Referred Judgements :-

MIRZA ALI AKBAR KASHANI V. UNITED ARAB REPUBLIC [REFERRED TO]
HOPE V. BATHURST CITY COUNCIL [REFERRED TO]
LOCKHART,J. IN SECRETARY,DEPARTMENT OF SOCIAL SECURITY V. ''SRA '' [REFERRED TO]
A .B. V. WESTERN AUSTRALIA [REFERRED TO]
KUALA LUMPUR IN RE JG,JG V. PENGARAH JABATAN PENDAFTARAN NEGARA [REFERRED TO]
COLLECTOR OF CUSTOMS V. POZZOLANIC ENTERPRISES PTY. LTD. [REFERRED TO]
V O TRAGTOROEXPORT MOSCOW VS. TARAPORE AND COMPANY [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. RANGANATHA REDDY [REFERRED TO]
JOLLY GEORGE VARGHESE VS. BANK OF COCHIN [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
SHER SINGH VS. STATE OF PUNJAB [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
GRAMOPHONE COMPANY OF INDIA LIMITED VS. BIRENDRA BAHADUR PANDEY [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. UMED RAM SHARMA [REFERRED TO]
SHEELA BARSE 1 VS. UNION OF INDIA [REFERRED TO]
RAGHUBIR SINGH SIMRANJIT SINGH MANN VS. STATE OF BIHAR [REFERRED TO]
KALI DASS VS. GOVERNMENT OF J AND K [REFERRED TO]
VINCENT PANIKURLANGARA VS. UNION OF INDIA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
VIKRAM DEO SINGH TOMAR VS. STATE OF BIHAR [REFERRED TO]
KEHAR SINGHTS VS. STATE DELHI ADMINISTRATION [REFERRED TO]
AELTEMESH REIN VS. UNION OF INDIA [REFERRED TO]
RELIANCE PETROCHEMICALS LIMITED VS. PROPRIETORS OF INDIAN EXPRESS NEWS PAPERS BOMBAY PRIVATE LIMITED [REFERRED TO]
RAMSHARAN AUTYANUPRASI VS. UNION OF INDIA [REFERRED TO]
KISHEN PATTNAYAK INDIAN PEOPLES FRONT VS. STATE OF ORISSA [REFERRED TO]
PARMANAND KATARA VS. UNION OF INDIA [REFERRED TO]
SHANTISTAR BUILDERS VS. NARAYAN KHIMALAL TOTAME [REFERRED TO]
SUBHASH KUMAR VS. STATE OF BIHAR [REFERRED TO]
MOHINI JAIN VS. STATE OF KARNATAKA [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BUFFALO TRADERS WELFARE ASSOCIATION VS. MANEKA GANDHI [REFERRED TO]
NATIONAL HUMAN RIGHTS COMMISSION VS. STATE OF ARUNACHAL PRADESH [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
APPAREL EXPORT PROMOTION COUNCIL VS. A K CHOPRA [REFERRED TO]
GITHA HARIHARAN DRVANDANA SHIVA VS. RESERVE BANK OF INDIA:JAYANTABANDHOPADHYAYA [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
R D UPADHYAY VS. STATE OF A P [REFERRED TO]
ANUJ GARG VS. HOTEL ASSOCIATION OF INDIA [REFERRED TO]
SURESH KUMAR KOUSHAL VS. NAZ FOUNDATION [REFERRED TO]

Cited Judgements :-

ARUNKUMAR AND ORS. VS. THE INSPECTOR GENERAL OF REGISTRATION AND ORS. [LAWS(MAD)-2019-4-143] [REFERRED TO]
KABEER C ALIAS ANEERA KABEER VS. STATE OF KERALA [LAWS(KER)-2020-6-104] [REFERRED TO]
RAM SINGH VS. UNION OF INDIA [LAWS(SC)-2015-3-29] [REFERRED TO]
SHAILESH KUMAR @ SHALESH KUMAR, SON OF SHALIGRAM MAHTO, RESIDENT OF VILLAGE DHARNEI, PO. BERKA, POLICE STATION MAKHDUMPUR, DISTRICT JEHANABAD VS. THE STATE OF BIHAR [LAWS(PAT)-2017-1-51] [REFERRED TO]
P.SUDHA VS. SECRETARY [LAWS(MAD)-2022-6-177] [REFERRED TO]
SCOTCH WHISKY ASSOCIATION VS. J.K. ENTERPRISES [LAWS(MPH)-2023-12-104] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE OF H.P. [LAWS(HPH)-2018-8-127] [REFERRED TO]
T.L.SWAMY VS. M.SHANMUGUM [LAWS(KAR)-2023-3-603] [REFERRED TO]
ANAMIKA VS. STATE OF KERALA [LAWS(KER)-2022-7-349] [REFERRED TO]
T THANUSU VS. SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-7-137] [REFERRED TO]
RANI PAUL VS. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS. [LAWS(KER)-2015-1-64] [REFERRED TO]
VIJAY MADANLAL CHOUDHARY VS. UNION OF INDIA [LAWS(SC)-2022-7-97] [REFERRED TO]
ANMOL DEEP VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2018-8-239] [REFERRED TO]
SWATI BIDHAN BARUAH VS. STATE OF ASSAM [LAWS(GAU)-2023-9-13] [REFERRED TO]
SHIVANYA PANDEY VS. STATE OF U.P. [LAWS(ALL)-2021-11-42] [REFERRED TO]
RAM VILAS VS. STATE OF U.P. [LAWS(ALL)-2022-4-116] [REFERRED TO]
SHAIKH ZAHID MUKHTAR VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-5-54] [REFERRED TO]
SHIVANI BHAT VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-7] [REFERRED TO]
HOME SECRETARY ST. GEORGE FORT VS. G.SUGUMARAN [LAWS(MAD)-2019-9-79] [REFERRED TO]
M. K. RANJITSINH VS. UNION OF INDIA [LAWS(SC)-2024-3-95] [REFERRED TO]
BHARATHI KANNAMMA VS. GOVERNMENT OF INDIA AND ORS. [LAWS(MAD)-2015-2-474] [REFERRED TO]
INDIAN YOUNG LAWYERS ASSOCIATION & ORS. VS. STATE OF KERALA & ORS. [LAWS(SC)-2017-10-21] [REFERRED TO]
JUSTICE K. S. PUTTASWAMY (RETD) VS. UNION OF INDIA [LAWS(SC)-2018-9-108] [REFERRED TO]
NTPC LTD VS. STATE OF ODISHA [LAWS(ORI)-2023-4-148] [REFERRED TO]
KM. THOKCHOM PREMLATA DEVI VS. STATE OF MANIPUR [LAWS(MANIP)-2019-8-54] [REFERRED TO]
SWEETY VS. GENERAL PUBLIC [LAWS(HPH)-2016-6-159] [REFERRED TO]
PODILI SIVA MURALI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-10-3] [REFERRED TO]
MAMNI PRADHAN VS. SOUTH EASTERN COALFIELDS LIMITED [LAWS(CHH)-2022-1-76] [REFERRED TO]
RIT FOUNDATION VS. UNION OF INDIA [LAWS(DLH)-2022-5-366] [REFERRED TO]
X VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-5-87] [REFERRED TO]
JANE KAUSHIK VS. LIEUTENANT GOVERNOR, NCT OF DELHI [LAWS(DLH)-2023-1-126] [REFERRED TO]
X VS. THE DEAN [LAWS(BOM)-2023-4-124] [REFERRED TO]
SUHAIL RASHID BHAT VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2019-10-24] [REFERRED TO]
JANHIT ABHIYAN VS. UNION OF INDIA [LAWS(SC)-2022-11-25] [REFERRED TO]
SK NAUSAD RAHAMAN VS. UNION OF INDIA [LAWS(SC)-2022-3-29] [REFERRED TO]
JOSEPH SHINE VS. UNION OF INDIA [LAWS(SC)-2018-9-116] [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [LAWS(SC)-2017-8-94] [REFERRED TO]
S. SUSHMA VS. COMMISSIONER OF POLICE, GREATER CHENNAI POLICE [LAWS(MAD)-2021-6-5] [REFERRED TO]
RAKSHIKA RAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2024-4-112] [REFERRED TO]
FAHEEMA SHIRIN.R.K VS. STATE OF KERALA [LAWS(KER)-2019-9-95] [REFERRED TO]
COMMON CAUSE (A REGD. SOCIETY) VS. UNION OF INDIA AND ANOTHER [LAWS(SC)-2018-3-68] [REFERRED TO]
NAVTEJ SINGH JOHAR VS. UNION OF INDIA THR SECRETARY MINISTRY OF LAW AND JUSTICE [LAWS(SC)-2018-9-22] [REFERRED TO]
KAUSHAL KISHOR VS. STATE OF UTTAR PRADESH [LAWS(SC)-2023-1-8] [REFERRED TO]
JACOB PULIYEL VS. UNION OF INDIA [LAWS(SC)-2022-5-5] [REFERRED TO]
NATIONAL CADET CORPS VS. HINA HANEEFA [LAWS(KER)-2024-2-230] [REFERRED TO]
ANJALI GURU SANJANA JAAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-1-26] [REFERRED TO]
SATYAM RAI VS. BANARAS HINDU UNIVERSITY [LAWS(ALL)-2019-12-2] [REFERRED TO]
VIMLA SRIVASTAVA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-60] [REFERRED TO]
ASHA PANDEY AND ORS. VS. COAL INDIA LTD. AND ORS. [LAWS(CHH)-2016-3-7] [REFERRED TO]
KANTARO KONDAGARI VS. STATE OF ODISHA [LAWS(ORI)-2022-5-106] [REFERRED TO]
HANS RAJ CHAUHAN VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2014-12-28] [REFERRED TO]
PARIDHI PRISHA SAIKIA VS. STATE OF ASSAM [LAWS(GAU)-2022-3-146] [REFERRED TO]
TESSY JAMES VS. THE DIRECTOR GENERAL OF POLICE, POLICE HEADQUARTER [LAWS(KER)-2018-6-77] [REFERRED TO]
GANGA KUMARI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-13] [REFERRED TO]
SUPRIYO @ SUPRIYA CHAKRABORTY VS. UNION OF INDIA [LAWS(SC)-2023-10-63] [REFERRED TO]
G NAGALAKSHMI VS. DIRECTOR GENERAL OF POLICE STATE OF TAMIL NADU [LAWS(MAD)-2014-6-345] [REFERRED TO]
SHABNAM VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2015-5-78] [REFERRED TO]
ISHA TYAGI VS. STATE OF UP [LAWS(ALL)-2014-8-222] [REFERRED TO]
CHANDRANI SINHA, D/O LATE SHRI UTTAM SINGH SINHA VS. CHHATTISGARH STATE ELECTRICITY HOLDING COMPANY LIMITED, DAGANIYA, RAIPUR (C.G.) [LAWS(CHH)-2016-9-72] [REFERRED TO]
DAYARAM KHEMKARAN VERMA S/O KHEMKARAN VERMA VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-48] [REFERRED TO]
MATAM GANGABHAVANI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-1-52] [REFERRED TO]
AJAY SINGH VS. UNION OF INDIA [LAWS(ALL)-2019-12-247] [REFERRED TO]
PRADEEP KUMAR GUPTA VS. STATE OF U. P. [LAWS(ALL)-2022-8-172] [REFERRED TO]
ARIF USMAN KAPADIA AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-4-156] [REFERRED TO]
LT. COL. NITISHA VS. UNION OF INDIA [LAWS(SC)-2021-3-75] [REFERRED TO]
SANKAR VISWANATHAN VS. STATE OF KARNATAKA [LAWS(KAR)-2023-3-211] [REFERRED TO]
BEVIN BASUMATARY VS. COTTON UNIVERSITY [LAWS(GAU)-2022-4-76] [REFERRED TO]
SIVAKUMAR T.D. VS. STATE OF TAMIL NADU [LAWS(MAD)-2024-4-75] [REFERRED TO]
GANESH DAS VS. RABIUL SK [LAWS(CAL)-2021-4-14] [REFERRED TO]
LALIT KUMAR SALVE VS. DIRECTOR GENERAL OF POLICE [LAWS(BOM)-2017-11-397] [REFERRED TO]
NANGAI – III VS. SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-7-3] [REFERRED TO]
JIGYA YADAV (MINOR) (THROUGH GUARDIAN/FATHER HARI SINGH VS. C.B.S.E. (CENTRAL BOARD OF SECONDARY EDUCATION) [LAWS(SC)-2021-6-2] [REFERRED TO]
INDIAN YOUNG LAWYERS ASSOCIATION & ORS VS. STATE OF KERALA & ORS [LAWS(SC)-2018-9-118] [REFERRED TO]
BINOY VISWAM VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2017-6-6] [REFERRED TO]
SMT. RESHAM, D/O K. FARUK VS. STATE OF KARNATAKA [LAWS(KAR)-2022-3-1] [REFERRED TO]
SARATHA VS. MEMBER SECRETARY [LAWS(MAD)-2022-3-1] [REFERRED TO]
AMIT KUMAR AGARWAL VS. UNION OF INDIA [LAWS(PAT)-2021-11-74] [REFERRED TO]
VEERA YADA VS. CHIEF SECRETARY, GOVERNMENT OF BIHAR [LAWS(PAT)-2022-8-68] [REFERRED TO]
SADHNA BAI VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-1-6] [REFERRED TO]
SHIVAM DEWANGAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-4-19] [REFERRED TO]
VINAY KUMARI VS. STATE OF U. P. [LAWS(ALL)-2021-1-78] [REFERRED TO]
M. SUMAN VS. KARNATAKA STATE SERVICES COMMISSION [LAWS(KAR)-2020-7-157] [REFERRED TO]
QUEERALA VS. STATE OF KERALA [LAWS(KER)-2018-7-252] [REFERRED TO]
MINI VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(KER)-2017-12-49] [REFERRED TO]
MINI K T VS. SENIOR DIVISIONAL MANAGER (DISCIPLINARY AUTHORITY) [LAWS(KER)-2017-12-144] [REFERRED TO]
AISHAT SHIFA VS. STATE OF KARNATAKA [LAWS(SC)-2022-10-14] [REFERRED TO]
NAVTEJ SINGH JOHAR VS. UNION OF INDIA MINISTRY OF LAW AND JUSTICE SECRETARY [LAWS(SC)-2018-1-7] [REFERRED TO]
K. PRITHIKA YASHINI (TRANSGENDER) VS. CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD [LAWS(MAD)-2015-11-140] [REFERRED TO]
VEDANTA LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-8-312] [REFERRED TO]
HINA HANEEFA VS. STATE OF KERALA [LAWS(KER)-2021-3-212] [REFERRED TO]
GANGA KUMARI D/O BHIKHA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-80] [REFERRED TO]