Referred Judgements :-

VINOD RAGHUVANSHI V. AJAY ARORA [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [REFERRED TO]
R S RAGHUNATH VS. STATE OF KARNATAKA [REFERRED TO]

Cited Judgements :-

ANISUL HOQUE SON OF NOBIR HUSSAIN VILLAGBE VS. STATE OF ASSAM [LAWS(GAU)-2017-9-78] [REFERRED TO]
ANISUL HOQUE SON OF NOBIR HUSSAIN VILLAGBE VS. STATE OF ASSAM [LAWS(GAU)-2017-9-78] [REFERRED TO]
KANSAI NEROLAC PAINTS LIMITED VS. A M SONI GOVERNMENT LABOUR OFFICER [LAWS(GJH)-2016-12-9] [REFERRED TO]
KANSAI NEROLAC PAINTS LIMITED VS. A M SONI GOVERNMENT LABOUR OFFICER [LAWS(GJH)-2016-12-9] [REFERRED TO]
KEHAR SINGH KHACHI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-20] [REFERRED TO]
KEHAR SINGH KHACHI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-20] [REFERRED TO]
AVDHESH SHROTI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-9-7] [REFERRED TO]
AVDHESH SHROTI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-9-7] [REFERRED TO]
DHARMA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-4] [REFERRED TO]
DHARMA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-4] [REFERRED TO]
RAM LAL SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-166] [REFERRED TO]
RAM LAL SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-166] [REFERRED TO]
KISHNA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-138] [REFERRED TO]
KISHNA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-138] [REFERRED TO]
UTAMARAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-3] [REFERRED TO]
UTAMARAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-3] [REFERRED TO]
BHERU LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-11-42] [REFERRED TO]
BHERU LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-11-42] [REFERRED TO]
SHABIR KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-221] [REFERRED TO]
SHABIR KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-221] [REFERRED TO]
KISHAN LAL SEVAG VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-12-80] [REFERRED TO]
KISHAN LAL SEVAG VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-12-80] [REFERRED TO]
VINESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-129] [REFERRED TO]
VINESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-129] [REFERRED TO]
KAMLESH TATER VS. STATE [LAWS(RAJ)-2021-4-2] [REFERRED TO]
KAMLESH TATER VS. STATE [LAWS(RAJ)-2021-4-2] [REFERRED TO]
MADAN LAL MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-2] [REFERRED TO]
MADAN LAL MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-2] [REFERRED TO]
PUNEET SOLANKI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-213] [REFERRED TO]
PUNEET SOLANKI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-213] [REFERRED TO]
JAGDISH VALECHA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-8] [REFERRED TO]
JAGDISH VALECHA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-8] [REFERRED TO]
SANGEETA AWASTHI VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-3-242] [REFERRED TO]
SANGEETA AWASTHI VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-3-242] [REFERRED TO]
VENKATA SARVEASAM SASTRY TEJOMURTY VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-5-22] [REFERRED TO]
VENKATA SARVEASAM SASTRY TEJOMURTY VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-5-22] [REFERRED TO]
JAIPRAKASH SHUKLA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-1-10] [REFERRED TO]
JAIPRAKASH SHUKLA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-1-10] [REFERRED TO]
GAUTAM @ RAVINDER KHARI AND ORS. VS. STATE OF DELHI GOVERNMENT OF NCT OF DELHI AND ANR. [LAWS(DLH)-2015-1-646] [REFERRED TO]
GAUTAM @ RAVINDER KHARI AND ORS. VS. STATE OF DELHI GOVERNMENT OF NCT OF DELHI AND ANR. [LAWS(DLH)-2015-1-646] [REFERRED TO]
JINOFER BHUJWALA VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-165] [REFERRED TO]
JINOFER BHUJWALA VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-165] [REFERRED TO]
RAYSINGBHAI KANJIBHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-56] [REFERRED TO]
RAYSINGBHAI KANJIBHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-56] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-86] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-86] [REFERRED TO]
ASHOK SACHDEVA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-8-119] [REFERRED TO]
ASHOK SACHDEVA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-8-119] [REFERRED TO]
YASHPAL SINGH CHOUHAN VS. STATE [LAWS(RAJ)-2019-5-232] [REFERRED TO]
YASHPAL SINGH CHOUHAN VS. STATE [LAWS(RAJ)-2019-5-232] [REFERRED TO]
BHARATBHAI P. PARIKH AND 3 ORS. VS. STATE OF GUJARAT AND 1 ANR. [LAWS(GJH)-2017-3-407] [REFERRED TO]
BHARATBHAI P. PARIKH AND 3 ORS. VS. STATE OF GUJARAT AND 1 ANR. [LAWS(GJH)-2017-3-407] [REFERRED TO]
MUKESH BANSHIWALA VS. NITIN DAHIYA [LAWS(CHH)-2016-10-7] [REFERRED TO]
MUKESH BANSHIWALA VS. NITIN DAHIYA [LAWS(CHH)-2016-10-7] [REFERRED TO]
DHARMENDRA PATEL, S/O LAL BAHADUR PATEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-7-59] [REFERRED]
DHARMENDRA PATEL, S/O LAL BAHADUR PATEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-7-59] [REFERRED]
PRASHANT JAIN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2017-3-390] [REFERRED TO]
PRASHANT JAIN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2017-3-390] [REFERRED TO]
M/S.MAHALAKSHMI TEXTILE MILLS LTD. VS. M. PETER [LAWS(MAD)-2021-4-62] [REFERRED TO]
M/S.MAHALAKSHMI TEXTILE MILLS LTD. VS. M. PETER [LAWS(MAD)-2021-4-62] [REFERRED TO]
SAMUNDRA BHARGAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-139] [REFERRED TO]
SAMUNDRA BHARGAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-139] [REFERRED TO]
BHAGIRATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-160] [REFERRED TO]
BHAGIRATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-160] [REFERRED TO]
KALURAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-105] [REFERRED TO]
KALURAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-105] [REFERRED TO]
SHAMBHU SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-121] [REFERRED TO]
SHAMBHU SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-121] [REFERRED TO]
JAGDISH CHANDRA MOONDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-109] [REFERRED TO]
JAGDISH CHANDRA MOONDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-109] [REFERRED TO]
KULDEEP SINGH CHANDELAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-128] [REFERRED TO]
KULDEEP SINGH CHANDELAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-128] [REFERRED TO]
HEER SINGH SOLANKI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-132] [REFERRED TO]
HEER SINGH SOLANKI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-132] [REFERRED TO]
KANHAIYA LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-162] [REFERRED TO]
KANHAIYA LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-162] [REFERRED TO]
PURSHOTTAM DAS VS. STATE [LAWS(RAJ)-2020-12-54] [REFERRED TO]
PURSHOTTAM DAS VS. STATE [LAWS(RAJ)-2020-12-54] [REFERRED TO]
SADDAM HUSSAIN VS. STATE [LAWS(RAJ)-2020-12-67] [REFERRED TO]
SADDAM HUSSAIN VS. STATE [LAWS(RAJ)-2020-12-67] [REFERRED TO]
GOVIND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-12-160] [REFERRED TO]
GOVIND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-12-160] [REFERRED TO]
RAMCHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-101] [REFERRED TO]
RAMCHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-101] [REFERRED TO]
VIJAY SINGH RAJPUT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-11-141] [REFERRED TO]
VIJAY SINGH RAJPUT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-11-141] [REFERRED TO]
H.P. PAL VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-512] [REFERRED TO]
H.P. PAL VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-512] [REFERRED TO]
TARUN DEV SARMA AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-9-20] [REFERRED TO]
TARUN DEV SARMA AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-9-20] [REFERRED TO]
AKASH SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-12-56] [REFERRED TO]
AKASH SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-12-56] [REFERRED TO]
SHIVENDRA KUMAR @ SHIVENDU KUMAR VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2017-8-52] [REFERRED TO]
SHIVENDRA KUMAR @ SHIVENDU KUMAR VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2017-8-52] [REFERRED TO]
UPENDRA KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-123] [REFERRED TO]
UPENDRA KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-123] [REFERRED TO]
RAHUL GANDHI AND ORS. VS. SUBRAMANIAN SWAMY AND ORS. [LAWS(DLH)-2015-12-31] [REFERRED TO]
RAHUL GANDHI AND ORS. VS. SUBRAMANIAN SWAMY AND ORS. [LAWS(DLH)-2015-12-31] [REFERRED TO]
SAFDAR RAJA KHAN VS. STATE OF U.P. [LAWS(ALL)-2023-7-22] [REFERRED TO]
SAFDAR RAJA KHAN VS. STATE OF U.P. [LAWS(ALL)-2023-7-22] [REFERRED TO]
BRIJRAJ DAS VAISHNAV S/O NANKU DAS VAISHNAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-8-38] [REFERRED]
BRIJRAJ DAS VAISHNAV S/O NANKU DAS VAISHNAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-8-38] [REFERRED]
HEMANT DHRITLAHARE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-1-34] [REFERRED TO]
HEMANT DHRITLAHARE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-1-34] [REFERRED TO]
MANOJ AGRAWAL VS. SMT.PRIYA RAMCHANDANI [LAWS(CHH)-2016-9-66] [REFERRED TO]
MANOJ AGRAWAL VS. SMT.PRIYA RAMCHANDANI [LAWS(CHH)-2016-9-66] [REFERRED TO]
RAJAN KUMAR GUPTA VS. GURJEET KAUR BAJWA [LAWS(CHH)-2017-5-102] [REFERRED TO]
RAJAN KUMAR GUPTA VS. GURJEET KAUR BAJWA [LAWS(CHH)-2017-5-102] [REFERRED TO]
TIRTH RAJ VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-167] [REFERRED TO]
TIRTH RAJ VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-167] [REFERRED TO]
CHATRARAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-166] [REFERRED TO]
CHATRARAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-166] [REFERRED TO]
SHANKER LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-113] [REFERRED TO]
SHANKER LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-113] [REFERRED TO]
LAL MOHAMMAD VS. STATE OF UTTARAKHAND [LAWS(UTN)-2018-7-61] [REFERRED TO]
LAL MOHAMMAD VS. STATE OF UTTARAKHAND [LAWS(UTN)-2018-7-61] [REFERRED TO]
SHAILESH MOHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-10-116] [REFERRED TO]
SHAILESH MOHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-10-116] [REFERRED TO]
KANHOLI MUKUNDAN NAMBIAR VS. K.V. SATISH NAMBIAR [LAWS(KER)-2015-2-35] [REFERRED TO]
KANHOLI MUKUNDAN NAMBIAR VS. K.V. SATISH NAMBIAR [LAWS(KER)-2015-2-35] [REFERRED TO]
MUKESH SHARMA VS. C. V. RAMANA [LAWS(TLNG)-2020-5-6] [REFERRED TO]
MUKESH SHARMA VS. C. V. RAMANA [LAWS(TLNG)-2020-5-6] [REFERRED TO]
BINOD SINGH @ VINOD KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-12-84] [REFERRED TO]
BINOD SINGH @ VINOD KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-12-84] [REFERRED TO]
SUBIR ROY S/O LATE J.C. ROY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-1-130] [REFERRED TO]
SUBIR ROY S/O LATE J.C. ROY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-1-130] [REFERRED TO]
SMT. BHAVNA SINGH VS. SMT. V. PRABHA RAO & OTHERS [LAWS(CHH)-2016-7-54] [REFERRED]
SMT. BHAVNA SINGH VS. SMT. V. PRABHA RAO & OTHERS [LAWS(CHH)-2016-7-54] [REFERRED]
SANJAY WADHWA & ORS AND ROOPAM GULATI AND OTHERS VS. STATE AND OTHERS [LAWS(DLH)-2015-1-642] [REFERRED]
SANJAY WADHWA & ORS AND ROOPAM GULATI AND OTHERS VS. STATE AND OTHERS [LAWS(DLH)-2015-1-642] [REFERRED]
RAYA KANWARI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-112] [REFERRED TO]
RAYA KANWARI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-112] [REFERRED TO]
SMT. PUSHPA DEVI W/O SHRI MANAK LAL JAIN VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-68] [REFERRED TO]
SMT. PUSHPA DEVI W/O SHRI MANAK LAL JAIN VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-68] [REFERRED TO]
KISHORE KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-167] [REFERRED TO]
KISHORE KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-167] [REFERRED TO]
GUNMALA CHELAWAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-197] [REFERRED TO]
GUNMALA CHELAWAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-197] [REFERRED TO]
MAHAVIR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-1] [REFERRED TO]
MAHAVIR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-1] [REFERRED TO]
DALIP KUMAR VS. STATE [LAWS(RAJ)-2019-11-137] [REFERRED TO]
DALIP KUMAR VS. STATE [LAWS(RAJ)-2019-11-137] [REFERRED TO]
YASHPAL SINGH CHOUHAN VS. STATE [LAWS(RAJ)-2019-5-45] [REFERRED TO]
YASHPAL SINGH CHOUHAN VS. STATE [LAWS(RAJ)-2019-5-45] [REFERRED TO]
SILVER DROP FOOD AND BEVERAGES PVT. LTD. VS. STATE OF ASSAM [LAWS(GAU)-2017-5-7] [REFERRED TO]
SILVER DROP FOOD AND BEVERAGES PVT. LTD. VS. STATE OF ASSAM [LAWS(GAU)-2017-5-7] [REFERRED TO]
KALPESH VINUBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-369] [REFERRED TO]
KALPESH VINUBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-369] [REFERRED TO]
KHAYALI RAM VS. STATE OF H.P. [LAWS(HPH)-2016-3-162] [REFERRED TO]
KHAYALI RAM VS. STATE OF H.P. [LAWS(HPH)-2016-3-162] [REFERRED TO]
ASHOKE GHOSH VS. DILIP KUMAR ARI [LAWS(CAL)-2015-8-8] [REFERRED TO]
ASHOKE GHOSH VS. DILIP KUMAR ARI [LAWS(CAL)-2015-8-8] [REFERRED TO]
P M V SUBBA RAO VS. STATE OF TELANGANA [LAWS(TLNG)-2019-1-45] [REFERRED TO]
P M V SUBBA RAO VS. STATE OF TELANGANA [LAWS(TLNG)-2019-1-45] [REFERRED TO]
BHAGA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-5] [REFERRED TO]
BHAGA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-5] [REFERRED TO]
ANANDI EKNATH SHETKE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-149] [REFERRED TO]
ANANDI EKNATH SHETKE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-149] [REFERRED TO]
MOHIT PUNIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-137] [REFERRED TO]
MOHIT PUNIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-137] [REFERRED TO]
JASWANT SALVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-95] [REFERRED TO]
JASWANT SALVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-95] [REFERRED TO]
MOHAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-165] [REFERRED TO]
MOHAN LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-165] [REFERRED TO]
HARI RAM SHARMA AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-2-58] [REFERRED TO]
HARI RAM SHARMA AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-2-58] [REFERRED TO]
ANIL SINGH VS. CHHOTELAL GARG [LAWS(MPH)-2018-2-488] [REFERRED TO]
ANIL SINGH VS. CHHOTELAL GARG [LAWS(MPH)-2018-2-488] [REFERRED TO]
DILIP NATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-159] [REFERRED TO]
DILIP NATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-159] [REFERRED TO]
MAHENDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-4] [REFERRED TO]
MAHENDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-4] [REFERRED TO]
SHOAIB VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-104] [REFERRED TO]
SHOAIB VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-4-104] [REFERRED TO]
DHUNKA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-106] [REFERRED TO]
DHUNKA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-2-106] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-10-163] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-10-163] [REFERRED TO]
MAHAVEER JAKHAR S/O RAM CHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-49] [REFERRED TO]
MAHAVEER JAKHAR S/O RAM CHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-49] [REFERRED TO]
PARSA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-163] [REFERRED TO]
PARSA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-163] [REFERRED TO]
RAJEEV SINGH DUGAL @ RAJEEV DUGGAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-49] [REFERRED TO]
RAJEEV SINGH DUGAL @ RAJEEV DUGGAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-49] [REFERRED TO]
RAHUL ASATI VS. STATE OF M.P. [LAWS(MPH)-2018-2-492] [REFERRED TO]
RAHUL ASATI VS. STATE OF M.P. [LAWS(MPH)-2018-2-492] [REFERRED TO]
ABDULSALAM JESHMOHMMAD CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2016-7-282] [REFERRED TO]
ABDULSALAM JESHMOHMMAD CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2016-7-282] [REFERRED TO]
KANTIBHAI RAVJIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-304] [REFERRED TO]
KANTIBHAI RAVJIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-304] [REFERRED TO]
MEHBOOB MUKTER VS. STATE OF ASSAM [LAWS(GAU)-2017-6-3] [REFERRED TO]
MEHBOOB MUKTER VS. STATE OF ASSAM [LAWS(GAU)-2017-6-3] [REFERRED TO]
DR. ASHOK SINGHVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-3-101] [REFERRED TO]
DR. ASHOK SINGHVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-3-101] [REFERRED TO]
MOHAMMAD NAEEM S/O SH. MAQBUL HUSSAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-53] [REFERRED TO]
MOHAMMAD NAEEM S/O SH. MAQBUL HUSSAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-53] [REFERRED TO]
HARI RAM S/O AASHA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-237] [REFERRED TO]
HARI RAM S/O AASHA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-237] [REFERRED TO]
VINOD CHOUDHARY VS. STATE [LAWS(RAJ)-2020-11-4] [REFERRED TO]
VINOD CHOUDHARY VS. STATE [LAWS(RAJ)-2020-11-4] [REFERRED TO]
RAJENDER SINGH SOLANKI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-3-38] [REFERRED TO]
RAJENDER SINGH SOLANKI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-3-38] [REFERRED TO]
SAMEER KUMAR SHARMA VS. M.P. GOVT. AND ORS. [LAWS(MPH)-2015-3-83] [REFERRED TO]
SAMEER KUMAR SHARMA VS. M.P. GOVT. AND ORS. [LAWS(MPH)-2015-3-83] [REFERRED TO]
VIMAL KUMAR YADAV VS. STATE OF MP AND OTHERS [LAWS(MPH)-2020-6-782] [REFERRED TO]
VIMAL KUMAR YADAV VS. STATE OF MP AND OTHERS [LAWS(MPH)-2020-6-782] [REFERRED TO]
VIMAL KUMAR YADAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-7-15] [REFERRED TO]
VIMAL KUMAR YADAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-7-15] [REFERRED TO]
ASHISH ALIAS ASU RAMESH AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-6-11] [REFERRED]
ASHISH ALIAS ASU RAMESH AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-6-11] [REFERRED]
MADAN PAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-3-303] [REFERRED TO]
MADAN PAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-3-303] [REFERRED TO]
INDUSIND MEDIA & COMMUNICATIONS LIMITED VS. STATE OF GUJARAT & 1 OTHER [LAWS(GJH)-2017-4-316] [REFERRED TO]
INDUSIND MEDIA & COMMUNICATIONS LIMITED VS. STATE OF GUJARAT & 1 OTHER [LAWS(GJH)-2017-4-316] [REFERRED TO]
DHARMENDRASINH RATANSINH RAOL VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-529] [REFERRED TO]
DHARMENDRASINH RATANSINH RAOL VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-529] [REFERRED TO]