Referred Judgements :-

NICHOLAS V. THE QUEEN [REFERRED TO]
RAM BABU SAKSENA VS. STATE [REFERRED TO]
VIRENDRA SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
MAHARAJ UMEG SINGH VS. STATE OF BOMBAY [REFERRED TO]
M S M SHARMA VS. KRISHNA SINHA [REFERRED TO]
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI VS. STATE OF UTTAR PRADESH [REFERRED TO]
GULABCHAND CHHOTALAL PARIKH VS. STATE OF GUJARAT [REFERRED TO]
PRITHVI COTTON MILLS LIMITED VS. BROACH BOROUGH MUNICIPALITY [REFERRED TO]
JANAPADA SABHA CHHINDWARA STATE OF MADHYA PRADESH VS. CENTRAL PROVINCES SYNDICATE LTD:AMALGAMATED COALFIELDS LTD [REFERRED TO]
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD AYODAYA GNG AND MFG CO LIMITED VS. NEW SHROCK SPG AND WVG CO LTD [REFERRED TO]
HARI SINGH BHARTIYA HOTEL VS. MILITARY ESTATE OFFICER:UNION OF INDIA [REFERRED TO]
TIRATH RAM RAJINDRA NATH LUCKNOW VS. STATE OF UTTAR PRADESH [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
MADAN MOHAN PATHAK RAM PARKASH MANCHANDA VS. UNION OF INDIA [REFERRED TO]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED TO]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED TO]
HINDUSTAN GUM AND CHEMICALS LIMITED VS. STATE OF HARYANA [REFERRED TO]
P SAMBAMURTHY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
DOYPACK SYSTEMS PRIVATE LIMITED NATIONAL TEXTILE CORPORATION NEW DELHI NARESH KLJMAR PARTI DOYPACK SYSTEMS PRIVATE LIMITED SWADESHI MINING AND MANUFACTURING COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
ISABELLAJOHNSON VS. M A SUSAI [REFERRED TO]
VIJAY MILLS COMPANY LIMITED VS. STATE OF GUJARAT [REFERRED TO]
P KANNADASAN VS. STATE OF TAMIL NADU [REFERRED TO]
S S BOLA VS. B D SARDANA [REFERRED TO]
VIRENDER S HOODA VS. STATE OF HARYANA [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. BAL MUKUND SAH [REFERRED TO]
SANDEEP SINGH VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. ELPHANSTONE SPINNING AND WEAVING CO LTD [REFERRED TO]
RUPA ASHOK HURRA VS. ASHOK HURRA [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
VIRENDER SINGH HOODA VS. STATE OF HARYANA [REFERRED TO]
MULLAPERIYAR ENVIRONMENTAL PROTECTION FORUM VS. UNION OF INDIA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. STATE OF MAHARASHTRA [REFERRED TO]
SHEOPARSAN SINGH VS. RAMNANDAN PRASHAD NARAYAN SINGH [REFERRED TO]
STATE OF ORISSA VS. STATE OF A. P. [REFERRED TO]

Cited Judgements :-

SANJAY PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2021-1-46] [REFERRED TO]
LAKHAN MUSAFIR AND ORS. VS. SARDAR SAROVAR NARMADA NIGAM LIMITED AND ORS. [LAWS(NGT)-2015-9-2] [REFERRED TO]
RAGHAV CHADHA VS. RAJYA SABHA SECRETARIAT [LAWS(DLH)-2023-10-65] [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2021-7-9] [REFERRED TO]
DLF LIMITED AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-133] [REFERRED TO]
AUGUSTINE M. YANTHAN VS. STATE OF NAGALAND [LAWS(GAU)-2019-5-132] [REFERRED TO]
ALL INDIA UNION BANK OFFICERS VS. UNION OF INDIA [LAWS(MAD)-2016-4-228] [REFERRED TO]
BABU DANIEL VS. MADRAS MEDICAL MISSION [LAWS(MAD)-2021-10-141] [REFERRED TO]
B.K. NAIK AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-7-44] [REFERRED TO]
NOOPURA VISHWAJIT KULKARNI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-75] [REFERRED TO]
SONERI SHASHANK DOCTOR VS. STATE OF GUJARAT [LAWS(GJH)-2016-9-13] [REFERRED TO]
SRI BASAVARAJ SHIVAPPA MUTTAGI VS. STATE OF KARNATAKA [LAWS(KAR)-2021-10-9] [REFERRED TO]
JAYAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-1-146] [REFERRED TO]
STATE OF TAMIL NADU VS. STATE OF KARNATAKA [LAWS(SC)-2019-11-37] [REFERRED TO]
ANIMAL WELFARE BOARD OF INDIA VS. UNION OF INDIA [LAWS(SC)-2023-5-86] [REFERRED TO]
BABY VS. DISTRICT COLLECTOR [LAWS(KER)-2021-10-160] [REFERRED TO]
STATE OF KERALA AND OTHERS VS. HOTEL LEELAVENTURE LTD , MUMBAI AND OTHERS [LAWS(KER)-2014-12-182] [REFERRED TO]
BIHAR RAJYA CHAUKIDARI TAHSILDAR SANGH VS. STATE OF BIHAR [LAWS(PAT)-2020-4-5] [REFERRED TO]
RUSSEL JOY VS. UNION OF INDIA [LAWS(SC)-2018-1-53] [REFERRED TO]
STATE OF KARNATAKA VS. KARNATAKA PAWN BROKERS ASSN. [LAWS(SC)-2018-3-22] [REFERRED TO]
NIRMAL UTTHASINI AND ORS. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-10-57] [REFERRED TO]
NIRMAL UTTHASINI AND ORS. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-10-57] [REFERRED TO]
NITU AND ORS. VS. THE GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2016-1-1] [REFERRED TO]
NEEL OIL INDUSTRIES PARTNERSHIP FIRM AND ORS. VS. UNION OF INDIA [LAWS(GJH)-2015-6-119] [REFERRED TO]
G. MOHAN RAO VS. STATE OF TAMIL NADU [LAWS(SC)-2021-6-17] [REFERRED TO]
RUSSEL JOY VS. UNION OF INDIA AND ORS. [LAWS(SC)-2018-8-136] [REFERRED TO]
KALPANA MEHTA AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2018-5-31] [REFERRED TO]
UNION OF INDIA VS. TEXTILE TECHNICAL TRADESMEN ASSOCIATION [LAWS(MAD)-2014-10-26] [REFERRED TO]
SAGI T.M. VS. MAHATMA GANDHI UNIVERSITY AND ORS. [LAWS(KER)-2015-7-1] [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2015-10-80] [REFERRED TO]
STATE OF MADHYA PRADESH VS. UNION OF INDIA [LAWS(SC)-2014-7-84] [REFERRED TO]
JOGENDRA SINGH VS. STATE OF M P [LAWS(MPH)-2018-3-329] [REFERRED TO]
STATE OF KARNATAKA VS. STATE OF TAMIL NADU [LAWS(SC)-2018-2-100] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. STATE OF KERALA & ORS. [LAWS(SC)-2018-9-34] [REFERRED TO]
UNION OF INDIA VS. NARESHKUMAR BADRIKUMAR JAGAD & ORS. [LAWS(SC)-2018-11-68] [REFERRED TO]
GANGAJALI EDUCATION SOCIETY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-53] [REFERRED TO]
AMAL CHANDRA DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-5-59] [REFERRED TO]
RAVENDRA SINGH VS. STATE OF U.P. THRU PRIN.SECY.HOME DEPTT.GOVT.OF UP & ORS. [LAWS(ALL)-2017-1-169] [REFERRED TO]
S T SADIQ VS. STATE OF KERALA [LAWS(SC)-2015-2-12] [REFERRED TO]
ADV THOUFEEK AHAMED VISHNU VIHAR VS. UNION OF INDIA [LAWS(KER)-2020-9-537] [REFERRED TO]
UNION OF INDIA VS. STATE OF MAHARASHTRA [LAWS(SC)-2019-10-2] [REFERRED TO]
DR. JOE JOSEPH VS. STATE OF TAMIL NADU [LAWS(SC)-2022-4-22] [REFERRED TO]
ANOOP BARANWAL VS. UNION OF INDIA [LAWS(SC)-2023-3-130] [REFERRED TO]
CHARANJIT SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-315] [REFERRED TO]
S. MUHAMMED ISMAIL VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-3-286] [REFERRED TO]
KAILASH CHANDRA SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-11-51] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. YOGENDERA MOHAN SENGUPTA [LAWS(SC)-2024-1-28] [REFERRED TO]
P.SATHISH VS. STATE [LAWS(MAD)-2023-3-37] [REFERRED TO]
IN RE: THE PUNJAB TERMINATION OF AGREEMENT ACT, 2004 VS. STATE [LAWS(SC)-2016-11-10] [REFERRED TO]
RUSSEL JOY VS. UNION OF INDIA CHIEF SECRETARY [LAWS(SC)-2018-8-137] [REFERRED TO]
SECRETARY TO GOVT. OF KERALA, IRRIGATION DEPARTMENT VS. JAMES VARGHESE [LAWS(SC)-2022-5-10] [REFERRED TO]
UNION OF INDIA VS. ASIM SHARIFF [LAWS(KAR)-2018-3-47] [REFERRED TO]