VS. K B N VISWESHWARA RAO [REFERRED TO]
STATE OF UTTAR PRADESH VS. C L AGRAWAL [REFERRED TO]
ARUN TEWARI VS. ZILA MANSAVI SHIKSHAK SANGH [REFERRED TO]
YOGINATH D BAGDE VS. STATE OF MAHARASHTRA [REFERRED TO]
KISHORE K PATI VS. DISTT INSPECTOR OF SCHOOLS MIDNAPORE [REFERRED TO]
SUBEDAR SINGH VS. DISTRICT JUDGE MIRZAPUR [REFERRED TO]
SURESH KUMAR VS. STATE OF HARYANA [REFERRED TO]
B R KAPUR VS. STATE OF TAMIL NADU [REFERRED TO]
MOR MODERN COOPERATIVE TRANSPORT SOCIETY LIMITED VS. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA [REFERRED TO]
HIGH COURT OF JUDICATURE FOR RAJASHTAN VS. P P SINGH [REFERRED TO]
BINOD KUMAR GUPTA VS. RAM ASHRAY MAHOTO [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. GIRISH JAYANTI LAL VAGHELA [REFERRED TO]
M P HOUSING BOARD VS. MANOJ SHRIVASTVA [REFERRED TO]
BRANCH MANAGER M P STATE AGRO INDUSTRIES DEVLOPMENT CORPN LTD VS. S C PANDEY [REFERRED TO]
ARUN SINGH ALIAS ARUN KUMAR SINGH VS. STATE OF BIHAR [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
I R COELHO VS. STATE OF TAMIL NADU [REFERRED TO]
M P STATE COOP BANK LTD VS. NANURAM YADAV [REFERRED TO]
HARI BANSH LAL VS. SAHODAR PRASAD MAHTO [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
STATE OF WEST BENGAL VS. DEBASISH MUKHERJEE [REFERRED TO]
REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT MADRAS VS. R PERACHI [REFERRED TO]
STATE OF MADHYA PRADESH VS. SANDHYA TOMAR [REFERRED TO]
CENTRAL ELECTRICITY SUPPLY VS. DHOBEI SAHOO [REFERRED TO]

Cited Judgements :-

B. RAMAKOTESWARA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2024-2-15] [REFERRED TO]
NANDIBAI VS. PRASHANT VARVADE & ORS [LAWS(MPH)-2018-5-275] [REFERRED TO]
BHUPEN NATH VS. STATE OF ASSAM [LAWS(GAU)-2019-9-131] [REFERRED TO]
VICE PRESIDENT, REGIONAL COMMITTEE, C C L JANTA MAZDOOR SANGH, RANCHI (JHARKHAND) VS. PROJECT OFFICER, ASHOK PROJECT PIPARWAR, C C L BACHRA, CHATRA (JHARKHAND) [LAWS(JHAR)-2018-6-57] [REFERRED TO]
INTER UNIVERSITY ACCELERATOR CENTRE VS. MANISHA RANI [LAWS(DLH)-2023-8-104] [REFERRED TO]
RATHEESH DASAN VS. STATE OF KERALA [LAWS(KER)-2023-5-26] [REFERRED TO]
MOHAMMED FAIZAN VS. STATE OF U.P. [LAWS(ALL)-2024-5-11] [REFERRED TO]
ARJUN RAM SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-4-69] [REFERRED TO]
RAM SINGH VS. STATE OF U P [LAWS(ALL)-2014-12-343] [REFERRED TO]
AJAY KUMAR MISRA AND ORS. VS. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS. [LAWS(ALL)-2015-8-142] [REFERRED TO]
VISHWANATH PRASAD AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2017-11-147] [REFERRED TO]
R. VENKATACHALAM VS. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION [LAWS(MAD)-2017-12-92] [REFERRED TO]
ANURAG VS. STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-7-358] [REFERRED TO]
SATISH CHANDRA MISHRA VS. UNION OF INDIA [LAWS(HPH)-2019-12-56] [REFERRED TO]
SHIRSHAL RAJENDRA POTDUKHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-111] [REFERRED TO]
SHIV SHANKER SHARMA VS. STATE OF J&K AND ORS. [LAWS(J&K)-2015-4-20] [REFERRED TO]
NARAYAN SINGH CHAUHAN VS. STATE OF C.G.& OTHERS [LAWS(CHH)-2016-12-20] [REFERRED TO]
HARNARAYAN YADAV VS. CHHATTISGARH PUBLIC SERVICE COMMISSION AND OTHERS [LAWS(CHH)-2017-4-56] [REFERRED TO]
PAWAN KUMAR VS. STATE OF U P AND OTHERS [LAWS(ALL)-2019-7-17] [REFERRED TO]
YASHIKA ARORA VS. GOVT. OF NCT DELHI [LAWS(DLH)-2021-9-121] [REFERRED TO]
TALESHKUMAR MAGANBHAI PATEL AND ORS. VS. AHMEDABAD MUNICIPAL CORPORATION AND ORS. [LAWS(GJH)-2015-6-123] [REFERRED TO]
N MAHESHA VS. REGISTRAR GENERAL HIGH COURT OF KARNATAKA [LAWS(KAR)-2019-7-373] [REFERRED TO]
S. VIMALRAJ AND ORS. VS. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, SCHOOL EDUCATION (C2) DEPARTMENT AND ORS. [LAWS(MAD)-2014-12-259] [REFERRED TO]
MANOJ KUMAR JHA VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-10-141] [REFERRED TO]
ASHOK KUMAR LAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-1-4] [REFERRED TO]
STATE OF MADHYA PRADESH VS. DIVYA DARSHAN SHARMA [LAWS(MPH)-2018-3-352] [REFERRED TO]
MR. SANDEEP TULSHIRAM MOHITE VS. REGISTRAR, SMALL CAUSES COURT, MUMBAI [LAWS(BOM)-2017-4-136] [REFERRED TO]
KARNATAKA KAIGARIKA PRADESHABHIVRUDDI MANDALI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-5-130] [REFERRED TO]
K.ULAGANATHAN VS. HIGH COURT OF JUDICATURE AT MADRAS [LAWS(MAD)-2019-12-559] [REFERRED TO]
VIJAY KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2023-5-16] [REFERRED TO]
STATE OF JAMMU AND KASHMIR & ORS VS. DISTRICT BAR ASSOCIATION, BANDIPORA [LAWS(SC)-2016-12-14] [REFERRED TO]
RAHUL PRAMOD YADAV VS. REGISTRAR [LAWS(BOM)-2023-10-31] [REFERRED TO]
NIM KANTA MAITI VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-1-73] [REFERRED TO]
BHOLA NATH BHARDWAJ VS. HIMACHAL PRADESH GENERAL INDUSTRIES CORPORATION LTD. [LAWS(HPH)-2014-7-169] [REFERRED TO]
SUSHAJ MUTHU T.S AND OTHERS VS. MANAGING DIRECTOR AND OTHERS [LAWS(KER)-2017-12-255] [REFERRED TO]
J B VYAS AND ORS VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-3-189] [REFERRED TO]
KANTA DEVI VS. SARVODAYA KANYA VIDYALAYA [LAWS(DLH)-2015-5-110] [REFERRED TO]
JAGMOHAN SINGH VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2016-7-74] [REFERRED TO]
S.SUBRAMANIAM VS. STATE OF KERALA [LAWS(KER)-2020-10-380] [REFERRED TO]
YANGMI HAOREI VS. STATE OF MANIPUR [LAWS(MANIP)-2018-1-4] [REFERRED TO]
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. VS. SATHISH KANNAN [LAWS(MAD)-2021-7-163] [REFERRED TO]
K. BASAVARAJE URS VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-2-334] [REFERRED TO]
NARESH CHANDRA GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-9-13] [REFERRED TO]
SUNANDA DUTTA VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-7-14] [REFERRED TO]
VIRENDRA PANDEY VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-2-2] [REFERRED TO]
SANTOSH SAHU VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-3-2] [REFERRED TO]
SATISH CHANDRA BAJPAI VS. HONBLE THE ACTING CHIEF JUSTICE AND ORS. [LAWS(ALL)-2015-12-121] [REFERRED TO]
MUNSHI RAM AND ORS. VS. STATE OF JAMMU AND KASHMIR AND ORS. [LAWS(J&K)-2016-4-7] [REFERRED TO]
ARVINDER SINGH AMN VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2019-10-34] [REFERRED TO]
CALCUTTA STATE TRANSPORT CORPORATION VS. BIMAL CHANDRA ROY [LAWS(CAL)-2021-3-86] [REFERRED TO]
NIRMAL MAHATO VS. THE STATE OF JHARKHAND & ORS. [LAWS(JHAR)-2018-1-153] [REFERRED TO]
CHANDRABALI RAM, SON OF LATE GANGA VISHNU RAM, RESIDENT OF QR. NO. 2/106, B.I.T., SINDRI CAMPUS, P.O. AND P.S. SINDRI, DISTRICT DHANBAD VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-9-69] [REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT VS. THEIR WORKMEN BEING REPRESENTED BY THE ZONAL SECRETARY, BIHAR COLLIERY MAZDOOR SABHA [LAWS(JHAR)-2018-12-175] [REFERRED TO]
RAMCHANDRA MALI VS. PRESIDING OFFICER, LABOUR COURT, INDUSTRIAL TRIBUNAL AND ORS. [LAWS(RAJ)-2014-5-246] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. TAMIL NADU MAKKAL NALA PANIYALARGAL MUNNETTRA SANGAM [LAWS(MAD)-2014-8-20] [REFERRED TO]
RAHIMUNNISSA AND ORS. VS. THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA AND ORS. [LAWS(KAR)-2020-3-165] [REFERRED TO]
KANTAHARAJU M S/O MALLAIAH VS. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION [LAWS(KAR)-2019-4-69] [REFERRED TO]
NATIONAL FEDERATION OF BLIND MAHARASHTRA AND ANR VS. HIGH COURT OF JUDICATURE OF BOMBAY [LAWS(BOM)-2018-5-49] [REFERRED TO]
KAPIL KUMAR S/O RAM ISHWAR YADAV VS. STATE OF BIHAR [LAWS(PAT)-2019-12-45] [REFERRED TO]
JACOB STEPHEN; G SIVAPRASAD; PADMINI SUDHEESH VS. STATE OF KERALA AND ORS [LAWS(KER)-2015-10-288] [REFERRED]
GAZETTED HEADMASTERS PRADESHIK SANGH VS. STATE OF M.P. [LAWS(MPH)-2014-9-109] [REFERRED TO]
AJAY CHORDIYA VS. VICE CHANCELLOR, DAVV, INDORE & OTHERS [LAWS(MPH)-2016-4-128] [REFERRED]
UTTARAKHAND VIDHAN SABHA SECRETARIAT DEHRADUN VS. BHUPENDRA SINGH BISHT [LAWS(UTN)-2022-11-17] [REFERRED TO]
GANGA DEVI VS. STATE OF BIHAR [LAWS(PAT)-2022-7-52] [REFERRED TO]
SANJAY KUMAR VS. UNION OF INDIA [LAWS(P&H)-2020-2-251] [REFERRED TO]
AVTAR SINGH KALRA AND OTHERS VS. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND ANOTHER [LAWS(P&H)-2017-3-3] [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2015-10-80] [REFERRED TO]
DEEPA C DAS VS. DEEPA M M [LAWS(KER)-2019-1-7] [REFERRED TO]
VISHNU CHANKRA THAPLIYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-11-18] [REFERRED TO]
GOURAV SHARMA VS. RAJASTHAN PUBLIC SERVICE COMMISSION [LAWS(RAJ)-2022-5-173] [REFERRED TO]
PYNSKHEMLANG NONGRANG VS. DIRECTORATE OF SOIL & WATER CONSERVATION [LAWS(MEGH)-2022-6-30] [REFERRED TO]
ANKIT BAGHEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-2-262] [REFERRED TO]
PANKAJ NAILWAL AND ANOTHER VS. SECRETARY GENERAL, SUPREME COURT OF INDIA [LAWS(DLH)-2017-10-175] [REFERRED TO]
SINTU PODDAR AND ANOTHER VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2017-5-93] [REFERRED TO]
SUNIL DUTT MISHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-102] [REFERRED TO]
RAKESH CHOUBEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-76] [REFERRED TO]
COMMISSIONER, DEPARTMENT OF EMPLOYMENT AND TRAINING VS. K.P. JAGANATHAN [LAWS(MAD)-2014-6-165] [REFERRED TO]
DIPENDRA SANWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-124] [REFERRED TO]
NIRKITABEN MOHITKUMAR SONI VS. REGISTRAR, HONOURABLE HIGH COURT OF GUJARAT AND ORS. [LAWS(GJH)-2014-7-184] [REFERRED TO]
BIHAR YUVA ADHIWAKTA KALYAN SAMITTEE VS. PATNA HIGH COURT [LAWS(PAT)-2018-4-198] [REFERRED TO]
DURGESH KUMAR PRASAD VS. THE NATIONAL INSTITUTE OF TECHNOLOGY PATNA AND ORS. [LAWS(PAT)-2015-9-48] [REFERRED TO]
ARVINDER SINGH AMN VS. STATE OF J&K [LAWS(J&K)-2019-10-36] [REFERRED TO]
MEERA BAI RAIKWAR VS. STATE OF M. P. [LAWS(MPH)-2019-7-96] [REFERRED TO]
ANIL KUMAR E K AND ANOTHER VS. STATE OF KERALA AND OTHERS [LAWS(KER)-2017-8-157] [REFERRED TO]
SHYLA SHIVAPPA BUDIHAL VS. SECRETARY TO GOVERNMENT [LAWS(KAR)-2019-2-443] [REFERRED TO]
KHAGENDRA NATH SAU VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-12-32] [REFERRED TO]
BADRI NARAYAN ROUTRAY VS. STATE OF ODISHA [LAWS(ORI)-2022-7-99] [REFERRED TO]
ABHISHEK KUMAR VS. OFFICE OF DISTRICT AND SESSIONS JUDGE (HQ) [LAWS(DLH)-2021-4-108] [REFERRED TO]
AJAY KUMAR MISRA AND ORS. VS. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS. [LAWS(ALL)-2015-10-10] [REFERRED TO]
ANIL KUMAR SHUKLA VS. DISTRICT INSPECTOR OF SCHOOLS [LAWS(ALL)-2014-3-185] [REFERRED TO]
ANTI-CORRUPTION PEOPLES MOVEMENT REGISTRATION NO. EKM/TC/245/2013 VS. STATE OF KERALA [LAWS(KER)-2022-12-213] [REFERRED TO]
ANIL KUMAR DWIVEDI S/O RAMAKANT DWIVEDI VS. SECRETARY, VIDHAN SABHA SACHIVALAYA, CHHATTISGARH VIDHAN SABHA [LAWS(CHH)-2019-3-183] [REFERRED TO]
RAMAN SAHANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-4-33] [REFERRED TO]
HARESHBHAI SOMABHAI MEJIYATAR VS. REGISTRAR [LAWS(GJH)-2022-2-509] [REFERRED TO]
UNIVERSITY OF KALYANI VS. JATINDRANATH BHAKTA [LAWS(CAL)-2014-8-145] [REFERRED TO]
THE REGISTRAR (JUDICIAL SERVICE), HIGH COURT, APPELLATE SIDE AND ORS. VS. MOUMITA SEN AND ORS. [LAWS(CAL)-2016-4-41] [REFERRED TO]
RIYA DAS VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2019-2-56] [REFERRED TO]
BIMAL CHANDRA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-9-115] [REFERRED TO]
PRAVIN KUMAR RANA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-12-145] [REFERRED TO]
NARESH JHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-6-116] [REFERRED TO]
THE STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER, PAKUR VS. ARUN KUMAR MISHRA, S/O SRI KRISHNA PRASAD MISHRA, R/O VILLAGE & P.O. [LAWS(JHAR)-2016-7-46] [REFERRED TO]
RAJENDRA BADAIK, SON OF LATE JOKHNA BADAIK VS. THE STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2017-9-140] [REFERRED TO]
SANOUJAM SHYAMCHARAN SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2020-2-9] [REFERRED TO]
ALI MOHD. RAWAT VS. STATE OF J&K AND ORS. [LAWS(J&K)-2014-10-30] [REFERRED TO]
STATE OF BIHAR VS. PRAFULLA KUMAR CHAUDHARY [LAWS(PAT)-2023-3-56] [REFERRED TO]
BHARATSINH M JHALA VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2018-2-104] [REFERRED TO]
B.PRADEEP. VS. HIGH COURT OF KERALA [LAWS(KER)-2019-12-39] [REFERRED TO]
SAIJA RANI. P VS. STATE OF KERALA [LAWS(KER)-2020-8-637] [REFERRED TO]