Referred Judgements :-

NIRMALA ANAND VS. ADVENT CORPORATION PRIVATE LIMITED [REFERRED TO]

Cited Judgements :-

MOTILAL DAYALANI VS. ASHOK KUMAR GUHA [LAWS(CHH)-2022-9-95] [REFERRED TO]
RAJ LAND CORPORATION VS. ICHCHHAPORE INDUSTRIAL CO OP SERVICE SOCIETY LTD [LAWS(GJH)-2024-2-10] [REFERRED TO]
PREMSINH DALOTSINH CHAVDA VS. ASHOKBHAI RAMNIKLAL TOLAT [LAWS(GJH)-2023-12-7] [REFERRED TO]
VIRENDRA KUMAR VS. E J SHRIVASTAVA [LAWS(CHH)-2015-8-46] [REFERRED]
OM BUILDERS (P) LTD VS. ANIL CHINUBHAI KILACHAND & ORS [LAWS(BOM)-2015-10-241] [REFERRED]
UMESH PRASAD YADAV VS. PUSPA SINHA AND ORS. [LAWS(PAT)-2015-7-78] [REFERRED TO]
K. NANJAPPA VS. R.A. HAMEED AND ORS. [LAWS(SC)-2015-9-6] [REFERRED TO]
BIRINDER PAL SINGH VS. GANDHARAV SINGH NAGRA [LAWS(P&H)-2018-10-174] [REFERRED TO]
DUNI CHAND VS. SHYAM LAL [LAWS(HPH)-2020-3-92] [REFERRED TO]
PATEL HARJI SHAMJI VS. DHARMSHI MEGHJI SHIVLA SINCE DIED THROUGH LEGAL HEIRS AND REPRESENTATIVE BIPIN DHARAMSINH SAVLA [LAWS(GJH)-2018-8-378] [REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. JAYKUMAR BABULAL JAIN [LAWS(GJH)-2018-6-57] [REFERRED TO]
E C CHANDRAN VS. VARKEY OMMAN S/O OMMEN CHACKO [LAWS(KER)-2015-9-200] [REFERRED]
SMT.SHYAMA DEVI & OTHERS VS. SMT. CHANDA DEVI [LAWS(ALL)-2016-7-130] [REFERRED]
VARRA TRIMURTHULU VS. BUDDARAJU VENKATA [LAWS(APH)-2024-6-6] [REFERRED TO]
DHARAMJEET KAUR VS. JAGIRO [LAWS(HPH)-2019-8-208] [REFERRED TO]
DEVARAJI VS. R. LAKSHMIKANTHAM [LAWS(MAD)-2017-2-151] [REFERRED TO]
KERBA S/O AMBADAS DHENGLE VS. DIGAMBAR S/O ISHWARA CHAVAN [LAWS(BOM)-2019-6-130] [REFERRED TO]
RUNU PRADHAN VS. STATE OF ORISSA [LAWS(ORI)-2019-9-9] [REFERRED TO]
FERRODOUS ESTATES (PVT.) LIMITED VS. P. GOPIRATHNAM [LAWS(SC)-2020-10-23] [REFERRED TO]
MADHAVAN VS. KANAKAVALLY [LAWS(SC)-2023-11-91] [REFERRED TO]
S. DEIVANAI VS. V.M. KOTHANDARAMAN [LAWS(MAD)-2017-6-80] [REFERRED TO]
M.P.KASIM @ KASMI VS. N.P.HARIS,S/O.MOIDEEN BAVA [LAWS(KER)-2016-2-182] [REFERRED TO]
MAN CHAND KATOCH VS. VIRENDER SPEYA [LAWS(HPH)-2018-7-76] [REFERRED TO]
KESHAO S/O MAHADEO NAKTODE VS. SADANAND S/O RAMAJI BHAGAT [LAWS(BOM)-2017-11-375] [REFERRED TO]
MEGHMALLAR ESTATES & SERVICES PVT. LTD. AND ORS. VS. GHANASHYAM TALUKDAR [LAWS(GAU)-2015-7-47] [REFERRED TO]
PANDURANG S/O JAGANNATH KALE VS. DEOMAHARAJ GURU VASUDEO MAHARAJ [LAWS(BOM)-2022-8-96] [REFERRED TO]
SAHNULAL VS. JAICHAND [LAWS(CHH)-2021-3-80] [REFERRED TO]
RAJENDER SINGH VS. BHOLA SINGH [LAWS(P&H)-2017-3-128] [REFERRED TO]
RATANSINGH VS. MAHESH [LAWS(MPH)-2016-9-25] [REFERRED TO]
BIBI MEHRUN NISSA VS. MD. EHSANUL HAQUE [LAWS(PAT)-2016-3-8] [REFERRED TO]
SANGAT RAM AND ANOTHER VS. HARSH KRISHAN [LAWS(HPH)-2017-12-107] [REFERRED TO]
KRISHNAMOORTHY VS. K.SHANMUGASUNDARAM [LAWS(MAD)-2022-3-120] [REFERRED TO]
V ARUMUGAM VS. R CHANDRASEKARAN [LAWS(MAD)-2016-5-47] [REFERRED]
K.V. SUDHEER BABU VS. N. BALAKRISHNAN [LAWS(KER)-2018-10-248] [REFERRED TO]
RAM DEO VS. PARAS NATH SINGH [LAWS(ALL)-2023-7-74] [REFERRED TO]
DULAL CHAND NANDI DECD THR LRS VS. KIRAN BALA MEHRU & ANR [LAWS(DLH)-2018-7-730] [REFERRED TO]
SUBHASH AGGARWAL VS. MAHENDER PAL CHABRA [LAWS(DLH)-2021-2-87] [REFERRED TO]
KISHORE KUMAR DUGGAD VS. RAJMAL JAIN [LAWS(CHH)-2019-12-179] [REFERRED TO]
JAIYENDRA PRASAD SINGH VS. RAJESH KUMAR SINGH [LAWS(PAT)-2015-10-134] [REFERRED]
A G VENKATACHALAM VS. P GANESAN [LAWS(MAD)-2018-6-564] [REFERRED TO]
V INDIRANI VS. P R BALAKRISHNAN [LAWS(MAD)-2018-8-355] [REFERRED TO]
K. PALANI VS. R. MADANA GOPAL [LAWS(MAD)-2020-3-219] [REFERRED TO]
KARNAIL SINGH VS. GURDIAL KAUR AND OTHERS [LAWS(P&H)-2018-2-286] [REFERRED TO]
KANWALJIT SINGH AND ANOTHER VS. FULJIT KUMAR AND OTHERS [LAWS(P&H)-2016-8-9] [REFERRED TO]
NAGARAJAN VS. SELVI [LAWS(MAD)-2024-3-79] [REFERRED TO]
GAJENDRA PRASAD SHARMA S/O LATE RADHEY SHYAM SHARMA VS. DEEPAK JAIN S/O HAZARI MAL JAIN [LAWS(CHH)-2018-7-194] [REFERRED TO]
HARBHAJAN SINGH VS. SARUP SINGH [LAWS(P&H)-2015-8-380] [REFERRED TO]
MONICCA SHANTHA NELSON VS. RAJALAKSHMI VENUGOPAL [LAWS(MAD)-2022-2-30] [REFERRED TO]
PARUTHIKKATTUPARAMBIL AYISHA VS. PERMBRA ABDUL NASSAR AND ORS. [LAWS(KER)-2015-6-184] [REFERRED TO]
JITENDER VS. RAJBIR SINGH [LAWS(P&H)-2022-12-153] [REFERRED TO]
K. JOHNSON DAVID VS. A. KANDASAMY [LAWS(MAD)-2017-4-164] [REFERRED TO]
SATYA PAL SINGH AND ANOTHER VS. RANJEET SINGH SIROHI AND ANOTHER [LAWS(ALL)-2019-3-179] [REFERRED TO]
HASVANTBHAI CHHANUBHAI DALAL VS. ADESINH MANSINH RAVAL & 7 OTHER(S) [LAWS(GJH)-2019-4-57] [REFERRED TO]
DHARAMSHEELA DEVI AND ORS. VS. MANISH SINHA AND ORS. [LAWS(PAT)-2015-10-24] [REFERRED TO]
VALLIYATHAL VS. P.P. SAKTHIVEL [LAWS(MAD)-2022-6-198] [REFERRED TO]
SMT. CHAMPA BAI AND OTHERS VS. PRAFULLA CHAND [LAWS(MPH)-2016-2-74] [REFERRED TO]
RAJENDRA KUMAR S/O BANSHIDHARJI GARG VS. RAMGOPAL S/O LAXMANJI AND 8 OTHERS [LAWS(MPH)-2017-8-146] [REFERRED TO]
MARIYAMMA W/O THALIYATH PAILOTH @ POULOSE VS. SHAJI S/O CHELAKKATTU KOCHAPPAN [LAWS(KER)-2018-6-309] [REFERRED TO]
NOORJAHAN VS. ABDUL RAVOOF [LAWS(KAR)-2020-10-174] [REFERRED TO]
CHANDAN TRIPATHI VS. NEELIMA PANDEY [LAWS(CHH)-2020-6-59] [REFERRED TO]
GOLD TOUCH REAL ESTATE PRIVATE LIMITED AND ORS. VS. SURESH AND ORS. [LAWS(BOM)-2015-11-51] [REFERRED TO]
MAHESH CHANDRA VS. AVINASH KUMAR [LAWS(ALL)-2021-5-17] [REFERRED TO]
ARJUN PRASAD VS. GANESH PRASAD [LAWS(ALL)-2023-7-81] [REFERRED TO]