MEDICAL COUNCIL OF INDIA Vs. SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCEINCE & ORS.

LAWS(SC)-2014-7-127

SUPREME COURT OF INDIA

Decided on July 02,2014

MEDICAL COUNCIL OF INDIA Appellant

VERSUS

Society For Advancement Of Environmental Sceince And Ors. Respondents

- (1.)Taken on Board.
(2.)Leave granted.
(3.)Heard the learned counsel for the petitioner and Respondent No.1, on caveat.