Referred Judgements :-

NAZIR AHMAD V. KING EMPEROR [REFERRED TO]
PREM NATH KAPUR VS. NATIONAL FERTILIZERS CORPN OF INDIA LIMITED [REFERRED TO]
IVO AGNELO SANTIMANO FERNANDES VS. GOVERNMENT OF GOA [REFERRED TO]

Cited Judgements :-

BAHUJAN NIRBAL VARG SAHKARI GRIH NIRMAN SAMITI LTD. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-24] [REFERRED TO]
BAHUJAN NIRBAL VARG SAHKARI GRIH NIRMAN SAMITI LTD. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-24] [REFERRED TO]
BAHUJAN NIRBAL VARG SAHKARI GRIH NIRMAN SAMITI LTD. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-24] [REFERRED TO]
SMT. LAJJAWATI AND OTHERS VS. STATE OF U.P. THROU. PRIN. SECY. DEPTT. OF HOUSING AND URBAN AND OTHER [LAWS(ALL)-2016-10-136] [REFERRED TO]
SMT. LAJJAWATI AND OTHERS VS. STATE OF U.P. THROU. PRIN. SECY. DEPTT. OF HOUSING AND URBAN AND OTHER [LAWS(ALL)-2016-10-136] [REFERRED TO]
SMT. LAJJAWATI AND OTHERS VS. STATE OF U.P. THROU. PRIN. SECY. DEPTT. OF HOUSING AND URBAN AND OTHER [LAWS(ALL)-2016-10-136] [REFERRED TO]
SUSHIL KUMAR GUPTA VS. DELHI DEVELOPMENT AUTHORITY & ORS [LAWS(DLH)-2016-5-898] [REFERRED]
SUSHIL KUMAR GUPTA VS. DELHI DEVELOPMENT AUTHORITY & ORS [LAWS(DLH)-2016-5-898] [REFERRED]
SUSHIL KUMAR GUPTA VS. DELHI DEVELOPMENT AUTHORITY & ORS [LAWS(DLH)-2016-5-898] [REFERRED]
PREM WATI VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-5-908] [REFERRED]
PREM WATI VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-5-908] [REFERRED]
PREM WATI VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-5-908] [REFERRED]
RAJESH KUMAR & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-8-201] [REFERRED]
RAJESH KUMAR & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-8-201] [REFERRED]
RAJESH KUMAR & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-8-201] [REFERRED]
RAJINDER KUMAR VS. UOI AND ORS [LAWS(DLH)-2016-8-512] [REFERRED]
RAJINDER KUMAR VS. UOI AND ORS [LAWS(DLH)-2016-8-512] [REFERRED]
RAJINDER KUMAR VS. UOI AND ORS [LAWS(DLH)-2016-8-512] [REFERRED]
SHIV RAJ VS. UNION OF INDIA AND ORS [LAWS(DLH)-2016-9-388] [REFERRED]
SHIV RAJ VS. UNION OF INDIA AND ORS [LAWS(DLH)-2016-9-388] [REFERRED]
SHIV RAJ VS. UNION OF INDIA AND ORS [LAWS(DLH)-2016-9-388] [REFERRED]
GURU NANAK VIDYA BHANDAR TRUST VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-1-11] [REFERRED TO]
GURU NANAK VIDYA BHANDAR TRUST VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-1-11] [REFERRED TO]
GURU NANAK VIDYA BHANDAR TRUST VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-1-11] [REFERRED TO]
ARUN KUMAR VS. UNION OF INDIA [LAWS(DLH)-2017-1-79] [REFERRED TO]
ARUN KUMAR VS. UNION OF INDIA [LAWS(DLH)-2017-1-79] [REFERRED TO]
ARUN KUMAR VS. UNION OF INDIA [LAWS(DLH)-2017-1-79] [REFERRED TO]
KASHI RAM VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-11-10] [REFERRED TO]
KASHI RAM VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-11-10] [REFERRED TO]
KASHI RAM VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-11-10] [REFERRED TO]
BHAGRATI VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-213] [REFERRED TO]
BHAGRATI VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-213] [REFERRED TO]
BHAGRATI VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-213] [REFERRED TO]
SATYA NARAIN GUPTA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2018-1-470] [REFERRED TO]
SATYA NARAIN GUPTA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2018-1-470] [REFERRED TO]
SATYA NARAIN GUPTA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2018-1-470] [REFERRED TO]
MEENA S. GUPTA AND ANR. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2018-1-604] [REFERRED TO]
MEENA S. GUPTA AND ANR. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2018-1-604] [REFERRED TO]
MEENA S. GUPTA AND ANR. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2018-1-604] [REFERRED TO]
SOHAN LAL AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-638] [REFERRED TO]
SOHAN LAL AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-638] [REFERRED TO]
SOHAN LAL AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-638] [REFERRED TO]
DAYA RAM MITTAL AND OTHERS VS. UOI AND OTHERS [LAWS(DLH)-2018-1-665] [REFERRED TO]
DAYA RAM MITTAL AND OTHERS VS. UOI AND OTHERS [LAWS(DLH)-2018-1-665] [REFERRED TO]
DAYA RAM MITTAL AND OTHERS VS. UOI AND OTHERS [LAWS(DLH)-2018-1-665] [REFERRED TO]
HARISH CHAND VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-680] [REFERRED TO]
HARISH CHAND VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-680] [REFERRED TO]
HARISH CHAND VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-680] [REFERRED TO]
SONA DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-204] [REFERRED TO]
SONA DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-204] [REFERRED TO]
SONA DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-204] [REFERRED TO]
JOGENDRI DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-214] [REFERRED TO]
JOGENDRI DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-214] [REFERRED TO]
JOGENDRI DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-214] [REFERRED TO]
RAM DEVI AND ORSANR VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2018-12-297] [REFERRED TO]
RAM DEVI AND ORSANR VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2018-12-297] [REFERRED TO]
RAM DEVI AND ORSANR VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2018-12-297] [REFERRED TO]
NIRLEP KAUR VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2017-4-34] [REFERRED TO]
NIRLEP KAUR VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2017-4-34] [REFERRED TO]
MAAN SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-418] [REFERRED TO]
MAAN SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-418] [REFERRED TO]
MAAN SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-418] [REFERRED TO]
ROOP LATA JAIN VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-424] [REFERRED TO]
ROOP LATA JAIN VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-424] [REFERRED TO]
ROOP LATA JAIN VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-424] [REFERRED TO]
PANKAJ SETHI VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-97] [REFERRED TO]
PANKAJ SETHI VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-97] [REFERRED TO]
PANKAJ SETHI VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-97] [REFERRED TO]
ARVIND NARAIN KHANNA AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-215] [REFERRED TO]
ARVIND NARAIN KHANNA AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-215] [REFERRED TO]
ARVIND NARAIN KHANNA AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-215] [REFERRED TO]
DEVRAJ SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-303] [REFERRED TO]
DEVRAJ SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-303] [REFERRED TO]
DEVRAJ SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-303] [REFERRED TO]
NIRLEP KAUR VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2017-4-34] [REFERRED TO]
MAHENDRA VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-8-195] [REFERRED TO]
MAHENDRA VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-8-195] [REFERRED TO]
MAHENDRA VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-8-195] [REFERRED TO]
AJIT SINGH AND ANOTHER VS. GOVT OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2017-8-235] [REFERRED TO]
AJIT SINGH AND ANOTHER VS. GOVT OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2017-8-235] [REFERRED TO]
AJIT SINGH AND ANOTHER VS. GOVT OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2017-8-235] [REFERRED TO]
SURYA SOLANKI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-8-250] [REFERRED TO]
SURYA SOLANKI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-8-250] [REFERRED TO]
SURYA SOLANKI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-8-250] [REFERRED TO]
DILBAGH RAI NARULA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2017-8-384] [REFERRED TO]
DILBAGH RAI NARULA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2017-8-384] [REFERRED TO]
DILBAGH RAI NARULA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2017-8-384] [REFERRED TO]
DEVLOK PROPERTY PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-2014-12-115] [REFERRED TO]
DEVLOK PROPERTY PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-2014-12-115] [REFERRED TO]
DEVLOK PROPERTY PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-2014-12-115] [REFERRED TO]
NEENA NARANG VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-10-420] [REFERRED]
NEENA NARANG VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-10-420] [REFERRED]
NEENA NARANG VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-10-420] [REFERRED]
MANPREET SINGH VS. LAND ACQUISITION COLLECTOR & ORS [LAWS(DLH)-2015-10-431] [REFERRED]
MANPREET SINGH VS. LAND ACQUISITION COLLECTOR & ORS [LAWS(DLH)-2015-10-431] [REFERRED]
MANPREET SINGH VS. LAND ACQUISITION COLLECTOR & ORS [LAWS(DLH)-2015-10-431] [REFERRED]
ASHWAL VADERA VS. UNION OF INDIA [LAWS(DLH)-2014-7-214] [REFERRED TO]
ASHWAL VADERA VS. UNION OF INDIA [LAWS(DLH)-2014-7-214] [REFERRED TO]
ASHWAL VADERA VS. UNION OF INDIA [LAWS(DLH)-2014-7-214] [REFERRED TO]
NARAINS INFRASTRUCTURE PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2015-1-71] [REFERRED TO]
NARAINS INFRASTRUCTURE PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2015-1-71] [REFERRED TO]
NARAINS INFRASTRUCTURE PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2015-1-71] [REFERRED TO]
SANDEEP & ORS VS. STATE & OTHERS [LAWS(DLH)-2015-2-640] [REFERRED]
SANDEEP & ORS VS. STATE & OTHERS [LAWS(DLH)-2015-2-640] [REFERRED]
SANDEEP & ORS VS. STATE & OTHERS [LAWS(DLH)-2015-2-640] [REFERRED]
I.S. DYE STUFF INDUSTRIES LTD. VS. UOI AND ORS. [LAWS(DLH)-2015-2-420] [REFERRED TO]
I.S. DYE STUFF INDUSTRIES LTD. VS. UOI AND ORS. [LAWS(DLH)-2015-2-420] [REFERRED TO]
I.S. DYE STUFF INDUSTRIES LTD. VS. UOI AND ORS. [LAWS(DLH)-2015-2-420] [REFERRED TO]
ASHA RAM TYAGI VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-11-508] [REFERRED]
ASHA RAM TYAGI VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-11-508] [REFERRED]
ASHA RAM TYAGI VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-11-508] [REFERRED]
CHAMAN SINGH & ORS VS. LAND ACQUISITION COLLECTOR EAST & ANR [LAWS(DLH)-2015-12-478] [REFERRED]
CHAMAN SINGH & ORS VS. LAND ACQUISITION COLLECTOR EAST & ANR [LAWS(DLH)-2015-12-478] [REFERRED]
CHAMAN SINGH & ORS VS. LAND ACQUISITION COLLECTOR EAST & ANR [LAWS(DLH)-2015-12-478] [REFERRED]
SOSHIL KUMAR JAIN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-381] [REFERRED TO]
SOSHIL KUMAR JAIN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-381] [REFERRED TO]
SOSHIL KUMAR JAIN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-381] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHISH PAL AND ORS. [LAWS(DLH)-2015-6-42] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHISH PAL AND ORS. [LAWS(DLH)-2015-6-42] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHISH PAL AND ORS. [LAWS(DLH)-2015-6-42] [REFERRED TO]
SUBHASH JAIN VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-7-506] [REFERRED]
SUBHASH JAIN VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-7-506] [REFERRED]
SUBHASH JAIN VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-7-506] [REFERRED]
ANOOP SINGH AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-402] [REFERRED TO]
ANOOP SINGH AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-402] [REFERRED TO]
ANOOP SINGH AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-402] [REFERRED TO]
GANESHI LAL JAIN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-421] [REFERRED TO]
GANESHI LAL JAIN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-421] [REFERRED TO]
GANESHI LAL JAIN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-421] [REFERRED TO]
ANOOP NARANG AND ORS. VS. UOI AND ORS. [LAWS(DLH)-2015-9-84] [REFERRED TO]
ANOOP NARANG AND ORS. VS. UOI AND ORS. [LAWS(DLH)-2015-9-84] [REFERRED TO]
ANOOP NARANG AND ORS. VS. UOI AND ORS. [LAWS(DLH)-2015-9-84] [REFERRED TO]
N.S. VASISHT VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2016-1-374] [REFERRED TO]
N.S. VASISHT VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2016-1-374] [REFERRED TO]
N.S. VASISHT VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2016-1-374] [REFERRED TO]
DHANANJAY S/O LAXMAN MULEY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-4-131] [REFERRED TO]
DHANANJAY S/O LAXMAN MULEY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-4-131] [REFERRED TO]
DHANANJAY S/O LAXMAN MULEY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-4-131] [REFERRED TO]
VEER WATI VS. THE LAND ACQUISITION COLLECTOR [LAWS(DLH)-2018-2-36] [REFERRED TO]
VEER WATI VS. THE LAND ACQUISITION COLLECTOR [LAWS(DLH)-2018-2-36] [REFERRED TO]
VEER WATI VS. THE LAND ACQUISITION COLLECTOR [LAWS(DLH)-2018-2-36] [REFERRED TO]
ANIL KUMAR AGGARWAL VS. UNION OF INDIA [LAWS(DLH)-2014-11-34] [REFERRED TO]
ANIL KUMAR AGGARWAL VS. UNION OF INDIA [LAWS(DLH)-2014-11-34] [REFERRED TO]
ANIL KUMAR AGGARWAL VS. UNION OF INDIA [LAWS(DLH)-2014-11-34] [REFERRED TO]
AMITA MEHTA VS. UNION OF INDIA [LAWS(DLH)-2014-11-217] [REFERRED TO]
AMITA MEHTA VS. UNION OF INDIA [LAWS(DLH)-2014-11-217] [REFERRED TO]
AMITA MEHTA VS. UNION OF INDIA [LAWS(DLH)-2014-11-217] [REFERRED TO]
ASHOK KUMAR MEHTA VS. UNION OF INDIA [LAWS(DLH)-2014-11-231] [REFERRED TO]
ASHOK KUMAR MEHTA VS. UNION OF INDIA [LAWS(DLH)-2014-11-231] [REFERRED TO]
ASHOK KUMAR MEHTA VS. UNION OF INDIA [LAWS(DLH)-2014-11-231] [REFERRED TO]
SPARSH PROPERTIES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-345] [REFERRED TO]
SPARSH PROPERTIES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-345] [REFERRED TO]
SPARSH PROPERTIES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-345] [REFERRED TO]
DEW DROPS PVT. LTD. VS. UNION OF INDIA [LAWS(DLH)-2014-12-25] [REFERRED TO]
DEW DROPS PVT. LTD. VS. UNION OF INDIA [LAWS(DLH)-2014-12-25] [REFERRED TO]
DEW DROPS PVT. LTD. VS. UNION OF INDIA [LAWS(DLH)-2014-12-25] [REFERRED TO]
AMARJEET SINGH VS. LAND ACQUISITION COLLECTOR (SOUTH) [LAWS(DLH)-2014-12-99] [REFERRED TO]
AMARJEET SINGH VS. LAND ACQUISITION COLLECTOR (SOUTH) [LAWS(DLH)-2014-12-99] [REFERRED TO]
AMARJEET SINGH VS. LAND ACQUISITION COLLECTOR (SOUTH) [LAWS(DLH)-2014-12-99] [REFERRED TO]
SANGRIMAWII VS. LAI AUTONOMOUS DISTRICT COUNCIL [LAWS(GAU)-2016-12-39] [REFERRED TO]
SANGRIMAWII VS. LAI AUTONOMOUS DISTRICT COUNCIL [LAWS(GAU)-2016-12-39] [REFERRED TO]
SANGRIMAWII VS. LAI AUTONOMOUS DISTRICT COUNCIL [LAWS(GAU)-2016-12-39] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. LAKSHMI SEA FOODS LTD [LAWS(APH)-2021-3-179] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. LAKSHMI SEA FOODS LTD [LAWS(APH)-2021-3-179] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. LAKSHMI SEA FOODS LTD [LAWS(APH)-2021-3-179] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
DAYARAM BHONDU KOCHE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-125] [REFERRED TO]
DAYARAM BHONDU KOCHE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-125] [REFERRED TO]
DAYARAM BHONDU KOCHE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-125] [REFERRED TO]
DAYARAM BHONDU KOCHE AND OTHERS VS. STATE OF MAHARASTRA AND OTHERS [LAWS(BOM)-2016-12-138] [REFERRED TO]
DAYARAM BHONDU KOCHE AND OTHERS VS. STATE OF MAHARASTRA AND OTHERS [LAWS(BOM)-2016-12-138] [REFERRED TO]
DAYARAM BHONDU KOCHE AND OTHERS VS. STATE OF MAHARASTRA AND OTHERS [LAWS(BOM)-2016-12-138] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
P. NARASIM LIULU VS. LAND ACQUISITION OFFICER, MADANAPALLE AND ORS. [LAWS(APH)-2016-2-63] [REFERRED TO]
P. NARASIM LIULU VS. LAND ACQUISITION OFFICER, MADANAPALLE AND ORS. [LAWS(APH)-2016-2-63] [REFERRED TO]
P. NARASIM LIULU VS. LAND ACQUISITION OFFICER, MADANAPALLE AND ORS. [LAWS(APH)-2016-2-63] [REFERRED TO]
OM PRAKASH AGRAWAL VS. STATE OF CG AND OTHERS [LAWS(CHH)-2015-6-13] [REFERRED]
OM PRAKASH AGRAWAL VS. STATE OF CG AND OTHERS [LAWS(CHH)-2015-6-13] [REFERRED]
OM PRAKASH AGRAWAL VS. STATE OF CG AND OTHERS [LAWS(CHH)-2015-6-13] [REFERRED]
ARUN KUMAR NEVATIA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-6-364] [REFERRED TO]
ARUN KUMAR NEVATIA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-6-364] [REFERRED TO]
ARUN KUMAR NEVATIA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-6-364] [REFERRED TO]
MAHMADTARIK AKBARALI KHOJA VS. STATE OF GUAJRAT [LAWS(GJH)-2014-11-94] [REFERRED TO]
MAHMADTARIK AKBARALI KHOJA VS. STATE OF GUAJRAT [LAWS(GJH)-2014-11-94] [REFERRED TO]
MAHMADTARIK AKBARALI KHOJA VS. STATE OF GUAJRAT [LAWS(GJH)-2014-11-94] [REFERRED TO]
SHWETANK GRIH NIRMAN SAHAKARI SANSTHA MARYADIT VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-3-223] [REFERRED TO]
SHWETANK GRIH NIRMAN SAHAKARI SANSTHA MARYADIT VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-3-223] [REFERRED TO]
SHWETANK GRIH NIRMAN SAHAKARI SANSTHA MARYADIT VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-3-223] [REFERRED TO]
GEORGE VS. STATE OF KERALA [LAWS(KER)-2017-12-57] [REFERRED TO]
GEORGE VS. STATE OF KERALA [LAWS(KER)-2017-12-57] [REFERRED TO]
GEORGE VS. STATE OF KERALA [LAWS(KER)-2017-12-57] [REFERRED TO]
EVERSHINE MONUMENTS (EARLIER KNOWN AS M/S. GRANITE EXPORTERS) VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-12-98] [REFERRED TO]
EVERSHINE MONUMENTS (EARLIER KNOWN AS M/S. GRANITE EXPORTERS) VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-12-98] [REFERRED TO]
EVERSHINE MONUMENTS (EARLIER KNOWN AS M/S. GRANITE EXPORTERS) VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-12-98] [REFERRED TO]
AKKALAPPA, VS. STATE OF KARNATAKA [LAWS(KAR)-2017-8-112] [REFERRED TO]
AKKALAPPA, VS. STATE OF KARNATAKA [LAWS(KAR)-2017-8-112] [REFERRED TO]
AKKALAPPA, VS. STATE OF KARNATAKA [LAWS(KAR)-2017-8-112] [REFERRED TO]
VARADAPPA GOUNDER (DECEASED) VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-2-529] [REFERRED TO]
VARADAPPA GOUNDER (DECEASED) VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-2-529] [REFERRED TO]
VARADAPPA GOUNDER (DECEASED) VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-2-529] [REFERRED TO]
DALIP SINGH VS. UDAI PRATAP SINGH [LAWS(DLH)-2022-5-41] [REFERRED TO]
DALIP SINGH VS. UDAI PRATAP SINGH [LAWS(DLH)-2022-5-41] [REFERRED TO]
DALIP SINGH VS. UDAI PRATAP SINGH [LAWS(DLH)-2022-5-41] [REFERRED TO]
MAHENDER SINGH VS. LAND ACQUISITION COLLECTOR [LAWS(DLH)-2019-2-210] [REFERRED TO]
MAHENDER SINGH VS. LAND ACQUISITION COLLECTOR [LAWS(DLH)-2019-2-210] [REFERRED TO]
MAHENDER SINGH VS. LAND ACQUISITION COLLECTOR [LAWS(DLH)-2019-2-210] [REFERRED TO]
RAJIV JAIN AND OTHERS VS. STATE OF UTTAR PRADESH AND ORS. [LAWS(SC)-2017-8-206] [REFERRED TO]
RAJIV JAIN AND OTHERS VS. STATE OF UTTAR PRADESH AND ORS. [LAWS(SC)-2017-8-206] [REFERRED TO]
RAJIV JAIN AND OTHERS VS. STATE OF UTTAR PRADESH AND ORS. [LAWS(SC)-2017-8-206] [REFERRED TO]
D. BALARAMAN VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-12-177] [REFERRED TO]
D. BALARAMAN VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-12-177] [REFERRED TO]
D. BALARAMAN VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-12-177] [REFERRED TO]
K.NATARAJAN VS. GOVT., OF PUDUCHERRY [LAWS(MAD)-2016-4-142] [REFERRED TO]
K.NATARAJAN VS. GOVT., OF PUDUCHERRY [LAWS(MAD)-2016-4-142] [REFERRED TO]
K.NATARAJAN VS. GOVT., OF PUDUCHERRY [LAWS(MAD)-2016-4-142] [REFERRED TO]
S. KUMARIAH NADAR VS. DISTRICT COLLECTOR [LAWS(MAD)-2014-9-114] [REFERRED TO]
S. KUMARIAH NADAR VS. DISTRICT COLLECTOR [LAWS(MAD)-2014-9-114] [REFERRED TO]
S. KUMARIAH NADAR VS. DISTRICT COLLECTOR [LAWS(MAD)-2014-9-114] [REFERRED TO]
S. BALRAJ VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-301] [REFERRED TO]
S. BALRAJ VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-301] [REFERRED TO]
S. BALRAJ VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-301] [REFERRED TO]
R. DURAISAMI VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-304] [REFERRED TO]
R. DURAISAMI VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-304] [REFERRED TO]
R. DURAISAMI VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-304] [REFERRED TO]
V.N. MOHAMED HUSSAIN VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-10-121] [REFERRED TO]
V.N. MOHAMED HUSSAIN VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-10-121] [REFERRED TO]
V.N. MOHAMED HUSSAIN VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-10-121] [REFERRED TO]
IGATE GLOBAL SOLUTIONS LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-7-60] [REFERRED TO]
IGATE GLOBAL SOLUTIONS LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-7-60] [REFERRED TO]
IGATE GLOBAL SOLUTIONS LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-7-60] [REFERRED TO]
KARAMVIR KUMAR SINGH AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2014-8-108] [REFERRED TO]
KARAMVIR KUMAR SINGH AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2014-8-108] [REFERRED TO]
KARAMVIR KUMAR SINGH AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2014-8-108] [REFERRED TO]
RISHIKESH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2017-7-47] [REFERRED TO]
RISHIKESH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2017-7-47] [REFERRED TO]
RISHIKESH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2017-7-47] [REFERRED TO]
HARJAS AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-12-120] [REFERRED TO]
HARJAS AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-12-120] [REFERRED TO]
HARJAS AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-12-120] [REFERRED TO]
SHIVAJI SHAMRAO PATIL SINCE DECEASED BY HIS L.R. RANJANA SHIVAJI PATIL & ORS. VS. THE SPECIAL LAND ACQUISITION OFFICER, NO. 14, KOLHAPUR, MAHARASHTRA & ORS. [LAWS(SC)-2017-5-83] [REFERRED TO]
SHIVAJI SHAMRAO PATIL SINCE DECEASED BY HIS L.R. RANJANA SHIVAJI PATIL & ORS. VS. THE SPECIAL LAND ACQUISITION OFFICER, NO. 14, KOLHAPUR, MAHARASHTRA & ORS. [LAWS(SC)-2017-5-83] [REFERRED TO]
SHIVAJI SHAMRAO PATIL SINCE DECEASED BY HIS L.R. RANJANA SHIVAJI PATIL & ORS. VS. THE SPECIAL LAND ACQUISITION OFFICER, NO. 14, KOLHAPUR, MAHARASHTRA & ORS. [LAWS(SC)-2017-5-83] [REFERRED TO]
KEWAL KRISHAN VS. STATE OF HARYANA [LAWS(P&H)-2020-2-446] [REFERRED TO]
KEWAL KRISHAN VS. STATE OF HARYANA [LAWS(P&H)-2020-2-446] [REFERRED TO]
KEWAL KRISHAN VS. STATE OF HARYANA [LAWS(P&H)-2020-2-446] [REFERRED TO]
ROHTAS VS. STATE OF HARYANA [LAWS(P&H)-2024-1-40] [REFERRED TO]
ROHTAS VS. STATE OF HARYANA [LAWS(P&H)-2024-1-40] [REFERRED TO]
ROHTAS VS. STATE OF HARYANA [LAWS(P&H)-2024-1-40] [REFERRED TO]
SECRETARY, THE DEPARTMENT OF LAND AND BUILDING VS. ANJEET SINGH (DEAD) [LAWS(SC)-2022-11-77] [REFERRED TO]
GOVT OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT VS. RAM PRAKASH SEHRAWAT [LAWS(SC)-2022-12-43] [REFERRED TO]
GOVT OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT VS. RAM PRAKASH SEHRAWAT [LAWS(SC)-2022-12-43] [REFERRED TO]
GOVT OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT VS. RAM PRAKASH SEHRAWAT [LAWS(SC)-2022-12-43] [REFERRED TO]
SECRETARY, THE DEPARTMENT OF LAND AND BUILDING VS. ANJEET SINGH (DEAD) [LAWS(SC)-2022-11-77] [REFERRED TO]
SECRETARY, THE DEPARTMENT OF LAND AND BUILDING VS. ANJEET SINGH (DEAD) [LAWS(SC)-2022-11-77] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
BALAJI NAGAR RESIDENTIAL ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(SC)-2014-9-33] [REFERRED TO]
BALAJI NAGAR RESIDENTIAL ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(SC)-2014-9-33] [REFERRED TO]
BALAJI NAGAR RESIDENTIAL ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(SC)-2014-9-33] [REFERRED TO]
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. VS. M/S. HONEYWELL INTERNATIONAL (INDIA) PVT. LTD. [LAWS(SC)-2023-4-21] [REFERRED TO]
NATIONAL CAPITAL TERRITORY OF DELHI VS. SUBHASH CHANDER KHATRI [LAWS(SC)-2023-4-19] [REFERRED TO]
NATIONAL CAPITAL TERRITORY OF DELHI VS. SUBHASH CHANDER KHATRI [LAWS(SC)-2023-4-19] [REFERRED TO]
NATIONAL CAPITAL TERRITORY OF DELHI VS. SUBHASH CHANDER KHATRI [LAWS(SC)-2023-4-19] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH) VS. HARI CHAND [LAWS(SC)-2023-4-64] [REFERRED TO]
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. VS. M/S. HONEYWELL INTERNATIONAL (INDIA) PVT. LTD. [LAWS(SC)-2023-4-21] [REFERRED TO]
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. VS. M/S. HONEYWELL INTERNATIONAL (INDIA) PVT. LTD. [LAWS(SC)-2023-4-21] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH) VS. HARI CHAND [LAWS(SC)-2023-4-64] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH) VS. HARI CHAND [LAWS(SC)-2023-4-64] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. KUSHAM JAIN [LAWS(SC)-2016-8-78] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. KUSHAM JAIN [LAWS(SC)-2016-8-78] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. KUSHAM JAIN [LAWS(SC)-2016-8-78] [REFERRED TO]
RAJIV CHOWDHRIE HUF VS. UNION OF INDIA [LAWS(SC)-2014-12-25] [REFERRED TO]
VELAXAN KUMAR VS. UNION OF INDIA [LAWS(SC)-2014-12-37] [REFERRED]
VELAXAN KUMAR VS. UNION OF INDIA [LAWS(SC)-2014-12-37] [REFERRED]
VELAXAN KUMAR VS. UNION OF INDIA [LAWS(SC)-2014-12-37] [REFERRED]
RAJIV CHOWDHRIE HUF VS. UNION OF INDIA [LAWS(SC)-2014-12-25] [REFERRED TO]
RAJIV CHOWDHRIE HUF VS. UNION OF INDIA [LAWS(SC)-2014-12-25] [REFERRED TO]
SMT. KAMLA DEVI AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-11-207] [REFERRED]
SMT. KAMLA DEVI AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-11-207] [REFERRED]
SMT. KAMLA DEVI AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-11-207] [REFERRED]
JHUTHARAM AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-10-21] [REFERRED TO]
JHUTHARAM AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-10-21] [REFERRED TO]
JHUTHARAM AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-10-21] [REFERRED TO]
V V S KASHYAP VS. STATE OF TAMIL NADU; COLLECTOR OF KANCHEEPURAM; REVENUE DIVISIONAL OFFICER (RDO); TAHSILDAR, TIRUPORUR TALUK; DIVISIONAL ENGINEER (HIGHWAYS); ASSISTANT DIVISIONAL ENGINEER (C&M); TAMIL NADU ROAD DEVELOPMENT CORPORATION (TNRDC) [LAWS(MAD)-2015-9-470] [REFERRED]
V V S KASHYAP VS. STATE OF TAMIL NADU; COLLECTOR OF KANCHEEPURAM; REVENUE DIVISIONAL OFFICER (RDO); TAHSILDAR, TIRUPORUR TALUK; DIVISIONAL ENGINEER (HIGHWAYS); ASSISTANT DIVISIONAL ENGINEER (C&M); TAMIL NADU ROAD DEVELOPMENT CORPORATION (TNRDC) [LAWS(MAD)-2015-9-470] [REFERRED]
V V S KASHYAP VS. STATE OF TAMIL NADU; COLLECTOR OF KANCHEEPURAM; REVENUE DIVISIONAL OFFICER (RDO); TAHSILDAR, TIRUPORUR TALUK; DIVISIONAL ENGINEER (HIGHWAYS); ASSISTANT DIVISIONAL ENGINEER (C&M); TAMIL NADU ROAD DEVELOPMENT CORPORATION (TNRDC) [LAWS(MAD)-2015-9-470] [REFERRED]
R. RAJARAM AND ORS. VS. THE SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2016-2-93] [REFERRED TO]
R. RAJARAM AND ORS. VS. THE SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2016-2-93] [REFERRED TO]
R. RAJARAM AND ORS. VS. THE SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2016-2-93] [REFERRED TO]
M. MAHALINGAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2016-12-170] [REFERRED TO]
M. MAHALINGAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2016-12-170] [REFERRED TO]
M. MAHALINGAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2016-12-170] [REFERRED TO]
TMT ROJAVATHY VS. PRINCIPAL SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, FORT ST GEORGE; SPECIAL THASILDAR, (LAND ACQUISITION), HOUSING SCHEME, HOSUR, KRISHNAGIRI DISTRICT ; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD, [LAWS(MAD)-2014-9-487] [REFERRED]
TMT ROJAVATHY VS. PRINCIPAL SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, FORT ST GEORGE; SPECIAL THASILDAR, (LAND ACQUISITION), HOUSING SCHEME, HOSUR, KRISHNAGIRI DISTRICT ; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD, [LAWS(MAD)-2014-9-487] [REFERRED]
TMT ROJAVATHY VS. PRINCIPAL SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, FORT ST GEORGE; SPECIAL THASILDAR, (LAND ACQUISITION), HOUSING SCHEME, HOSUR, KRISHNAGIRI DISTRICT ; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD, [LAWS(MAD)-2014-9-487] [REFERRED]
MANOKARAN VS. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-1-290] [REFERRED TO]
MANOKARAN VS. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-1-290] [REFERRED TO]
MANOKARAN VS. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-1-290] [REFERRED TO]
H. DEEPCHAND AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-308] [REFERRED TO]
H. DEEPCHAND AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-308] [REFERRED TO]
H. DEEPCHAND AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-308] [REFERRED TO]
G. THOMAS DEVANANDAM AND ORS. VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2014-10-303] [REFERRED TO]
G. THOMAS DEVANANDAM AND ORS. VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2014-10-303] [REFERRED TO]
G. THOMAS DEVANANDAM AND ORS. VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2014-10-303] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA JAIN [LAWS(SC)-2022-11-40] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA JAIN [LAWS(SC)-2022-11-40] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA JAIN [LAWS(SC)-2022-11-40] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUBHASH JAIN [LAWS(SC)-2022-12-15] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUBHASH JAIN [LAWS(SC)-2022-12-15] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUBHASH JAIN [LAWS(SC)-2022-12-15] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHAR LAL & ORS [LAWS(SC)-2019-10-82] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHAR LAL & ORS [LAWS(SC)-2019-10-82] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHAR LAL & ORS [LAWS(SC)-2019-10-82] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJ SINGH [LAWS(SC)-2022-12-26] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJ SINGH [LAWS(SC)-2022-12-26] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJ SINGH [LAWS(SC)-2022-12-26] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGI SINGH [LAWS(SC)-2023-1-57] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGI SINGH [LAWS(SC)-2023-1-57] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGI SINGH [LAWS(SC)-2023-1-57] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAMBIR [LAWS(SC)-2023-1-67] [REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATION VS. RAM CHANDER SINGH [LAWS(SC)-2023-2-14] [REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATION VS. RAM CHANDER SINGH [LAWS(SC)-2023-2-14] [REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATION VS. RAM CHANDER SINGH [LAWS(SC)-2023-2-14] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAMBIR [LAWS(SC)-2023-1-67] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAMBIR [LAWS(SC)-2023-1-67] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BATTI [LAWS(SC)-2023-3-80] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BATTI [LAWS(SC)-2023-3-80] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BATTI [LAWS(SC)-2023-3-80] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SURENDER SINGH [LAWS(SC)-2023-4-25] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SURENDER SINGH [LAWS(SC)-2023-4-25] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SURENDER SINGH [LAWS(SC)-2023-4-25] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. JAGAN SINGH [LAWS(SC)-2023-7-33] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. JAGAN SINGH [LAWS(SC)-2023-7-33] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. JAGAN SINGH [LAWS(SC)-2023-7-33] [REFERRED TO]
SHEO RAM VS. STATE OF HARYANA [LAWS(P&H)-2022-8-280] [REFERRED TO]
SHEO RAM VS. STATE OF HARYANA [LAWS(P&H)-2022-8-280] [REFERRED TO]
SHEO RAM VS. STATE OF HARYANA [LAWS(P&H)-2022-8-280] [REFERRED TO]
RAM PRASAD YADAV VS. STATE OF HARYANA [LAWS(P&H)-2020-11-175] [REFERRED TO]
RAM PRASAD YADAV VS. STATE OF HARYANA [LAWS(P&H)-2020-11-175] [REFERRED TO]
RAM PRASAD YADAV VS. STATE OF HARYANA [LAWS(P&H)-2020-11-175] [REFERRED TO]
RAM PRAVESH PANDEY SON OF RAM AWATAR VS. STATE OF BIHAR [LAWS(PAT)-2019-8-91] [REFERRED TO]
RAM PRAVESH PANDEY SON OF RAM AWATAR VS. STATE OF BIHAR [LAWS(PAT)-2019-8-91] [REFERRED TO]
RAM PRAVESH PANDEY SON OF RAM AWATAR VS. STATE OF BIHAR [LAWS(PAT)-2019-8-91] [REFERRED TO]
MADHUKAR MORBA NIMJE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-5] [REFERRED TO]
MADHUKAR MORBA NIMJE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-5] [REFERRED TO]
MADHUKAR MORBA NIMJE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-5] [REFERRED TO]
ALKA LUTHRA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-2-113] [REFERRED TO]
ALKA LUTHRA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-2-113] [REFERRED TO]
ALKA LUTHRA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-2-113] [REFERRED TO]
HUKAM CHAND VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-222] [REFERRED TO]
HUKAM CHAND VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-222] [REFERRED TO]
HUKAM CHAND VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-222] [REFERRED TO]
CHET RAM & ORS. VS. LAND ACQUISITION COLLECTOR SOUTH [LAWS(DLH)-2017-7-237] [REFERRED TO]
CHET RAM & ORS. VS. LAND ACQUISITION COLLECTOR SOUTH [LAWS(DLH)-2017-7-237] [REFERRED TO]
CHET RAM & ORS. VS. LAND ACQUISITION COLLECTOR SOUTH [LAWS(DLH)-2017-7-237] [REFERRED TO]
ANGURI DEVI AND ANR VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-8-331] [REFERRED TO]
ANGURI DEVI AND ANR VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-8-331] [REFERRED TO]
ANGURI DEVI AND ANR VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-8-331] [REFERRED TO]
KRISHNA KHANDELWAL VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-362] [REFERRED TO]
KRISHNA KHANDELWAL VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-362] [REFERRED TO]
KRISHNA KHANDELWAL VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-362] [REFERRED TO]
MOHD RAHISH VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-395] [REFERRED TO]
MOHD RAHISH VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-395] [REFERRED TO]
MOHD RAHISH VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-395] [REFERRED TO]
KAMLESH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-553] [REFERRED TO]
KAMLESH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-553] [REFERRED TO]
KAMLESH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-553] [REFERRED TO]
SHRI VINOD KUMAR SACHDEVA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2018-1-618] [REFERRED TO]
SHRI VINOD KUMAR SACHDEVA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2018-1-618] [REFERRED TO]
SHRI VINOD KUMAR SACHDEVA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2018-1-618] [REFERRED TO]
RAFIQ AHMED VS. GOVT. OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2018-1-630] [REFERRED TO]
RAFIQ AHMED VS. GOVT. OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2018-1-630] [REFERRED TO]
RAFIQ AHMED VS. GOVT. OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2018-1-630] [REFERRED TO]
ARUN MEHRA VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-657] [REFERRED TO]
ARUN MEHRA VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-657] [REFERRED TO]
ARUN MEHRA VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-657] [REFERRED TO]
KRISHAN SINGH VS. GOVT OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2018-1-661] [REFERRED TO]
KRISHAN SINGH VS. GOVT OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2018-1-661] [REFERRED TO]
KRISHAN SINGH VS. GOVT OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2018-1-661] [REFERRED TO]
BHAGWAT SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-106] [REFERRED TO]
BHAGWAT SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-106] [REFERRED TO]
BHAGWAT SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-106] [REFERRED TO]
PURNIMA JAIN VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-111] [REFERRED TO]
PURNIMA JAIN VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-111] [REFERRED TO]
PURNIMA JAIN VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-111] [REFERRED TO]
HARINDER KAUSHIK VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-160] [REFERRED TO]
HARINDER KAUSHIK VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-160] [REFERRED TO]
HARINDER KAUSHIK VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-160] [REFERRED TO]
VED PRAKASH GOEL & ANR VS. S D SINGH & ANR [LAWS(DLH)-2017-12-386] [REFERRED TO]
VED PRAKASH GOEL & ANR VS. S D SINGH & ANR [LAWS(DLH)-2017-12-386] [REFERRED TO]
VED PRAKASH GOEL & ANR VS. S D SINGH & ANR [LAWS(DLH)-2017-12-386] [REFERRED TO]
SUKHBIR SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-8-282] [REFERRED]
SUKHBIR SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-8-282] [REFERRED]
SUKHBIR SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-8-282] [REFERRED]
INDER RAJ KOHLI & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-8-464] [REFERRED]
INDER RAJ KOHLI & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-8-464] [REFERRED]
INDER RAJ KOHLI & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-8-464] [REFERRED]
TRIPAT KAUR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-11-116] [REFERRED TO]
TRIPAT KAUR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-11-116] [REFERRED TO]
TRIPAT KAUR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-11-116] [REFERRED TO]
RAJ SINGH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-211] [REFERRED TO]
RAJ SINGH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-211] [REFERRED TO]
RAJ SINGH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-211] [REFERRED TO]
MAYA DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-11-263] [REFERRED TO]
MAYA DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-11-263] [REFERRED TO]
MAYA DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-11-263] [REFERRED TO]
RAMESH NARAYAN PATIL AND ORS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-74] [REFERRED TO]
RAMESH NARAYAN PATIL AND ORS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-74] [REFERRED TO]
RAMESH NARAYAN PATIL AND ORS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-74] [REFERRED TO]
SANTOSH DNYANESHWAR AHER VS. STATE OF MAHARASHTRA THROUGH ITS SECRETARY [LAWS(BOM)-2017-1-208] [REFERRED TO]
SANTOSH DNYANESHWAR AHER VS. STATE OF MAHARASHTRA THROUGH ITS SECRETARY [LAWS(BOM)-2017-1-208] [REFERRED TO]
SANTOSH DNYANESHWAR AHER VS. STATE OF MAHARASHTRA THROUGH ITS SECRETARY [LAWS(BOM)-2017-1-208] [REFERRED TO]
MAHARAJ SINGH VS. UNION OF INDIA [LAWS(DLH)-2018-2-30] [REFERRED TO]
MAHARAJ SINGH VS. UNION OF INDIA [LAWS(DLH)-2018-2-30] [REFERRED TO]
MAHARAJ SINGH VS. UNION OF INDIA [LAWS(DLH)-2018-2-30] [REFERRED TO]
SHRI SATYA DEV SINGH BIDHURI VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2018-2-35] [REFERRED TO]
SHRI SATYA DEV SINGH BIDHURI VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2018-2-35] [REFERRED TO]
SHRI SATYA DEV SINGH BIDHURI VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2018-2-35] [REFERRED TO]
D. MAHESH KUMAR VS. STATE OF TELANGANA [LAWS(APH)-2016-11-7] [REFERRED TO]
D. MAHESH KUMAR VS. STATE OF TELANGANA [LAWS(APH)-2016-11-7] [REFERRED TO]
D. MAHESH KUMAR VS. STATE OF TELANGANA [LAWS(APH)-2016-11-7] [REFERRED TO]
MAJIDBHAI ABDULBHAI & OTHERS VS. STATE OF GUJARAT & OTHER [LAWS(GJH)-2015-2-284] [REFERRED]
MAJIDBHAI ABDULBHAI & OTHERS VS. STATE OF GUJARAT & OTHER [LAWS(GJH)-2015-2-284] [REFERRED]
MAJIDBHAI ABDULBHAI & OTHERS VS. STATE OF GUJARAT & OTHER [LAWS(GJH)-2015-2-284] [REFERRED]
VIJAY SINGH TYAGI AND 25 OTHERS VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2017-11-254] [REFERRED TO]
VIJAY SINGH TYAGI AND 25 OTHERS VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2017-11-254] [REFERRED TO]
VIJAY SINGH TYAGI AND 25 OTHERS VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2017-11-254] [REFERRED TO]
RADHA SOAMI SATSANG BEAS VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2016-4-198] [REFERRED TO]
RADHA SOAMI SATSANG BEAS VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2016-4-198] [REFERRED TO]
RADHA SOAMI SATSANG BEAS VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2016-4-198] [REFERRED TO]
SATISH CHANDRA GUPTA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-128] [REFERRED TO]
SATISH CHANDRA GUPTA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-128] [REFERRED TO]
SATISH CHANDRA GUPTA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-128] [REFERRED TO]
SHIVAM DAS CHANDANI VS. PRABHU N. SINGH POSTED AS VICE CHAIRMAN,L.D.A.,LUCKNOW [LAWS(ALL)-2022-2-18] [REFERRED TO]
SHIVAM DAS CHANDANI VS. PRABHU N. SINGH POSTED AS VICE CHAIRMAN,L.D.A.,LUCKNOW [LAWS(ALL)-2022-2-18] [REFERRED TO]
SHIVAM DAS CHANDANI VS. PRABHU N. SINGH POSTED AS VICE CHAIRMAN,L.D.A.,LUCKNOW [LAWS(ALL)-2022-2-18] [REFERRED TO]
CHANDRAWATI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-138] [REFERRED TO]
CHANDRAWATI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-138] [REFERRED TO]
CHANDRAWATI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-138] [REFERRED TO]
DEEPAK SETH VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-12-552] [REFERRED]
DEEPAK SETH VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-12-552] [REFERRED]
DEEPAK SETH VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-12-552] [REFERRED]
SHEILA KHATRI VS. UNION OF INDIA [LAWS(DLH)-2014-12-290] [REFERRED TO]
SHEILA KHATRI VS. UNION OF INDIA [LAWS(DLH)-2014-12-290] [REFERRED TO]
SHEILA KHATRI VS. UNION OF INDIA [LAWS(DLH)-2014-12-290] [REFERRED TO]
PETER THANGZELA VS. MIZORAM KHADI VILLAGE INDUSTRIES [LAWS(GAU)-2015-10-91] [REFERRED]
PETER THANGZELA VS. MIZORAM KHADI VILLAGE INDUSTRIES [LAWS(GAU)-2015-10-91] [REFERRED]
PETER THANGZELA VS. MIZORAM KHADI VILLAGE INDUSTRIES [LAWS(GAU)-2015-10-91] [REFERRED]
SH. J. LALDUHZUALA & 3 ORS. VS. STATE OF MIZORAM AND ORS. [LAWS(GAU)-2017-11-102] [REFERRED TO]
SH. J. LALDUHZUALA & 3 ORS. VS. STATE OF MIZORAM AND ORS. [LAWS(GAU)-2017-11-102] [REFERRED TO]
SH. J. LALDUHZUALA & 3 ORS. VS. STATE OF MIZORAM AND ORS. [LAWS(GAU)-2017-11-102] [REFERRED TO]
SUDHEER PRABHAKAR DESAI, SON OF PRABHAKAR SHANKAR DESAI VS. STATE OF GOA [LAWS(BOM)-2017-6-285] [REFERRED TO]
SUDHEER PRABHAKAR DESAI, SON OF PRABHAKAR SHANKAR DESAI VS. STATE OF GOA [LAWS(BOM)-2017-6-285] [REFERRED TO]
SUDHEER PRABHAKAR DESAI, SON OF PRABHAKAR SHANKAR DESAI VS. STATE OF GOA [LAWS(BOM)-2017-6-285] [REFERRED TO]
SHRI. AADGONDA BANDU PATIL VS. THE STATE OF MAHARASHTRA THROUGH ITS REVENUE AND REHABILITATION DEPARTMENT [LAWS(BOM)-2017-4-148] [REFERRED TO]
SHRI. AADGONDA BANDU PATIL VS. THE STATE OF MAHARASHTRA THROUGH ITS REVENUE AND REHABILITATION DEPARTMENT [LAWS(BOM)-2017-4-148] [REFERRED TO]
SHRI. AADGONDA BANDU PATIL VS. THE STATE OF MAHARASHTRA THROUGH ITS REVENUE AND REHABILITATION DEPARTMENT [LAWS(BOM)-2017-4-148] [REFERRED TO]
JAMUBHAI KESHAVBHAI VS. COLLECTOR [LAWS(GJH)-2014-12-208] [REFERRED TO]
JAMUBHAI KESHAVBHAI VS. COLLECTOR [LAWS(GJH)-2014-12-208] [REFERRED TO]
JAMUBHAI KESHAVBHAI VS. COLLECTOR [LAWS(GJH)-2014-12-208] [REFERRED TO]
FLASH PROPERTIES PRIVATE LIMITED VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-7-376] [REFERRED TO]
FLASH PROPERTIES PRIVATE LIMITED VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-7-376] [REFERRED TO]
FLASH PROPERTIES PRIVATE LIMITED VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-7-376] [REFERRED TO]
LAGUNA FARMS PRIVATE LIMITED VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-12-34] [REFERRED TO]
LAGUNA FARMS PRIVATE LIMITED VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-12-34] [REFERRED TO]
LAGUNA FARMS PRIVATE LIMITED VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-12-34] [REFERRED TO]
JAI BHAGWAN YADAV AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-12-163] [REFERRED TO]
JAI BHAGWAN YADAV AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-12-163] [REFERRED TO]
JAI BHAGWAN YADAV AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-12-163] [REFERRED TO]
LAJJAWATI VS. UNION OF INDIA [LAWS(DLH)-2015-1-58] [REFERRED TO]
LAJJAWATI VS. UNION OF INDIA [LAWS(DLH)-2015-1-58] [REFERRED TO]
LAJJAWATI VS. UNION OF INDIA [LAWS(DLH)-2015-1-58] [REFERRED TO]
LUV MALHOTRA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-1-204] [REFERRED TO]
LUV MALHOTRA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-1-204] [REFERRED TO]
LUV MALHOTRA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-1-204] [REFERRED TO]
JARDINE FARMS PVT. LTD. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-4-23] [REFERRED TO]
JARDINE FARMS PVT. LTD. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-4-23] [REFERRED TO]
JARDINE FARMS PVT. LTD. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-4-23] [REFERRED TO]
DINESH KUMAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-4-352] [REFERRED TO]
DINESH KUMAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-4-352] [REFERRED TO]
DINESH KUMAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-4-352] [REFERRED TO]
OM PRAKASH VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-132] [REFERRED TO]
OM PRAKASH VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-132] [REFERRED TO]
OM PRAKASH VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-132] [REFERRED TO]
ALKA SAHNI VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-416] [REFERRED TO]
ALKA SAHNI VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-416] [REFERRED TO]
ALKA SAHNI VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-416] [REFERRED TO]
BABU MOULANA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2019-3-596] [REFERRED TO]
BABU MOULANA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2019-3-596] [REFERRED TO]
BABU MOULANA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2019-3-596] [REFERRED TO]
BABU MOULANA VS. B N GOPINATH [LAWS(KAR)-2019-3-313] [REFERRED TO]
BABU MOULANA VS. B N GOPINATH [LAWS(KAR)-2019-3-313] [REFERRED TO]
BABU MOULANA VS. B N GOPINATH [LAWS(KAR)-2019-3-313] [REFERRED TO]
THE HOUSING COMMISSIONER, KARNATAKA HOUSING BOARD VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-6-98] [REFERRED TO]
THE HOUSING COMMISSIONER, KARNATAKA HOUSING BOARD VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-6-98] [REFERRED TO]
THE HOUSING COMMISSIONER, KARNATAKA HOUSING BOARD VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-6-98] [REFERRED TO]
THE SECRETARY, THE KARNATAKA GOVERNMENT CLASS D EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED VS. SUSHEELAMMA AND ORS. [LAWS(KAR)-2016-4-9] [REFERRED TO]
THE SECRETARY, THE KARNATAKA GOVERNMENT CLASS D EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED VS. SUSHEELAMMA AND ORS. [LAWS(KAR)-2016-4-9] [REFERRED TO]
THE SECRETARY, THE KARNATAKA GOVERNMENT CLASS D EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED VS. SUSHEELAMMA AND ORS. [LAWS(KAR)-2016-4-9] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITYKAR VS. KUMARAN CHILDRENS HOME [LAWS(KAR)-2017-10-152] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITYKAR VS. KUMARAN CHILDRENS HOME [LAWS(KAR)-2017-10-152] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITYKAR VS. KUMARAN CHILDRENS HOME [LAWS(KAR)-2017-10-152] [REFERRED TO]
R. SUBRAMANI AND OTHERS VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-2-887] [REFERRED TO]
R. SUBRAMANI AND OTHERS VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-2-887] [REFERRED TO]
R. SUBRAMANI AND OTHERS VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-2-887] [REFERRED TO]
MANAGING DIRECTOR, CHENNAI METRO RAIL LTD VS. S SARANATH [LAWS(MAD)-2018-2-524] [REFERRED TO]
MANAGING DIRECTOR, CHENNAI METRO RAIL LTD VS. S SARANATH [LAWS(MAD)-2018-2-524] [REFERRED TO]
MANAGING DIRECTOR, CHENNAI METRO RAIL LTD VS. S SARANATH [LAWS(MAD)-2018-2-524] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHIM SAIN GOEL AND ORS. [LAWS(SC)-2022-4-139] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHIM SAIN GOEL AND ORS. [LAWS(SC)-2022-4-139] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHIM SAIN GOEL AND ORS. [LAWS(SC)-2022-4-139] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. JAI PRAKASH TYAGI [LAWS(SC)-2023-2-68] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MANJEET SINGH ANAND [LAWS(SC)-2023-1-55] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MANJEET SINGH ANAND [LAWS(SC)-2023-1-55] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MANJEET SINGH ANAND [LAWS(SC)-2023-1-55] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH EAST) VS. DHARAMVIR [LAWS(SC)-2022-12-35] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH EAST) VS. DHARAMVIR [LAWS(SC)-2022-12-35] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH EAST) VS. DHARAMVIR [LAWS(SC)-2022-12-35] [REFERRED TO]
MAHAVIR VS. UNION OF INDIA [LAWS(SC)-2017-9-79] [REFERRED TO]
MAHAVIR VS. UNION OF INDIA [LAWS(SC)-2017-9-79] [REFERRED TO]
MAHAVIR VS. UNION OF INDIA [LAWS(SC)-2017-9-79] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SHAILENDRA [LAWS(SC)-2018-2-88] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SHAILENDRA [LAWS(SC)-2018-2-88] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SHAILENDRA [LAWS(SC)-2018-2-88] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. BSK REALTORS LLP [LAWS(SC)-2024-5-84] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. BSK REALTORS LLP [LAWS(SC)-2024-5-84] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. JAI PAL [LAWS(SC)-2023-3-29] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. JAI PRAKASH TYAGI [LAWS(SC)-2023-2-68] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. JAI PRAKASH TYAGI [LAWS(SC)-2023-2-68] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. VIVEK [LAWS(SC)-2023-2-137] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. VIVEK [LAWS(SC)-2023-2-137] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. VIVEK [LAWS(SC)-2023-2-137] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. JAI PAL [LAWS(SC)-2023-3-29] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. JAI PAL [LAWS(SC)-2023-3-29] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. BSK REALTORS LLP [LAWS(SC)-2024-5-84] [REFERRED TO]
PARMANAND PRASAD SINGH VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-9-50] [REFERRED TO]
PARMANAND PRASAD SINGH VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-9-50] [REFERRED TO]
PARMANAND PRASAD SINGH VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-9-50] [REFERRED TO]
SWATANTRA BHARAT WOOLLEN MILLS VS. STATE OF HARYANA [LAWS(P&H)-2022-8-198] [REFERRED TO]
SWATANTRA BHARAT WOOLLEN MILLS VS. STATE OF HARYANA [LAWS(P&H)-2022-8-198] [REFERRED TO]
SWATANTRA BHARAT WOOLLEN MILLS VS. STATE OF HARYANA [LAWS(P&H)-2022-8-198] [REFERRED TO]
GHASITU RAM VS. STATE OF HARYANA & ORS [LAWS(P&H)-2016-10-150] [REFERRED TO]
GHASITU RAM VS. STATE OF HARYANA & ORS [LAWS(P&H)-2016-10-150] [REFERRED TO]
GHASITU RAM VS. STATE OF HARYANA & ORS [LAWS(P&H)-2016-10-150] [REFERRED TO]
RAJARAM VS. STATE OF M.P. [LAWS(MPH)-2014-12-64] [REFERRED TO]
RAJARAM VS. STATE OF M.P. [LAWS(MPH)-2014-12-64] [REFERRED TO]
RAJARAM VS. STATE OF M.P. [LAWS(MPH)-2014-12-64] [REFERRED TO]
A. SANKARA SUBBU VS. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-8-2] [REFERRED TO]
A. SANKARA SUBBU VS. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-8-2] [REFERRED TO]
A. SANKARA SUBBU VS. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-8-2] [REFERRED TO]
KARNAIL KAUR VS. STATE OF PUNJAB [LAWS(SC)-2015-1-56] [REFERRED TO]
KARNAIL KAUR VS. STATE OF PUNJAB [LAWS(SC)-2015-1-56] [REFERRED TO]
KARNAIL KAUR VS. STATE OF PUNJAB [LAWS(SC)-2015-1-56] [REFERRED TO]
MAGNUM PROMOTERS P. LTD. VS. UNION OF INDIA [LAWS(SC)-2014-11-68] [REFERRED TO]
MAGNUM PROMOTERS P. LTD. VS. UNION OF INDIA [LAWS(SC)-2014-11-68] [REFERRED TO]
MAGNUM PROMOTERS P. LTD. VS. UNION OF INDIA [LAWS(SC)-2014-11-68] [REFERRED TO]
UNION OF INDIA VS. SHIV RAJ [LAWS(SC)-2014-5-39] [REFERRED TO]
UNION OF INDIA VS. SHIV RAJ [LAWS(SC)-2014-5-39] [REFERRED TO]
UNION OF INDIA VS. SHIV RAJ [LAWS(SC)-2014-5-39] [REFERRED TO]
SHIMBHU RAM SON OF JAGMAL RAM VS. RAJ. HOUSING BOARD THROUGH ITS CHAIRMAN [LAWS(RAJ)-2017-5-110] [REFERRED TO]
SHIMBHU RAM SON OF JAGMAL RAM VS. RAJ. HOUSING BOARD THROUGH ITS CHAIRMAN [LAWS(RAJ)-2017-5-110] [REFERRED TO]
SHIMBHU RAM SON OF JAGMAL RAM VS. RAJ. HOUSING BOARD THROUGH ITS CHAIRMAN [LAWS(RAJ)-2017-5-110] [REFERRED TO]
KAMALCHAND VS. STATE OF M P AND OTHERS [LAWS(MPH)-2016-3-145] [REFERRED]
KAMALCHAND VS. STATE OF M P AND OTHERS [LAWS(MPH)-2016-3-145] [REFERRED]
KAMALCHAND VS. STATE OF M P AND OTHERS [LAWS(MPH)-2016-3-145] [REFERRED]
JOURA BEGAM AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-9-126] [REFERRED TO]
JOURA BEGAM AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-9-126] [REFERRED TO]
JOURA BEGAM AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-9-126] [REFERRED TO]
JOURA BEGAM VS. STATE OF M.P [LAWS(MPH)-2015-2-225] [REFERRED TO]
JOURA BEGAM VS. STATE OF M.P [LAWS(MPH)-2015-2-225] [REFERRED TO]
JOURA BEGAM VS. STATE OF M.P [LAWS(MPH)-2015-2-225] [REFERRED TO]
GODAVRI VS. STATE OF M.P. [LAWS(MPH)-2020-8-52] [REFERRED TO]
GODAVRI VS. STATE OF M.P. [LAWS(MPH)-2020-8-52] [REFERRED TO]
GODAVRI VS. STATE OF M.P. [LAWS(MPH)-2020-8-52] [REFERRED TO]
HARDWARI LAL RANA VS. UNION OF INDIA [LAWS(DLH)-2022-4-101] [REFERRED TO]
HARDWARI LAL RANA VS. UNION OF INDIA [LAWS(DLH)-2022-4-101] [REFERRED TO]
HARDWARI LAL RANA VS. UNION OF INDIA [LAWS(DLH)-2022-4-101] [REFERRED TO]
RASHMI HEMANT BHAVE AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-11-40] [REFERRED TO]
RASHMI HEMANT BHAVE AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-11-40] [REFERRED TO]
RASHMI HEMANT BHAVE AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-11-40] [REFERRED TO]
AZAD SINGH &ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-140] [REFERRED TO]
AZAD SINGH &ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-140] [REFERRED TO]
AZAD SINGH &ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-140] [REFERRED TO]
SHIV KUMAR VS. LAND ACQUISITION COLLLECTOR [LAWS(DLH)-2018-2-142] [REFERRED TO]
SHIV KUMAR VS. LAND ACQUISITION COLLLECTOR [LAWS(DLH)-2018-2-142] [REFERRED TO]
SHIV KUMAR VS. LAND ACQUISITION COLLLECTOR [LAWS(DLH)-2018-2-142] [REFERRED TO]
INDIRA BAHUGUNA AND ORS VS. LT GOVERNOR OF DELHI [LAWS(DLH)-2018-2-157] [REFERRED TO]
INDIRA BAHUGUNA AND ORS VS. LT GOVERNOR OF DELHI [LAWS(DLH)-2018-2-157] [REFERRED TO]
INDIRA BAHUGUNA AND ORS VS. LT GOVERNOR OF DELHI [LAWS(DLH)-2018-2-157] [REFERRED TO]
SIMLA DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-159] [REFERRED TO]
SIMLA DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-159] [REFERRED TO]
SIMLA DEVI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-159] [REFERRED TO]
RAVI DUTT SHARMA AND ANR VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-2-195] [REFERRED TO]
RAVI DUTT SHARMA AND ANR VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-2-195] [REFERRED TO]
RAVI DUTT SHARMA AND ANR VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-2-195] [REFERRED TO]
HARDWARI LAL RANA AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-197] [REFERRED TO]
HARDWARI LAL RANA AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-197] [REFERRED TO]
HARDWARI LAL RANA AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-197] [REFERRED TO]
M/S INSPIRATION ENGINEER PVT. LTD. & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-3-1] [REFERRED TO]
M/S INSPIRATION ENGINEER PVT. LTD. & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-3-1] [REFERRED TO]
M/S INSPIRATION ENGINEER PVT. LTD. & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-3-1] [REFERRED TO]
RAM PRAKASH MITTAL & ANR VS. UOI & ORS [LAWS(DLH)-2016-9-441] [REFERRED]
RAM PRAKASH MITTAL & ANR VS. UOI & ORS [LAWS(DLH)-2016-9-441] [REFERRED]
RAM PRAKASH MITTAL & ANR VS. UOI & ORS [LAWS(DLH)-2016-9-441] [REFERRED]
SANJEEV KUMAR & ORS VS. LT GOVERNOR OF DELHI & ORS [LAWS(DLH)-2016-8-287] [REFERRED]
SANJEEV KUMAR & ORS VS. LT GOVERNOR OF DELHI & ORS [LAWS(DLH)-2016-8-287] [REFERRED]
SANJEEV KUMAR & ORS VS. LT GOVERNOR OF DELHI & ORS [LAWS(DLH)-2016-8-287] [REFERRED]
SHAMO VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-62] [REFERRED TO]
SHAMO VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-62] [REFERRED TO]
SHAMO VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-62] [REFERRED TO]
LILE RAM VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-177] [REFERRED TO]
LILE RAM VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-177] [REFERRED TO]
LILE RAM VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-177] [REFERRED TO]
BATTI VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-243] [REFERRED TO]
BATTI VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-243] [REFERRED TO]
BATTI VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-243] [REFERRED TO]
BALJEET SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-108] [REFERRED TO]
BALJEET SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-108] [REFERRED TO]
BALJEET SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-108] [REFERRED TO]
EMINENT MARKETING PVT LTD VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-109] [REFERRED TO]
EMINENT MARKETING PVT LTD VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-109] [REFERRED TO]
EMINENT MARKETING PVT LTD VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-109] [REFERRED TO]
SUNIL KUMAR AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-110] [REFERRED TO]
SUNIL KUMAR AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-110] [REFERRED TO]
SUNIL KUMAR AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-110] [REFERRED TO]
JYOTI DEVI VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-316] [REFERRED TO]
JYOTI DEVI VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-316] [REFERRED TO]
JYOTI DEVI VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-316] [REFERRED TO]
GYAN CHAND AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-320] [REFERRED TO]
GYAN CHAND AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-320] [REFERRED TO]
GYAN CHAND AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-320] [REFERRED TO]
ZILE SINGH VS. GNCT OF DELHI AND ORS [LAWS(DLH)-2017-12-401] [REFERRED TO]
ZILE SINGH VS. GNCT OF DELHI AND ORS [LAWS(DLH)-2017-12-401] [REFERRED TO]
ZILE SINGH VS. GNCT OF DELHI AND ORS [LAWS(DLH)-2017-12-401] [REFERRED TO]
BALWANTI DEVI AND ORS VS. LAND ACQUISITION COLLECTOR & ANR [LAWS(DLH)-2017-12-427] [REFERRED TO]
BALWANTI DEVI AND ORS VS. LAND ACQUISITION COLLECTOR & ANR [LAWS(DLH)-2017-12-427] [REFERRED TO]
BALWANTI DEVI AND ORS VS. LAND ACQUISITION COLLECTOR & ANR [LAWS(DLH)-2017-12-427] [REFERRED TO]
SATBIR SINGH AND ORS VS. HONORABLE LT GOVERNOR AND ORS [LAWS(DLH)-2017-8-376] [REFERRED TO]
SATBIR SINGH AND ORS VS. HONORABLE LT GOVERNOR AND ORS [LAWS(DLH)-2017-8-376] [REFERRED TO]
SATBIR SINGH AND ORS VS. HONORABLE LT GOVERNOR AND ORS [LAWS(DLH)-2017-8-376] [REFERRED TO]
GYAN CHAND VS. UNION OF INDIA [LAWS(DLH)-2018-1-15] [REFERRED TO]
GYAN CHAND VS. UNION OF INDIA [LAWS(DLH)-2018-1-15] [REFERRED TO]
GYAN CHAND VS. UNION OF INDIA [LAWS(DLH)-2018-1-15] [REFERRED TO]
SUBHASH CHANDER KHATRI & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-99] [REFERRED TO]
SUBHASH CHANDER KHATRI & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-99] [REFERRED TO]
SUBHASH CHANDER KHATRI & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-99] [REFERRED TO]
HARINDER KAUSHIK VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-131] [REFERRED TO]
HARINDER KAUSHIK VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-131] [REFERRED TO]
HARINDER KAUSHIK VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-131] [REFERRED TO]
CHATTAR SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-160] [REFERRED TO]
CHATTAR SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-160] [REFERRED TO]
CHATTAR SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-160] [REFERRED TO]
MANPREET SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-212] [REFERRED TO]
MANPREET SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-212] [REFERRED TO]
MANPREET SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-212] [REFERRED TO]
KAMAL KUMAR JAIN &ANR VS. UNION OF INDIA [LAWS(DLH)-2018-1-406] [REFERRED TO]
KAMAL KUMAR JAIN &ANR VS. UNION OF INDIA [LAWS(DLH)-2018-1-406] [REFERRED TO]
KAMAL KUMAR JAIN &ANR VS. UNION OF INDIA [LAWS(DLH)-2018-1-406] [REFERRED TO]
B D JOSHI VS. LAND ACQUISITION COLLECTOR/A D M [LAWS(DLH)-2018-1-463] [REFERRED TO]
B D JOSHI VS. LAND ACQUISITION COLLECTOR/A D M [LAWS(DLH)-2018-1-463] [REFERRED TO]
B D JOSHI VS. LAND ACQUISITION COLLECTOR/A D M [LAWS(DLH)-2018-1-463] [REFERRED TO]
K B HANDA VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-526] [REFERRED TO]
K B HANDA VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-526] [REFERRED TO]
K B HANDA VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-526] [REFERRED TO]
SARFRAZ AHMAD VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-573] [REFERRED TO]
SARFRAZ AHMAD VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-573] [REFERRED TO]
SARFRAZ AHMAD VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-573] [REFERRED TO]
S. DAYA SINGH & SONS HUF VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-610] [REFERRED TO]
S. DAYA SINGH & SONS HUF VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-610] [REFERRED TO]
S. DAYA SINGH & SONS HUF VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-610] [REFERRED TO]
SHRI OM PARKASH SPALL VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2018-1-612] [REFERRED TO]
SHRI OM PARKASH SPALL VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2018-1-612] [REFERRED TO]
SHRI OM PARKASH SPALL VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2018-1-612] [REFERRED TO]
NARESH CHANDRA RASTOGI AND OTHERS VS. GOVT. OF NCT OF DELHI AND ANOTHER [LAWS(DLH)-2018-1-628] [REFERRED TO]
NARESH CHANDRA RASTOGI AND OTHERS VS. GOVT. OF NCT OF DELHI AND ANOTHER [LAWS(DLH)-2018-1-628] [REFERRED TO]
NARESH CHANDRA RASTOGI AND OTHERS VS. GOVT. OF NCT OF DELHI AND ANOTHER [LAWS(DLH)-2018-1-628] [REFERRED TO]
M/S. KHUSHAGRA INFRASTRUCTURE PVT. LTD. AND ANR. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-214] [REFERRED TO]
M/S. KHUSHAGRA INFRASTRUCTURE PVT. LTD. AND ANR. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-214] [REFERRED TO]
M/S. KHUSHAGRA INFRASTRUCTURE PVT. LTD. AND ANR. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-214] [REFERRED TO]
PRECISE ESTATES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2015-1-72] [REFERRED TO]
PRECISE ESTATES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2015-1-72] [REFERRED TO]
PRECISE ESTATES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2015-1-72] [REFERRED TO]
KRISHEN K SETH VS. UNION OF INDIA [LAWS(DLH)-2015-1-456] [REFERRED TO]
KRISHEN K SETH VS. UNION OF INDIA [LAWS(DLH)-2015-1-456] [REFERRED TO]
KRISHEN K SETH VS. UNION OF INDIA [LAWS(DLH)-2015-1-456] [REFERRED TO]
VEENA MAHAJAN & ANR VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-9-761] [REFERRED TO]
VEENA MAHAJAN & ANR VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-9-761] [REFERRED TO]
VEENA MAHAJAN & ANR VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-9-761] [REFERRED TO]
RANJANA BHATIA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-10-187] [REFERRED TO]
RANJANA BHATIA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-10-187] [REFERRED TO]
RANJANA BHATIA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-10-187] [REFERRED TO]
DEWAN HARBHAGWAN NANDA VS. UNION OF INDIA [LAWS(DLH)-2014-9-332] [REFERRED TO]
DEWAN HARBHAGWAN NANDA VS. UNION OF INDIA [LAWS(DLH)-2014-9-332] [REFERRED TO]
DEWAN HARBHAGWAN NANDA VS. UNION OF INDIA [LAWS(DLH)-2014-9-332] [REFERRED TO]
MUNNI LAL VS. UNION OF INDIA (DELHI)(D.B.) [LAWS(DLH)-2014-11-625] [REFERRED TO]
MUNNI LAL VS. UNION OF INDIA (DELHI)(D.B.) [LAWS(DLH)-2014-11-625] [REFERRED TO]
MUNNI LAL VS. UNION OF INDIA (DELHI)(D.B.) [LAWS(DLH)-2014-11-625] [REFERRED TO]
ANUBHAV KATHURIA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-12-145] [REFERRED TO]
ANUBHAV KATHURIA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-12-145] [REFERRED TO]
ANUBHAV KATHURIA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-12-145] [REFERRED TO]
B LALENGLIANI VS. MIZORAM KHADI AND VILLAGE INDUSTRIES BOARD [LAWS(GAU)-2015-9-140] [REFERRED]
B LALENGLIANI VS. MIZORAM KHADI AND VILLAGE INDUSTRIES BOARD [LAWS(GAU)-2015-9-140] [REFERRED]
B LALENGLIANI VS. MIZORAM KHADI AND VILLAGE INDUSTRIES BOARD [LAWS(GAU)-2015-9-140] [REFERRED]
GURNAM SINGH AND ORS VS. UNION OF INDIA [LAWS(DLH)-2015-7-134] [REFERRED TO]
GURNAM SINGH AND ORS VS. UNION OF INDIA [LAWS(DLH)-2015-7-134] [REFERRED TO]
GURNAM SINGH AND ORS VS. UNION OF INDIA [LAWS(DLH)-2015-7-134] [REFERRED TO]
ARCHANA GUPTA VS. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-7-236] [REFERRED TO]
ARCHANA GUPTA VS. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-7-236] [REFERRED TO]
ARCHANA GUPTA VS. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-7-236] [REFERRED TO]
RAJAN ANAND VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-321] [REFERRED TO]
RAJAN ANAND VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-321] [REFERRED TO]
RAJAN ANAND VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-321] [REFERRED TO]
BIMLA CHHABRA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-407] [REFERRED TO]
BIMLA CHHABRA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-407] [REFERRED TO]
BIMLA CHHABRA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-407] [REFERRED TO]
JITENDER KUMAR CHURAMANI AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-453] [REFERRED TO]
JITENDER KUMAR CHURAMANI AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-453] [REFERRED TO]
JITENDER KUMAR CHURAMANI AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-453] [REFERRED TO]
KAMAL NARAYAN KAUL VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-92] [REFERRED TO]
KAMAL NARAYAN KAUL VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-92] [REFERRED TO]
KAMAL NARAYAN KAUL VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-92] [REFERRED TO]
KRISHNA RAJAURIA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-3-228] [REFERRED TO]
KRISHNA RAJAURIA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-3-228] [REFERRED TO]
KRISHNA RAJAURIA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-3-228] [REFERRED TO]
DEEN MOHAMMAD DEENU VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-11-504] [REFERRED]
DEEN MOHAMMAD DEENU VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-11-504] [REFERRED]
DEEN MOHAMMAD DEENU VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-11-504] [REFERRED]
KHUSHI MOHD VS. LAND & BUILDING DEPARTMENT & ANR [LAWS(DLH)-2015-12-481] [REFERRED]
KHUSHI MOHD VS. LAND & BUILDING DEPARTMENT & ANR [LAWS(DLH)-2015-12-481] [REFERRED]
KHUSHI MOHD VS. LAND & BUILDING DEPARTMENT & ANR [LAWS(DLH)-2015-12-481] [REFERRED]
HARBANS KAUR AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-397] [REFERRED TO]
HARBANS KAUR AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-397] [REFERRED TO]
HARBANS KAUR AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-397] [REFERRED TO]
ASHWATHA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-11-314] [REFERRED TO]
ASHWATHA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-11-314] [REFERRED TO]
ASHWATHA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-11-314] [REFERRED TO]
MADURAI BAR ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-4-212] [REFERRED TO]
MADURAI BAR ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-4-212] [REFERRED TO]
MADURAI BAR ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-4-212] [REFERRED TO]
E RAMACHANDRAN VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2014-11-151] [REFERRED TO]
E RAMACHANDRAN VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2014-11-151] [REFERRED TO]
E RAMACHANDRAN VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2014-11-151] [REFERRED TO]
VIKAS GOLECHA VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2014-9-447] [REFERRED]
VIKAS GOLECHA VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2014-9-447] [REFERRED]
VIKAS GOLECHA VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2014-9-447] [REFERRED]
KRISHNAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-8-699] [REFERRED TO]
KRISHNAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-8-699] [REFERRED TO]
KRISHNAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-8-699] [REFERRED TO]
TAMIL NADU HOUSING BOARD REP BY ITS EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER VS. R RAJENDRAN [LAWS(MAD)-2018-1-928] [REFERRED TO]
TAMIL NADU HOUSING BOARD REP BY ITS EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER VS. R RAJENDRAN [LAWS(MAD)-2018-1-928] [REFERRED TO]
TAMIL NADU HOUSING BOARD REP BY ITS EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER VS. R RAJENDRAN [LAWS(MAD)-2018-1-928] [REFERRED TO]
SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION) SOMASILAR PROJECT, UNIT VS. NARAYANA NELLORE SUBBNARAYUDU & OTHERS [LAWS(APH)-2015-12-74] [REFERRED TO]
SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION) SOMASILAR PROJECT, UNIT VS. NARAYANA NELLORE SUBBNARAYUDU & OTHERS [LAWS(APH)-2015-12-74] [REFERRED TO]
SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION) SOMASILAR PROJECT, UNIT VS. NARAYANA NELLORE SUBBNARAYUDU & OTHERS [LAWS(APH)-2015-12-74] [REFERRED TO]
SURENDER SINGH VS. UNION OF INDIA [LAWS(DLH)-2014-9-169] [REFERRED TO]
SURENDER SINGH VS. UNION OF INDIA [LAWS(DLH)-2014-9-169] [REFERRED TO]
SURENDER SINGH VS. UNION OF INDIA [LAWS(DLH)-2014-9-169] [REFERRED TO]
RAGHUBIR SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-12-583] [REFERRED]
RAGHUBIR SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-12-583] [REFERRED]
RAGHUBIR SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-12-583] [REFERRED]
SUSHIL KUMAR GUPTA VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2014-11-163] [REFERRED TO]
SUSHIL KUMAR GUPTA VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2014-11-163] [REFERRED TO]
SUSHIL KUMAR GUPTA VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2014-11-163] [REFERRED TO]
SHASHI SAHNI VS. UNION OF INDIA [LAWS(DLH)-2014-11-165] [REFERRED TO]
SHASHI SAHNI VS. UNION OF INDIA [LAWS(DLH)-2014-11-165] [REFERRED TO]
SHASHI SAHNI VS. UNION OF INDIA [LAWS(DLH)-2014-11-165] [REFERRED TO]
RAJIV GUPTA & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-11-551] [REFERRED]
RAJIV GUPTA & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-11-551] [REFERRED]
RAJIV GUPTA & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-11-551] [REFERRED]
AMARJEET REWARI VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-12-117] [REFERRED TO]
AMARJEET REWARI VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-12-117] [REFERRED TO]
AMARJEET REWARI VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-12-117] [REFERRED TO]
ASHISH NARANG VS. UNION OF INDIA [LAWS(DLH)-2014-12-301] [REFERRED TO]
ASHISH NARANG VS. UNION OF INDIA [LAWS(DLH)-2014-12-301] [REFERRED TO]
ASHISH NARANG VS. UNION OF INDIA [LAWS(DLH)-2014-12-301] [REFERRED TO]
V D ESTATES PVT LTD VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-12-556] [REFERRED]
V D ESTATES PVT LTD VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-12-556] [REFERRED]
V D ESTATES PVT LTD VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-12-556] [REFERRED]
SUDARSHAN KUMAR JAIN AND 11 OTHERS VS. STATE OF U.P. & 2 OTHERS [LAWS(ALL)-2016-11-23] [REFERRED TO]
SUDARSHAN KUMAR JAIN AND 11 OTHERS VS. STATE OF U.P. & 2 OTHERS [LAWS(ALL)-2016-11-23] [REFERRED TO]
SUDARSHAN KUMAR JAIN AND 11 OTHERS VS. STATE OF U.P. & 2 OTHERS [LAWS(ALL)-2016-11-23] [REFERRED TO]
PRAHLAD SINGH AND 6 OTHERS VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2016-9-241] [REFERRED]
PRAHLAD SINGH AND 6 OTHERS VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2016-9-241] [REFERRED]
PRAHLAD SINGH AND 6 OTHERS VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2016-9-241] [REFERRED]
STATE OF U P VS. BHUSAI [LAWS(ALL)-2016-9-248] [REFERRED]
STATE OF U P VS. BHUSAI [LAWS(ALL)-2016-9-248] [REFERRED]
STATE OF U P VS. BHUSAI [LAWS(ALL)-2016-9-248] [REFERRED]
SANTOSH ANAND VS. KANPUR DEVELOPMENT AUTHORITY [LAWS(ALL)-2015-4-15] [REFERRED TO]
SANTOSH ANAND VS. KANPUR DEVELOPMENT AUTHORITY [LAWS(ALL)-2015-4-15] [REFERRED TO]
SANTOSH ANAND VS. KANPUR DEVELOPMENT AUTHORITY [LAWS(ALL)-2015-4-15] [REFERRED TO]
GODFREY PHILLIPS (I) LTD. VS. UNION OF INDIA & ORS. [LAWS(DLH)-2016-12-63] [REFERRED TO]
GODFREY PHILLIPS (I) LTD. VS. UNION OF INDIA & ORS. [LAWS(DLH)-2016-12-63] [REFERRED TO]
GODFREY PHILLIPS (I) LTD. VS. UNION OF INDIA & ORS. [LAWS(DLH)-2016-12-63] [REFERRED TO]
LALJINDER SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-5-920] [REFERRED]
LALJINDER SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-5-920] [REFERRED]
LALJINDER SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-5-920] [REFERRED]
RAJ KUMARI KHANDELWAL & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-11-69] [REFERRED TO]
RAJ KUMARI KHANDELWAL & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-11-69] [REFERRED TO]
RAJ KUMARI KHANDELWAL & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-11-69] [REFERRED TO]
VIKRAM SINGH VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS [LAWS(DLH)-2017-11-189] [REFERRED TO]
VIKRAM SINGH VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS [LAWS(DLH)-2017-11-189] [REFERRED TO]
VIKRAM SINGH VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS [LAWS(DLH)-2017-11-189] [REFERRED TO]
SONAR PAPER PRODUCT PVT. LTD. VS. LAND ACQUISITION COLLECTOR/A.D.M. (SOUTH DISTT.) & ORS. [LAWS(DLH)-2017-11-334] [REFERRED TO]
SONAR PAPER PRODUCT PVT. LTD. VS. LAND ACQUISITION COLLECTOR/A.D.M. (SOUTH DISTT.) & ORS. [LAWS(DLH)-2017-11-334] [REFERRED TO]
SONAR PAPER PRODUCT PVT. LTD. VS. LAND ACQUISITION COLLECTOR/A.D.M. (SOUTH DISTT.) & ORS. [LAWS(DLH)-2017-11-334] [REFERRED TO]
MUKESH DAGAR AND OTHER VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2017-11-427] [REFERRED TO]
MUKESH DAGAR AND OTHER VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2017-11-427] [REFERRED TO]
MUKESH DAGAR AND OTHER VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2017-11-427] [REFERRED TO]
GAURAV VS. UNION OF INDIA [LAWS(DLH)-2017-11-453] [REFERRED TO]
GAURAV VS. UNION OF INDIA [LAWS(DLH)-2017-11-453] [REFERRED TO]
GAURAV VS. UNION OF INDIA [LAWS(DLH)-2017-11-453] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-2017-12-87] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-2017-12-87] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-2017-12-87] [REFERRED TO]
BHAGRATI VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-136] [REFERRED TO]
BHAGRATI VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-136] [REFERRED TO]
BHAGRATI VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-136] [REFERRED TO]
AMARJEET SINGH AND ORS VS. LAND ACQUISITION COLLECTOR (SOUTH) AND ANR [LAWS(DLH)-2016-9-185] [REFERRED]
AMARJEET SINGH AND ORS VS. LAND ACQUISITION COLLECTOR (SOUTH) AND ANR [LAWS(DLH)-2016-9-185] [REFERRED]
AMARJEET SINGH AND ORS VS. LAND ACQUISITION COLLECTOR (SOUTH) AND ANR [LAWS(DLH)-2016-9-185] [REFERRED]
SHYAMI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2016-8-288] [REFERRED]
SHYAMI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2016-8-288] [REFERRED]
SHYAMI AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2016-8-288] [REFERRED]
OM PRAKASH VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-317] [REFERRED TO]
OM PRAKASH VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-317] [REFERRED TO]
OM PRAKASH VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-317] [REFERRED TO]
GIAN SINGH AND ANR VS. UNION OF INDIA AND ANR [LAWS(DLH)-2017-12-417] [REFERRED TO]
GIAN SINGH AND ANR VS. UNION OF INDIA AND ANR [LAWS(DLH)-2017-12-417] [REFERRED TO]
GIAN SINGH AND ANR VS. UNION OF INDIA AND ANR [LAWS(DLH)-2017-12-417] [REFERRED TO]
RAMBIR VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-429] [REFERRED TO]
RAMBIR VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-429] [REFERRED TO]
RAMBIR VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-429] [REFERRED TO]
SHYAMO VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-435] [REFERRED TO]
SHYAMO VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-435] [REFERRED TO]
SHYAMO VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-435] [REFERRED TO]
RAVI NANDA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2017-4-97] [REFERRED TO]
RAVI NANDA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2017-4-97] [REFERRED TO]
RAVI NANDA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2017-4-97] [REFERRED TO]
AJIT SINGH VS. GOVT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2017-10-135] [REFERRED TO]
AJIT SINGH VS. GOVT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2017-10-135] [REFERRED TO]
AJIT SINGH VS. GOVT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2017-10-135] [REFERRED TO]
PRATAP SINGH AND ORS VS. GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2017-8-332] [REFERRED TO]
PRATAP SINGH AND ORS VS. GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2017-8-332] [REFERRED TO]
PRATAP SINGH AND ORS VS. GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2017-8-332] [REFERRED TO]
DEVINDER AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-8-379] [REFERRED TO]
DEVINDER AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-8-379] [REFERRED TO]
DEVINDER AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-8-379] [REFERRED TO]
SHIV CHARAN VS. UOI [LAWS(DLH)-2017-8-404] [REFERRED TO]
SHIV CHARAN VS. UOI [LAWS(DLH)-2017-8-404] [REFERRED TO]
SHIV CHARAN VS. UOI [LAWS(DLH)-2017-8-404] [REFERRED TO]
RAMJAS FOUNDATION VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2017-9-171] [REFERRED TO]
RAMJAS FOUNDATION VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2017-9-171] [REFERRED TO]
INDER PAL VS. UNION OF INDIA [LAWS(DLH)-2018-2-153] [REFERRED TO]
INDER PAL VS. UNION OF INDIA [LAWS(DLH)-2018-2-153] [REFERRED TO]
INDER PAL VS. UNION OF INDIA [LAWS(DLH)-2018-2-153] [REFERRED TO]
DHRUV BHASIN &ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-183] [REFERRED TO]
DHRUV BHASIN &ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-183] [REFERRED TO]
DHRUV BHASIN &ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-183] [REFERRED TO]
INDRA DEVI AND ORS VS. UOI AND ORS [LAWS(DLH)-2018-2-199] [REFERRED TO]
INDRA DEVI AND ORS VS. UOI AND ORS [LAWS(DLH)-2018-2-199] [REFERRED TO]
INDRA DEVI AND ORS VS. UOI AND ORS [LAWS(DLH)-2018-2-199] [REFERRED TO]
RAMJAS FOUNDATION VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2017-9-171] [REFERRED TO]
MEHBOOBUR-REHMAN; ABIDA SHAMIM; TANVIR BEGUM; SAAD FIROZ VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-120] [REFERRED TO]
MEHBOOBUR-REHMAN; ABIDA SHAMIM; TANVIR BEGUM; SAAD FIROZ VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-120] [REFERRED TO]
MEHBOOBUR-REHMAN; ABIDA SHAMIM; TANVIR BEGUM; SAAD FIROZ VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-120] [REFERRED TO]
KULDEEP VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-1-127] [REFERRED TO]
KULDEEP VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-1-127] [REFERRED TO]
KULDEEP VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-1-127] [REFERRED TO]
RAM KANWAR & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-1-146] [REFERRED TO]
RAM KANWAR & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-1-146] [REFERRED TO]
RAM KANWAR & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-1-146] [REFERRED TO]
DAYA CHAND VS. GNCT OF DELHI AND ORS [LAWS(DLH)-2018-1-213] [REFERRED TO]
DAYA CHAND VS. GNCT OF DELHI AND ORS [LAWS(DLH)-2018-1-213] [REFERRED TO]
DAYA CHAND VS. GNCT OF DELHI AND ORS [LAWS(DLH)-2018-1-213] [REFERRED TO]
BRAHAM PRAKASH YADAV AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-227] [REFERRED TO]
BRAHAM PRAKASH YADAV AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-227] [REFERRED TO]
BRAHAM PRAKASH YADAV AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-227] [REFERRED TO]
VEENA JAIN VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-228] [REFERRED TO]
VEENA JAIN VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-228] [REFERRED TO]
VEENA JAIN VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-228] [REFERRED TO]
CARDIO PRODUCTS CORPORATION VS. GOVERNMENT OF NATIONAL CAPITAL TERRITROY OF DELHI & ORS [LAWS(DLH)-2018-1-249] [REFERRED TO]
CARDIO PRODUCTS CORPORATION VS. GOVERNMENT OF NATIONAL CAPITAL TERRITROY OF DELHI & ORS [LAWS(DLH)-2018-1-249] [REFERRED TO]
CARDIO PRODUCTS CORPORATION VS. GOVERNMENT OF NATIONAL CAPITAL TERRITROY OF DELHI & ORS [LAWS(DLH)-2018-1-249] [REFERRED TO]
UMA MEHRA VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-337] [REFERRED TO]
UMA MEHRA VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-337] [REFERRED TO]
UMA MEHRA VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-337] [REFERRED TO]
SUNANDA DEVI SARAF VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2018-1-451] [REFERRED TO]
SUNANDA DEVI SARAF VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2018-1-451] [REFERRED TO]
SUNANDA DEVI SARAF VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2018-1-451] [REFERRED TO]
RAM SINGH &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-1-453] [REFERRED TO]
RAM SINGH &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-1-453] [REFERRED TO]
RAM SINGH &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-1-453] [REFERRED TO]
DIMPLE GAUR &ANR VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-457] [REFERRED TO]
DIMPLE GAUR &ANR VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-457] [REFERRED TO]
DIMPLE GAUR &ANR VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-457] [REFERRED TO]
MANPREET SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-560] [REFERRED TO]
MANPREET SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-560] [REFERRED TO]
MANPREET SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-560] [REFERRED TO]
BHARAT SINGH AND ORS. VS. LAND ACQUISITION COLLECTOR EAST AND ANR [LAWS(DLH)-2018-1-619] [REFERRED TO]
BHARAT SINGH AND ORS. VS. LAND ACQUISITION COLLECTOR EAST AND ANR [LAWS(DLH)-2018-1-619] [REFERRED TO]
BHARAT SINGH AND ORS. VS. LAND ACQUISITION COLLECTOR EAST AND ANR [LAWS(DLH)-2018-1-619] [REFERRED TO]
BABUBHAI KANJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-50] [REFERRED TO]
BABUBHAI KANJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-50] [REFERRED TO]
BABUBHAI KANJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-50] [REFERRED TO]
PARMAL VS. UNION OF INDIA [LAWS(DLH)-2015-1-474] [REFERRED TO]
PARMAL VS. UNION OF INDIA [LAWS(DLH)-2015-1-474] [REFERRED TO]
PARMAL VS. UNION OF INDIA [LAWS(DLH)-2015-1-474] [REFERRED TO]
SARDAR VALLABH BHAI PATEL VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-12-480] [REFERRED]
SARDAR VALLABH BHAI PATEL VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-12-480] [REFERRED]
SARDAR VALLABH BHAI PATEL VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-12-480] [REFERRED]
VIKRAM MADHOK VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-11-231] [REFERRED TO]
VIKRAM MADHOK VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-11-231] [REFERRED TO]
VIKRAM MADHOK VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-11-231] [REFERRED TO]
TRANS ASIAN INDUSTRIES EXPOSITION PVT. LTD. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-417] [REFERRED TO]
TRANS ASIAN INDUSTRIES EXPOSITION PVT. LTD. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-417] [REFERRED TO]
TRANS ASIAN INDUSTRIES EXPOSITION PVT. LTD. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-417] [REFERRED TO]
VISUAL MATAPHOR (INDIA) PVT. LTD. VS. NCT OF DELHI THROUGH OFFICE OF TEHSILDAR AND ORS. [LAWS(DLH)-2015-5-283] [REFERRED TO]
VISUAL MATAPHOR (INDIA) PVT. LTD. VS. NCT OF DELHI THROUGH OFFICE OF TEHSILDAR AND ORS. [LAWS(DLH)-2015-5-283] [REFERRED TO]
VISUAL MATAPHOR (INDIA) PVT. LTD. VS. NCT OF DELHI THROUGH OFFICE OF TEHSILDAR AND ORS. [LAWS(DLH)-2015-5-283] [REFERRED TO]
ANUP SINGH AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-57] [REFERRED TO]
ANUP SINGH AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-57] [REFERRED TO]
ANUP SINGH AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-57] [REFERRED TO]
HARPREET SINGH KLER VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-140] [REFERRED TO]
HARPREET SINGH KLER VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-140] [REFERRED TO]
HARPREET SINGH KLER VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-140] [REFERRED TO]
RAJESH KHANNA VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-366] [REFERRED TO]
RAJESH KHANNA VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-366] [REFERRED TO]
RAJESH KHANNA VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-366] [REFERRED TO]
SARITA GAUR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-7-504] [REFERRED]
SARITA GAUR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-7-504] [REFERRED]
SARITA GAUR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-7-504] [REFERRED]
SHAMSUNDER V KAMAT VS. STATE OF GOA [LAWS(BOM)-2021-3-105] [REFERRED TO]
SHAMSUNDER V KAMAT VS. STATE OF GOA [LAWS(BOM)-2021-3-105] [REFERRED TO]
SHAMSUNDER V KAMAT VS. STATE OF GOA [LAWS(BOM)-2021-3-105] [REFERRED TO]
SACHIN ANANDA PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-3-2] [REFERRED TO]
SACHIN ANANDA PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-3-2] [REFERRED TO]
SACHIN ANANDA PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-3-2] [REFERRED TO]
NIRMALA MAHESH BHOLE VS. STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2017-3-104] [REFERRED TO]
NIRMALA MAHESH BHOLE VS. STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2017-3-104] [REFERRED TO]
NIRMALA MAHESH BHOLE VS. STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2017-3-104] [REFERRED TO]
RAVI ABROL VS. UNION OF INDIA [LAWS(J&K)-2019-12-4] [REFERRED TO]
RAVI ABROL VS. UNION OF INDIA [LAWS(J&K)-2019-12-4] [REFERRED TO]
RAVI ABROL VS. UNION OF INDIA [LAWS(J&K)-2019-12-4] [REFERRED TO]
BAPUSO NARAYAN KULKARNI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-2-199] [REFERRED TO]
BAPUSO NARAYAN KULKARNI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-2-199] [REFERRED TO]
BAPUSO NARAYAN KULKARNI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-2-199] [REFERRED TO]
P. L. LALLAWMZUALA VS. STATE OF MIZORAM [LAWS(GAU)-2022-9-99] [REFERRED TO]
P. L. LALLAWMZUALA VS. STATE OF MIZORAM [LAWS(GAU)-2022-9-99] [REFERRED TO]
P. L. LALLAWMZUALA VS. STATE OF MIZORAM [LAWS(GAU)-2022-9-99] [REFERRED TO]
B.M. PURNACHANDRAN VS. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-1-272] [REFERRED TO]
B.M. PURNACHANDRAN VS. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-1-272] [REFERRED TO]
B.M. PURNACHANDRAN VS. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-1-272] [REFERRED TO]
T. DEIVANAI VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-300] [REFERRED TO]
T. DEIVANAI VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-300] [REFERRED TO]
T. DEIVANAI VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-300] [REFERRED TO]
K. JAYAKKUMAR VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-305] [REFERRED TO]
K. JAYAKKUMAR VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-305] [REFERRED TO]
K. JAYAKKUMAR VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-305] [REFERRED TO]
S.R. VELUSAMY GOUNDER VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2014-11-376] [REFERRED TO]
S.R. VELUSAMY GOUNDER VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2014-11-376] [REFERRED TO]
S.R. VELUSAMY GOUNDER VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2014-11-376] [REFERRED TO]
SMT. B. SHARADAMMA AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-3-322] [REFERRED TO]
SMT. B. SHARADAMMA AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-3-322] [REFERRED TO]
SMT. B. SHARADAMMA AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-3-322] [REFERRED TO]
M. SREENIVAS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-7-71] [REFERRED TO]
M. SREENIVAS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-7-71] [REFERRED TO]
M. SREENIVAS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-7-71] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. TEJPAL [LAWS(SC)-2024-5-98] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. TEJPAL [LAWS(SC)-2024-5-98] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. TEJPAL [LAWS(SC)-2024-5-98] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. M/S. K.L. RATHI STEELS LIMITED [LAWS(SC)-2023-3-64] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. M/S. K.L. RATHI STEELS LIMITED [LAWS(SC)-2023-3-64] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. ASHOK KUMAR [LAWS(SC)-2023-3-27] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. ASHOK KUMAR [LAWS(SC)-2023-3-27] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. ASHOK KUMAR [LAWS(SC)-2023-3-27] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. M/S. K.L. RATHI STEELS LIMITED [LAWS(SC)-2023-3-64] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. RATI RAM [LAWS(SC)-2023-1-51] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. RATI RAM [LAWS(SC)-2023-1-51] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. RATI RAM [LAWS(SC)-2023-1-51] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SHAKEEL AHMED [LAWS(SC)-2023-2-17] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SHAKEEL AHMED [LAWS(SC)-2023-2-17] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SHAKEEL AHMED [LAWS(SC)-2023-2-17] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. MANJEET KAUR [LAWS(SC)-2023-3-23] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. MANJEET KAUR [LAWS(SC)-2023-3-23] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. MANJEET KAUR [LAWS(SC)-2023-3-23] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. B.S. DHILLON [LAWS(SC)-2023-3-25] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. B.S. DHILLON [LAWS(SC)-2023-3-25] [REFERRED TO]
LAND ACQUISITION COLLECTOR VS. B.S. DHILLON [LAWS(SC)-2023-3-25] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. BSK REALTORS LLP [LAWS(SC)-2022-7-160] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. MOHD. MAQBOOL [LAWS(SC)-2022-12-46] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. MOHD. MAQBOOL [LAWS(SC)-2022-12-46] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. MOHD. MAQBOOL [LAWS(SC)-2022-12-46] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. BSK REALTORS LLP [LAWS(SC)-2022-7-160] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. BSK REALTORS LLP [LAWS(SC)-2022-7-160] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH), NEW DELHI VS. SURESH B. KAPUR [LAWS(SC)-2022-12-2] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUDESH VERMA [LAWS(SC)-2022-12-12] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUDESH VERMA [LAWS(SC)-2022-12-12] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUDESH VERMA [LAWS(SC)-2022-12-12] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH), NEW DELHI VS. SURESH B. KAPUR [LAWS(SC)-2022-12-2] [REFERRED TO]
LAND ACQUISITION COLLECTOR (SOUTH), NEW DELHI VS. SURESH B. KAPUR [LAWS(SC)-2022-12-2] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHNA SAINI [LAWS(SC)-2022-12-16] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHNA SAINI [LAWS(SC)-2022-12-16] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHNA SAINI [LAWS(SC)-2022-12-16] [REFERRED TO]
KARAN SINGH AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(SC)-2015-5-103] [REFERRED TO]
KARAN SINGH AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(SC)-2015-5-103] [REFERRED TO]
KARAN SINGH AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(SC)-2015-5-103] [REFERRED TO]
P VIJAYCHAND VS. STATE OF TAMIL NADU [LAWS(MAD)-2015-9-455] [REFERRED]
P VIJAYCHAND VS. STATE OF TAMIL NADU [LAWS(MAD)-2015-9-455] [REFERRED]
P VIJAYCHAND VS. STATE OF TAMIL NADU [LAWS(MAD)-2015-9-455] [REFERRED]
BHARGAVA AND ASSOCIATES PVT. LTD. AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2015-3-20] [REFERRED TO]
BHARGAVA AND ASSOCIATES PVT. LTD. AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2015-3-20] [REFERRED TO]
BHARGAVA AND ASSOCIATES PVT. LTD. AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2015-3-20] [REFERRED TO]
THE TAMIL NADU HOUSING BOARD AND ORS. VS. IGATE GLOBAL SOLUTIONS LIMITED AND ORS. [LAWS(MAD)-2016-2-94] [REFERRED TO]
THE TAMIL NADU HOUSING BOARD AND ORS. VS. IGATE GLOBAL SOLUTIONS LIMITED AND ORS. [LAWS(MAD)-2016-2-94] [REFERRED TO]
THE TAMIL NADU HOUSING BOARD AND ORS. VS. IGATE GLOBAL SOLUTIONS LIMITED AND ORS. [LAWS(MAD)-2016-2-94] [REFERRED TO]
T THANGAVELU VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-12-336] [REFERRED TO]
T THANGAVELU VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-12-336] [REFERRED TO]
T THANGAVELU VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-12-336] [REFERRED TO]
SIHASAN PRASAD AND ORS VS. THE STATE OF BIHAR AND ORS [LAWS(PAT)-2019-4-142] [REFERRED TO]
SIHASAN PRASAD AND ORS VS. THE STATE OF BIHAR AND ORS [LAWS(PAT)-2019-4-142] [REFERRED TO]
SIHASAN PRASAD AND ORS VS. THE STATE OF BIHAR AND ORS [LAWS(PAT)-2019-4-142] [REFERRED TO]
GIRDHARI LAL SON OF SHRI RAM LALJI VS. STATE OF RAJASTHAN, [LAWS(RAJ)-2017-1-312] [REFERRED TO]
GIRDHARI LAL SON OF SHRI RAM LALJI VS. STATE OF RAJASTHAN, [LAWS(RAJ)-2017-1-312] [REFERRED TO]
GIRDHARI LAL SON OF SHRI RAM LALJI VS. STATE OF RAJASTHAN, [LAWS(RAJ)-2017-1-312] [REFERRED TO]
THE URBAN IMPROVEMENT TRUST, UDAIPUR VS. ROSHAN LAL NAGDA S/O LATE SHRI KUNDAN LAL NAGDA, R/O GANESH NAGER, PARDA, UNIVERSITY ROAD, UDAIPUR, RAJASTHAN [LAWS(RAJ)-2016-12-109] [REFERRED TO]
THE URBAN IMPROVEMENT TRUST, UDAIPUR VS. ROSHAN LAL NAGDA S/O LATE SHRI KUNDAN LAL NAGDA, R/O GANESH NAGER, PARDA, UNIVERSITY ROAD, UDAIPUR, RAJASTHAN [LAWS(RAJ)-2016-12-109] [REFERRED TO]
THE URBAN IMPROVEMENT TRUST, UDAIPUR VS. ROSHAN LAL NAGDA S/O LATE SHRI KUNDAN LAL NAGDA, R/O GANESH NAGER, PARDA, UNIVERSITY ROAD, UDAIPUR, RAJASTHAN [LAWS(RAJ)-2016-12-109] [REFERRED TO]
SMS INVESTMENT CORPORATION PVT. LTD. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-84] [REFERRED TO]
SMS INVESTMENT CORPORATION PVT. LTD. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-84] [REFERRED TO]
SMS INVESTMENT CORPORATION PVT. LTD. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-84] [REFERRED TO]
KUSHESHWAR JHA SON OF LATE BABU PRASAD JHA VS. THE STATE OF BIHAR THROUGH THE COLLECTOR [LAWS(PAT)-2014-6-94] [REFERRED TO]
KUSHESHWAR JHA SON OF LATE BABU PRASAD JHA VS. THE STATE OF BIHAR THROUGH THE COLLECTOR [LAWS(PAT)-2014-6-94] [REFERRED TO]
KUSHESHWAR JHA SON OF LATE BABU PRASAD JHA VS. THE STATE OF BIHAR THROUGH THE COLLECTOR [LAWS(PAT)-2014-6-94] [REFERRED TO]
BIPIN TIWARI AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-1-210] [REFERRED TO]
BIPIN TIWARI AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-1-210] [REFERRED TO]
BIPIN TIWARI AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-1-210] [REFERRED TO]
PARASRAM PAL AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(MPH)-2015-10-103] [REFERRED TO]
PARASRAM PAL AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(MPH)-2015-10-103] [REFERRED TO]
PARASRAM PAL AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(MPH)-2015-10-103] [REFERRED TO]
SHUSHILA BAI & 6 OTHERS VS. STATE OF MADHYA PRADESH & 4 OTHERS [LAWS(MPH)-2017-12-92] [REFERRED TO]
SHUSHILA BAI & 6 OTHERS VS. STATE OF MADHYA PRADESH & 4 OTHERS [LAWS(MPH)-2017-12-92] [REFERRED TO]
SHUSHILA BAI & 6 OTHERS VS. STATE OF MADHYA PRADESH & 4 OTHERS [LAWS(MPH)-2017-12-92] [REFERRED TO]
SURJIT SINGH SAHANI VS. STATE OF MADHYA PRADESH, AND OTHERS [LAWS(MPH)-2018-1-372] [REFERRED TO]
SURJIT SINGH SAHANI VS. STATE OF MADHYA PRADESH, AND OTHERS [LAWS(MPH)-2018-1-372] [REFERRED TO]
SURJIT SINGH SAHANI VS. STATE OF MADHYA PRADESH, AND OTHERS [LAWS(MPH)-2018-1-372] [REFERRED TO]
B. VENKATESALU VS. SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2017-8-102] [REFERRED TO]
B. VENKATESALU VS. SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2017-8-102] [REFERRED TO]
B. VENKATESALU VS. SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2017-8-102] [REFERRED TO]
HASHAM VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-12-594] [REFERRED]
HASHAM VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-12-594] [REFERRED]
HASHAM VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-12-594] [REFERRED]
CHANDER BHAN VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-12-597] [REFERRED]
CHANDER BHAN VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-12-597] [REFERRED]
CHANDER BHAN VS. UNION OF INDIA & ORS [LAWS(DLH)-2014-12-597] [REFERRED]
BEAM ESTATES PVT. LTD. VS. UOI [LAWS(DLH)-2014-12-225] [REFERRED TO]
BEAM ESTATES PVT. LTD. VS. UOI [LAWS(DLH)-2014-12-225] [REFERRED TO]
BEAM ESTATES PVT. LTD. VS. UOI [LAWS(DLH)-2014-12-225] [REFERRED TO]
MAAN SOFTECH PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-32] [REFERRED TO]
MAAN SOFTECH PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-32] [REFERRED TO]
MAAN SOFTECH PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-32] [REFERRED TO]
DAYANAND AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-10-356] [REFERRED TO]
DAYANAND AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-10-356] [REFERRED TO]
DAYANAND AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-10-356] [REFERRED TO]
SHASHI KHER VS. UNION OF INDIA [LAWS(DLH)-2015-1-391] [REFERRED TO]
SHASHI KHER VS. UNION OF INDIA [LAWS(DLH)-2015-1-391] [REFERRED TO]
SHASHI KHER VS. UNION OF INDIA [LAWS(DLH)-2015-1-391] [REFERRED TO]
MAHADEV PRASAD KHANNA VS. UNION OF INDIA [LAWS(DLH)-2015-1-429] [REFERRED TO]
MAHADEV PRASAD KHANNA VS. UNION OF INDIA [LAWS(DLH)-2015-1-429] [REFERRED TO]
MAHADEV PRASAD KHANNA VS. UNION OF INDIA [LAWS(DLH)-2015-1-429] [REFERRED TO]
GIRISH CHHABRA VS. LT. GOVERNOR OF DELHI [LAWS(DLH)-2014-9-318] [REFERRED TO]
GIRISH CHHABRA VS. LT. GOVERNOR OF DELHI [LAWS(DLH)-2014-9-318] [REFERRED TO]
GIRISH CHHABRA VS. LT. GOVERNOR OF DELHI [LAWS(DLH)-2014-9-318] [REFERRED TO]
JAI DUTT VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-11-369] [REFERRED]
JAI DUTT VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-11-369] [REFERRED]
JAI DUTT VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-11-369] [REFERRED]
MITHLESH SINGHAL VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-11-552] [REFERRED]
MITHLESH SINGHAL VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-11-552] [REFERRED]
MITHLESH SINGHAL VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-11-552] [REFERRED]
BABASAHEB EKNATH WAKCHAURE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-9-65] [REFERRED TO]
BABASAHEB EKNATH WAKCHAURE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-9-65] [REFERRED TO]
BABASAHEB EKNATH WAKCHAURE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-9-65] [REFERRED TO]
BHADARAM MIKIR, SON OF MANAI MIKIR VS. STATE OF ASSAM, REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM, DEPARTMENT OF REVENUE, DISPUR, GUWAHATI [LAWS(GAU)-2016-11-66] [REFERRED TO]
BHADARAM MIKIR, SON OF MANAI MIKIR VS. STATE OF ASSAM, REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM, DEPARTMENT OF REVENUE, DISPUR, GUWAHATI [LAWS(GAU)-2016-11-66] [REFERRED TO]
BHADARAM MIKIR, SON OF MANAI MIKIR VS. STATE OF ASSAM, REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM, DEPARTMENT OF REVENUE, DISPUR, GUWAHATI [LAWS(GAU)-2016-11-66] [REFERRED TO]
MANAGING DIRECTOR VS. KONDURU PADMAVATHI [LAWS(APH)-2021-3-177] [REFERRED TO]
MANAGING DIRECTOR VS. KONDURU PADMAVATHI [LAWS(APH)-2021-3-177] [REFERRED TO]
MANAGING DIRECTOR VS. KONDURU PADMAVATHI [LAWS(APH)-2021-3-177] [REFERRED TO]
BIMLENDRA MOHAN PRATAP MISHRA AND ANOTHER VS. STATE OF U.P. THROU. ITS PRIN. SECY. URBAN PLANNING & DEVP. & ORS. [LAWS(ALL)-2017-2-34] [REFERRED TO]
BIMLENDRA MOHAN PRATAP MISHRA AND ANOTHER VS. STATE OF U.P. THROU. ITS PRIN. SECY. URBAN PLANNING & DEVP. & ORS. [LAWS(ALL)-2017-2-34] [REFERRED TO]
BIMLENDRA MOHAN PRATAP MISHRA AND ANOTHER VS. STATE OF U.P. THROU. ITS PRIN. SECY. URBAN PLANNING & DEVP. & ORS. [LAWS(ALL)-2017-2-34] [REFERRED TO]
SUKHVIR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-56] [REFERRED TO]
SUKHVIR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-56] [REFERRED TO]
SUKHVIR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-56] [REFERRED TO]
SUNIL KUMAR & 4 ORS VS. STATE OF U P [LAWS(ALL)-2018-5-791] [REFERRED TO]
SUNIL KUMAR & 4 ORS VS. STATE OF U P [LAWS(ALL)-2018-5-791] [REFERRED TO]
SUNIL KUMAR & 4 ORS VS. STATE OF U P [LAWS(ALL)-2018-5-791] [REFERRED TO]
NANDKUMAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-14] [REFERRED TO]
NANDKUMAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-14] [REFERRED TO]
NANDKUMAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-14] [REFERRED TO]
SANJEEV MALHOTRA VS. LAND ACQUISITION COLLECTOR AND ORS [LAWS(DLH)-2016-9-216] [REFERRED]
SANJEEV MALHOTRA VS. LAND ACQUISITION COLLECTOR AND ORS [LAWS(DLH)-2016-9-216] [REFERRED]
SANJEEV MALHOTRA VS. LAND ACQUISITION COLLECTOR AND ORS [LAWS(DLH)-2016-9-216] [REFERRED]
PARMOD SINGH VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-247] [REFERRED]
PARMOD SINGH VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-247] [REFERRED]
PARMOD SINGH VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-247] [REFERRED]
RAM PHAL AND ORS VS. UOI & ORS [LAWS(DLH)-2016-8-444] [REFERRED]
RAM PHAL AND ORS VS. UOI & ORS [LAWS(DLH)-2016-8-444] [REFERRED]
RAM PHAL AND ORS VS. UOI & ORS [LAWS(DLH)-2016-8-444] [REFERRED]
RAJENDER KUMAR SHARMA VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-511] [REFERRED]
RAJENDER KUMAR SHARMA VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-511] [REFERRED]
RAJENDER KUMAR SHARMA VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-511] [REFERRED]
PREM RAJ VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2017-11-45] [REFERRED TO]
PREM RAJ VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2017-11-45] [REFERRED TO]
PREM RAJ VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2017-11-45] [REFERRED TO]
TEJPAL VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-52] [REFERRED TO]
TEJPAL VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-52] [REFERRED TO]
TEJPAL VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-52] [REFERRED TO]
AJAB SINGH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-210] [REFERRED TO]
AJAB SINGH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-210] [REFERRED TO]
AJAB SINGH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-210] [REFERRED TO]
AMAN VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-217] [REFERRED TO]
AMAN VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-217] [REFERRED TO]
AMAN VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-217] [REFERRED TO]
SATPAL VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-242] [REFERRED TO]
SATPAL VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-242] [REFERRED TO]
SATPAL VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-242] [REFERRED TO]
SEWARAM & ORS. VS. LAND ACQUISITION COLLECTOR & ANR. [LAWS(DLH)-2017-11-378] [REFERRED TO]
SEWARAM & ORS. VS. LAND ACQUISITION COLLECTOR & ANR. [LAWS(DLH)-2017-11-378] [REFERRED TO]
SEWARAM & ORS. VS. LAND ACQUISITION COLLECTOR & ANR. [LAWS(DLH)-2017-11-378] [REFERRED TO]
PUSHPA AGGARWAL VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2017-11-463] [REFERRED TO]
PUSHPA AGGARWAL VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2017-11-463] [REFERRED TO]
PUSHPA AGGARWAL VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2017-11-463] [REFERRED TO]
PREM SINGH & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-186] [REFERRED TO]
PREM SINGH & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-186] [REFERRED TO]
PREM SINGH & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-186] [REFERRED TO]
HARI PRAKASH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-396] [REFERRED TO]
HARI PRAKASH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-396] [REFERRED TO]
HARI PRAKASH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-396] [REFERRED TO]
RANBIR SINGH DAGAR AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2016-9-387] [REFERRED]
RANBIR SINGH DAGAR AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2016-9-387] [REFERRED]
RANBIR SINGH DAGAR AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2016-9-387] [REFERRED]
ATTAR SINGH & ANR. VS. UOI & ORS. [LAWS(DLH)-2017-7-229] [REFERRED TO]
ATTAR SINGH & ANR. VS. UOI & ORS. [LAWS(DLH)-2017-7-229] [REFERRED TO]
ATTAR SINGH & ANR. VS. UOI & ORS. [LAWS(DLH)-2017-7-229] [REFERRED TO]
ATTRO DEVI & ORS VS. LAND ACQUISITION COLLECTOR & ORS [LAWS(DLH)-2017-12-426] [REFERRED TO]
ATTRO DEVI & ORS VS. LAND ACQUISITION COLLECTOR & ORS [LAWS(DLH)-2017-12-426] [REFERRED TO]
ATTRO DEVI & ORS VS. LAND ACQUISITION COLLECTOR & ORS [LAWS(DLH)-2017-12-426] [REFERRED TO]
DHOOM SINGH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-12-443] [REFERRED TO]
DHOOM SINGH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-12-443] [REFERRED TO]
DHOOM SINGH VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-12-443] [REFERRED TO]
RAVINDER SINGH & ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-521] [REFERRED TO]
RAVINDER SINGH & ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-521] [REFERRED TO]
RAVINDER SINGH & ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-521] [REFERRED TO]
MADAN LAL VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-523] [REFERRED TO]
MADAN LAL VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-523] [REFERRED TO]
MADAN LAL VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-523] [REFERRED TO]
MAHIPAL SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-578] [REFERRED TO]
MAHIPAL SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-578] [REFERRED TO]
MAHIPAL SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-578] [REFERRED TO]
RAVINDER @ BINDA & ORS. VS. STATE [LAWS(DLH)-2018-1-635] [REFERRED TO]
RAVINDER @ BINDA & ORS. VS. STATE [LAWS(DLH)-2018-1-635] [REFERRED TO]
RAVINDER @ BINDA & ORS. VS. STATE [LAWS(DLH)-2018-1-635] [REFERRED TO]
RAM KISHAN & OTHERS VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-1-117] [REFERRED TO]
RAM KISHAN & OTHERS VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-1-117] [REFERRED TO]
RAM KISHAN & OTHERS VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-1-117] [REFERRED TO]
SUBHASH CHANDER KHATRI VS. UNION OF INDIA [LAWS(DLH)-2018-1-385] [REFERRED TO]
SUBHASH CHANDER KHATRI VS. UNION OF INDIA [LAWS(DLH)-2018-1-385] [REFERRED TO]
SUBHASH CHANDER KHATRI VS. UNION OF INDIA [LAWS(DLH)-2018-1-385] [REFERRED TO]
SHILPA JAIN VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-445] [REFERRED TO]
SHILPA JAIN VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-445] [REFERRED TO]
SHILPA JAIN VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-445] [REFERRED TO]
GYAN PRAKASH (NOW DECEASED) THR LRS VS. UNION OF INDIA [LAWS(DLH)-2018-10-529] [REFERRED TO]
GYAN PRAKASH (NOW DECEASED) THR LRS VS. UNION OF INDIA [LAWS(DLH)-2018-10-529] [REFERRED TO]
GYAN PRAKASH (NOW DECEASED) THR LRS VS. UNION OF INDIA [LAWS(DLH)-2018-10-529] [REFERRED TO]
GYAN PRAKASH (NOW DECEASED) THR LRS VS. UNION OF INDIA [LAWS(DLH)-2018-10-529] [REFERRED TO]
GYAN PRAKASH (NOW DECEASED) THR LRS VS. UNION OF INDIA [LAWS(DLH)-2018-10-529] [REFERRED TO]
GYAN PRAKASH (NOW DECEASED) THR LRS VS. UNION OF INDIA [LAWS(DLH)-2018-10-529] [REFERRED TO]
KANIKA GANDOTRA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-466] [REFERRED TO]
KANIKA GANDOTRA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-466] [REFERRED TO]
KANIKA GANDOTRA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-466] [REFERRED TO]
DEWAN CHAND PRUTHI VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-488] [REFERRED TO]
DEWAN CHAND PRUTHI VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-488] [REFERRED TO]
DEWAN CHAND PRUTHI VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-488] [REFERRED TO]
AYUSH LOHIA AND ANR VS. LAND ACQUISITION COLLECTOR [LAWS(DLH)-2018-2-162] [REFERRED TO]
AYUSH LOHIA AND ANR VS. LAND ACQUISITION COLLECTOR [LAWS(DLH)-2018-2-162] [REFERRED TO]
AYUSH LOHIA AND ANR VS. LAND ACQUISITION COLLECTOR [LAWS(DLH)-2018-2-162] [REFERRED TO]
SHIV DUTT SHARMA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-2-188] [REFERRED TO]
SHIV DUTT SHARMA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-2-188] [REFERRED TO]
SHIV DUTT SHARMA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-2-188] [REFERRED TO]
ARUN ARORA VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-2-261] [REFERRED TO]
ARUN ARORA VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-2-261] [REFERRED TO]
ARUN ARORA VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-2-261] [REFERRED TO]
SATISH KUMAR AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-2-262] [REFERRED TO]
SATISH KUMAR AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-2-262] [REFERRED TO]
SATISH KUMAR AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-2-262] [REFERRED TO]
V P GEORGE VS. DEPUTY COMMISSIONER LAND REVENUE [LAWS(KER)-2017-2-195] [REFERRED TO]
V P GEORGE VS. DEPUTY COMMISSIONER LAND REVENUE [LAWS(KER)-2017-2-195] [REFERRED TO]
V P GEORGE VS. DEPUTY COMMISSIONER LAND REVENUE [LAWS(KER)-2017-2-195] [REFERRED TO]
UNION TERRITORY OF LAKSHADWEEP AND ORS. VS. ATTAKOYA AND ORS. [LAWS(KER)-2015-9-134] [REFERRED TO]
UNION TERRITORY OF LAKSHADWEEP AND ORS. VS. ATTAKOYA AND ORS. [LAWS(KER)-2015-9-134] [REFERRED TO]
UNION TERRITORY OF LAKSHADWEEP AND ORS. VS. ATTAKOYA AND ORS. [LAWS(KER)-2015-9-134] [REFERRED TO]
SURJIT SINGH VS. LAND ACQUISITION COLLECTOR, H P HOUSING AND URBAN DEVELOPMENT AUTHORITY, SHIMLA [LAWS(HPH)-2017-4-59] [REFERRED TO]
SURJIT SINGH VS. LAND ACQUISITION COLLECTOR, H P HOUSING AND URBAN DEVELOPMENT AUTHORITY, SHIMLA [LAWS(HPH)-2017-4-59] [REFERRED TO]
SURJIT SINGH VS. LAND ACQUISITION COLLECTOR, H P HOUSING AND URBAN DEVELOPMENT AUTHORITY, SHIMLA [LAWS(HPH)-2017-4-59] [REFERRED TO]
V. SIVAKUMAR VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-285] [REFERRED TO]
V. SIVAKUMAR VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-285] [REFERRED TO]
V. SIVAKUMAR VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-285] [REFERRED TO]
C.V. KRISHNASWAMI VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-9-275] [REFERRED TO]
C.V. KRISHNASWAMI VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-9-275] [REFERRED TO]
C.V. KRISHNASWAMI VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-9-275] [REFERRED TO]
R RAJARAM VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2014-2-245] [REFERRED TO]
R RAJARAM VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2014-2-245] [REFERRED TO]
R RAJARAM VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2014-2-245] [REFERRED TO]
TAMIL NADU HOUSING BOARD VS. SUGUNA SARASWATHY [LAWS(MAD)-2017-12-63] [REFERRED TO]
TAMIL NADU HOUSING BOARD VS. SUGUNA SARASWATHY [LAWS(MAD)-2017-12-63] [REFERRED TO]
TAMIL NADU HOUSING BOARD VS. SUGUNA SARASWATHY [LAWS(MAD)-2017-12-63] [REFERRED TO]
G.KARTHIC KANNAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2016-4-236] [REFERRED TO]
G.KARTHIC KANNAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2016-4-236] [REFERRED TO]
G.KARTHIC KANNAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2016-4-236] [REFERRED TO]
D PRABHU VS. STATE OF TAMIL NADU; COLLECTOR OF KANCHEEPURAM; REVENUE DIVISIONAL OFFICER (RDO); TAHSILDAR; DIVISIONAL ENGINEER (HIGHWAYS); ASSISTANT DIVISIONAL ENGINEER (C&M); NADU ROAD DEVELOPMENT CORPORATION (TNRDC) [LAWS(MAD)-2015-9-462] [REFERRED]
D PRABHU VS. STATE OF TAMIL NADU; COLLECTOR OF KANCHEEPURAM; REVENUE DIVISIONAL OFFICER (RDO); TAHSILDAR; DIVISIONAL ENGINEER (HIGHWAYS); ASSISTANT DIVISIONAL ENGINEER (C&M); NADU ROAD DEVELOPMENT CORPORATION (TNRDC) [LAWS(MAD)-2015-9-462] [REFERRED]
D PRABHU VS. STATE OF TAMIL NADU; COLLECTOR OF KANCHEEPURAM; REVENUE DIVISIONAL OFFICER (RDO); TAHSILDAR; DIVISIONAL ENGINEER (HIGHWAYS); ASSISTANT DIVISIONAL ENGINEER (C&M); NADU ROAD DEVELOPMENT CORPORATION (TNRDC) [LAWS(MAD)-2015-9-462] [REFERRED]
CEE DEE YES HOUSING AND INFRASTRUCTURE LTD VS. STATE OF TAMIL NADU AND OTHERS [LAWS(MAD)-2015-9-471] [REFERRED]
CEE DEE YES HOUSING AND INFRASTRUCTURE LTD VS. STATE OF TAMIL NADU AND OTHERS [LAWS(MAD)-2015-9-471] [REFERRED]
CEE DEE YES HOUSING AND INFRASTRUCTURE LTD VS. STATE OF TAMIL NADU AND OTHERS [LAWS(MAD)-2015-9-471] [REFERRED]
HANS RAJ AND ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-12-474] [REFERRED]
HANS RAJ AND ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-12-474] [REFERRED]
HANS RAJ AND ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-12-474] [REFERRED]
SIMRAN CHADHA VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-5-292] [REFERRED TO]
SIMRAN CHADHA VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-5-292] [REFERRED TO]
SIMRAN CHADHA VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-5-292] [REFERRED TO]
ALLURE IMPEX PVT. LTD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-9-195] [REFERRED TO]
ALLURE IMPEX PVT. LTD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-9-195] [REFERRED TO]
ALLURE IMPEX PVT. LTD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-9-195] [REFERRED TO]
JAGJIWAN CO-OPP. GROUP HOUSING SOCIETY LTD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-81] [REFERRED TO]
JAGJIWAN CO-OPP. GROUP HOUSING SOCIETY LTD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-81] [REFERRED TO]
JAGJIWAN CO-OPP. GROUP HOUSING SOCIETY LTD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-81] [REFERRED TO]
RAJEEV GAUR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-7-497] [REFERRED]
RAJEEV GAUR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-7-497] [REFERRED]
RAJEEV GAUR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-7-497] [REFERRED]
SANJAY GAUR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-7-498] [REFERRED]
SANJAY GAUR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-7-498] [REFERRED]
SANJAY GAUR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-7-498] [REFERRED]
ASHOK KUMAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-66] [REFERRED TO]
ASHOK KUMAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-66] [REFERRED TO]
ASHOK KUMAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-66] [REFERRED TO]
MANGAT RAM VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-365] [REFERRED TO]
MANGAT RAM VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-365] [REFERRED TO]
MANGAT RAM VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-365] [REFERRED TO]
BAJRANG LAL KEDIA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-8-24] [REFERRED]
BAJRANG LAL KEDIA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-8-24] [REFERRED]
BAJRANG LAL KEDIA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-8-24] [REFERRED]
ANAND PRAKASH VS. STATE [LAWS(DLH)-2024-8-48] [REFERRED TO]
ANAND PRAKASH VS. STATE [LAWS(DLH)-2024-8-48] [REFERRED TO]
ANAND PRAKASH VS. STATE [LAWS(DLH)-2024-8-48] [REFERRED TO]
SHANTI ROY VS. STATE OF BIHAR [LAWS(PAT)-2017-4-68] [REFERRED TO]
SHANTI ROY VS. STATE OF BIHAR [LAWS(PAT)-2017-4-68] [REFERRED TO]
SHANTI ROY VS. STATE OF BIHAR [LAWS(PAT)-2017-4-68] [REFERRED TO]
SURYA WOOLLEN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-52] [REFERRED TO]
SURYA WOOLLEN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-52] [REFERRED TO]
SURYA WOOLLEN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-52] [REFERRED TO]
SURYA WOOLLEN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-52] [REFERRED TO]
SURYA WOOLLEN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-52] [REFERRED TO]
SURYA WOOLLEN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-52] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-10-31] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-10-31] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-10-31] [REFERRED TO]
P.SUNDARAM VS. REVENUE SECRETARY [LAWS(MAD)-2020-2-349] [REFERRED TO]
P.SUNDARAM VS. REVENUE SECRETARY [LAWS(MAD)-2020-2-349] [REFERRED TO]
P.SUNDARAM VS. REVENUE SECRETARY [LAWS(MAD)-2020-2-349] [REFERRED TO]
SEHDEV SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-5-114] [REFERRED TO]
SEHDEV SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-5-114] [REFERRED TO]
SEHDEV SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-5-114] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUBHASH GUPTA [LAWS(SC)-2023-2-100] [REFERRED TO]
UNION OF INDIA THROUGH LAND ACQUISITION COLLECTOR VS. RAJESH KUMAR [LAWS(SC)-2023-3-31] [REFERRED TO]
UNION OF INDIA THROUGH LAND ACQUISITION COLLECTOR VS. RAJESH KUMAR [LAWS(SC)-2023-3-31] [REFERRED TO]
UNION OF INDIA THROUGH LAND ACQUISITION COLLECTOR VS. RAJESH KUMAR [LAWS(SC)-2023-3-31] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJAN SOOD [LAWS(SC)-2022-3-88] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJAN SOOD [LAWS(SC)-2022-3-88] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJAN SOOD [LAWS(SC)-2022-3-88] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SUNIL JAIN [LAWS(SC)-2023-1-31] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SUNIL JAIN [LAWS(SC)-2023-1-31] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SUNIL JAIN [LAWS(SC)-2023-1-31] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KHAJAN SINGH [LAWS(SC)-2023-1-56] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KHAJAN SINGH [LAWS(SC)-2023-1-56] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. DHANNU [LAWS(SC)-2023-2-39] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. DHANNU [LAWS(SC)-2023-2-39] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. DHANNU [LAWS(SC)-2023-2-39] [REFERRED TO]
NATIONAL CAPITAL TERRITORY OF DELHI VS. SUBHASH CHANDER KHATRI [LAWS(SC)-2023-2-63] [REFERRED TO]
NATIONAL CAPITAL TERRITORY OF DELHI VS. SUBHASH CHANDER KHATRI [LAWS(SC)-2023-2-63] [REFERRED TO]
NATIONAL CAPITAL TERRITORY OF DELHI VS. SUBHASH CHANDER KHATRI [LAWS(SC)-2023-2-63] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUBHASH GUPTA [LAWS(SC)-2023-2-100] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SUBHASH GUPTA [LAWS(SC)-2023-2-100] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KHAJAN SINGH [LAWS(SC)-2023-1-56] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DEWAN CHAND PRUTHI [LAWS(SC)-2023-1-58] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DEWAN CHAND PRUTHI [LAWS(SC)-2023-1-58] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DEWAN CHAND PRUTHI [LAWS(SC)-2023-1-58] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. RATIRAM [LAWS(SC)-2023-1-60] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. RATIRAM [LAWS(SC)-2023-1-60] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. RATIRAM [LAWS(SC)-2023-1-60] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA PRAKASH [LAWS(SC)-2023-1-66] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA PRAKASH [LAWS(SC)-2023-1-66] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ASHA PRAKASH [LAWS(SC)-2023-1-66] [REFERRED TO]
WORKING FRIENDS COOPERTIVE HOUSE BUILDING SOCIETY LTD VS. STATE OF PUNJAB [LAWS(SC)-2015-10-19] [REFERRED TO]
WORKING FRIENDS COOPERTIVE HOUSE BUILDING SOCIETY LTD VS. STATE OF PUNJAB [LAWS(SC)-2015-10-19] [REFERRED TO]
WORKING FRIENDS COOPERTIVE HOUSE BUILDING SOCIETY LTD VS. STATE OF PUNJAB [LAWS(SC)-2015-10-19] [REFERRED TO]
SHASHI GUPTA VS. STATE OF HARYANA [LAWS(SC)-2016-5-98] [REFERRED TO]
SHASHI GUPTA VS. STATE OF HARYANA [LAWS(SC)-2016-5-98] [REFERRED TO]
SHASHI GUPTA VS. STATE OF HARYANA [LAWS(SC)-2016-5-98] [REFERRED TO]
BIMLA DEVI VS. STATE OF HARYANA [LAWS(SC)-2014-3-96] [REFERRED TO]
BIMLA DEVI VS. STATE OF HARYANA [LAWS(SC)-2014-3-96] [REFERRED TO]
BIMLA DEVI VS. STATE OF HARYANA [LAWS(SC)-2014-3-96] [REFERRED TO]
RAM KISHAN VS. STATE OF HARYANA [LAWS(SC)-2014-11-70] [REFERRED TO]
RAM KISHAN VS. STATE OF HARYANA [LAWS(SC)-2014-11-70] [REFERRED TO]
RAM KISHAN VS. STATE OF HARYANA [LAWS(SC)-2014-11-70] [REFERRED TO]
SITA RAM VS. STATE OF HARYANA [LAWS(SC)-2014-11-48] [REFERRED TO]
SITA RAM VS. STATE OF HARYANA [LAWS(SC)-2014-11-48] [REFERRED TO]
SITA RAM VS. STATE OF HARYANA [LAWS(SC)-2014-11-48] [REFERRED TO]
RASHEEDA AND ORS. VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2015-2-23] [REFERRED TO]
RASHEEDA AND ORS. VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2015-2-23] [REFERRED TO]
RASHEEDA AND ORS. VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2015-2-23] [REFERRED TO]
MAHARANA PARTAP CHARITABLE TRUST VS. STATE OF HARYANA [LAWS(P&H)-2014-12-48] [REFERRED TO]
MAHARANA PARTAP CHARITABLE TRUST VS. STATE OF HARYANA [LAWS(P&H)-2014-12-48] [REFERRED TO]
MAHARANA PARTAP CHARITABLE TRUST VS. STATE OF HARYANA [LAWS(P&H)-2014-12-48] [REFERRED TO]
ARUN PRADHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-115] [REFERRED TO]
ARUN PRADHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-115] [REFERRED TO]
ARUN PRADHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-115] [REFERRED TO]
STATE OF HARYANA VS. VINOD OIL AND GENERAL MILLS [LAWS(SC)-2014-9-119] [REFERRED TO]
STATE OF HARYANA VS. VINOD OIL AND GENERAL MILLS [LAWS(SC)-2014-9-119] [REFERRED TO]
STATE OF HARYANA VS. VINOD OIL AND GENERAL MILLS [LAWS(SC)-2014-9-119] [REFERRED TO]
GOVT OF NCT OF DELHI VS. JAGJIT SINGH [LAWS(SC)-2015-2-97] [REFERRED TO]
GOVT OF NCT OF DELHI VS. JAGJIT SINGH [LAWS(SC)-2015-2-97] [REFERRED TO]
GOVT OF NCT OF DELHI VS. JAGJIT SINGH [LAWS(SC)-2015-2-97] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUKHBIR SINGH & OTHERS [LAWS(SC)-2016-9-11] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUKHBIR SINGH & OTHERS [LAWS(SC)-2016-9-11] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUKHBIR SINGH & OTHERS [LAWS(SC)-2016-9-11] [REFERRED TO]
THE TAMIL NADU HOUSING BOARD VS. K.S. AIYADURAI AND ORS. [LAWS(MAD)-2017-12-131] [REFERRED TO]
THE TAMIL NADU HOUSING BOARD VS. K.S. AIYADURAI AND ORS. [LAWS(MAD)-2017-12-131] [REFERRED TO]
THE TAMIL NADU HOUSING BOARD VS. K.S. AIYADURAI AND ORS. [LAWS(MAD)-2017-12-131] [REFERRED TO]
JASWANT SINGH VS. LAND ACQUISITION OFFICER, URBAN DEVELOPMENT PROJECT [LAWS(RAJ)-2017-7-76] [REFERRED TO]
JASWANT SINGH VS. LAND ACQUISITION OFFICER, URBAN DEVELOPMENT PROJECT [LAWS(RAJ)-2017-7-76] [REFERRED TO]
JASWANT SINGH VS. LAND ACQUISITION OFFICER, URBAN DEVELOPMENT PROJECT [LAWS(RAJ)-2017-7-76] [REFERRED TO]
RELIANCE COMMUNICATIONS LIMITED VS. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, BAILEY ROAD, PATNA [LAWS(PAT)-2017-4-119] [REFERRED TO]
RELIANCE COMMUNICATIONS LIMITED VS. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, BAILEY ROAD, PATNA [LAWS(PAT)-2017-4-119] [REFERRED TO]
RELIANCE COMMUNICATIONS LIMITED VS. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, BAILEY ROAD, PATNA [LAWS(PAT)-2017-4-119] [REFERRED TO]
VINAY KUMAR, MANOJ KUMAR, SANJAY KUMAR SON OF LATE RAJ KISHORE YADAV VS. STATE OF BIHAR [LAWS(PAT)-2014-4-154] [REFERRED TO]
VINAY KUMAR, MANOJ KUMAR, SANJAY KUMAR SON OF LATE RAJ KISHORE YADAV VS. STATE OF BIHAR [LAWS(PAT)-2014-4-154] [REFERRED TO]
VINAY KUMAR, MANOJ KUMAR, SANJAY KUMAR SON OF LATE RAJ KISHORE YADAV VS. STATE OF BIHAR [LAWS(PAT)-2014-4-154] [REFERRED TO]
LAXMI NARAIN VS. STATE OF HARYANA [LAWS(P&H)-2015-8-323] [REFERRED TO]
LAXMI NARAIN VS. STATE OF HARYANA [LAWS(P&H)-2015-8-323] [REFERRED TO]
LAXMI NARAIN VS. STATE OF HARYANA [LAWS(P&H)-2015-8-323] [REFERRED TO]
HARINDER SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-8-610] [REFERRED]
HARINDER SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-8-610] [REFERRED]
HARINDER SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-8-610] [REFERRED]
GURMIT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-9-323] [REFERRED TO]
GURMIT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-9-323] [REFERRED TO]
GURMIT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-9-323] [REFERRED TO]
DESRAJ VS. STATE OF HARYANA [LAWS(P&H)-2022-2-190] [REFERRED TO]
DESRAJ VS. STATE OF HARYANA [LAWS(P&H)-2022-2-190] [REFERRED TO]
DESRAJ VS. STATE OF HARYANA [LAWS(P&H)-2022-2-190] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY AND ETC. & ANR. VS. SHYAM VERMA AND ORS. ETC. & ORS. [LAWS(SC)-2018-3-118] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY AND ETC. & ANR. VS. SHYAM VERMA AND ORS. ETC. & ORS. [LAWS(SC)-2018-3-118] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY AND ETC. & ANR. VS. SHYAM VERMA AND ORS. ETC. & ORS. [LAWS(SC)-2018-3-118] [REFERRED TO]
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY VS. RAJESH GOYAL AND ORS. [LAWS(UTN)-2014-7-54] [REFERRED TO]
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY VS. RAJESH GOYAL AND ORS. [LAWS(UTN)-2014-7-54] [REFERRED TO]
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY VS. RAJESH GOYAL AND ORS. [LAWS(UTN)-2014-7-54] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. K.L.RATHI STEELS LIMITED [LAWS(SC)-2024-5-97] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. AMIT JAIN [LAWS(SC)-2023-2-65] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. AMIT JAIN [LAWS(SC)-2023-2-65] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. AMIT JAIN [LAWS(SC)-2023-2-65] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. DAYANAND [LAWS(SC)-2023-3-28] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. DAYANAND [LAWS(SC)-2023-3-28] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. K.L.RATHI STEELS LIMITED [LAWS(SC)-2024-5-97] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. K.L.RATHI STEELS LIMITED [LAWS(SC)-2024-5-97] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. DAYANAND [LAWS(SC)-2023-3-28] [REFERRED TO]
UNION OF INDIA VS. SUBHASH CHANDER SEHGAL [LAWS(SC)-2022-8-64] [REFERRED TO]
UNION OF INDIA VS. SUBHASH CHANDER SEHGAL [LAWS(SC)-2022-8-64] [REFERRED TO]
UNION OF INDIA VS. SUBHASH CHANDER SEHGAL [LAWS(SC)-2022-8-64] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. EMINENT MARKETING PVT. LTD. [LAWS(SC)-2023-1-35] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. EMINENT MARKETING PVT. LTD. [LAWS(SC)-2023-1-35] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. EMINENT MARKETING PVT. LTD. [LAWS(SC)-2023-1-35] [REFERRED TO]
ARCHANA AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-4-112] [REFERRED TO]
ARCHANA AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-4-112] [REFERRED TO]
ARCHANA AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-4-112] [REFERRED TO]
KAULRAM MARUTI DANGE VS. THE SPECIAL LAND ACQUISITION AND ORS. [LAWS(BOM)-2015-7-311] [REFERRED TO]
KAULRAM MARUTI DANGE VS. THE SPECIAL LAND ACQUISITION AND ORS. [LAWS(BOM)-2015-7-311] [REFERRED TO]
KAULRAM MARUTI DANGE VS. THE SPECIAL LAND ACQUISITION AND ORS. [LAWS(BOM)-2015-7-311] [REFERRED TO]
C I D C O VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-10-2] [REFERRED TO]
C I D C O VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-10-2] [REFERRED TO]
C I D C O VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-10-2] [REFERRED TO]
ISHWAR SINGH VS. UNION OF INDIA [LAWS(DLH)-2017-4-239] [REFERRED TO]
ISHWAR SINGH VS. UNION OF INDIA [LAWS(DLH)-2017-4-239] [REFERRED TO]
ISHWAR SINGH VS. UNION OF INDIA [LAWS(DLH)-2017-4-239] [REFERRED TO]
SMT. NIRMAL KAPUR VS. MAHINDER KUMAR BATHLA [LAWS(DLH)-2017-5-160] [REFERRED TO]
SMT. NIRMAL KAPUR VS. MAHINDER KUMAR BATHLA [LAWS(DLH)-2017-5-160] [REFERRED TO]
SMT. NIRMAL KAPUR VS. MAHINDER KUMAR BATHLA [LAWS(DLH)-2017-5-160] [REFERRED TO]
SATISH KUMAR VS. GOVT. OF NCT OF DELHI & ORS [LAWS(DLH)-2018-2-14] [REFERRED TO]
SATISH KUMAR VS. GOVT. OF NCT OF DELHI & ORS [LAWS(DLH)-2018-2-14] [REFERRED TO]
SATISH KUMAR VS. GOVT. OF NCT OF DELHI & ORS [LAWS(DLH)-2018-2-14] [REFERRED TO]
KAMAL KANT BANSAL &ANR VS. UNION OF INDIA [LAWS(DLH)-2018-2-184] [REFERRED TO]
KAMAL KANT BANSAL &ANR VS. UNION OF INDIA [LAWS(DLH)-2018-2-184] [REFERRED TO]
KAMAL KANT BANSAL &ANR VS. UNION OF INDIA [LAWS(DLH)-2018-2-184] [REFERRED TO]
JOGINDER KAUR &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-2-187] [REFERRED TO]
JOGINDER KAUR &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-2-187] [REFERRED TO]
JOGINDER KAUR &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-2-187] [REFERRED TO]
GAJENDRA SINGH &ORS VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-2-208] [REFERRED TO]
GAJENDRA SINGH &ORS VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-2-208] [REFERRED TO]
GAJENDRA SINGH &ORS VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-2-208] [REFERRED TO]
SHRI RAMPAL VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-2-222] [REFERRED TO]
SHRI RAMPAL VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-2-222] [REFERRED TO]
SHRI RAMPAL VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-2-222] [REFERRED TO]
HARINDER SINGH & ORS VS. LT GOVERNOR & ANR [LAWS(DLH)-2019-3-178] [REFERRED TO]
HARINDER SINGH & ORS VS. LT GOVERNOR & ANR [LAWS(DLH)-2019-3-178] [REFERRED TO]
HARINDER SINGH & ORS VS. LT GOVERNOR & ANR [LAWS(DLH)-2019-3-178] [REFERRED TO]
JAI SINGH JOON VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2019-7-294] [REFERRED TO]
JAI SINGH JOON VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2019-7-294] [REFERRED TO]
JAI SINGH JOON VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2019-7-294] [REFERRED TO]
SUBE SINGH VS. LAND ACQUISITION COLLECTOR/A D M & ORS [LAWS(DLH)-2016-7-367] [REFERRED]
SUBE SINGH VS. LAND ACQUISITION COLLECTOR/A D M & ORS [LAWS(DLH)-2016-7-367] [REFERRED]
SUBE SINGH VS. LAND ACQUISITION COLLECTOR/A D M & ORS [LAWS(DLH)-2016-7-367] [REFERRED]
GAJINDER VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-258] [REFERRED TO]
GAJINDER VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-258] [REFERRED TO]
GAJINDER VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-258] [REFERRED TO]
ROOP CHAND VASHISHT & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2016-8-192] [REFERRED]
ROOP CHAND VASHISHT & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2016-8-192] [REFERRED]
ROOP CHAND VASHISHT & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2016-8-192] [REFERRED]
PARAMJIT SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-139] [REFERRED TO]
PARAMJIT SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-139] [REFERRED TO]
PARAMJIT SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-139] [REFERRED TO]
RAJ KUMAR ARORA VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-345] [REFERRED TO]
RAJ KUMAR ARORA VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-345] [REFERRED TO]
RAJ KUMAR ARORA VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-345] [REFERRED TO]
RAM SINGH VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-428] [REFERRED TO]
RAM SINGH VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-428] [REFERRED TO]
RAM SINGH VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-428] [REFERRED TO]
SARBATI DEVI & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2017-12-432] [REFERRED TO]
SARBATI DEVI & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2017-12-432] [REFERRED TO]
SARBATI DEVI & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2017-12-432] [REFERRED TO]
VED PRAKASH TYAGI AND ANR. VS. LAND ACQUISITION COLLECTOR AND ANR. [LAWS(DLH)-2017-12-482] [REFERRED TO]
VED PRAKASH TYAGI AND ANR. VS. LAND ACQUISITION COLLECTOR AND ANR. [LAWS(DLH)-2017-12-482] [REFERRED TO]
VED PRAKASH TYAGI AND ANR. VS. LAND ACQUISITION COLLECTOR AND ANR. [LAWS(DLH)-2017-12-482] [REFERRED TO]
GANPATI ROLLINGS (P) LTD VS. LAND ACQUISITION COLLECTOR (NORTH-EAST) [LAWS(DLH)-2018-1-113] [REFERRED TO]
GANPATI ROLLINGS (P) LTD VS. LAND ACQUISITION COLLECTOR (NORTH-EAST) [LAWS(DLH)-2018-1-113] [REFERRED TO]
GANPATI ROLLINGS (P) LTD VS. LAND ACQUISITION COLLECTOR (NORTH-EAST) [LAWS(DLH)-2018-1-113] [REFERRED TO]
ASHA PRAKSH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-119] [REFERRED TO]
ASHA PRAKSH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-119] [REFERRED TO]
ASHA PRAKSH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-1-119] [REFERRED TO]
SHIVSHANKAR SHIVHARE & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-272] [REFERRED TO]
SHIVSHANKAR SHIVHARE & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-272] [REFERRED TO]
SHIVSHANKAR SHIVHARE & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-272] [REFERRED TO]
MAHABIR & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-278] [REFERRED TO]
MAHABIR & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-278] [REFERRED TO]
MAHABIR & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-278] [REFERRED TO]
GAJRAJ VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-391] [REFERRED TO]
GAJRAJ VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-391] [REFERRED TO]
GAJRAJ VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-391] [REFERRED TO]
RATI RAM VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-434] [REFERRED TO]
RATI RAM VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-434] [REFERRED TO]
RATI RAM VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-434] [REFERRED TO]
RISHI PAL SINGH VERMA VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-495] [REFERRED TO]
RISHI PAL SINGH VERMA VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-495] [REFERRED TO]
RISHI PAL SINGH VERMA VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-495] [REFERRED TO]
PIMA LAL VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2018-1-611] [REFERRED TO]
PIMA LAL VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2018-1-611] [REFERRED TO]
PIMA LAL VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2018-1-611] [REFERRED TO]
SUMAN CHHABRA VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-627] [REFERRED TO]
SUMAN CHHABRA VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-627] [REFERRED TO]
SUMAN CHHABRA VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-627] [REFERRED TO]
PT. RAVISHANKER SHUKLA UNIVERSITY VS. ARUN KUMAR AGRAWAL S/O LATE HARISHANKER AGRAWAL [LAWS(CHH)-2015-7-63] [REFERRED TO]
PT. RAVISHANKER SHUKLA UNIVERSITY VS. ARUN KUMAR AGRAWAL S/O LATE HARISHANKER AGRAWAL [LAWS(CHH)-2015-7-63] [REFERRED TO]
PT. RAVISHANKER SHUKLA UNIVERSITY VS. ARUN KUMAR AGRAWAL S/O LATE HARISHANKER AGRAWAL [LAWS(CHH)-2015-7-63] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(GJH)-2017-11-269] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(GJH)-2017-11-269] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(GJH)-2017-11-269] [REFERRED TO]
HARIBHAI KALIDAS RABARI AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-4-83] [REFERRED TO]
HARIBHAI KALIDAS RABARI AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-4-83] [REFERRED TO]
HARIBHAI KALIDAS RABARI AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-4-83] [REFERRED TO]
GUJARAT HOUSING BOARD VS. GANGABEN WD/O. SOMABHAI KESHAVBHAI [LAWS(GJH)-2017-4-13] [REFERRED TO]
GUJARAT HOUSING BOARD VS. GANGABEN WD/O. SOMABHAI KESHAVBHAI [LAWS(GJH)-2017-4-13] [REFERRED TO]
GUJARAT HOUSING BOARD VS. GANGABEN WD/O. SOMABHAI KESHAVBHAI [LAWS(GJH)-2017-4-13] [REFERRED TO]
RAKESH KUMAR JAIN VS. STATE OF U.P. THRU. PRIN.SECY.,AVAS & URBAN PLANNING DEPTT. & OTHER [LAWS(ALL)-2017-2-66] [REFERRED TO]
RAKESH KUMAR JAIN VS. STATE OF U.P. THRU. PRIN.SECY.,AVAS & URBAN PLANNING DEPTT. & OTHER [LAWS(ALL)-2017-2-66] [REFERRED TO]
RAKESH KUMAR JAIN VS. STATE OF U.P. THRU. PRIN.SECY.,AVAS & URBAN PLANNING DEPTT. & OTHER [LAWS(ALL)-2017-2-66] [REFERRED TO]
LALLU RAM VS. STATE OF U P [LAWS(ALL)-2015-2-2] [REFERRED TO]
LALLU RAM VS. STATE OF U P [LAWS(ALL)-2015-2-2] [REFERRED TO]
LALLU RAM VS. STATE OF U P [LAWS(ALL)-2015-2-2] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2016-7-66] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2016-7-66] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2016-7-66] [REFERRED TO]
SUNIL KUMAR & 4 ORS VS. STATE OF UP & 4 ORS [LAWS(ALL)-2018-5-771] [REFERRED TO]
SUNIL KUMAR & 4 ORS VS. STATE OF UP & 4 ORS [LAWS(ALL)-2018-5-771] [REFERRED TO]
SUNIL KUMAR & 4 ORS VS. STATE OF UP & 4 ORS [LAWS(ALL)-2018-5-771] [REFERRED TO]
ALIMUDDIN VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-12-582] [REFERRED]
ALIMUDDIN VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-12-582] [REFERRED]
ALIMUDDIN VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-12-582] [REFERRED]
RAMAN GROVER VS. UNION OF INDIA [LAWS(DLH)-2014-8-155] [REFERRED TO]
RAMAN GROVER VS. UNION OF INDIA [LAWS(DLH)-2014-8-155] [REFERRED TO]
RAMAN GROVER VS. UNION OF INDIA [LAWS(DLH)-2014-8-155] [REFERRED TO]
OMPRAKASH VS. LT. GOVERNOR CUM ADMINISTRATOR [LAWS(DLH)-2014-9-238] [REFERRED TO]
OMPRAKASH VS. LT. GOVERNOR CUM ADMINISTRATOR [LAWS(DLH)-2014-9-238] [REFERRED TO]
OMPRAKASH VS. LT. GOVERNOR CUM ADMINISTRATOR [LAWS(DLH)-2014-9-238] [REFERRED TO]
GYANENDER SINGH VS. UNION OF INDIA [LAWS(DLH)-2014-9-336] [REFERRED TO]
GYANENDER SINGH VS. UNION OF INDIA [LAWS(DLH)-2014-9-336] [REFERRED TO]
GYANENDER SINGH VS. UNION OF INDIA [LAWS(DLH)-2014-9-336] [REFERRED TO]
PRAVEEN JAIN VS. LAND ACQUISITION COLLECTOR (NORTH) [LAWS(DLH)-2015-1-457] [REFERRED TO]
PRAVEEN JAIN VS. LAND ACQUISITION COLLECTOR (NORTH) [LAWS(DLH)-2015-1-457] [REFERRED TO]
PRAVEEN JAIN VS. LAND ACQUISITION COLLECTOR (NORTH) [LAWS(DLH)-2015-1-457] [REFERRED TO]
OM PRAKASH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-12-483] [REFERRED]
OM PRAKASH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-12-483] [REFERRED]
OM PRAKASH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-12-483] [REFERRED]
MANZOOR-UL-HAQ VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-10-423] [REFERRED]
MANZOOR-UL-HAQ VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-10-423] [REFERRED]
MANZOOR-UL-HAQ VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-10-423] [REFERRED]
SATPAL RANA & ORS VS. STATE AND ANR [LAWS(DLH)-2014-10-294] [REFERRED]
SATPAL RANA & ORS VS. STATE AND ANR [LAWS(DLH)-2014-10-294] [REFERRED]
SATPAL RANA & ORS VS. STATE AND ANR [LAWS(DLH)-2014-10-294] [REFERRED]
MOHAN LAL GANDHI & ORS VS. LAND ACQUISITION COLLECTOR & ORS [LAWS(DLH)-2014-10-322] [REFERRED]
MOHAN LAL GANDHI & ORS VS. LAND ACQUISITION COLLECTOR & ORS [LAWS(DLH)-2014-10-322] [REFERRED]
MOHAN LAL GANDHI & ORS VS. LAND ACQUISITION COLLECTOR & ORS [LAWS(DLH)-2014-10-322] [REFERRED]
MAGPIE PROPERTIES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-28] [REFERRED TO]
MAGPIE PROPERTIES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-28] [REFERRED TO]
MAGPIE PROPERTIES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-28] [REFERRED TO]
PHOOL KUMAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-4-393] [REFERRED TO]
PHOOL KUMAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-4-393] [REFERRED TO]
PHOOL KUMAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-4-393] [REFERRED TO]
PREM SHARMA & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-4-501] [REFERRED]
PREM SHARMA & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-4-501] [REFERRED]
PREM SHARMA & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-4-501] [REFERRED]
REPUTE LAND AND LEASING PVT. LTD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-62] [REFERRED TO]
REPUTE LAND AND LEASING PVT. LTD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-62] [REFERRED TO]
REPUTE LAND AND LEASING PVT. LTD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-62] [REFERRED TO]
LALIT JAIN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-299] [REFERRED TO]
LALIT JAIN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-299] [REFERRED TO]
LALIT JAIN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-299] [REFERRED TO]
MAHENDER SINGH VS. LT. GOVERNOR OF DELHI AND ORS. [LAWS(DLH)-2015-8-235] [REFERRED TO]
MAHENDER SINGH VS. LT. GOVERNOR OF DELHI AND ORS. [LAWS(DLH)-2015-8-235] [REFERRED TO]
MAHENDER SINGH VS. LT. GOVERNOR OF DELHI AND ORS. [LAWS(DLH)-2015-8-235] [REFERRED TO]
KANTA GUPTA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-320] [REFERRED TO]
KANTA GUPTA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-320] [REFERRED TO]
KANTA GUPTA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-320] [REFERRED TO]
SHANTI INDIA (P) LTD. VS. LT. GOVERNOR AND ORS. [LAWS(DLH)-2015-8-322] [REFERRED TO]
SHANTI INDIA (P) LTD. VS. LT. GOVERNOR AND ORS. [LAWS(DLH)-2015-8-322] [REFERRED TO]
SHANTI INDIA (P) LTD. VS. LT. GOVERNOR AND ORS. [LAWS(DLH)-2015-8-322] [REFERRED TO]
SWARN SINGH CHAWLA VS. UOI AND ORS. [LAWS(DLH)-2015-8-342] [REFERRED TO]
SWARN SINGH CHAWLA VS. UOI AND ORS. [LAWS(DLH)-2015-8-342] [REFERRED TO]
SWARN SINGH CHAWLA VS. UOI AND ORS. [LAWS(DLH)-2015-8-342] [REFERRED TO]
PRIYANEET KAUR AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-336] [REFERRED TO]
PRIYANEET KAUR AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-336] [REFERRED TO]
PRIYANEET KAUR AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-336] [REFERRED TO]
RAVINDER KUMAR JAIN VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-299] [REFERRED TO]
RAVINDER KUMAR JAIN VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-299] [REFERRED TO]
RAVINDER KUMAR JAIN VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-299] [REFERRED TO]
GURBAKSHISH SINGH BATRA VS. GOVERNMENT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-133] [REFERRED TO]
GURBAKSHISH SINGH BATRA VS. GOVERNMENT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-133] [REFERRED TO]
GURBAKSHISH SINGH BATRA VS. GOVERNMENT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-133] [REFERRED TO]
RAJEEV AGNIHOTRI AND ORS. VS. GOVERNMENT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-4-85] [REFERRED TO]
RAJEEV AGNIHOTRI AND ORS. VS. GOVERNMENT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-4-85] [REFERRED TO]
RAJEEV AGNIHOTRI AND ORS. VS. GOVERNMENT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-4-85] [REFERRED TO]
LALTLUANGPUIA VS. UNION OF INDIA [LAWS(GAU)-2022-6-80] [REFERRED TO]
LALTLUANGPUIA VS. UNION OF INDIA [LAWS(GAU)-2022-6-80] [REFERRED TO]
LALTLUANGPUIA VS. UNION OF INDIA [LAWS(GAU)-2022-6-80] [REFERRED TO]
MALSAWMA VS. STATE OF MIZORAM [LAWS(GAU)-2021-1-36] [REFERRED TO]
MALSAWMA VS. STATE OF MIZORAM [LAWS(GAU)-2021-1-36] [REFERRED TO]
MALSAWMA VS. STATE OF MIZORAM [LAWS(GAU)-2021-1-36] [REFERRED TO]
N. MANOHARAN VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2014-8-251] [REFERRED TO]
N. MANOHARAN VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2014-8-251] [REFERRED TO]
N. MANOHARAN VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2014-8-251] [REFERRED TO]
SUDHA & OTHERS VS. THE GOVERNMENT OF TAMIL NADU & OTHERS [LAWS(MAD)-2014-5-29] [REFERRED TO]
SUDHA & OTHERS VS. THE GOVERNMENT OF TAMIL NADU & OTHERS [LAWS(MAD)-2014-5-29] [REFERRED TO]
SUDHA & OTHERS VS. THE GOVERNMENT OF TAMIL NADU & OTHERS [LAWS(MAD)-2014-5-29] [REFERRED TO]
J. VENKATESH REDDY VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-4-16] [REFERRED TO]
J. VENKATESH REDDY VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-4-16] [REFERRED TO]
J. VENKATESH REDDY VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-4-16] [REFERRED TO]
NANJAMMA VS. THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF KARNATAKA, REVENUE DEPARTMENT AND ORS. [LAWS(KAR)-2016-3-289] [REFERRED TO]
NANJAMMA VS. THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF KARNATAKA, REVENUE DEPARTMENT AND ORS. [LAWS(KAR)-2016-3-289] [REFERRED TO]
NANJAMMA VS. THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF KARNATAKA, REVENUE DEPARTMENT AND ORS. [LAWS(KAR)-2016-3-289] [REFERRED TO]
K.M. CHIKKATHAYAMMA AND ORS. VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-3-75] [REFERRED TO]
K.M. CHIKKATHAYAMMA AND ORS. VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-3-75] [REFERRED TO]
K.M. CHIKKATHAYAMMA AND ORS. VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-3-75] [REFERRED TO]
C. BALACHANDRAN AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-3-560] [REFERRED TO]
C. BALACHANDRAN AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-3-560] [REFERRED TO]
C. BALACHANDRAN AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-3-560] [REFERRED TO]
K. VENIKATESH VS. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND OTHERS [LAWS(KAR)-2018-1-445] [REFERRED TO]
K. VENIKATESH VS. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND OTHERS [LAWS(KAR)-2018-1-445] [REFERRED TO]
K. VENIKATESH VS. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND OTHERS [LAWS(KAR)-2018-1-445] [REFERRED TO]
THE ERNAKULAM DISTRICT CO VS. E. UNNIKRISHNAN ERIYATTU [LAWS(KER)-2018-5-163] [REFERRED TO]
THE ERNAKULAM DISTRICT CO VS. E. UNNIKRISHNAN ERIYATTU [LAWS(KER)-2018-5-163] [REFERRED TO]
THE ERNAKULAM DISTRICT CO VS. E. UNNIKRISHNAN ERIYATTU [LAWS(KER)-2018-5-163] [REFERRED TO]
RAVJIBHAI KANABHAI AHIR (DIED) VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-881] [REFERRED TO]
RAVJIBHAI KANABHAI AHIR (DIED) VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-881] [REFERRED TO]
RAVJIBHAI KANABHAI AHIR (DIED) VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-881] [REFERRED TO]
DAYA LAL PATEL, S/O NARAYAN BHAI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2017-8-87] [REFERRED TO]
DAYA LAL PATEL, S/O NARAYAN BHAI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2017-8-87] [REFERRED TO]
DAYA LAL PATEL, S/O NARAYAN BHAI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2017-8-87] [REFERRED TO]
P. JAYADEVAN VS. STATE GOVERNMENT [LAWS(MAD)-2014-4-57] [REFERRED TO]
P. JAYADEVAN VS. STATE GOVERNMENT [LAWS(MAD)-2014-4-57] [REFERRED TO]
P. JAYADEVAN VS. STATE GOVERNMENT [LAWS(MAD)-2014-4-57] [REFERRED TO]
SARAVANA KUMAR VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-250] [REFERRED TO]
SARAVANA KUMAR VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-250] [REFERRED TO]
SARAVANA KUMAR VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-250] [REFERRED TO]
GANDHIMATHI AND ORS. VS. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-1-288] [REFERRED TO]
GANDHIMATHI AND ORS. VS. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-1-288] [REFERRED TO]
GANDHIMATHI AND ORS. VS. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS. [LAWS(MAD)-2015-1-288] [REFERRED TO]
DAULATHRAM L. AHUJA VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-302] [REFERRED TO]
DAULATHRAM L. AHUJA VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-302] [REFERRED TO]
DAULATHRAM L. AHUJA VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-302] [REFERRED TO]
K. VENUGOPAL VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-303] [REFERRED TO]
K. VENUGOPAL VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-303] [REFERRED TO]
K. VENUGOPAL VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-303] [REFERRED TO]
S GOVINDARAJAN VS. TAMIL NADU HOUSING BOARD [LAWS(MAD)-2018-2-107] [REFERRED TO]
S GOVINDARAJAN VS. TAMIL NADU HOUSING BOARD [LAWS(MAD)-2018-2-107] [REFERRED TO]
S GOVINDARAJAN VS. TAMIL NADU HOUSING BOARD [LAWS(MAD)-2018-2-107] [REFERRED TO]
TRILOK CHAND AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-100] [REFERRED TO]
TRILOK CHAND AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-100] [REFERRED TO]
TRILOK CHAND AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-3-100] [REFERRED TO]
PARAS RAM SHARMA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2015-3-377] [REFERRED TO]
PARAS RAM SHARMA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2015-3-377] [REFERRED TO]
PARAS RAM SHARMA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2015-3-377] [REFERRED TO]
KANIJAN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-4-163] [REFERRED TO]
KANIJAN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-4-163] [REFERRED TO]
KANIJAN AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-4-163] [REFERRED TO]
TARUN PAL SINGH AND ORS. VS. LT. GOVERNOR, GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-5-287] [REFERRED TO]
TARUN PAL SINGH AND ORS. VS. LT. GOVERNOR, GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-5-287] [REFERRED TO]
TARUN PAL SINGH AND ORS. VS. LT. GOVERNOR, GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-5-287] [REFERRED TO]
MOHINDER KUMAR JAIN VS. UOI & ORS [LAWS(DLH)-2015-9-629] [REFERRED]
MOHINDER KUMAR JAIN VS. UOI & ORS [LAWS(DLH)-2015-9-629] [REFERRED]
MOHINDER KUMAR JAIN VS. UOI & ORS [LAWS(DLH)-2015-9-629] [REFERRED]
JAI BHAGWAN & ORS VS. LT GOVERNOR OF DELHI & ORS [LAWS(DLH)-2015-9-642] [REFERRED]
JAI BHAGWAN & ORS VS. LT GOVERNOR OF DELHI & ORS [LAWS(DLH)-2015-9-642] [REFERRED]
JAI BHAGWAN & ORS VS. LT GOVERNOR OF DELHI & ORS [LAWS(DLH)-2015-9-642] [REFERRED]
BANWARI LAL SHARMA VS. THE LAND ACQUISITION COLLECTOR AND ORS. [LAWS(DLH)-2015-7-114] [REFERRED TO]
BANWARI LAL SHARMA VS. THE LAND ACQUISITION COLLECTOR AND ORS. [LAWS(DLH)-2015-7-114] [REFERRED TO]
BANWARI LAL SHARMA VS. THE LAND ACQUISITION COLLECTOR AND ORS. [LAWS(DLH)-2015-7-114] [REFERRED TO]
MAYA DEVI AND ORS. VS. GOVERNMENT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-7-115] [REFERRED TO]
MAYA DEVI AND ORS. VS. GOVERNMENT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-7-115] [REFERRED TO]
MAYA DEVI AND ORS. VS. GOVERNMENT OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-7-115] [REFERRED TO]
MGS (INDIA) PRIVATE LIMITED VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-226] [REFERRED TO]
MGS (INDIA) PRIVATE LIMITED VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-226] [REFERRED TO]
MGS (INDIA) PRIVATE LIMITED VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-226] [REFERRED TO]
DHARAM PAL AGGAWAL VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-7-464] [REFERRED]
DHARAM PAL AGGAWAL VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-7-464] [REFERRED]
DHARAM PAL AGGAWAL VS. UNION OF INDIA & ORS [LAWS(DLH)-2015-7-464] [REFERRED]
SUDHIR KUMAR VS. GOVT OF N C T OF DELHI AND ORS [LAWS(DLH)-2015-7-592] [REFERRED]
SUDHIR KUMAR VS. GOVT OF N C T OF DELHI AND ORS [LAWS(DLH)-2015-7-592] [REFERRED]
SUDHIR KUMAR VS. GOVT OF N C T OF DELHI AND ORS [LAWS(DLH)-2015-7-592] [REFERRED]
BALWANT SINGH VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-141] [REFERRED TO]
BALWANT SINGH VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-141] [REFERRED TO]
BALWANT SINGH VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-141] [REFERRED TO]
SURINDER MAHENDRU & ANR VS. LT GOVERNOR OF DELHI & ORS [LAWS(DLH)-2015-8-472] [REFERRED TO]
SURINDER MAHENDRU & ANR VS. LT GOVERNOR OF DELHI & ORS [LAWS(DLH)-2015-8-472] [REFERRED TO]
SURINDER MAHENDRU & ANR VS. LT GOVERNOR OF DELHI & ORS [LAWS(DLH)-2015-8-472] [REFERRED TO]
AJAY GUPTA & ANOTHER VS. STATE OF U P & 2 OTHERS [LAWS(ALL)-2018-1-124] [REFERRED TO]
AJAY GUPTA & ANOTHER VS. STATE OF U P & 2 OTHERS [LAWS(ALL)-2018-1-124] [REFERRED TO]
AJAY GUPTA & ANOTHER VS. STATE OF U P & 2 OTHERS [LAWS(ALL)-2018-1-124] [REFERRED TO]
AJIT SINGH VS. UNION OF INDIA [LAWS(ALL)-2017-7-71] [REFERRED TO]
AJIT SINGH VS. UNION OF INDIA [LAWS(ALL)-2017-7-71] [REFERRED TO]
AJIT SINGH VS. UNION OF INDIA [LAWS(ALL)-2017-7-71] [REFERRED TO]
SACHIDANAND AND OTHERS VS. LAND ACQUISITION OFFICER AND OTHERS [LAWS(ALL)-2017-2-16] [REFERRED TO]
SACHIDANAND AND OTHERS VS. LAND ACQUISITION OFFICER AND OTHERS [LAWS(ALL)-2017-2-16] [REFERRED TO]
SACHIDANAND AND OTHERS VS. LAND ACQUISITION OFFICER AND OTHERS [LAWS(ALL)-2017-2-16] [REFERRED TO]
JAGDAMBA PRASAD TIWARI VS. STATE OF U.P. [LAWS(ALL)-2019-9-201] [REFERRED TO]
JAGDAMBA PRASAD TIWARI VS. STATE OF U.P. [LAWS(ALL)-2019-9-201] [REFERRED TO]
JAGDAMBA PRASAD TIWARI VS. STATE OF U.P. [LAWS(ALL)-2019-9-201] [REFERRED TO]
PANKAJ SETHI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-1-292] [REFERRED TO]
PANKAJ SETHI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-1-292] [REFERRED TO]
PANKAJ SETHI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-1-292] [REFERRED TO]
MUKHTYAR SINGH AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2016-5-907] [REFERRED]
MUKHTYAR SINGH AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2016-5-907] [REFERRED]
MUKHTYAR SINGH AND ORS VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2016-5-907] [REFERRED]
ROHIT JAIN & ANR. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-7-160] [REFERRED TO]
ROHIT JAIN & ANR. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-7-160] [REFERRED TO]
ROHIT JAIN & ANR. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-7-160] [REFERRED TO]
DEEPAK TYAGI & ORS VS. UNION OF INDIA [LAWS(DLH)-2016-7-322] [REFERRED]
DEEPAK TYAGI & ORS VS. UNION OF INDIA [LAWS(DLH)-2016-7-322] [REFERRED]
DEEPAK TYAGI & ORS VS. UNION OF INDIA [LAWS(DLH)-2016-7-322] [REFERRED]
SH GAJRAJ VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-238] [REFERRED TO]
SH GAJRAJ VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-238] [REFERRED TO]
SH GAJRAJ VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-11-238] [REFERRED TO]
JAI KARAN SINGH VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2017-11-464] [REFERRED TO]
JAI KARAN SINGH VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2017-11-464] [REFERRED TO]
JAI KARAN SINGH VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2017-11-464] [REFERRED TO]
RANI DAHIYA VS. UOI AND ORS. [LAWS(DLH)-2017-11-46] [REFERRED TO]
RANI DAHIYA VS. UOI AND ORS. [LAWS(DLH)-2017-11-46] [REFERRED TO]
RANI DAHIYA VS. UOI AND ORS. [LAWS(DLH)-2017-11-46] [REFERRED TO]
KALU RAM VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-133] [REFERRED TO]
KALU RAM VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-133] [REFERRED TO]
KALU RAM VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-133] [REFERRED TO]
J N CHAMBER AND ANR VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2017-12-388] [REFERRED TO]
J N CHAMBER AND ANR VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2017-12-388] [REFERRED TO]
J N CHAMBER AND ANR VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2017-12-388] [REFERRED TO]
OM PRAKASH VS. UNION OF INDIA [LAWS(DLH)-2017-4-33] [REFERRED TO]
OM PRAKASH VS. UNION OF INDIA [LAWS(DLH)-2017-4-33] [REFERRED TO]
OM PRAKASH VS. UNION OF INDIA [LAWS(DLH)-2017-4-33] [REFERRED TO]
KANWAL JAIN & ANR. VS. UNION OF INDIA & ORS. [LAWS(DLH)-2017-8-236] [REFERRED TO]
KANWAL JAIN & ANR. VS. UNION OF INDIA & ORS. [LAWS(DLH)-2017-8-236] [REFERRED TO]
KANWAL JAIN & ANR. VS. UNION OF INDIA & ORS. [LAWS(DLH)-2017-8-236] [REFERRED TO]
UDAI SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-8-330] [REFERRED TO]
UDAI SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-8-330] [REFERRED TO]
UDAI SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-8-330] [REFERRED TO]
BAL KISHAN VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-8-369] [REFERRED TO]
BAL KISHAN VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-8-369] [REFERRED TO]
BAL KISHAN VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-8-369] [REFERRED TO]
MAMTA GUPTA VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-8-382] [REFERRED TO]
MAMTA GUPTA VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-8-382] [REFERRED TO]
MAMTA GUPTA VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2017-8-382] [REFERRED TO]
SURAJ SINGH AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2017-9-226] [REFERRED TO]
SURAJ SINGH AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2017-9-226] [REFERRED TO]
SURAJ SINGH AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2017-9-226] [REFERRED TO]
MAHENDRA KUMAR &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-1-397] [REFERRED TO]
MAHENDRA KUMAR &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-1-397] [REFERRED TO]
MAHENDRA KUMAR &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-1-397] [REFERRED TO]
RAJINDER SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-439] [REFERRED TO]
RAJINDER SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-439] [REFERRED TO]
RAJINDER SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-439] [REFERRED TO]
LALA RAM AND ANR VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-489] [REFERRED TO]
LALA RAM AND ANR VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-489] [REFERRED TO]
LALA RAM AND ANR VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-489] [REFERRED TO]
NATHI SINGH VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-616] [REFERRED TO]
NATHI SINGH VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-616] [REFERRED TO]
NATHI SINGH VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-616] [REFERRED TO]
ASHOK KUMAR & ANR. VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS. [LAWS(DLH)-2018-1-617] [REFERRED TO]
ASHOK KUMAR & ANR. VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS. [LAWS(DLH)-2018-1-617] [REFERRED TO]
ASHOK KUMAR & ANR. VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS. [LAWS(DLH)-2018-1-617] [REFERRED TO]
JAGVATI DEVI & ORS. VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-633] [REFERRED TO]
JAGVATI DEVI & ORS. VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-633] [REFERRED TO]
JAGVATI DEVI & ORS. VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-633] [REFERRED TO]
SURAJ PRAKASH JAIN & ORS. VS. LAND ACQUISITION COLLECTOR & ANR. [LAWS(DLH)-2018-1-634] [REFERRED TO]
SURAJ PRAKASH JAIN & ORS. VS. LAND ACQUISITION COLLECTOR & ANR. [LAWS(DLH)-2018-1-634] [REFERRED TO]
SURAJ PRAKASH JAIN & ORS. VS. LAND ACQUISITION COLLECTOR & ANR. [LAWS(DLH)-2018-1-634] [REFERRED TO]
RAJ SINGH VS. GOVT. OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2018-1-650] [REFERRED TO]
RAJ SINGH VS. GOVT. OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2018-1-650] [REFERRED TO]
RAJ SINGH VS. GOVT. OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2018-1-650] [REFERRED TO]
ARUN DAYAL VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-662] [REFERRED TO]
ARUN DAYAL VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-662] [REFERRED TO]
ARUN DAYAL VS. UNION OF INDIA & ORS. [LAWS(DLH)-2018-1-662] [REFERRED TO]
ASHA RAM TYAGI VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-663] [REFERRED TO]
ASHA RAM TYAGI VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-663] [REFERRED TO]
ASHA RAM TYAGI VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-663] [REFERRED TO]
VINOD KUMAR AND ORS VS. UOI AND ORS [LAWS(DLH)-2018-1-17] [REFERRED TO]
VINOD KUMAR AND ORS VS. UOI AND ORS [LAWS(DLH)-2018-1-17] [REFERRED TO]
VINOD KUMAR AND ORS VS. UOI AND ORS [LAWS(DLH)-2018-1-17] [REFERRED TO]
IQBAL AHMED & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-121] [REFERRED TO]
IQBAL AHMED & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-121] [REFERRED TO]
IQBAL AHMED & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-1-121] [REFERRED TO]
RANBIR SINGH VS. UNION OF INDIA [LAWS(DLH)-2018-2-152] [REFERRED TO]
RANBIR SINGH VS. UNION OF INDIA [LAWS(DLH)-2018-2-152] [REFERRED TO]
RANBIR SINGH VS. UNION OF INDIA [LAWS(DLH)-2018-2-152] [REFERRED TO]
AZHAR AHMED VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-189] [REFERRED TO]
AZHAR AHMED VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-189] [REFERRED TO]
AZHAR AHMED VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-189] [REFERRED TO]
SINGH RAJ &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-2-203] [REFERRED TO]
SINGH RAJ &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-2-203] [REFERRED TO]
SINGH RAJ &ORS VS. UNION OF INDIA [LAWS(DLH)-2018-2-203] [REFERRED TO]
RAMA SHANKAR KHEMKA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2018-2-215] [REFERRED TO]
RAMA SHANKAR KHEMKA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2018-2-215] [REFERRED TO]
RAMA SHANKAR KHEMKA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2018-2-215] [REFERRED TO]
AAS MOHAMMAD AND ORS. VS. GNCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-124] [REFERRED TO]
AAS MOHAMMAD AND ORS. VS. GNCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-124] [REFERRED TO]
AAS MOHAMMAD AND ORS. VS. GNCT OF DELHI AND ORS. [LAWS(DLH)-2015-2-124] [REFERRED TO]
JAGJIT SINGH VS. UOI [LAWS(DLH)-2014-5-249] [REFERRED TO]
JAGJIT SINGH VS. UOI [LAWS(DLH)-2014-5-249] [REFERRED TO]
JAGJIT SINGH VS. UOI [LAWS(DLH)-2014-5-249] [REFERRED TO]
ALOK SHREWALA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-1-181] [REFERRED TO]
ALOK SHREWALA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-1-181] [REFERRED TO]
ALOK SHREWALA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-1-181] [REFERRED TO]
PRABHU DAYAL AGGARWAL AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-2-29] [REFERRED TO]
PRABHU DAYAL AGGARWAL AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-2-29] [REFERRED TO]
PRABHU DAYAL AGGARWAL AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-2-29] [REFERRED TO]
SANTOSH INFRATECH PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-2015-1-552] [REFERRED TO]
SANTOSH INFRATECH PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-2015-1-552] [REFERRED TO]
SANTOSH INFRATECH PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-2015-1-552] [REFERRED TO]
KISHAN CHAND AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-46] [REFERRED TO]
KISHAN CHAND AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-46] [REFERRED TO]
KISHAN CHAND AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-46] [REFERRED TO]
SHARVAN JAGNANI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-11-22] [REFERRED TO]
SHARVAN JAGNANI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-11-22] [REFERRED TO]
SHARVAN JAGNANI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-11-22] [REFERRED TO]
RAJESH KUMAR YADAV ALIAS RAJESH YADAV VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-11-367] [REFERRED]
RAJESH KUMAR YADAV ALIAS RAJESH YADAV VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-11-367] [REFERRED]
RAJESH KUMAR YADAV ALIAS RAJESH YADAV VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-11-367] [REFERRED]
FAKIR CHAND AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-11-368] [REFERRED]
FAKIR CHAND AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-11-368] [REFERRED]
FAKIR CHAND AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-11-368] [REFERRED]
MANJU BALA VS. LT GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI A [LAWS(DLH)-2015-11-381] [REFERRED]
MANJU BALA VS. LT GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI A [LAWS(DLH)-2015-11-381] [REFERRED]
MANJU BALA VS. LT GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI A [LAWS(DLH)-2015-11-381] [REFERRED]
B.K. UPPAL VS. UNION OF INDIA [LAWS(DLH)-2014-12-279] [REFERRED TO]
B.K. UPPAL VS. UNION OF INDIA [LAWS(DLH)-2014-12-279] [REFERRED TO]
B.K. UPPAL VS. UNION OF INDIA [LAWS(DLH)-2014-12-279] [REFERRED TO]
SANTOSH SINGH VS. UOI [LAWS(DLH)-2014-11-275] [REFERRED TO]
SANTOSH SINGH VS. UOI [LAWS(DLH)-2014-11-275] [REFERRED TO]
SANTOSH SINGH VS. UOI [LAWS(DLH)-2014-11-275] [REFERRED TO]
G S CHHABRA VS. UNION OF INDIA [LAWS(DLH)-2014-11-342] [REFERRED TO]
G S CHHABRA VS. UNION OF INDIA [LAWS(DLH)-2014-11-342] [REFERRED TO]
G S CHHABRA VS. UNION OF INDIA [LAWS(DLH)-2014-11-342] [REFERRED TO]
JAGDISH P KHANNA VS. LT GOVERNOR [LAWS(DLH)-2014-11-343] [REFERRED TO]
JAGDISH P KHANNA VS. LT GOVERNOR [LAWS(DLH)-2014-11-343] [REFERRED TO]
JAGDISH P KHANNA VS. LT GOVERNOR [LAWS(DLH)-2014-11-343] [REFERRED TO]
VASU DEV PAHWA VS. UNION OF INDIA [LAWS(DLH)-2014-11-417] [REFERRED TO]
VASU DEV PAHWA VS. UNION OF INDIA [LAWS(DLH)-2014-11-417] [REFERRED TO]
VASU DEV PAHWA VS. UNION OF INDIA [LAWS(DLH)-2014-11-417] [REFERRED TO]
KRISHAN AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2019-2-390] [REFERRED TO]
KRISHAN AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2019-2-390] [REFERRED TO]
KRISHAN AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2019-2-390] [REFERRED TO]
MOOL CHAND VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-1-183] [REFERRED TO]
MOOL CHAND VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-1-183] [REFERRED TO]
MOOL CHAND VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-1-183] [REFERRED TO]
LAJPAT RAI GOEL VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2019-5-229] [REFERRED TO]
LAJPAT RAI GOEL VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2019-5-229] [REFERRED TO]
LAJPAT RAI GOEL VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2019-5-229] [REFERRED TO]
KHATIJABEN JIVANBHAI SUMRA VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-3-246] [REFERRED TO]
KHATIJABEN JIVANBHAI SUMRA VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-3-246] [REFERRED TO]
KHATIJABEN JIVANBHAI SUMRA VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-3-246] [REFERRED TO]
NANA VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-1-149] [REFERRED TO]
NANA VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-1-149] [REFERRED TO]
NANA VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-1-149] [REFERRED TO]
SUNITA SAHRAWAT AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-234] [REFERRED TO]
SUNITA SAHRAWAT AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-234] [REFERRED TO]
SUNITA SAHRAWAT AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-234] [REFERRED TO]
JEEVANLAL MISHRA VS. STATE OF M P [LAWS(MPH)-2014-10-82] [REFERRED TO]
JEEVANLAL MISHRA VS. STATE OF M P [LAWS(MPH)-2014-10-82] [REFERRED TO]
JEEVANLAL MISHRA VS. STATE OF M P [LAWS(MPH)-2014-10-82] [REFERRED TO]
B. RAJAGOPALAN VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-9-197] [REFERRED TO]
B. RAJAGOPALAN VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-9-197] [REFERRED TO]
B. RAJAGOPALAN VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-9-197] [REFERRED TO]
SHARMA AGRO INDUSTRIES VS. STATE OF HARYANA [LAWS(SC)-2014-11-24] [REFERRED TO]
SHARMA AGRO INDUSTRIES VS. STATE OF HARYANA [LAWS(SC)-2014-11-24] [REFERRED TO]
SHARMA AGRO INDUSTRIES VS. STATE OF HARYANA [LAWS(SC)-2014-11-24] [REFERRED TO]
FUSA RAM VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-5-85] [REFERRED TO]
FUSA RAM VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-5-85] [REFERRED TO]
FUSA RAM VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-5-85] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-2016-2-111] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-2016-2-111] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-2016-2-111] [REFERRED TO]
VIRENDRA SINGH AND ORS VS. STATE (URBAN DEVELOPMENT) ORS [LAWS(RAJ)-2014-9-194] [REFERRED]
VIRENDRA SINGH AND ORS VS. STATE (URBAN DEVELOPMENT) ORS [LAWS(RAJ)-2014-9-194] [REFERRED]
VIRENDRA SINGH AND ORS VS. STATE (URBAN DEVELOPMENT) ORS [LAWS(RAJ)-2014-9-194] [REFERRED]
DINESH KUMAR @ DINESH MEHTA S/O GANGA MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2014-12-1] [REFERRED TO]
DINESH KUMAR @ DINESH MEHTA S/O GANGA MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2014-12-1] [REFERRED TO]
DINESH KUMAR @ DINESH MEHTA S/O GANGA MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2014-12-1] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MANISH [LAWS(SC)-2023-2-99] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MANISH [LAWS(SC)-2023-2-99] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. MANISH [LAWS(SC)-2023-2-99] [REFERRED TO]
LAND AND BUIILDING DEPARTMENT VS. ATTRO DEVI [LAWS(SC)-2023-4-29] [REFERRED TO]
LAND AND BUIILDING DEPARTMENT VS. ATTRO DEVI [LAWS(SC)-2023-4-29] [REFERRED TO]
LAND AND BUIILDING DEPARTMENT VS. ATTRO DEVI [LAWS(SC)-2023-4-29] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHIV RAJ [LAWS(SC)-2023-4-62] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHIV RAJ [LAWS(SC)-2023-4-62] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHIV RAJ [LAWS(SC)-2023-4-62] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGWAT SINGH [LAWS(SC)-2022-11-7] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGWAT SINGH [LAWS(SC)-2022-11-7] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHAGWAT SINGH [LAWS(SC)-2022-11-7] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SHIV DUTT SHARMA [LAWS(SC)-2022-11-76] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SHIV DUTT SHARMA [LAWS(SC)-2022-11-76] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SHIV DUTT SHARMA [LAWS(SC)-2022-11-76] [REFERRED TO]
AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE VS. STATE OF KARNATAKA [LAWS(SC)-2022-3-66] [REFERRED TO]
AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE VS. STATE OF KARNATAKA [LAWS(SC)-2022-3-66] [REFERRED TO]
AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE VS. STATE OF KARNATAKA [LAWS(SC)-2022-3-66] [REFERRED TO]
AGRA DEVELOPMENT AUTHORITY, AGRA VS. ANEK SINGH [LAWS(SC)-2022-5-90] [REFERRED TO]
AGRA DEVELOPMENT AUTHORITY, AGRA VS. ANEK SINGH [LAWS(SC)-2022-5-90] [REFERRED TO]
AGRA DEVELOPMENT AUTHORITY, AGRA VS. ANEK SINGH [LAWS(SC)-2022-5-90] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SUSHIL KUMAR GUPTA [LAWS(SC)-2023-2-24] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SUSHIL KUMAR GUPTA [LAWS(SC)-2023-2-24] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. SUSHIL KUMAR GUPTA [LAWS(SC)-2023-2-24] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. JAGAN SINGH [LAWS(SC)-2023-2-41] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. JAGAN SINGH [LAWS(SC)-2023-2-41] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. JAGAN SINGH [LAWS(SC)-2023-2-41] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHAN KUMAR [LAWS(SC)-2023-2-42] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHAN KUMAR [LAWS(SC)-2023-2-42] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KRISHAN KUMAR [LAWS(SC)-2023-2-42] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SHAILENDRA (DEAD) THROUGH LRS. & ORS. [LAWS(SC)-2017-12-19] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SHAILENDRA (DEAD) THROUGH LRS. & ORS. [LAWS(SC)-2017-12-19] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SHAILENDRA (DEAD) THROUGH LRS. & ORS. [LAWS(SC)-2017-12-19] [REFERRED TO]
APPANNA @ MUNIAPPA VS. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; SPECIAL TAHSILDAR, (LAND ACQUISITION) HOUSING SCHEME, BAGALUR ROAD [LAWS(MAD)-2016-3-415] [REFERRED]
APPANNA @ MUNIAPPA VS. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; SPECIAL TAHSILDAR, (LAND ACQUISITION) HOUSING SCHEME, BAGALUR ROAD [LAWS(MAD)-2016-3-415] [REFERRED]
APPANNA @ MUNIAPPA VS. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; SPECIAL TAHSILDAR, (LAND ACQUISITION) HOUSING SCHEME, BAGALUR ROAD [LAWS(MAD)-2016-3-415] [REFERRED]
THE TAMILNADU HOUSING BOARD, REP. BY ITS CHAIRMAN, NANDANAM, CHENNAI VS. K. MEENAKSHI ACHI (DECEASED) REP. BY HER POWER OF ATTORNEY, P.L. CHINNAPALANIAPPA CHETTIAR [LAWS(MAD)-2016-11-114] [REFERRED TO]
THE TAMILNADU HOUSING BOARD, REP. BY ITS CHAIRMAN, NANDANAM, CHENNAI VS. K. MEENAKSHI ACHI (DECEASED) REP. BY HER POWER OF ATTORNEY, P.L. CHINNAPALANIAPPA CHETTIAR [LAWS(MAD)-2016-11-114] [REFERRED TO]
THE TAMILNADU HOUSING BOARD, REP. BY ITS CHAIRMAN, NANDANAM, CHENNAI VS. K. MEENAKSHI ACHI (DECEASED) REP. BY HER POWER OF ATTORNEY, P.L. CHINNAPALANIAPPA CHETTIAR [LAWS(MAD)-2016-11-114] [REFERRED TO]
KARUPPATHAL VS. THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-5-19] [REFERRED TO]
KARUPPATHAL VS. THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-5-19] [REFERRED TO]
KARUPPATHAL VS. THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-5-19] [REFERRED TO]
M MURUGESAN VS. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; SPECIAL THASILDAR, (LAND ACQUISITION), HOUSING SCHEME [LAWS(MAD)-2014-9-485] [REFERRED]
M MURUGESAN VS. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; SPECIAL THASILDAR, (LAND ACQUISITION), HOUSING SCHEME [LAWS(MAD)-2014-9-485] [REFERRED]
M MURUGESAN VS. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; SPECIAL THASILDAR, (LAND ACQUISITION), HOUSING SCHEME [LAWS(MAD)-2014-9-485] [REFERRED]
ANGELINE VIJULA VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-299] [REFERRED TO]
ANGELINE VIJULA VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-299] [REFERRED TO]
ANGELINE VIJULA VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-299] [REFERRED TO]
K. SITARAMAN VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-306] [REFERRED TO]
K. SITARAMAN VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-306] [REFERRED TO]
K. SITARAMAN VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-1-306] [REFERRED TO]
MALIK INDUSTRY VS. STATE OF HARYANA [LAWS(SC)-2017-12-75] [REFERRED TO]
MALIK INDUSTRY VS. STATE OF HARYANA [LAWS(SC)-2017-12-75] [REFERRED TO]
MALIK INDUSTRY VS. STATE OF HARYANA [LAWS(SC)-2017-12-75] [REFERRED TO]
SURENDER KUMARI VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-320] [REFERRED TO]
SURENDER KUMARI VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-320] [REFERRED TO]
SURENDER KUMARI VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-320] [REFERRED TO]
THOUFEEQ VS. STATE OF KERALA [LAWS(KER)-2018-5-84] [REFERRED TO]
THOUFEEQ VS. STATE OF KERALA [LAWS(KER)-2018-5-84] [REFERRED TO]
THOUFEEQ VS. STATE OF KERALA [LAWS(KER)-2018-5-84] [REFERRED TO]
EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD VS. V N MOHAMED HUSSAIN [LAWS(MAD)-2017-8-484] [REFERRED TO]
EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD VS. V N MOHAMED HUSSAIN [LAWS(MAD)-2017-8-484] [REFERRED TO]
EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD VS. V N MOHAMED HUSSAIN [LAWS(MAD)-2017-8-484] [REFERRED TO]
S VIJAYAKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-1-276] [REFERRED TO]
S VIJAYAKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-1-276] [REFERRED TO]
S VIJAYAKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-1-276] [REFERRED TO]
NAGESHWAR PRASAD MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-10-62] [REFERRED TO]
NAGESHWAR PRASAD MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-10-62] [REFERRED TO]
NAGESHWAR PRASAD MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-10-62] [REFERRED TO]
SHAMBHU SARDAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-67] [REFERRED TO]
SHAMBHU SARDAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-67] [REFERRED TO]
SHAMBHU SARDAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-67] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KARAMPAL [LAWS(SC)-2022-12-13] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KARAMPAL [LAWS(SC)-2022-12-13] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. KARAMPAL [LAWS(SC)-2022-12-13] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. BHAGRATI [LAWS(SC)-2023-1-24] [REFERRED TO]
LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI VS. MAHIPAL SINGH [LAWS(SC)-2022-12-1] [REFERRED TO]
LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI VS. MAHIPAL SINGH [LAWS(SC)-2022-12-1] [REFERRED TO]
LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI VS. MAHIPAL SINGH [LAWS(SC)-2022-12-1] [REFERRED TO]
LAND AND BUILDING DEPARTMENT VS. MANISH SETHI [LAWS(SC)-2023-2-38] [REFERRED TO]
LAND AND BUILDING DEPARTMENT VS. MANISH SETHI [LAWS(SC)-2023-2-38] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJENDER SINGH [LAWS(SC)-2023-2-69] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJENDER SINGH [LAWS(SC)-2023-2-69] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJENDER SINGH [LAWS(SC)-2023-2-69] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. BHAGRATI [LAWS(SC)-2023-1-24] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. BHAGRATI [LAWS(SC)-2023-1-24] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. NEM CHAND SHARMA [LAWS(SC)-2023-1-59] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. NEM CHAND SHARMA [LAWS(SC)-2023-1-59] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. NEM CHAND SHARMA [LAWS(SC)-2023-1-59] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHYAMO [LAWS(SC)-2023-1-65] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHYAMO [LAWS(SC)-2023-1-65] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SHYAMO [LAWS(SC)-2023-1-65] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJESH DUA [LAWS(SC)-2023-1-94] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJESH DUA [LAWS(SC)-2023-1-94] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. RAJESH DUA [LAWS(SC)-2023-1-94] [REFERRED TO]
RATTAN SINGH VS. UNION OF INDIA AND ANR [LAWS(SC)-2015-12-17] [REFERRED TO]
RATTAN SINGH VS. UNION OF INDIA AND ANR [LAWS(SC)-2015-12-17] [REFERRED TO]
RATTAN SINGH VS. UNION OF INDIA AND ANR [LAWS(SC)-2015-12-17] [REFERRED TO]
RAJIV CHOUDHRIE HUF VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2015-2-114] [REFERRED TO]
RAJIV CHOUDHRIE HUF VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2015-2-114] [REFERRED TO]
RAJIV CHOUDHRIE HUF VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2015-2-114] [REFERRED TO]
STATE OF BIHAR VS. VINAY KUMAR [LAWS(PAT)-2017-4-67] [REFERRED TO]
STATE OF BIHAR VS. VINAY KUMAR [LAWS(PAT)-2017-4-67] [REFERRED TO]
STATE OF BIHAR VS. VINAY KUMAR [LAWS(PAT)-2017-4-67] [REFERRED TO]
RISHIKESH KUMAR SON OF LATE BAGESH WARI PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2017-6-55] [REFERRED TO]
RISHIKESH KUMAR SON OF LATE BAGESH WARI PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2017-6-55] [REFERRED TO]
RISHIKESH KUMAR SON OF LATE BAGESH WARI PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2017-6-55] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SIDDHARTH KAPOOR [LAWS(SC)-2023-3-24] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ANITA SINGH [LAWS(SC)-2023-5-4] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ANITA SINGH [LAWS(SC)-2023-5-4] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. ANITA SINGH [LAWS(SC)-2023-5-4] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SIDDHARTH KAPOOR [LAWS(SC)-2023-3-24] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. SIDDHARTH KAPOOR [LAWS(SC)-2023-3-24] [REFERRED TO]
LAND AND BUILDING DEPARTMENT VS. MANISH SETHI [LAWS(SC)-2023-2-38] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. NARENDER [LAWS(SC)-2023-2-101] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. NARENDER [LAWS(SC)-2023-2-101] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. NARENDER [LAWS(SC)-2023-2-101] [REFERRED TO]
M.M. JEEVAN AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-10-59] [REFERRED TO]
M.M. JEEVAN AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-10-59] [REFERRED TO]
M.M. JEEVAN AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-10-59] [REFERRED TO]
V.P. SATHEEDEVI AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-10-100] [REFERRED TO]
V.P. SATHEEDEVI AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-10-100] [REFERRED TO]
V.P. SATHEEDEVI AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-10-100] [REFERRED TO]
L. RAMAREDDY VS. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT [LAWS(KAR)-2020-12-165] [REFERRED TO]
L. RAMAREDDY VS. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT [LAWS(KAR)-2020-12-165] [REFERRED TO]
L. RAMAREDDY VS. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT [LAWS(KAR)-2020-12-165] [REFERRED TO]
SIDDHNATH AND OTHERS VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-1-491] [REFERRED TO]
SIDDHNATH AND OTHERS VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-1-491] [REFERRED TO]
SIDDHNATH AND OTHERS VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-1-491] [REFERRED TO]
SYED MOHAMMED ALI WARSI AND OTHERS VS. LAND ACQUISITION & REHABILITATION OFFICER [LAWS(MPH)-2017-12-15] [REFERRED TO]
SYED MOHAMMED ALI WARSI AND OTHERS VS. LAND ACQUISITION & REHABILITATION OFFICER [LAWS(MPH)-2017-12-15] [REFERRED TO]
SYED MOHAMMED ALI WARSI AND OTHERS VS. LAND ACQUISITION & REHABILITATION OFFICER [LAWS(MPH)-2017-12-15] [REFERRED TO]
DILIP KUMAR SONI VS. STATE OF MADHYA PRADESH & OTHERS [LAWS(MPH)-2018-1-194] [REFERRED TO]
DILIP KUMAR SONI VS. STATE OF MADHYA PRADESH & OTHERS [LAWS(MPH)-2018-1-194] [REFERRED TO]
DILIP KUMAR SONI VS. STATE OF MADHYA PRADESH & OTHERS [LAWS(MPH)-2018-1-194] [REFERRED TO]
PURUSHOTTAM LAL VS. STATE OF MP [LAWS(MPH)-2015-10-31] [REFERRED TO]
PURUSHOTTAM LAL VS. STATE OF MP [LAWS(MPH)-2015-10-31] [REFERRED TO]
PURUSHOTTAM LAL VS. STATE OF MP [LAWS(MPH)-2015-10-31] [REFERRED TO]
PURUSHOTTAM LAL AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-10-74] [REFERRED TO]
PURUSHOTTAM LAL AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-10-74] [REFERRED TO]
PURUSHOTTAM LAL AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-10-74] [REFERRED TO]
AMAN SHARMA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-10-204] [REFERRED TO]
AMAN SHARMA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-10-204] [REFERRED TO]
AMAN SHARMA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-10-204] [REFERRED TO]
K.G. PRAMILA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-9-10] [REFERRED TO]
K.G. PRAMILA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-9-10] [REFERRED TO]
K.G. PRAMILA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-9-10] [REFERRED TO]
SUPERINTENDING ENGINEER (TR) & 1 ANR VS. NARSINHBHAI PARBUBHAI PATEL DIED DURING PENDENCY OF APPEAL [LAWS(GJH)-2014-6-164] [REFERRED TO]
SUPERINTENDING ENGINEER (TR) & 1 ANR VS. NARSINHBHAI PARBUBHAI PATEL DIED DURING PENDENCY OF APPEAL [LAWS(GJH)-2014-6-164] [REFERRED TO]
SUPERINTENDING ENGINEER (TR) & 1 ANR VS. NARSINHBHAI PARBUBHAI PATEL DIED DURING PENDENCY OF APPEAL [LAWS(GJH)-2014-6-164] [REFERRED TO]
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSI VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-9-219] [REFERRED]
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSI VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-9-219] [REFERRED]
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSI VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-9-219] [REFERRED]
ARJUN MAHADEV HARMALKAR VS. THE STATE OF GOA [LAWS(BOM)-2014-11-132] [REFERRED TO]
ARJUN MAHADEV HARMALKAR VS. THE STATE OF GOA [LAWS(BOM)-2014-11-132] [REFERRED TO]
ARJUN MAHADEV HARMALKAR VS. THE STATE OF GOA [LAWS(BOM)-2014-11-132] [REFERRED TO]
MANOJ S/O. MAHANLAL BILALA VS. ARVIND S/O. LAXMAN MULAY AND OTHERS [LAWS(BOM)-2016-11-133] [REFERRED TO]
MANOJ S/O. MAHANLAL BILALA VS. ARVIND S/O. LAXMAN MULAY AND OTHERS [LAWS(BOM)-2016-11-133] [REFERRED TO]
MANOJ S/O. MAHANLAL BILALA VS. ARVIND S/O. LAXMAN MULAY AND OTHERS [LAWS(BOM)-2016-11-133] [REFERRED TO]
KARTAR SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-12-221] [REFERRED TO]
KARTAR SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-12-221] [REFERRED TO]
KARTAR SINGH & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-12-221] [REFERRED TO]
TARSANGJI MANGLAJI THAKOR AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-2-228] [REFERRED TO]
TARSANGJI MANGLAJI THAKOR AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-2-228] [REFERRED TO]
TARSANGJI MANGLAJI THAKOR AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-2-228] [REFERRED TO]
PATEL KETUMAN NATVARBHAI VS. SECRETARY - REVENUE DEPARTMENT [LAWS(GJH)-2016-5-11] [REFERRED TO]
PATEL KETUMAN NATVARBHAI VS. SECRETARY - REVENUE DEPARTMENT [LAWS(GJH)-2016-5-11] [REFERRED TO]
PATEL KETUMAN NATVARBHAI VS. SECRETARY - REVENUE DEPARTMENT [LAWS(GJH)-2016-5-11] [REFERRED TO]
HAJIBHAI AIYUBBHAI VS. STATE OF GUJARAT & OTHERS [LAWS(GJH)-2015-3-430] [REFERRED]
HAJIBHAI AIYUBBHAI VS. STATE OF GUJARAT & OTHERS [LAWS(GJH)-2015-3-430] [REFERRED]
HAJIBHAI AIYUBBHAI VS. STATE OF GUJARAT & OTHERS [LAWS(GJH)-2015-3-430] [REFERRED]
SH. CHITRA KUMAR CHAKMA VS. STATE OF MIZORAM AND ORS. [LAWS(GAU)-2017-10-64] [REFERRED TO]
SH. CHITRA KUMAR CHAKMA VS. STATE OF MIZORAM AND ORS. [LAWS(GAU)-2017-10-64] [REFERRED TO]
SH. CHITRA KUMAR CHAKMA VS. STATE OF MIZORAM AND ORS. [LAWS(GAU)-2017-10-64] [REFERRED TO]
MANAV DHARMA VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2014-10-82] [REFERRED TO]
MANAV DHARMA VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2014-10-82] [REFERRED TO]
MANAV DHARMA VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2014-10-82] [REFERRED TO]
MANJU SHARMA VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-11-380] [REFERRED]
MANJU SHARMA VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-11-380] [REFERRED]
MANJU SHARMA VS. UNION OF INDIA AND ORS [LAWS(DLH)-2015-11-380] [REFERRED]
REENA SURI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-1-323] [REFERRED TO]
REENA SURI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-1-323] [REFERRED TO]
REENA SURI VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-1-323] [REFERRED TO]
HARSH GUPTA VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-345] [REFERRED TO]
HARSH GUPTA VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-345] [REFERRED TO]
HARSH GUPTA VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-345] [REFERRED TO]
TARUN KAPAHI VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-10-419] [REFERRED]
TARUN KAPAHI VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-10-419] [REFERRED]
TARUN KAPAHI VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-10-419] [REFERRED]
ASSOCIATED SHOES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-33] [REFERRED TO]
ASSOCIATED SHOES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-33] [REFERRED TO]
ASSOCIATED SHOES PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2014-11-33] [REFERRED TO]
PREM SINGH DHINGRA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-11-164] [REFERRED TO]
PREM SINGH DHINGRA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-11-164] [REFERRED TO]
PREM SINGH DHINGRA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-11-164] [REFERRED TO]
NARENDER SHARMA VS. UNION OF INDIA [LAWS(DLH)-2014-12-224] [REFERRED TO]
NARENDER SHARMA VS. UNION OF INDIA [LAWS(DLH)-2014-12-224] [REFERRED TO]
NARENDER SHARMA VS. UNION OF INDIA [LAWS(DLH)-2014-12-224] [REFERRED TO]
KAMLA DEVI MEMORIAL EDUCATIONAL WELFARE AND CHARITABLE SOCIETY VS. UOI AND ORS. [LAWS(DLH)-2015-2-70] [REFERRED TO]
KAMLA DEVI MEMORIAL EDUCATIONAL WELFARE AND CHARITABLE SOCIETY VS. UOI AND ORS. [LAWS(DLH)-2015-2-70] [REFERRED TO]
KAMLA DEVI MEMORIAL EDUCATIONAL WELFARE AND CHARITABLE SOCIETY VS. UOI AND ORS. [LAWS(DLH)-2015-2-70] [REFERRED TO]
MASS ESTATE (P) LTD. VS. LT. GOVERNOR OF DELHI AND ORS. [LAWS(DLH)-2015-5-207] [REFERRED TO]
MASS ESTATE (P) LTD. VS. LT. GOVERNOR OF DELHI AND ORS. [LAWS(DLH)-2015-5-207] [REFERRED TO]
MASS ESTATE (P) LTD. VS. LT. GOVERNOR OF DELHI AND ORS. [LAWS(DLH)-2015-5-207] [REFERRED TO]
BAKSHI RAM AND SONS (HUF) VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-333] [REFERRED TO]
BAKSHI RAM AND SONS (HUF) VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-333] [REFERRED TO]
BAKSHI RAM AND SONS (HUF) VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-333] [REFERRED TO]
PREMWATI VS. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-7-138] [REFERRED TO]
PREMWATI VS. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-7-138] [REFERRED TO]
PREMWATI VS. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-7-138] [REFERRED TO]
AMAN VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-256] [REFERRED TO]
AMAN VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-256] [REFERRED TO]
AMAN VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-256] [REFERRED TO]
RATI RAM VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-267] [REFERRED TO]
RATI RAM VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-267] [REFERRED TO]
RATI RAM VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-11-267] [REFERRED TO]
RAM PHAL AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-11-309] [REFERRED TO]
RAM PHAL AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-11-309] [REFERRED TO]
RAM PHAL AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-11-309] [REFERRED TO]
RISAL SINGH AND OTHERS VS. GOVT. OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2017-8-385] [REFERRED TO]
RISAL SINGH AND OTHERS VS. GOVT. OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2017-8-385] [REFERRED TO]
RISAL SINGH AND OTHERS VS. GOVT. OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2017-8-385] [REFERRED TO]
CHARAN DAS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-5-909] [REFERRED]
CHARAN DAS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-5-909] [REFERRED]
CHARAN DAS VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-5-909] [REFERRED]
ANJU LATA VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-294] [REFERRED]
ANJU LATA VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-294] [REFERRED]
ANJU LATA VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-294] [REFERRED]
JAGBIR SINGH & ANR VS. UNION OF INDIA AND ORS [LAWS(DLH)-2016-8-298] [REFERRED]
JAGBIR SINGH & ANR VS. UNION OF INDIA AND ORS [LAWS(DLH)-2016-8-298] [REFERRED]
JAGBIR SINGH & ANR VS. UNION OF INDIA AND ORS [LAWS(DLH)-2016-8-298] [REFERRED]
RAJAN SOOD & ANR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-540] [REFERRED]
RAJAN SOOD & ANR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-540] [REFERRED]
RAJAN SOOD & ANR VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-540] [REFERRED]
LALIT KUMAR VS. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS [LAWS(DLH)-2018-1-210] [REFERRED TO]
LALIT KUMAR VS. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS [LAWS(DLH)-2018-1-210] [REFERRED TO]
LALIT KUMAR VS. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS [LAWS(DLH)-2018-1-210] [REFERRED TO]
KRISHAN SHARMA VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-223] [REFERRED TO]
KRISHAN SHARMA VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-223] [REFERRED TO]
KRISHAN SHARMA VS. GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2018-1-223] [REFERRED TO]
KELA DEVI &ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-430] [REFERRED TO]
KELA DEVI &ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-430] [REFERRED TO]
KELA DEVI &ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-430] [REFERRED TO]
ILYAS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-599] [REFERRED TO]
ILYAS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-599] [REFERRED TO]
ILYAS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-1-599] [REFERRED TO]
RAM CHANDER SINGH & ORS. VS. LT. GOVERNOR OF DELHI & ORS. [LAWS(DLH)-2018-1-626] [REFERRED TO]
RAM CHANDER SINGH & ORS. VS. LT. GOVERNOR OF DELHI & ORS. [LAWS(DLH)-2018-1-626] [REFERRED TO]
RAM CHANDER SINGH & ORS. VS. LT. GOVERNOR OF DELHI & ORS. [LAWS(DLH)-2018-1-626] [REFERRED TO]
CHANDER PARKASH JAIN VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-668] [REFERRED TO]
CHANDER PARKASH JAIN VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-668] [REFERRED TO]
CHANDER PARKASH JAIN VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2018-1-668] [REFERRED TO]
SULAHKUL SATSANG MANDAL VS. LAND ACQUISITION COLLECTOR (SOUTH WEST) & ANR [LAWS(DLH)-2018-1-674] [REFERRED TO]
SULAHKUL SATSANG MANDAL VS. LAND ACQUISITION COLLECTOR (SOUTH WEST) & ANR [LAWS(DLH)-2018-1-674] [REFERRED TO]
SULAHKUL SATSANG MANDAL VS. LAND ACQUISITION COLLECTOR (SOUTH WEST) & ANR [LAWS(DLH)-2018-1-674] [REFERRED TO]
PARMATMA INDIA PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2018-2-28] [REFERRED TO]
PARMATMA INDIA PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2018-2-28] [REFERRED TO]
PARMATMA INDIA PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2018-2-28] [REFERRED TO]
SUNIL KUMAR VS. UNION OF INDIA [LAWS(DLH)-2018-2-34] [REFERRED TO]
SUNIL KUMAR VS. UNION OF INDIA [LAWS(DLH)-2018-2-34] [REFERRED TO]
SUNIL KUMAR VS. UNION OF INDIA [LAWS(DLH)-2018-2-34] [REFERRED TO]
JAGAN SINGH VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-212] [REFERRED TO]
JAGAN SINGH VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-212] [REFERRED TO]
JAGAN SINGH VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-212] [REFERRED TO]
SATISH KUMAR VS. HONOURABLE LT GOVERNOR RAJ BHAWAN, DELHI & ORS [LAWS(DLH)-2017-12-119] [REFERRED TO]
SATISH KUMAR VS. HONOURABLE LT GOVERNOR RAJ BHAWAN, DELHI & ORS [LAWS(DLH)-2017-12-119] [REFERRED TO]
SATISH KUMAR VS. HONOURABLE LT GOVERNOR RAJ BHAWAN, DELHI & ORS [LAWS(DLH)-2017-12-119] [REFERRED TO]
S B ELECTRIC MART (P) LTD VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-126] [REFERRED TO]
S B ELECTRIC MART (P) LTD VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-126] [REFERRED TO]
S B ELECTRIC MART (P) LTD VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-126] [REFERRED TO]
SATPAL VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-137] [REFERRED TO]
SATPAL VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-137] [REFERRED TO]
SATPAL VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-137] [REFERRED TO]
MOHD ABUL FAZAL FAROOQI VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-180] [REFERRED TO]
MOHD ABUL FAZAL FAROOQI VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-180] [REFERRED TO]
MOHD ABUL FAZAL FAROOQI VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-180] [REFERRED TO]
BATTI VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-187] [REFERRED TO]
BATTI VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-187] [REFERRED TO]
BATTI VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-187] [REFERRED TO]
RAJINDER SINGH & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-248] [REFERRED TO]
RAJINDER SINGH & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-248] [REFERRED TO]
RAJINDER SINGH & ANR VS. UNION OF INDIA & ORS [LAWS(DLH)-2017-12-248] [REFERRED TO]
KHAZAN SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-279] [REFERRED TO]
KHAZAN SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-279] [REFERRED TO]
KHAZAN SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-279] [REFERRED TO]
INDRAJ AND ORS VS. LAND ACQUISITION COLLECTOR AND ANR [LAWS(DLH)-2017-12-322] [REFERRED TO]
INDRAJ AND ORS VS. LAND ACQUISITION COLLECTOR AND ANR [LAWS(DLH)-2017-12-322] [REFERRED TO]
INDRAJ AND ORS VS. LAND ACQUISITION COLLECTOR AND ANR [LAWS(DLH)-2017-12-322] [REFERRED TO]
SANJAY KUMAR GAUR & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-338] [REFERRED TO]
SANJAY KUMAR GAUR & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-338] [REFERRED TO]
SANJAY KUMAR GAUR & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-338] [REFERRED TO]
RATTAN SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-354] [REFERRED TO]
RATTAN SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-354] [REFERRED TO]
RATTAN SINGH & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-354] [REFERRED TO]
RANBIR SINGH VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-383] [REFERRED TO]
RANBIR SINGH VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-383] [REFERRED TO]
RANBIR SINGH VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2017-12-383] [REFERRED TO]
HARKIRAT SINGH VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-400] [REFERRED TO]
HARKIRAT SINGH VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-400] [REFERRED TO]
HARKIRAT SINGH VS. UNION OF INDIA AND ORS [LAWS(DLH)-2017-12-400] [REFERRED TO]
HARISH CHANDER VS. UNION OF INDIA THROUGH [LAWS(DLH)-2017-12-414] [REFERRED TO]
HARISH CHANDER VS. UNION OF INDIA THROUGH [LAWS(DLH)-2017-12-414] [REFERRED TO]
HARISH CHANDER VS. UNION OF INDIA THROUGH [LAWS(DLH)-2017-12-414] [REFERRED TO]
NALINI AND ASSOCIATES VS. STATE OF UP [LAWS(ALL)-2014-9-177] [REFERRED TO]
NALINI AND ASSOCIATES VS. STATE OF UP [LAWS(ALL)-2014-9-177] [REFERRED TO]
NALINI AND ASSOCIATES VS. STATE OF UP [LAWS(ALL)-2014-9-177] [REFERRED TO]
ATUL SHARMA VS. STATE OF U.P. THROU. ITS PRIN. SECY. DEPTT. OF HOUSING [LAWS(ALL)-2017-2-222] [REFERRED TO]
ATUL SHARMA VS. STATE OF U.P. THROU. ITS PRIN. SECY. DEPTT. OF HOUSING [LAWS(ALL)-2017-2-222] [REFERRED TO]
ATUL SHARMA VS. STATE OF U.P. THROU. ITS PRIN. SECY. DEPTT. OF HOUSING [LAWS(ALL)-2017-2-222] [REFERRED TO]
SHIV GAUR AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2016-5-460] [REFERRED]
SHIV GAUR AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2016-5-460] [REFERRED]
SHIV GAUR AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2016-5-460] [REFERRED]
ANEK SINGH AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-1-37] [REFERRED TO]
ANEK SINGH AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-1-37] [REFERRED TO]
ANEK SINGH AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-1-37] [REFERRED TO]
KULLI RAM AND ANOTHER VS. STATE OF U.P. ANS OTHERS [LAWS(ALL)-2016-12-145] [REFERRED TO]
KULLI RAM AND ANOTHER VS. STATE OF U.P. ANS OTHERS [LAWS(ALL)-2016-12-145] [REFERRED TO]
KULLI RAM AND ANOTHER VS. STATE OF U.P. ANS OTHERS [LAWS(ALL)-2016-12-145] [REFERRED TO]