Referred Judgements :-

UDIT NARAIN SINGH MALPAHARIA VS. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
A K ROY THAN SINGH TYAGI DR VASANTKUMAR PANDIT VS. UNION OF INDIA [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. A R ZAKKI [REFERRED TO]
PREMIUM GRANITES VS. STATE OF TAMIL NADU [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
M P OIL EXTRACTION K N OIL INDUSTRIES VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF PUNJAB VS. RAM LUBHAYA BAGGA [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. UNION OF INDIA [REFERRED TO]
N D JAYAL VS. UNION OF INDIA [REFERRED TO]
KHETRABASI BISWAL VS. AJAYA KUMAR BARAL [REFERRED TO]
SURESH SETH VS. COMMISSIONER INDORE MUNICIPAL CORPORATION [REFERRED TO]
RAM SINGH VIJAY PAL SINGH VS. STATE OF U P [REFERRED TO]
TRIDIP KUMAR DINGAL VS. STATE OF WEST BENGAL [REFERRED TO]
VILLIANUR IYARKKAI PADUKAPPU MAIYAM VS. UNION OF INDIA [REFERRED TO]
STATE OF KERALA VS. PEOPLES UNION FOR CIVIL LIBERTIES [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
H.C. KULWANT SINGH VS. H.C. DAYA RAM [REFERRED TO]

Cited Judgements :-

T.HARISH RAO VS. GOVERNMENT OF A.P. [LAWS(TLNG)-2024-4-77] [REFERRED TO]
PRADIP SOMASUNDARAN VS. INSTITUTE OF HUMAN RESOURCE DEVELOPMENT AND OTHERS [LAWS(KER)-2015-10-287] [REFERRED]
VIPUL JAIN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-10-6] [REFERRED TO]
J.DELIBARN VS. BAR COUNCIL OF INDIA [LAWS(MAD)-2019-2-310] [REFERRED TO]
MS. EERA THROUGH DR. MANJULA KRIPPENDORF VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2017-7-8] [REFERRED TO]
ESSAR BULK TERMINAL LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-278] [REFERRED TO]
GH HYDRO POWER VENTURES PVT LTD VS. STATE OF H P & OTHERS [LAWS(HPH)-2016-10-24] [REFERRED]
UDI DEPARTMENTAL STORE VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2020-9-65] [REFERRED TO]
ABDUL KAFIL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-4-37] [REFERRED TO]
LALARAM VS. JAIPUR DEVELOPMENT AUTHORITY [LAWS(SC)-2015-12-8] [REFERRED TO]
TEACHERS RECRUITMENT BOARD VS. K.BOMMI [LAWS(MAD)-2019-1-691] [REFERRED TO]
SIKKIM MANIPAL UNIVERSITY VS. UNION OF INDIA [LAWS(SIK)-2020-1-1] [REFERRED TO]
MR. ANGU LEPCHA VS. THE DIRECTOR GENERAL, SASHASTRA SEEMA BAL [LAWS(SIK)-2016-6-1] [REFERRED]
STATE OF PUNJAB VS. ANSHIKA GOYAL [LAWS(SC)-2022-1-79] [REFERRED TO]
UNION OF INDIA VS. BHARAT FORGE LTD [LAWS(SC)-2022-8-46] [REFERRED TO]
KALPANA MEHTA AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2018-5-31] [REFERRED TO]
SRI AJAY KUMAR JAIN VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2017-7-158] [REFERRED TO]
AJIT KUMAR GIRI, SON OF BAIDYANATH GIRI, RESIDENT OF BARATOLA, P.O. DALTONGANJ COLLEGE, P.S. MEDININAGAR SADAR, DISTRICT PALAMAU VS. THE STATE OF JHARKHAND, THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT (PRIMARY EDUCATION), GOVERNMENT OF JHARKHAND, RANCHI, H.E.C. DHURWA, P.O. & P.S. DHURWA, DISTRICT RANCHI. [LAWS(JHAR)-2016-12-55] [REFERRED TO]
LEGAL HEIRS OF DECEASED GULABCHAND DEVRAJ SHAH VS. STATE OF GUJARAT THRO PRINCIPAL SECRETARY [LAWS(GJH)-2018-8-37] [REFERRED TO]
GOVINDA PRASAD LADIA VS. WBHIDC LIMITED [LAWS(CAL)-2015-5-37] [REFERRED TO]
KANCHAN CHOUDHARY VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-6-58] [REFERRED TO]
DEBTOSH NATTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-6-25] [REFERRED TO]
VIJAY LAKSHMI VS. UNION OF INDIA AND ORS. [LAWS(HPH)-2015-10-98] [REFERRED TO]
RAMESH AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-3-129] [REFERRED TO]
KARAN MAHAJAN AND ORS VS. BOARD OF CONTROL FOR CRICKET IN INDIA & ORS [LAWS(DLH)-2019-2-231] [REFERRED TO]
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES VS. GOVT OF NCT AND ANR [LAWS(DLH)-2018-10-457] [REFERRED TO]
TARUN KUMAR BANJAREE AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2020-7-159] [REFERRED TO]
NAGALAND TRIBES COUNCIL (NTC) VS. STATE OF NAGALAND [LAWS(GAU)-2016-11-32] [REFERRED TO]
JAGDISH CHAND MEMORIAL TRUST VS. STATE OF H P [LAWS(HPH)-2017-12-119] [REFERRED TO]
SHIVAM SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-3-197] [REFERRED TO]
MAMTA SHARMA W/O SHRI SANJAY SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-3-29] [REFERRED TO]
M.P.CHOTHY VS. STATE OF KERALA [LAWS(KER)-2020-9-548] [REFERRED TO]
THE COMMISSIONER, CORPORATION OF CHENNAI, RIPBON BUILDING, CHENNAI VS. B. THIRULOCHANA KUMARI AND OTHERS [LAWS(MAD)-2017-12-94] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LIMITED VS. PRABAL SHARMA [LAWS(GAU)-2021-6-18] [REFERRED TO]
SURESH CHAND GAUTAM VS. STATE OF UTTAR PRADESH [LAWS(SC)-2016-3-35] [REFERRED TO]
MARINE FINS VS. UNION OF INDIA AND ORS. [LAWS(KER)-2016-3-16] [REFERRED TO]
AJAY KUMAR JAIN VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2017-7-133] [REFERRED TO]
AARTI DHATWALIA AND OTHERS VS. STATE OF H P AND OTHERS [LAWS(HPH)-2017-4-94] [REFERRED TO]
HIMALAYAN WINE & OTHERS VS. STATE OF H P & OTHERS [LAWS(HPH)-2016-6-266] [REFERRED TO]
MOHAN DUTT & ANR VS. UNION OF INDIA & OTHERS [LAWS(HPH)-2016-9-227] [REFERRED]
STATE AND ORS. VS. RASU AND ORS. [LAWS(MAD)-2016-4-14] [REFERRED TO]
RIT FOUNDATION VS. UNION OF INDIA [LAWS(DLH)-2022-5-366] [REFERRED TO]
UJJWAL JAIN & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-2-186] [REFERRED TO]
FARMSON PHARMACEUTICALS GUJARAT PVT LTD VS. UNION OF INDIA [LAWS(GJH)-2019-7-32] [REFERRED TO]
THE STATE OF WEST BENGAL & ORS. VS. DR. NAVAL PATEL & ORS. [LAWS(CAL)-2018-9-160] [REFERRED TO]
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDIC SCIENCES VS. BIKARTAN DAS [LAWS(SC)-2023-8-47] [REFERRED TO]
HOTEL & BAR (FL.3) ASSOCIATION OF TAMIL NADU (HOBAT) VS. THE SECRETARY TO GOVERNMENT AND ORS. [LAWS(MAD)-2015-3-268] [REFERRED TO]
DR.VYANKATESH T ANCHINMANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-82] [REFERRED TO]
VIJAY PAL AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-12-123] [REFERRED TO]
SURIYUR VIVASAYIGAL PATHUKAPPU SANGAM, VS. LA BOTTLERS PRIVATE LTD [LAWS(MAD)-2018-6-152] [REFERRED TO]
SHAHEER K.K VS. RANI MOL P [LAWS(KER)-2019-3-288] [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER MUMBAI VS. STATE OF MAHARASHTRA AND ORS [LAWS(BOM)-2018-2-360] [REFERRED TO]
REENA KUMARI VS. JHARKHAND PUBLIC SERVICE COMMISSION [LAWS(JHAR)-2021-8-41] [REFERRED TO]
NARENDRA KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-5-89] [REFERRED TO]
HIND RUBBER INDUSTRIES PVT. LTD. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-193] [REFERRED TO]
ANDHERI PURAB PASCHIM CO-OPERATIVE HOUSING SOCIETY LTD. VS. MUNICIPAL CORPORATION [LAWS(BOM)-2023-9-172] [REFERRED TO]
BHABENDRA PRADHAN & ORS. VS. STATE OF ODISHA & ORS. [LAWS(ORI)-2017-10-115] [REFERRED TO]
SHIVAM SHARMA AND OTHERS VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2018-7-154] [REFERRED TO]
SURENDER KUMAR GUPTA VS. H.P. STATE FOREST DEVELOPMENT CORPORATION [LAWS(HPH)-2016-7-84] [REFERRED TO]
SEETHARAMANJANEYA CONSTRUCTIONS VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2018-4-16] [REFERRED TO]
TALIB HUSSAIN VS. STATE OF J&K AND ORS. [LAWS(J&K)-2016-11-1] [REFERRED TO]
SATYA NARAIN SHUKLA VS. STATE OF U.P. [LAWS(ALL)-2024-7-33] [REFERRED TO]
RASHMI METALIKS LIMITED VS. UNION OF INDIA [LAWS(CAL)-2022-6-70] [REFERRED TO]
MADRAS BAR ASSOCIATION VS. ELEPHANT G. RAJENDRAN [LAWS(MAD)-2023-11-88] [REFERRED TO]
SOCIAL ACTION FORUM FOR MANAV ADHIKAR AND ANOTHER VS. UNION OF INDIA MINISTRY OF LAW AND JUSTICE AND OTHERS [LAWS(SC)-2018-9-142] [REFERRED TO]
UNION TERRITORY OF LADAKH VS. JAMMU AND KASHMIR NATIONAL CONFERENCE [LAWS(SC)-2023-9-23] [REFERRED TO]
NAGRIK UPBHOKTA MARGDARSHAK MANCH VS. STATE OF M.P. [LAWS(MPH)-2017-5-76] [REFERRED TO]
PATEL NAISHADKUMAR GOPAL KRUSHNA VS. GUJARAT PUBLIC SERVICE COMMISSION [LAWS(GJH)-2016-8-55] [REFERRED TO]
SAKHARAM SHANKAR NAVASARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-3-38] [REFERRED TO]
SHIV RAM BALI VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2017-6-104] [REFERRED TO]
MOHD. RAZAQ VS. STATE OF J. & K. [LAWS(J&K)-2017-2-13] [REFERRED TO]
KERALA COIR WORKERS WELFARE FUND BOARD VS. P K MOHANACHANDRAN PILLAI SUB OFFICER KERALA COIR WORKERS WELFARE FUND BOARD [LAWS(KER)-2018-7-785] [REFERRED TO]
TIRUPATI CYLINDERS PVT. LTD. AND ANR. VS. INDIAN OIL CORPORATION LIMITED AND ANR. [LAWS(DLH)-2017-9-168] [REFERRED TO]
STATESMAN MAZDOOR UNION VS. UNION OF INDIA THROUGH SECRETARY (LABOUR) AND ANR [LAWS(DLH)-2018-7-238] [REFERRED TO]
9X MEDIA PVT LTD & ORS VS. PRASAR BHARATI [LAWS(DLH)-2019-2-100] [REFERRED TO]
PRAKASH CHANDRA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-10-26] [REFERRED TO]
G.VIJAYAKUMAR VS. DIRECTOR GENERAL [LAWS(MAD)-2019-2-391] [REFERRED TO]
MAHENDRA BHALCHANDRA SHAH VS. MUNICIPAL CORPORATION OF GRATER BOMBAY [LAWS(BOM)-2019-6-142] [REFERRED TO]
JAGJEEVAN SINGH AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-5-3] [REFERRED TO]
B. SRINIVAS VS. ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED [LAWS(APH)-2021-3-132] [REFERRED TO]
ALL ASSAM MIDDLE ENGLISH TEACHERS ASSOCIATION VS. STATE OF ASSAM [LAWS(GAU)-2017-4-6] [REFERRED TO]
RELIEF FAMILIES WELFARE SERVICE SOCIETY AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-7-40] [REFERRED TO]
CHANDRAMALLIKA SUPPLIERS PRIVATE LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2016-10-41] [REFERRED TO]
AMIT JAIN AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-11-428] [REFERRED TO]
MRIGANKA SHARMA VS. OIL AND NATURAL GAS CORPORATION [LAWS(GAU)-2021-3-4] [REFERRED TO]
STATE OF KERALA VS. RANI MOL P [LAWS(KER)-2019-3-179] [REFERRED TO]
ADV THOUFEEK AHAMED VISHNU VIHAR VS. UNION OF INDIA [LAWS(KER)-2020-9-537] [REFERRED TO]
KHEMRAJ TEJAJI DESAI VS. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION LTD [LAWS(GJH)-2022-12-200] [REFERRED TO]
DHANANJAY VERMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-5-65] [REFERRED TO]
THE BIHAR LEGISLATIVE ASSEMBLY PATNA AND ORS. VS. GYANENDRA KUMAR SINGH AND ORS. [LAWS(PAT)-2015-4-11] [REFERRED TO]
STATE OF U.P. AND ORS. VS. ANIL KUMAR SHARMA AND ORS. [LAWS(SC)-2015-5-64] [REFERRED TO]
JOINT SECRETARY, POLITICAL DEPARTMENT SHILLONG VS. HIGH COURT OF MEGHALAYA [LAWS(SC)-2016-3-20] [REFERRED TO]
SURESH Y. SHINGDA VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-5-8] [REFERRED TO]
NIPUN MALHOTRA VS. SONY PICTURES FILMS INDIA PRIVATE LIMITED [LAWS(SC)-2024-7-22] [REFERRED TO]
RELIANCE TELECOM LTD. & ANR. VS. UNION OF INDIA & ANR. [LAWS(SC)-2017-1-62] [REFERRED TO]
M/S. MANGALAM ORGANICS LTD. VS. UNION OF INDIA [LAWS(SC)-2017-4-45] [REFERRED TO]