Referred Judgements :-

REKHA VS. STATE OF TAMIL NADU [REFERRED TO]
MUNAGALA YADAMMA VS. STATE OF A P [REFERRED TO]

Cited Judgements :-

G. NEERAJA VS. THE STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-10-9] [REFERRED TO]
JITENDRA KORWA @ CHHOTAN JI @ KOMAL JI, S/O LODHAN KORWA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-12-106] [REFERRED TO]
BAPPA SHRI NARAIN VOCATIONAL POST GRADUATE COLLEGE VS. STATE OF U.P. [LAWS(ALL)-2024-5-49] [REFERRED TO]
SAMPA ACHARYYA VS. MALAY ACHARYYA [LAWS(CAL)-2023-6-154] [REFERRED TO]
ASOKAN VS. STATE OF KERALA [LAWS(KER)-2024-4-152] [REFERRED TO]
SUREKHA DEEPAK SHINTRE VS. STATE OF KARNATAKA BY SECRETARY, DEPARTMENT OF HOME AFFAIRS, GOVERNMENT OF KARNATAKA AND ORS. [LAWS(KAR)-2016-4-95] [REFERRED TO]
KULANDAIRAJ VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2023-12-87] [REFERRED TO]
KISHORCHANDRA WANGKHEM VS. DISTRICT MAGISTRATE, IMPHAL [LAWS(MANIP)-2019-4-38] [REFERRED TO]
MUIN KHAN VS. STATE OF M. P. [LAWS(MPH)-2014-12-178] [REFERRED TO]
MD. MANSOOR @ MANSOOR ALAM @ MANSER NAUWA, SON OF KALAM NAUWA, R/O WASSEYPUR, P.O. BHULINAGAR, P.S. BANK MOARE, DISTRICT DHANBAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-7-195] [REFERRED TO]
NINGTHOUJAM(N) OINAM(O) INAOBI DEVI VS. THE DISTRICT MAGISTRATE, BISHNUPUR DISTRICT AND ORS. [LAWS(MANIP)-2015-5-3] [REFERRED TO]
AKASH YADAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-4-70] [REFERRED TO]
SANJEEV KUMAR VS. THE STATE OF BIHAR [LAWS(PAT)-2015-1-39] [REFERRED TO]
AMEENA BEGUM VS. STATE OF TELANGANA [LAWS(SC)-2023-9-5] [REFERRED TO]
MOHASEEN KURESHI VS. STATE OF M P [LAWS(MPH)-2014-9-95] [REFERRED TO]
PRINCE KHAN, SON OF NASIR KHAN, RESIDENT OF NABI NAGAR, KAMARMAKDUMI, WASEPUR, P.O. B. POLYTECHNIC, P.S. BANK MORE, DISTRICT VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-2-51] [REFERRED TO]
ASHOK KUMAR MEHTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-4-29] [REFERRED TO]
THANGJAM ROMEN SINGH VS. DISTRICT MAGISTRATE AND ORS. [LAWS(MANIP)-2015-4-16] [REFERRED TO]
BASAVARAJAYYA SWAMY THROUGH WIFE VS. STATE OF KARNATAKA AND ORS. [LAWS(SC)-2016-4-130] [REFERRED TO]
KHOMDRAM RATAN SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2016-8-31] [REFERRED TO]
SHAIKH HAFIZ SHAIKH YUSUF VS. THE COMMISSIONER OF POLICE, AURANGABAD [LAWS(BOM)-2017-10-4] [REFERRED TO]
MOHD RAFIQ VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2020-3-13] [REFERRED TO]
ABDUL RAHMAN VS. ADHICHHAK JANPAD KARAGAR GHAZIABAD [LAWS(ALL)-2024-2-29] [REFERRED TO]
CHAWALI VS. STATE OF U P [LAWS(ALL)-2014-1-481] [REFERRED TO]
D RAMASWAMY VS. STATE OF TELANGANA, REP BY ITS CHIEF SECRETARY TO GOVERNMENT, GENERAL ADMINISTRATION (L&O)DEPARTMENT [LAWS(APH)-2018-7-24] [REFERRED TO]
PESALA NOOKARAJU VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(SC)-2023-8-61] [REFERRED TO]
YALLAPPA MAREPPA VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-11-72] [REFERRED TO]
KANGABAM GANDHI SINGH VS. THE DISTRICT MAGISTRATE AND ORS. [LAWS(MANIP)-2015-5-9] [REFERRED TO]
SHRI YUMNAM SUNIL SINGH @ BABUSANA, AGED ABOUT 29 YEARS S/O Y. BASANTA SINGH OF OINAM SAWOMBUNG AWANG LEIKAI, PS WAGAI, IMPHAL WEST DISTRICT, MANIPUR (NOW IN THE MANIPUR CENTRAL, SAJIWA AS A DETENU UNDER NSA) VS. THE DISTRICT MAGISTRATE, IMPHAL WEST, MANIPUR [LAWS(MANIP)-2017-1-5] [REFERRED TO]
RAJAN VS. STATE OF KARNATAKALABIC [LAWS(KAR)-2018-12-106] [REFERRED TO]
OM PRAKASH GUPTA AND ANR. VS. STATE OF U.P. AND 6 OTHERS [LAWS(ALL)-2017-1-230] [REFERRED TO]
MUBARAK AWAD ALI KASERI VS. THE STATE OF TELANGANA [LAWS(APH)-2017-3-66] [REFERRED TO]
SABA BEGUM VS. STATE OF TELANGANA [LAWS(APH)-2014-11-39] [REFERRED TO]
CHET RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-10-23] [REFERRED TO]
SACHIN @ BOBBY SAMBHAJI SHINDE VS. COMMISSIONER OF POLICE SOLAPUR [LAWS(BOM)-2017-10-8] [REFERRED TO]
ATMA YADAV VS. STATE OF BIHAR [LAWS(PAT)-2017-5-77] [REFERRED TO]
SAGAR PARIDA VS. STATE OF ODISHA AND ORS. [LAWS(ORI)-2020-8-23] [REFERRED TO]
DEEPU ALIAS KULDEEP YADAV VS. UNION OF INDIA AND 5 OTHER [LAWS(ALL)-2017-11-250] [REFERRED TO]
WEST BENGAL PHARMACY COUNCIL VS. RUSHA PODDER [LAWS(CAL)-2024-3-36] [REFERRED TO]
JAYAMMA VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-4-5] [REFERRED TO]
BASAVARAJAYYA SWAMY VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-12-57] [REFERRED TO]
UNION OF INDIA VS. MAHENDRA SINGH [LAWS(SC)-2022-7-87] [REFERRED TO]
HALEEMUNNISA BEGUM VS. STATE OF TELANGANA [LAWS(APH)-2018-7-21] [REFERRED TO]
SWAMI VIVEKANANDNAGAR COOPOERATIVE HOUSING SOCIETY LIMITED VS. AHMEDABAD MUNICIPAL CORPORATION [LAWS(GJH)-2022-6-633] [REFERRED TO]
KAMLESH TIWARI VS. UNION OF INDIA [LAWS(ALL)-2016-9-311] [REFERRED]
PRABODH KUMAR PATHAK VS. STATE OF U. P. [LAWS(ALL)-2023-5-157] [REFERRED TO]
KARANDEEP SINGH VS. STATE OF M P [LAWS(MPH)-2021-3-51] [REFERRED TO]
STATE OF MADHYA PRADESH VS. JAGDISH PRASAD DUBEY [LAWS(MPH)-2024-3-81] [REFERRED TO]
AJAY RINWA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-160] [REFERRED]
LAHU SHRIRANG GATKAL VS. STATE OF MAHARASHTRA, THROUGH THE SECRETARY AND ORS. [LAWS(SC)-2017-7-71] [REFERRED TO]
DHARMIN BAI KASHYAP VS. BABLI SAHU [LAWS(SC)-2023-8-45] [REFERRED TO]
VISHAL SHARMA VS. UNION OF INDIA [LAWS(MPH)-2014-10-69] [REFERRED TO]
AHESAN VS. HOME DEPARTMENT [LAWS(MPH)-2014-12-118] [REFERRED TO]
AHESAN VS. HOME DEPARTMENT [LAWS(MPH)-2014-12-118] [REFERRED TO]
MUIN KHAN @ MUINUDDIN VS. STATE OF M P [LAWS(MPH)-2014-12-138] [REFERRED TO]
RAJU @ RAJESH VS. STATE OF MP [LAWS(MPH)-2018-12-102] [REFERRED TO]
I.B.SATHEESH M.L.A VS. CHANCELLOR, A P J ABDUL KALAM TECHNOLOGICAL UNIVERSITY [LAWS(KER)-2023-3-136] [REFERRED TO]
AJAY SINGH @ DEEPU VS. STATE OF M P [LAWS(MPH)-2014-9-104] [REFERRED TO]
ABDUL RAZAK VS. STATE OF KARNATAKA [LAWS(KAR)-2017-10-134] [REFERRED TO]
K.M.MURTHY VS. K.B.PUNNIYAKOTTI [LAWS(MAD)-2023-8-137] [REFERRED TO]
ISRATH BEGUM VS. THE STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-9-13] [REFERRED TO]
RAJIB BRAHMA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-8-23] [REFERRED TO]