Referred Judgements :-

STATE OF RAJASTHAN VS. B K MEENA [REFERRED TO]
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION VS. MOHAMMAD YOUSUF MIYA [REFERRED TO]
M PAUL ANTHONY VS. BHARAT GOLD MINES LIMITED [REFERRED TO]
HINDUSTAN PETROLEUM CORPN LTD VS. SARVESH BERRY [REFERRED TO]
DIVISIONAL CONTROLLER VS. M G VITTAL RAO [REFERRED TO]

Cited Judgements :-

B. SUBHASH KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-163] [REFERRED TO]
RAJ KUMAR @ RAJU S/O SHRI BHAGIRATHJI, BY CASTE KHATEEK, AGE 39 YEARS, R/O PANDOLI, P.S. KAPASAN, DISTRICT CHITTORGARH (RAJASTHAN), PRESENTLY LODGED IN DISTRICT JAIL, CHITTORGARH VS. STATE OF RAJASTHAN THROUGH THE SECRETARY, GOVERNMENT OF HOME, SECRETARIAT, JAIPUR [LAWS(RAJ)-2016-10-60] [REFERRED TO]
JAGVEER SINGH VS. UNION OF INDIA [LAWS(RAJ)-2020-6-367] [REFERRED TO]
SURENDRA PRASAD VS. BHARAT COKING COAL LIMITED AND ORS. [LAWS(JHAR)-2015-10-96] [REFERRED TO]
ARJUN KUMAR SINGH, SON OF LATE RAM YAGYA SINGH, RESIDENT OF VILLAGE PAKARDIH, P.O. AND P.S. VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-7-122] [REFERRED TO]
BHAGWAT PRASAD SINHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-8-61] [REFERRED TO]
AJAY KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-8-63] [REFERRED TO]
RUBINA BANO, VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-12-35] [REFERRED TO]
D. SENTHILPERUMAL VS. THE DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM AND OTHERS [LAWS(MAD)-2018-1-453] [REFERRED TO]
S SIVAMURUGAN VS. COMMISSIONER OF POLICE TIRUNELVELI CITY [LAWS(MAD)-2018-1-685] [REFERRED TO]
KATHIRESAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-376] [REFERRED TO]
UNION OF INDIA VS. DIRECTOR GENERAL, BORDER SECURITY FORCE; COMMANDANT 113 BN, BORDER SECURITY FORCE; YASODHAR KAMAT, S/O LATE SORI LAL KAMAT [LAWS(PAT)-2016-8-78] [REFERRED]
BISWANATH SAMANTA VS. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. [LAWS(CAL)-2014-10-7] [REFERRED TO]
OM PRAKASH SHUKLA VS. STATE OF U.P. [LAWS(ALL)-2015-12-286] [REFERRED TO]
DINKAR HANUMANT DOKHE VS. SHRI SAIBABA SANSTHAN VISHWASTHA VYAVASTHA [LAWS(BOM)-2016-7-114] [REFERRED TO]
SUNIL KUMAR, SON OF JAINANDAN SHARMA, RESIDENT OF QR. NO. C/20, TOPA OFFICERS COLONY, P.O. & P.S. KUJU, DISTRICT VS. CENTRAL COALFIELDS LTD. THROUGH THE CHAIRMAN [LAWS(JHAR)-2016-12-28] [REFERRED TO]
CHHATRASINH M.CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2017-10-86] [REFERRED TO]
KESHAV DUBEY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-7-69] [REFERRED TO]
POONGOTHAI VS. COMMISSIONER OF SOCIAL WELFARE [LAWS(MAD)-2017-2-497] [REFERRED TO]
D.JAYAKUMAR VS. DIRECTOR GENERAL OF POLICE TAMIL NADU [LAWS(MAD)-2019-4-471] [REFERRED TO]
LUKESHWAR VERMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-7-96] [REFERRED TO]
SAKSHI VS. UNION OF INDIA [LAWS(SC)-2001-8-212] [REFERRED TO]
STATE OF KERALA VS. P.PRADEEPKUMAR [LAWS(KER)-2020-6-175] [REFERRED TO]
VIJAY SHANKAR JAIMAN VS. CENTRAL BANK OF INDIA AND ORS [LAWS(RAJ)-2017-12-161] [REFERRED TO]
JANGAM TILAK RAJ VS. STATE OF TELANGANA [LAWS(TLNG)-2020-9-71] [REFERRED TO]
SUBRATO NIRMAL SENGUPTA VS. STATE BANK OF INDIA AND OTHERS [LAWS(JHAR)-2017-4-141] [REFERRED TO]
SUBRATO NIRMAL SENGUPTA VS. STATE BANK OF INDIA AND OTHERS [LAWS(JHAR)-2017-4-141] [REFERRED TO]
OM PRAKASH PRASAD VS. CENTRAL COALFIELDS LIMITED [LAWS(JHAR)-2016-8-47] [REFERRED TO]
S JEYARAMAN VS. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, THOOTHUKUDI REGION [LAWS(MAD)-2017-2-433] [REFERRED TO]
SECRETARY TO GOVERNMENT VS. M.RAMASAMY [LAWS(MAD)-2019-6-443] [REFERRED TO]
M. ARJUNAN VS. THE SECRETARY TO GOVERNMENT AND ORS. [LAWS(MAD)-2018-1-400] [REFERRED TO]
PRAMOD KUMAR UDAND VS. STATE BANK OF INDIA & OTHERS [LAWS(MPH)-2016-3-193] [REFERRED TO]
JASHWANT MINJ VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-7-97] [REFERRED TO]
SACHIN SUBHASH BHOSALE VS. UNION OF INDIA, [LAWS(BOM)-2022-9-194] [REFERRED TO]
GOVINDARAJU M. VS. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED [LAWS(KAR)-2022-9-1237] [REFERRED TO]
AKHILESH KUMAR NIGAM VS. STATE OF U.P. [LAWS(ALL)-2019-3-274] [REFERRED TO]
JITENDRA KUMAR MISRA VS. UNION OF INDIA AND OTHERS [LAWS(CAL)-2017-8-109] [REFERRED TO]
COMMISSIONER, GREATER CHENNAI CITY MUNICIPAL CORPORATION VS. J. K. BALAJI [LAWS(MAD)-2022-7-435] [REFERRED TO]
BALWINDER KUMAR SHARMA VS. HONOURABLE PUNJAB AND HARYANA HIGH COURT [LAWS(P&H)-2021-5-21] [REFERRED TO]
K. EBNEZER VS. THE STATE OF TELANGANA [LAWS(TLNG)-2020-9-56] [REFERRED TO]
VINOD KUMAR KASHYAP VS. FOOD CORPORATION OF INDIA [LAWS(RAJ)-2022-4-267] [REFERRED TO]
T.MALLESHAM,. S/O.VITTAL VS. CHIEF MANAGER PD [LAWS(TLNG)-2018-10-20] [REFERRED TO]
D. ANTHONYMUTHU THANGARAJ VS. THE DEPUTY INSPECTOR GENERAL OF POLICE, TECHNICAL SERVICES, CHENNAI [LAWS(MAD)-2017-10-396] [REFERRED TO]
SANJAYA DIKSHIT VS. STATE BANK OF INDIA [LAWS(BOM)-2016-4-180] [REFERRED TO]
TALENDRA CHANDRAKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-7-4] [REFERRED TO]
ALOK PREM PRAKASH VARSHNEYA VS. UNION OF INDIA [LAWS(GJH)-2018-2-327] [REFERRED TO]
KANIJAM SRIDHAR VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [LAWS(APH)-2022-7-16] [REFERRED TO]
SUBRATO SENGUPTA VS. STATE BANK OF INDIA [LAWS(JHAR)-2016-5-18] [REFERRED TO]
PRABIR KUMAR ROY VS. BHARAT COCKING COAL LIMITED [LAWS(JHAR)-2021-7-68] [REFERRED TO]
N.CHANDRASHEKAR VS. COMMISSIONER B.B.M.P. [LAWS(KAR)-2020-3-104] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. KOMMIK KADU [LAWS(GAU)-2022-6-84] [REFERRED TO]
V.VEERASAMY VS. JOINT REGISTRAR TRIPLICANE URBAN CO-OPERATIVE SOCIETY [LAWS(MAD)-2019-4-375] [REFERRED TO]
R CHELLAPANDI VS. SUPERINTENDENT OF POLICE, THENI DISTRICT, THENI [LAWS(MAD)-2018-2-504] [REFERRED TO]
A RAMALINGAM VS. DISTRICT FOREST OFFICER [LAWS(MAD)-2018-1-78] [REFERRED TO]
A STEPHEN LOUIS SELVARAJ VS. COMMISSIONER OF POLICE [LAWS(MAD)-2018-1-311] [REFERRED TO]
GEETHA KUMARI VS. THE TREASURY OFFICER [LAWS(MAD)-2018-1-497] [REFERRED TO]
KRISHAN CHAND VS. STATE OF H.P. [LAWS(HPH)-2014-6-49] [REFERRED TO]
SAJAN T. SUNNY VS. BISWANATH SINHA (DELETED AND SUBSTITUTED) PRESENTLY THE PRINCIPAL SECRETARY [LAWS(KER)-2022-10-24] [REFERRED TO]
DEVENDRA KUMAR MEHTA VS. UNION OF INDIA [LAWS(RAJ)-2022-1-23] [REFERRED TO]
AMRIK SINGH VS. UNION OF INDIA [LAWS(P&H)-2024-2-34] [REFERRED TO]
KEDARNATH MAHAPATRA VS. UNION OF INDIA [LAWS(TLNG)-2022-6-49] [REFERRED TO]
SUDESHWAR SAH VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2016-1-55] [REFERRED TO]
A. SANGURAJAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-10-364] [REFERRED TO]
R. RAMARAJ VS. MANAGING DIRECTOR [LAWS(MAD)-2019-7-249] [REFERRED TO]
P.LOKESH KUMAR VS. DEPUTY DIRECTOR GENERAL (SOUTH) [LAWS(MAD)-2019-4-322] [REFERRED TO]
P.BHUVANESWARI VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2019-4-463] [REFERRED TO]
V DASARATHARAJAN VS. DEPUTY INSPECTOR GENERAL OF POLICE [LAWS(MAD)-2018-2-485] [REFERRED TO]
M JANAKARAJAN VS. DISTRICT FOREST OFFICER, TRICHY DIVISION [LAWS(MAD)-2018-1-560] [REFERRED TO]
T RETHINA SWAMY VS. DEPUTY INSPECTOR GENERAL OF POLICE [LAWS(MAD)-2018-1-213] [REFERRED TO]
RAVINDRA AWARE VS. STATE OF C.G. AND ORS. [LAWS(CHH)-2019-3-215] [REFERRED TO]
MADAN MOHAN SHARMA VS. SOUTH EASTERN COALFIELDS LIMITED [LAWS(CHH)-2018-1-72] [REFERRED TO]
SHIVA SHANKAR MAMIDI VS. UNION OF INDIA [LAWS(BOM)-2023-7-46] [REFERRED TO]
TANMAY DATTA VS. UNITED BANK OF INDIA [LAWS(CAL)-2019-8-102] [REFERRED TO]
SUBHASH JINA KAMBLE VS. DENA BANK [LAWS(BOM)-2016-4-118] [REFERRED TO]
SUBRATO SENGUPTA, SON OF LATE NIRMAL SENGUPTA VS. STATE BANK OF INDIA [LAWS(JHAR)-2017-4-170] [REFERRED TO]
C. LAZER JEYA PRAKASH VS. THE DEPUTY GENERAL MANAGER [LAWS(MAD)-2016-6-58] [REFERRED TO]
G. LINGARAJA VS. THE GENERAL MANAGER, THE TAMIL NADU STATE TRANSPORT CORPORATION(MADURAI) LIMITED [LAWS(MAD)-2017-2-11] [REFERRED TO]
B.RAJESHWAR GOUD VS. UNION OF INDIA [LAWS(TLNG)-2022-3-32] [REFERRED TO]
RAJEEV KHARE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-1-64] [REFERRED TO]
SHUBHAM THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-10-36] [REFERRED TO]
V SENTHAMARAIKANNAN VS. DEPUTY INSPECTOR GENERAL OF POLICE, SALEM RANGE [LAWS(MAD)-2018-7-491] [REFERRED TO]
D SENTHILPERUMAL VS. DISTRICT COLLECTOR [LAWS(MAD)-2018-1-320] [REFERRED TO]
C T KASIRAJAN VS. JOINT DIRECTOR KALLAR RECLAMATION [LAWS(MAD)-2017-2-355] [REFERRED TO]
P.M.ANBARASAN VS. THIRU.P.NALLATHAMBI [LAWS(MAD)-2019-3-521] [REFERRED TO]
BIRJU BHAGAWANBHARTHI GOSAI VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2018-1-359] [REFERRED TO]
REOTI SINGH MEENA VS. UNION OF INDIA AND 3 ORS [LAWS(ALL)-2016-9-288] [REFERRED]
JAINIS DUBEY VS. BANK OF BARODA & ANR [LAWS(DLH)-2018-7-817] [REFERRED TO]
J. SRINIVASAN VS. NATIONAL THERMAL POWER COSTRUCTION LTD. AND ORS. [LAWS(MPH)-2015-4-182] [REFERRED TO]
BHAG SINGH TOMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-1-74] [REFERRED TO]
UGRASEN VS. UNION OF INDIA [LAWS(PAT)-2021-12-70] [REFERRED TO]
JIVENDRA PRASAD SINGH VS. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, PATNA [LAWS(PAT)-2018-6-55] [REFERRED TO]
K.VENKATESAN VS. AREA ENGINEER CMWSSB [LAWS(MAD)-2019-4-404] [REFERRED TO]
LAXMINARAYANA GOWDA AND ORS. VS. GOVERNMENT OF KARNATAKA AND ORS. [LAWS(KAR)-2015-9-161] [REFERRED TO]
D. RAVI BABU VS. DIRECTOR GENERAL OF POLICE, A.P. [LAWS(APH)-2021-4-58] [REFERRED TO]
GOLAP SARMA VS. UNION OF INDIA [LAWS(GAU)-2021-11-108] [REFERRED TO]
ASHOK KUMAR NONIA VS. BHARAT COKING COAL LIMITED [LAWS(JHAR)-2017-1-111] [REFERRED TO]
MANOJ KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-8-62] [REFERRED TO]
DHANANJAY PRASAD, SON OF LATE DWARIKA PRASAD, RESIDENT OF SAUNDA BASTI, P.O. VS. M/S. CENTRAL COALFIELDS LIMITED, A SUBSIDIARY OF COAL INDIA LIMITED, A GOVERNMENT OF INDIA UNDERTAKING, HAVING ITS REGISTERED OFFICE AT DARBHANGA HOUSE, RANCHI, P.O. [LAWS(JHAR)-2016-12-52] [REFERRED TO]
SHYAM KUMAR SINGH VS. UNION OF INDIA [LAWS(CHH)-2021-8-32] [REFERRED TO]
BHAGIRATH RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-9-204] [REFERRED TO]
M.MURUGAN VS. THE DEPUTY INSPECTOR GENERAL OF POLICE [LAWS(MAD)-2017-1-119] [REFERRED TO]
K. ANNADURAI VS. THE DEPUTY INSPECTOR GENERAL OF POLICE AND ORS. [LAWS(MAD)-2015-7-162] [REFERRED TO]
LAL KUND KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2021-4-23] [REFERRED TO]
STATE BANK OF INDIA & ORS. VS. NEELAM NAG [LAWS(SC)-2016-9-19] [REFERRED TO]
MUSADDIQUE HUSSAIN VS. STATE OF ASSAM [LAWS(GAU)-2021-11-39] [REFERRED TO]
MOHAN LAL VS. STATE OF H.P. [LAWS(HPH)-2014-6-50] [REFERRED TO]
KARAM SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-6-52] [REFERRED TO]
ASHOK KUMAR NONIA VS. BHARAT COKING COAL LIMITED [LAWS(JHAR)-2022-4-75] [REFERRED TO]
RAJENDRA KUMAR GILHARE VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2019-9-97] [REFERRED TO]
AWADHESH KUMAR MANDAL VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2016-2-37] [REFERRED TO]
SUNIL KUMAR VS. THE STATE OF BIHAR [LAWS(PAT)-2016-3-87] [REFERRED TO]
V SENTHILKUMAR VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2018-7-877] [REFERRED TO]
S.ANANDAN VS. INDIAN OVERSEAS BANK [LAWS(MAD)-2019-2-344] [REFERRED TO]
JYOTI PRAKASH BANERJEE VS. SOUTH EASTERN COAL FIELD LIMITED [LAWS(MPH)-2016-6-83] [REFERRED TO]