Referred Judgements :-

COMMISSIONER OF INCOME CENTRAL II VS. SURESH N GUPTA [OVERRULED]

Cited Judgements :-

NAMO NARAYAN RAI VS. STATE OF U.P. [LAWS(ALL)-2017-9-9] [REFERRED TO]
MS. VENSHIV PHARMA CHEM (P) LTD. AND ANOTHER VS. STATE BANK OF INDIA, STRESSED ASSETS RECOVERY BRANCH, KOTI, HYDERABAD AND OTHERS [LAWS(APH)-2018-4-56] [REFERRED TO]
MAHINDRA CHANDRASEN VS. UNION BANK OF INDIA [LAWS(BOM)-2017-3-13] [REFERRED TO]
MS. PRIYANKA DHAR VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-185] [REFERRED TO]
UDDIN AHMED S/O AKLAS UDDIN VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-203] [REFERRED TO]
PROGYAN BORTHAKUR VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-212] [REFERRED TO]
INDO SWISS EMBROIDERY INDUSTRIES LIMITED VS. COMMISSIONER OF CENTRAL EXCISE, VAPI [LAWS(BOM)-2017-7-330] [REFERRED TO]
VISHWAS BAJIRAO PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-9-7] [REFERRED TO]
MAHINDRA & MAHINDRA LTD. VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(BOM)-2019-12-5] [REFERRED TO]
THE COMMISSIONER OF INCOME TAX, CHENNAI VS. VUMMUDI AMARENDRAN [LAWS(MAD)-2020-9-934] [REFERRED TO]
S. P. SINGLA CONSTRUCTIONS PVT LTD. VS. BBR (INDIA) PVT. LTD. [LAWS(P&H)-2019-10-14] [REFERRED TO]
MD SARFARAZ VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-10-74] [REFERRED TO]
STATE OF KERALA VS. FR. WILLIAM FERNANDEZ [LAWS(SC)-2017-10-69] [REFERRED TO]
M.D. FROZEN FOODS EXPORTS PVT. LTD. VS. HERO FINCORP LTD [LAWS(SC)-2017-9-23] [REFERRED TO]
S.E.B.I. VS. ALLIANCE FINSTOCK LTD. AND ORS. [LAWS(SC)-2015-11-3] [REFERRED TO]
THE MANAGER, VKNM VOCATIONAL HIGHER SECONDARY SCHOOL VS. THE STATE OF KERALA AND OTHERS ETC [LAWS(SC)-2016-1-64] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. K. RAHEJA HOTELS AND ESTATE (P.) LTD. [LAWS(SC)-2014-10-89] [REFERRED TO]
JAYAM & CO. VS. ASSISTANT COMNMISSIONER [LAWS(SC)-2016-8-58] [REFERRED TO]
ASSISTANT EXCISE COMMISSIONER, KOTTAYAM VS. ESTHAPPAN CHERIAN [LAWS(SC)-2021-9-15] [REFERRED TO]
VIJAY MADANLAL CHOUDHARY VS. UNION OF INDIA [LAWS(SC)-2022-7-97] [REFERRED TO]
SECURITIES AND EXCHANGE BOARD OF INDIA VS. SUNIL KRISHNA KHAITAN [LAWS(SC)-2022-7-45] [REFERRED TO]
DINESH KUMAR GOYAL AND ORS. VS. AIR CUSTOMS SUPERINTENDENT AND ORS. [LAWS(CAL)-2015-2-74] [REFERRED TO]
BRAITHWAITE BURN & JESSOP CONSTRUCTION CO LTD VS. INDO WAGON ENGINEERING LTD [LAWS(CAL)-2017-6-124] [REFERRED TO]
PRASANTA KUMAR MITRA & ORS VS. INDIA STEAM LAUNDRY (P) LTD & ORS [LAWS(CAL)-2018-9-17] [REFERRED TO]
COMMISSIONER OF INCOME TAX AND ANOTHER VS. M/S. MONGA METALS (P) LTD. [LAWS(ALL)-2016-12-172] [REFERRED TO]
GUJARAT CHAMBER OF COMMERCE & INDUSTRY & 1 VS. UNION OF INDIA THRO SECRETARY & 2 [LAWS(GJH)-2017-3-80] [REFERRED TO]
VUSB BHUSHAN KUMAR VS. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRE [LAWS(APH)-2018-4-7] [REFERRED TO]
KATTA SUBRAMANIAM NAIDU VS. DEPUTY DIRECTOR [LAWS(KAR)-2020-12-96] [REFERRED TO]
LAXMIDAS RAMJI VS. GOVERNMENT OF INDIA [LAWS(MPH)-2018-11-85] [REFERRED TO]
MS. POREE CHOUDHURY VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-194] [REFERRED TO]
MS. MIMANSHA KALITA VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-211] [REFERRED TO]
STATE TAX OFFICER, INVESTIGATION BRANCH-I VS. Y.BALAKRISHNAN [LAWS(KER)-2021-11-106] [REFERRED TO]
SHRIRAJ INVESTMENT AND FINANCE LIMITED VS. UNION OF INDIA [LAWS(DLH)-2021-9-53] [REFERRED TO]
THE PRINCIPAL COMMISSIONER OF INCOME TAX VS. SH. SURINDER KUMAR KHINDRI [LAWS(P&H)-2017-2-98] [REFERRED TO]
JINDAL COTEX LIMITED AND ORS. VS. VINOD COTTON CORPORATION [LAWS(P&H)-2016-5-8] [REFERRED TO]
DIRECTOR GENERAL OF FOREIGN TRADE AND ORS. VS. KANAK EXPORTS AND ORS. [LAWS(SC)-2015-10-106] [REFERRED TO]
VOLTAS LTD. VS. STATE OF GUJARAT [LAWS(SC)-2015-4-20] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SARKAR BUILDERS [LAWS(SC)-2015-5-54] [REFERRED TO]
RANGANATH PROPERTIES PVT. LTD VS. PHOENIX TECH ZONE PVT. LTD [LAWS(TLNG)-2023-3-127] [REFERRED TO]
COMMISSIONER OF INCOME TAX  VS. M/S. ESSAR TELEHOLDINGS LTD. [LAWS(SC)-2018-1-46] [REFERRED TO]
MAHADEO GORAIN VS. UNION OF INDIA [LAWS(JHAR)-2021-1-120] [REFERRED TO]
GANGA VISHAN GURJARATI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-4-83] [REFERRED TO]
STATE OF CHHATTISGARH VS. PVR LTD A COMPANY [LAWS(CHH)-2021-2-53] [REFERRED TO]
C. SATHISH KUMAR VS. PRL. SECRETARY, INDUSTRUES COMMERCE [LAWS(APH)-2020-2-84] [REFERRED TO]
FILCO TRADE CENTRE PVT LTD VS. UNION OF INDIA [LAWS(GJH)-2018-9-233] [REFERRED TO]
SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD VS. STATE OF GOA [LAWS(BOM)-2018-9-107] [REFERRED TO]
MOHAN SINGH GULERIA VS. STATE OF HP AND OTHERS [LAWS(HPH)-2017-11-65] [REFERRED TO]
ZAFARUL ISLAM KHAN VS. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY [LAWS(DLH)-2022-7-128] [REFERRED TO]
CHARANJIT SINGH AHLUWALIA VS. UNION OF INDIA [LAWS(DLH)-2023-5-194] [REFERRED TO]
M/S. SANDEEP DWELLERS PRIVATE LIMITED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-1] [REFERRED TO]
SANDEEP & ORS VS. STATE & OTHERS [LAWS(DLH)-2015-2-640] [REFERRED]
GEETHA PANDIT RAO VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-14] [REFERRED TO]
BIKRAM ROY VS. STATE OF ASSAM [LAWS(GAU)-2017-8-14] [REFERRED TO]
SATYENDRA KUMAR DUTTA VS. THE STATE OF ASSAM [LAWS(GAU)-2017-8-180] [REFERRED TO]
SRI AMARTYA SARKAR VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-191] [REFERRED TO]
MS. DHARITRI TAMULY VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-207] [REFERRED TO]
V.D. RAJAGOPAL VS. TATE OF TELANGANA [LAWS(TLNG)-2022-10-22] [REFERRED TO]
KAMAL DAS RAI VS. STATE OF SIKKIM [LAWS(SIK)-2024-4-8] [REFERRED TO]
BABITA DHASMANA VS. DIRECTOR SCHOOL EDUCATION UTTARAKHAND AND OTHERS [LAWS(UTN)-2018-7-86] [REFERRED TO]
THE DIRECTOR OF INCOME TAX AND ORS. VS. AL-AMEEN CHARITABLE FUND TRUST AND ORS. [LAWS(KAR)-2016-2-115] [REFERRED TO]
UNION OF INDIA VS. MUDRIKA SINGH [LAWS(SC)-2021-12-7] [REFERRED TO]
V KUMAR VS. DIRECTOR GENERAL, ALL INDIA RADIO AKASHBHAVAN [LAWS(MAD)-2019-3-96] [REFERRED TO]
RAMKRISHNA FORGINGS LIMITED VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-110] [REFERRED TO]
MOHD. VS. U.O.I. [LAWS(ALL)-2019-10-198] [REFERRED TO]
COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG LUCKNOW VS. SETH ANANDRAM JAIPURIA EDU.SOCIETY CANTONMENT KANPUR [LAWS(ALL)-2017-3-203] [REFERRED TO]
M/S. GHODAWAT ENERGY PVT. LTD., A REGISTERED COMPANY VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-10-243] [REFERRED TO]
GLOBAL TRANSNATIONAL TRADING FZE VS. UNION OF INDIA [LAWS(DLH)-2019-10-109] [REFERRED TO]
UNION OF INDIA VS. YAUK ENGINEERS [LAWS(ALL)-2024-4-93] [REFERRED TO]
JINDAL STEEL AND POWER LTD. AND ANOTHER VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2017-11-54] [REFERRED TO]
VARDHMAN TEXTILES LIMITED VS. UNION OF INDIA [LAWS(CHH)-2017-10-19] [REFERRED TO]
DR. ITESH BORDOLOI @ ITESWAR BORDOLOI VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-178] [REFERRED TO]
GEEBANI DEVI VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-189] [REFERRED TO]
SRI NIRAJ GONJU AND OTHERS VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-205] [REFERRED TO]
MS. CHAHAL KEDIA AND OTHERS VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-209] [REFERRED TO]
ABHIJNAN BARUAH VS. STATE OF ASSAM [LAWS(GAU)-2017-8-99] [REFERRED TO]
G.V. SESHAMAMBA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-3-130] [REFERRED TO]
BILT GRAPHIC PAPER PRODUCTS LTD. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2019-1-34] [REFERRED TO]
GAURANG BALVANTLAL SHAH S/O. BALVANTLAL SHAH VS. UNION OF INDIA [LAWS(GJH)-2018-11-57] [REFERRED TO]
FINANCIAL INTELLIGENCE UNIT-IND VS. CORPORATION BANK [LAWS(DLH)-2019-9-23] [REFERRED TO]
DR. MANOJ S. VS. DIRECTOR OF COLLEGIATE EDUCATION [LAWS(KER)-2022-1-10] [REFERRED TO]
K.R.RAMESH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2020-6-236] [REFERRED TO]
DR. A.G. JAYAKRISHNAN VS. ASST.COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, THIRUVANANTHAPURAM [LAWS(KER)-2018-10-239] [REFERRED TO]
KERALA TEXTILE AND GARMENTS DEALERS WELFARE ASSOCIATION VS. STATE OF KERALA [LAWS(KER)-2015-11-135] [REFERRED TO]
YASHODHARA SHROFF VS. UNION OF INDIA [LAWS(KAR)-2019-6-391] [REFERRED TO]
POSCO POGGENAMP ELECTRICAL STEEL PRIVATE LIMITED VS. UCO BANK [LAWS(GJH)-2023-9-4] [REFERRED TO]
JAYAMMA VS. REGIONAL COMMISSIONER, BENGALURU REGION [LAWS(KAR)-2020-10-12] [REFERRED TO]
SECRETARY TO GOVERNMENT OF TAMIL NADU VS. G. ANANDHAN [LAWS(MAD)-2017-6-162] [REFERRED TO]
BHAGAVAN DAS DHANANJAYA DAS VS. UNION OF INDIA [LAWS(MAD)-2018-8-66] [REFERRED TO]
COMMISSIONER OF INCOME VS. KARNATAKA REDDY JANASANGHA [LAWS(KAR)-2016-6-368] [REFERRED TO]
TARAJYOT POLYMERS LTD. VS. UNION OF INDIA [LAWS(MAD)-2017-11-124] [REFERRED TO]
SANGH ENTERPRISES PVT. LTD. VS. STATE OF SIKKIM [LAWS(SIK)-2020-9-3] [REFERRED TO]
LABANYAREKHA VS. STATE [LAWS(ORI)-2019-11-37] [REFERRED TO]
UNION OF INDIA & ORS. VS. M/S. MARGADARSHI CHIT FUNDS (P) LTD. ETC. [LAWS(SC)-2017-7-58] [REFERRED TO]
STATE BANK OF INDIA VS. V. RAMAKRISHNAN & ANR. [LAWS(SC)-2018-8-90] [REFERRED TO]
SARVODAYA EDUCATION TRUST VS. UNION OF INDIA [LAWS(KAR)-2017-8-1] [REFERRED TO]
MS. SEJAL PODDAR AND OTHERS VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-177] [REFERRED TO]
MOHSIN REZA AND OTHERS VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-179] [REFERRED TO]
COMMISSIONER OF INCOME TAX (C) KANPUR VS. LATE SHRI PADAMPAT SINGHANIA THROUGH L/H DR. G.H. SINGHANIA [LAWS(ALL)-2016-11-26] [REFERRED TO]
BALIRAM VS. GAJANAN [LAWS(BOM)-2023-4-107] [REFERRED TO]
CENTRAL INDIA INSTITUTE OF MEDICAL SCIENCES VS. UNION OF INDIA AND ORS. [LAWS(BOM)-2015-11-15] [REFERRED TO]
THE COMMISSIONER OF INCOME TAX VS. HCL INFOSYSTEMS LTD. [LAWS(DLH)-2015-12-160] [REFERRED TO]
DIRECTOR OF SCHOOL EDUCATION D. P. I. CAMPUS VS. M. VELAYUTHAM [LAWS(MAD)-2023-6-146] [REFERRED TO]
SUSHMI BASUMATARY VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-182] [REFERRED TO]
HAMPI GOGOI VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-183] [REFERRED TO]
SRI HIMASNATA HAZARIKA VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-198] [REFERRED TO]
DEEPSIKHA DEBNATH VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-201] [REFERRED TO]
ARINDAM BORGOHAIN VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-202] [REFERRED TO]
SPREEHA GOGOI VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-214] [REFERRED TO]
VED VIJAY NEOG (MINOR) VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-216] [REFERRED TO]
ANSHUMOYEE BORO AND OTHERS VS. THE STATE OF ASSAM [LAWS(GAU)-2017-8-221] [REFERRED TO]
SRI KAARANJIT MUSHAHARY VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-222] [REFERRED TO]
SONY ERICSSON MOBILE COMMUNICATIONS INDIA PVT. LTD. AND ORS. VS. COMMISSIONER OF INCOME TAX-III AND ORS. [LAWS(DLH)-2015-3-147] [REFERRED TO]
MCP ENTERPRISES VS. STATE OF KERALA [LAWS(KER)-2019-12-253] [REFERRED TO]
MAHASHIV PROMOTERS PVT LTD VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2016-9-164] [REFERRED TO]
SECRETARY TO GOVT., MUNICIPAL ADMN. & WATER SUPPLY DEPARTMENT VS. V. MARISAMY [LAWS(MAD)-2017-5-23] [REFERRED TO]
SITHURAJAPURAM VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-12-456] [REFERRED TO]
GIRDHAR GOPAL BAJORIA VS. RAJESH KUMAR SHARMA, ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT [LAWS(RAJ)-2021-9-56] [REFERRED TO]
KRISHNA GOPAL TIWARY VS. UNION OF INDIA [LAWS(SC)-2021-8-25] [REFERRED TO]
INDER SINGH (D) THR. LRS. & ANR. VS. KEHAR SINGH (D) THR. LRS. & ORS. [LAWS(SC)-2017-11-156] [REFERRED TO]
FEDERATION OF INDIAN MINERAL INDUSTRIES & ORS. VS. UNION OF INDIA & ANR. [LAWS(SC)-2017-10-40] [REFERRED TO]
WORKING FRIENDS COOPERTIVE HOUSE BUILDING SOCIETY LTD VS. STATE OF PUNJAB [LAWS(SC)-2015-10-19] [REFERRED TO]
K.L. SWAMY VS. COMMISSIONER OF INCOME TAX [LAWS(SC)-2023-1-29] [REFERRED TO]
RAJADHANI RYTHU PARIRAKSHANA SAMITHI, VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-3-24] [REFERRED TO]
KINJARAPU ATCHANNAIDU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-7-47] [REFERRED TO]
RANJU RANI DEB VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-186] [REFERRED TO]
DR. PRAKRITISH BORA VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-187] [REFERRED TO]
SRI SIDDHARTH GURUNG VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-195] [REFERRED TO]
SRI PRADEEP MEHTA VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-213] [REFERRED TO]
YASHWANT KUMAR JAIN VS. STATE OF CHHATTISGARH THROUGH SECRETARY [LAWS(CHH)-2018-4-41] [REFERRED TO]
YASHWANT KUMAR JAIN VS. STATE OF CHHATTISGARH THROUGH SECRETARY [LAWS(CHH)-2018-4-41] [REFERRED TO]
ADANI POWER LIMITED AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(GJH)-2015-7-30] [REFERRED TO]
NIKO RESOURCES LIMITED VS. UNION OF INDIA AND ORS. [LAWS(GJH)-2015-3-186] [REFERRED TO]
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE, KOLKATA - IV VS. HIMADRI SPECIALITY CHEMICAL LIMITED [LAWS(CAL)-2022-9-147] [REFERRED TO]
DIRECTOR OF INCOME TAX VS. NEW SKIES SATELLITE BV AND ORS. [LAWS(DLH)-2016-2-268] [REFERRED TO]
UNITED PROJECTS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-135] [REFERRED TO]
BOMBAY DYEING & MANUFACTURING COMPANY LIMITED VS. ASHOK NARANG [LAWS(BOM)-2021-8-166] [REFERRED TO]
ISLAND STAR MALL DEVELOPERS PRIVATE LIMITED VS. BANGALORE DEVELOPMENT AUTHORITY [LAWS(KAR)-2022-9-1212] [REFERRED TO]
RCHID INFRASTRUCTURE DEVELOPERS PVT LTD VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-1-241] [REFERRED TO]
MOLINA BISWAS VS. GENERAL MANAGER, MEDICAL SERVICES, TATA STEEL MEDICAL DIVISION [LAWS(JHAR)-2021-1-119] [REFERRED TO]
ASKANI RUBINABEN VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-1260] [REFERRED TO]
PROMIL GOYAL VS. STATE OF H P & ORS [LAWS(HPH)-2016-8-79] [REFERRED]
MAN MOHAN AND ORS. VS. STATE AND ORS. [LAWS(J&K)-2017-11-63] [REFERRED TO]
SEEMA RANI VS. STATE OF HARYANA [LAWS(P&H)-2020-7-113] [REFERRED TO]
M.KATHIRVEL VS. INSPECTOR GENERAL OF REGISTRATION [LAWS(MAD)-2024-8-2] [REFERRED TO]
VINOD RAMNANI VS. STATION HOUSE OFFICER [LAWS(KAR)-2020-8-65] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BANGALORE BAPTIST HOSPITAL SOCIETY [LAWS(KAR)-2016-6-293] [REFERRED]
STAR CLUB VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-12-36] [REFERRED TO]
NAMAKKAL DISTRICT STONE CRUSHER OWNERS ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-9-81] [REFERRED TO]
M/S. L. R. BROTHERS INDO FLORA LIMITED VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(SC)-2020-9-1] [REFERRED TO]
UNION OF INDIA VS. GANPATI DEALCOM PVT. LTD [LAWS(SC)-2022-8-69] [REFERRED TO]
AITA MAYA GURUNG VS. RATNA KUMAR PRADHAN [LAWS(SIK)-2023-4-9] [REFERRED TO]
K. RAMAKRISHNA RAO VS. THE GOVERNMENT OF A.P., REVENUE (UC.I) DEPARTMENT AND ORS. [LAWS(APH)-2015-2-70] [REFERRED TO]
GOKULA KRISHNA RICE MILL VS. ANDHRA PRADESH CIVIL SUPPLIES CORPORATION [LAWS(APH)-2020-12-90] [REFERRED TO]
SRI SARDHAN TERON VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-184] [REFERRED TO]
MD. MARJUCK CHOWDHURY VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-188] [REFERRED TO]
ASHIQUE GUPTA VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-193] [REFERRED TO]
ZOHRA FATIMAJOHRA FATIMA VS. ADDL. DISTRICT AND SESSIONS JUDGE , COURT NO-8, LKO [LAWS(ALL)-2023-1-199] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX-I VS. MANOJ KUMAR SINGH [LAWS(ALL)-2017-8-330] [REFERRED TO]
SOMNATH CHATTERJEE VS. HOSSAIN MALLICK [LAWS(CAL)-2023-2-9] [REFERRED TO]
KONKAN IRRIGATION DEVELOPMENT CORPORATION VS. F. A. ENTERPRISES [LAWS(BOM)-2019-10-113] [REFERRED TO]
SOHAN LAL AND OTHERS VS. STATE OF H P & OTHERS [LAWS(HPH)-2018-4-187] [REFERRED TO]
KARNATAKA STATE BEVERAGES CORPORATION LIMITED VS. THE COMMISSIONER OF INCOME TAX AND ORS. [LAWS(KAR)-2016-2-62] [REFERRED TO]
JMC PROJECTS (INDIA) LTD. VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-6-300] [REFERRED TO]
SRI SANDEEP KR. DAS VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-204] [REFERRED TO]
SRI ANURAG HEMANI VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-210] [REFERRED TO]
BHARGAV GOGOI VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-215] [REFERRED TO]
NIHARIKA JAIN VS. UNION OF INDIA [LAWS(RAJ)-2019-7-352] [REFERRED TO]
COMMISSIONER OF INCOME TAX (EXEMPTIONS) VS. M/S. SHREE SHYAM MANDIR COMMITTEE [LAWS(RAJ)-2017-10-65] [REFERRED TO]
AMRIT BANASPATI COMPANY LIMITED VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-8-379] [REFERRED TO]
UNION OF INDIA & ANR. VS. M/S INDUSIND BANK LTD. & ANR. [LAWS(SC)-2016-9-18] [REFERRED TO]
SHANTI FRAGRANCES VS. UNION OF INDIA AND ORS [LAWS(SC)-2017-9-111] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ESSAR TELEHOLDING LTD.MANAGER [LAWS(SC)-2018-1-87] [REFERRED TO]
G. J. RAJA VS. TEJRAJ SURANA [LAWS(SC)-2019-7-131] [REFERRED TO]
VIJAY VS. UNION OF INDIA [LAWS(SC)-2023-11-54] [REFERRED TO]
BRATOTI MOITRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-2-24] [REFERRED TO]
V.D. RAJAGOPAL VS. THE STATE OF TELANGANA [LAWS(TLNG)-2018-11-36] [REFERRED TO]
OIL AND NATURAL GAS COMMISSION OF INDIA VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [LAWS(BOM)-2017-9-206] [REFERRED TO]
ST. JOSEPH GRANITES VS. STATE OF KERALA [LAWS(KER)-2016-10-23] [REFERRED TO]
COMMISSIONER OF INCOME TAX BANGALORE-III VS. VINAY MISHRA [LAWS(KAR)-2020-8-252] [REFERRED TO]
ALL KERALA ASSOCIATION OF CHIT FUNDS VS. UNION OF INDIA [LAWS(KER)-2018-3-395] [REFERRED TO]
VIVA HIGHWAYS LTD. VS. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LTD. [LAWS(MPH)-2017-5-69] [REFERRED TO]
SURESH SINGH YADAV & ANOTHER VS. STATE OF M.P. & OTHERS [LAWS(MPH)-2018-4-109] [REFERRED TO]
MS. MEGHNA TIWARI VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-181] [REFERRED TO]
SRI JASPER GENGMEI VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-190] [REFERRED TO]
AKASHI MARIANE @ AKASHI MARIANE SURIN VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-199] [REFERRED TO]
SHUBHAM KUMAR VERMA VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-200] [REFERRED TO]
BABRU BAHAN DAS VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-217] [REFERRED TO]
MAYUREE RAY AND OTHERS VS. THE STATE OF ASSAM AND OTHERS [LAWS(GAU)-2017-8-218] [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI (CENTRAL VS. PINAKI MISRA [LAWS(DLH)-2017-3-23] [REFERRED TO]
GANPATI DEALCOM PVT. LTD. VS. UNION OF INDIA [LAWS(CAL)-2019-12-25] [REFERRED TO]
GAURANG BALVANTLAL SHAH VS. UNION OF INDIA [LAWS(GJH)-2018-12-12] [REFERRED TO]
N.RAMESH KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-5-16] [REFERRED TO]
LAKSHMI METALLICA PVT. LTD. VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2017-11-93] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. JIGNESH P. SHAH [LAWS(BOM)-2015-1-157] [REFERRED TO]
JALKAL VIBHAG NAGAR NIGAM VS. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION [LAWS(SC)-2021-10-59] [REFERRED TO]
SNOWTEX INVESTMENT LIMITED VS. PRINCIPAL COMMISSIONER OF INCOME TAX [LAWS(SC)-2019-4-151] [REFERRED TO]
SRI MAHANTA SRI GARUDADHWAJA (DEAD) VS. COMMISSIONER OF ENDOWMENTS [LAWS(ORI)-2016-6-60] [REFERRED TO]
ASIANLAK HEALTH FOODS LTD VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2018-3-86] [REFERRED TO]