Referred Judgements :-

SHYAM BABU VERMA VS. UNION OF INDIA [REFERRED TO]
SAHIB RAM VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. M BHASKAR [REFERRED TO]
V GANGARAM VS. REGIONAL JOINT DIRECTOR [REFERRED TO]
BIHAR STATE ELECTRICITY BOARD VS. BIJAY BHADUR [REFERRED TO]
PUNJAB NATIONAL BANK VS. MANJEET SINGH [REFERRED TO]
COL RETD B J AKKARA VS. GOVT OF INDIA [REFERRED TO]
PURSHOTTAM LAL DAS VS. STATE OF BIHAR [REFERRED TO]
SYED ABDUL QADIR VS. STATE OF BIHAR [REFERRED TO]
CHANDI PRASAD UNIYAL VS. STATE OF UTTARAKHAND [REFERRED TO]

Cited Judgements :-

UNION OF INDIA AND ORS. VS. SUKHDEV SINGH AND ORS. [LAWS(P&H)-2015-8-212] [REFERRED TO]
AMIR SINGH VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-4-350] [REFERRED TO]
DILBAGH SINGH BAINS VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2023-3-168] [REFERRED TO]
JOGINDER SINGH AND ORS. VS. STATE OF J&K AND ORS. [LAWS(J&K)-2015-4-22] [REFERRED TO]
K. S. DHINGRA VS. UNION OF INDIA [LAWS(DLH)-2024-5-91] [REFERRED TO]
LILLY. M., SOUBHAGYA VS. STATE OF KERALA AND OTHERS [LAWS(KER)-2017-6-282] [REFERRED TO]
KERALA FOREST DEVELOPMENT CORPORATION LTD VS. THOMAS.P.V [LAWS(KER)-2017-11-424] [REFERRED TO]
ADHITHYA VARMA RAJA, T K VS. IRINJALAKUDA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD , THRISSUR AND OTHERS [LAWS(KER)-2015-11-243] [REFERRED]
RADHA K.A. VS. THE KASARAGOD DISTRICT CO-OPERATIVE BANK LTD. AND ORS. [LAWS(KER)-2015-10-39] [REFERRED TO]
KESH RAJ VS. STATE OF H.P. [LAWS(HPH)-2023-6-6] [REFERRED TO]
STATE OF H P & OTHERS VS. DEVINDER SINGH [LAWS(HPH)-2019-5-27] [REFERRED TO]
PREM KUMAR SRIVASTAVA VS. STATE OF JHARKHAND THROUGH ITS SECRETARY, RURAL DEVELOPMENT DEPARTMENT, JHARKHAND, RANCHI [LAWS(JHAR)-2018-6-51] [REFERRED TO]
SUDHIR BECK VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-6-98] [REFERRED TO]
STATE OF JHARKHAND VS. SURESH CHOUDHARY [LAWS(JHAR)-2019-9-135] [REFERRED TO]
EMMANUEL TIGGA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-11-70] [REFERRED TO]
SUBAL CHANDRA MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-68] [REFERRED TO]
BHABEN KAKOTI VS. STATE OF ASSAM [LAWS(GAU)-2016-2-18] [REFERRED TO]
MRS. MAHILA MAJUMDER ALIAS MAHELA MAJUMDER, WIFE OF LATE ABDUL MATIN MAZUMDER, LAKHISAHAR, HAILAKANDI POST OFFICE, HAILAKANDI DISTRICT(ASSAM) VS. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY, PWD [LAWS(GAU)-2016-1-61] [REFERRED TO]
UNION OF INDIA VS. CHANDRAMANISHI KUMAR [LAWS(GAU)-2018-10-16] [REFERRED TO]
SRI BIRANCHI NARAYAN PRADHAN VS. CESU AND OTHERS [LAWS(ORI)-2017-9-113] [REFERRED TO]
LAXMIDHAR MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2022-8-132] [REFERRED TO]
GOPAL PRASAD VS. STEEL AUTHORITY OF INDIA LTD. [LAWS(JHAR)-2016-5-14] [REFERRED TO]
BINDHYACHAL DEVI VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2017-1-129] [REFERRED TO]
DHIRENDRA NATH LAYAK VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-8-149] [REFERRED TO]
BASANT PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-12-94] [REFERRED TO]
JAGDISH CHAND VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-5-133] [REFERRED TO]
AMALENDU CHAKRABORTY VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2018-8-34] [REFERRED TO]
JABA CHANDRA VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2018-8-50] [REFERRED TO]
DIPAK KARMAKAR VS. STATE OF W.B. [LAWS(CAL)-2020-1-5] [REFERRED TO]
SUMITA BHADRA VS. STATE BANK OF INDIA [LAWS(CAL)-2020-2-198] [REFERRED TO]
ASHIS KUMAR BHOWMIK VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-2-134] [REFERRED TO]
SRUTI BANDOPADHYAY VS. VISVA BHARATI [LAWS(CAL)-2024-3-59] [REFERRED TO]
SANJAY S/O DHANSINGH SOLANKI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-9-162] [REFERRED TO]
NAGENDRA NATH DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2021-3-31] [REFERRED TO]
KESHAB CH DEKA VS. STATE OF ASSAM [LAWS(GAU)-2020-11-2] [REFERRED TO]
KIRAN CHANDRA MASHAHARY VS. STATE OF ASSAM [LAWS(GAU)-2020-12-43] [REFERRED TO]
GRACE GEORGE PAMPOORICKAL VS. MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS [LAWS(BOM)-2018-4-229] [REFERRED TO]
RAVI BHUSHAN KUMAR (DEAD), THROUGH L RS VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(BOM)-2017-12-180] [REFERRED TO]
G BALASUBRAMANIAN VS. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED [LAWS(MAD)-2018-3-178] [REFERRED TO]
V PANKAJAM VS. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-6-97] [REFERRED TO]
MANISHKUMAR PRAHLADBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-517] [REFERRED TO]
S. ANILKUMAR VS. STATE OF KERALA AND ORS. [LAWS(KER)-2020-9-585] [REFERRED TO]
S PONMOZHI VS. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU [LAWS(MAD)-2017-6-262] [REFERRED TO]
E VIMALAMBIKA JOHN L P S A LITTLE FLOWER HIGH SCHOOL VS. STATE OF KERALA [LAWS(KER)-2018-8-106] [REFERRED TO]
ISHA BABY VS. UNION OF INDIA & ORS. [LAWS(KER)-2018-3-809] [REFERRED TO]
STATE OF KERALA VS. VINOD KUMAR C.R. [LAWS(KER)-2020-7-8] [REFERRED TO]
SAJU.P. VS. STATE OF KERALA [LAWS(KER)-2020-2-391] [REFERRED TO]
P.P. OUSEPH VS. PRINCIPAL, MARTH [LAWS(KER)-2020-3-656] [REFERRED TO]
BABY JOSEPH DISTRICT EXECUTIVE OFFICER VS. STATE OF KERALA REPRESENTED BY ITS SCRETARY [LAWS(KER)-2018-2-107] [REFERRED TO]
MOHANBHAI SONAJI PUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-510] [REFERRED TO]
HARKANT VS. SAURASHTRA UNIVERSITY [LAWS(GJH)-2020-8-288] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SAHEBKHA RASULKHA PATHAN [LAWS(BOM)-2017-11-73] [REFERRED TO]
VARSHA KAPIL DOSHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-2-76] [REFERRED TO]
SURENDRA S/O SUKHADEO WADKAR VS. EDUCATION OFFICER(SECONDARY), ZILLA PARISHAD, AKOLA [LAWS(BOM)-2022-11-11] [REFERRED TO]
JAGANNATH RAM VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-1-310] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED AND ORS. VS. HUKUM SINGH AND ORS. [LAWS(ALL)-2016-1-184] [REFERRED TO]
MAHENDRA KUMAR TRIPATHI VS. STATE OF U.P. [LAWS(ALL)-2019-8-245] [REFERRED TO]
P B NAI VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-44] [REFERRED TO]
CHANDRASHEKHAR PRASAD PORTE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-35] [REFERRED TO]
FARID MOHAMMAD VS. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION [LAWS(CHH)-2024-3-40] [REFERRED TO]
K C VAIDYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-9-15] [REFERRED TO]
BAHARTEEN BAI IJARDAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-4-68] [REFERRED TO]
DHIMRA SINGH DHURVE VS. STATE OF CHHATTISGARH, [LAWS(CHH)-2017-4-72] [REFERRED TO]
JEEVAN LAL GEDAM VS. STATE OF CHHATTISGARH, THROUGH SECRETARY [LAWS(CHH)-2018-5-9] [REFERRED TO]
DILERAM PAIKRA S/O BISOHARAM PAIKRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-1-252] [REFERRED TO]
SATENDER SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-21] [REFERRED TO]
UNION OF INDIA VS. INUGANTI VENKATA NARASIMHA MURTHY [LAWS(CHH)-2021-12-48] [REFERRED TO]
INDRA BAGHEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-10-43] [REFERRED TO]
CHINTAMANI RATDE VS. STATE OF CHATTISGARH [LAWS(CHH)-2021-10-50] [REFERRED TO]
STATE EXPRESS TRANSPORT CORPORATION (TAMILNADU) LTD VS. G. SENTHIL [LAWS(MAD)-2021-6-83] [REFERRED TO]
R NARAYANASAMY VS. DEPUTY CHIEF INTERNAL AUDIT OFFICER [LAWS(MAD)-2020-9-709] [REFERRED TO]
S JAGANNATHA RAO VS. AIR INDIA LIMITED [LAWS(MAD)-2020-9-677] [REFERRED TO]
N.P.S. SISODIA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-4-177] [REFERRED TO]
STATE OF M P & OTHERS VS. MANGAL PRASAD PATEL [LAWS(MPH)-2017-10-288] [REFERRED TO]
KUMARI SAHARA BEGUM VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-2017-5-190] [REFERRED TO]
VIRENDRA KUMAR TAANK VS. STATE OF M.P. [LAWS(MPH)-2019-2-205] [REFERRED TO]
SHASHI PRABHA PANDEY AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-3-166] [REFERRED TO]
GOPAL PRASAD ADIWASI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-10-51] [REFERRED TO]
KERALA STATE ROAD TRANSPORT CORPORATION VS. K.VENU KUMAR [LAWS(KER)-2022-7-345] [REFERRED TO]
KERALA STATE ROAD TRANSPORT CORPORATION VS. K.VENU KUMAR [LAWS(KER)-2022-7-345] [REFERRED TO]
STATE OF KERALA VS. ABRAHAM P. JOSEPH [LAWS(KER)-2021-1-128] [REFERRED TO]
JALANDHAR IMPROVEMENT TRUST VS. HANS RAJ (SINCE DECEASED) THROUGH LRS [LAWS(P&H)-2017-5-122] [REFERRED TO]
MUKHTIAR KAUR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2020-1-427] [REFERRED TO]
UNION TERRITORY OF JAMMU AND KASHMIR VS. GH. HASSAN SHAH [LAWS(J&K)-2023-3-19] [REFERRED TO]
KALAWATI VS. UNION OF INDIA [LAWS(MAD)-2020-12-355] [REFERRED TO]
KAMALA SINGH VS. THE STATE OF BIHAR [LAWS(PAT)-2016-4-82] [REFERRED TO]
BAIARBOR RAJEE VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-3-22] [REFERRED TO]
S.J. NEETHI RAJAN VS. INDIRA GANDHI NATIONAL OPEN UNIVERSITY [LAWS(MANIP)-2022-6-17] [REFERRED TO]
C. ANUSHYA VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-9-87] [REFERRED TO]
THE STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT OF BIHAR, PATNA VS. SRI RAJENDRA PRASAD SHRIVASTAVA, S/O SRI GAGANDEO PRASAD SHRIVASTAVA JUNIOR ENGINEER, DESIGN & PLANNING DIVISION NO.2, ANISABAD, PATNA, PERMANENT R/O VILL. [LAWS(PAT)-2016-5-164] [REFERRED TO]
BINDESHWARI PRASAD SINGH VS. STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-7-168] [REFERRED TO]
KAMLA KANT KHARWAR VS. STATE OF BIHAR [LAWS(PAT)-2018-8-331] [REFERRED TO]
BAIJ NATH PANDEY VS. THE STATE OF BIHAR [LAWS(PAT)-2018-6-511] [REFERRED TO]
SURENDRA MANDAL VS. STATE OF BIHAR [LAWS(PAT)-2021-4-22] [REFERRED TO]
TEJ PRATAP VS. STATE OF BIHAR [LAWS(PAT)-2022-7-76] [REFERRED TO]
SUNIL DEBBARMA VS. STATE OF TRIPURA [LAWS(TRIP)-2020-1-78] [REFERRED TO]
M.V.RAJESWARA RAO VS. STATE OF TELANGANA [LAWS(TLNG)-2023-7-18] [REFERRED TO]
PRADIP ROY VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-53] [REFERRED TO]
B PRABHAKARA REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2019-8-40] [REFERRED TO]
U O I & OTHERS VS. PANNA LAL & OTHERS ; TRILOK KUMAR ; SURENDRA KUMAR [LAWS(RAJ)-2015-11-144] [REFERRED]
DR. BALBIR SINGH BHANDARI VS. STATE OF UTTARAKHAND [LAWS(SC)-2024-1-26] [REFERRED TO]
RAMESH SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2017-10-107] [REFERRED TO]
AMAR NATH SINGH BISHT VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2018-6-49] [REFERRED TO]
SOHAN LAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-2-54] [REFERRED TO]
M.P. MEDICAL OFFICERS ASSOCIATION VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-8-89] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED AND OTHERS VS. ROBINSON SR TOA (RETIRED) AND ANOTHER [LAWS(P&H)-2017-8-250] [REFERRED TO]
SARABJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2017-5-109] [REFERRED TO]
RAM BHAGAT VS. STATE OF HARYANA [LAWS(P&H)-2022-8-232] [REFERRED TO]
NIRMAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-130] [REFERRED TO]
EX NAIK BHAG CHAND VS. DIRECTOR GENERAL OF POLICE, CRPF [LAWS(P&H)-2024-2-44] [REFERRED TO]
MUKAN SINGH RAJPUROHIT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-115] [REFERRED TO]
SUSHIL CHANDRA CHATURVEDI SON OF SHRI TARA CHAND CHATURVEDI VS. UNION OF INDIA [LAWS(RAJ)-2016-11-118] [REFERRED TO]
RAMGOPAL SHARMA VS. RAJASTHAN AGRICULTURE MARKETING DEPARTMENT [LAWS(RAJ)-2018-4-267] [REFERRED TO]
KAUR SINGH VS. THE PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS [LAWS(P&H)-2016-11-14] [REFERRED TO]
PUNJAB STATE POWER CORPORATION LTD. VS. GAURI SHANKAR AND ORS. [LAWS(P&H)-2015-5-521] [REFERRED TO]
SATPAL AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-1-10] [REFERRED TO]
DARSHANA SHARMA AND OTHERS VS. PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION [LAWS(P&H)-2016-8-50] [REFERRED TO]
RAJENDRA SINGH NEGI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-2-25] [REFERRED TO]
VINOD KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2024-1-1] [REFERRED TO]
S.THOMAS GNANADURA VS. PRINCIPAL SECRETARY [LAWS(MAD)-2019-7-381] [REFERRED TO]
JANKI RAM JHA, SON OF LATE NITYA NATH JHA VS. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF INFORMATION AND PUBLIC RELATION, PATNA [LAWS(PAT)-2018-1-200] [REFERRED TO]
SURENDRA PRASAD SINGH VS. THE STATE OF BIHAR [LAWS(PAT)-2018-3-24] [REFERRED TO]
M/S VAJRA CEMENT PRIVATE LIMITED VS. THE BIHAR STATE ELECTRICITY BOARD [LAWS(PAT)-2015-11-98] [REFERRED]
PREM KUMAR GUPTA VS. NAGAR PARISHAD, SIWAN AND ORS. [LAWS(PAT)-2015-10-98] [REFERRED TO]
BINAY SHANKAR SHUKLA SON OF LATE ARBIND PRASAD SHUKLA VS. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY [LAWS(PAT)-2017-9-29] [REFERRED TO]
RUKMANI RAMANUJAM VS. SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES & PENSIONS DEPARTMENT OF PERSONNEL AND TRAINING, NEW DELHI [LAWS(MAD)-2018-6-297] [REFERRED TO]
K SELVARAJ VS. SUPERINTENDING ENGINEER [LAWS(MAD)-2018-10-550] [REFERRED TO]
S DORAI VS. CHAIRMAN, CHENNAI PORT TRUST [LAWS(MAD)-2019-4-51] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMPRAKASH TYAGI [LAWS(MPH)-2021-6-69] [REFERRED TO]
MANISHA GARUN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-352] [REFERRED TO]
ANUGRAH KIRAN DAS VS. STATE BANK OF INDIA [LAWS(MPH)-2023-10-114] [REFERRED TO]
PRASANNAKUMAR P.K. PEON VS. MANAGING DIRECTOR KERALA STATE DEVELOPMENT CORPORATION FOR SCHEDULE CASTE & SCHEDULED TRIBES LTD. [LAWS(KER)-2022-9-215] [REFERRED TO]
ASSISTANT GENERAL MANAGER, SBI VS. S. SARADAMANI [LAWS(KER)-2021-5-129] [REFERRED TO]
STATE OF KERALA AND ORS. VS. K. ABDU RAHIMAN [LAWS(KER)-2021-1-134] [REFERRED TO]
JASPAL KOUR JAGGI VS. STATE OF M P AND OTHERS [LAWS(MPH)-2017-12-198] [REFERRED TO]
MANJUL SINGH JADON VS. HOME DEPARTMENT [LAWS(MPH)-2018-2-140] [REFERRED TO]
MANJUL SINGH JADON VS. HOME DEPARTMENT [LAWS(MPH)-2018-2-140] [REFERRED TO]
PARTIES NAME DHEERAJ LAL YADAV VS. STATE OF M P AND OTHERS [LAWS(MPH)-2018-4-433] [REFERRED TO]
SADHNA SHARMA VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2018-3-395] [REFERRED TO]
PROF. MOHAMMAD QUAMURUDDIN KHAN VS. STATE OF ORISSA AND ANOTHER [LAWS(ORI)-2016-7-59] [REFERRED TO]
SMT ONKAAR DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-10-34] [REFERRED TO]
BHAGIRATH THAKUR VS. STATE OF H P & OTHERS [LAWS(HPH)-2020-9-27] [REFERRED TO]
K. RAVEENDRANATH AGED 50 YEARS HIGHER SECONDARY SCHOOL TEAHCER PRMK HIGHER SECONDARY SCHOOL, P.O. THUVAKUNNU RESIDING AT KUNIYIL, P.O. CHERUPARMABA KANNUR DISTRICT VS. STATE OF KERALA AND OTHERS [LAWS(KER)-2016-1-115] [REFERRED TO]
VENUGOPALAN C K VS. ACCOUNTANT GENERAL (A&E), KERALA [LAWS(KER)-2017-12-196] [REFERRED TO]
RAGHUBIR SINGH VS. HARYANA AGRO INDUSTRIES CORPORATION LTD [LAWS(P&H)-2015-1-632] [REFERRED TO]
KHAZAN SINGH AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(P&H)-2015-3-90] [REFERRED TO]
RAM NATH SINGH, S/O LATE JANKI SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-11-8] [REFERRED TO]
THE STATE OF JHARKHAND VS. BIBI KAMRUN NISHA [LAWS(JHAR)-2016-8-34] [REFERRED TO]
BAIJNATH RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-7-199] [REFERRED TO]
STATE OF JHARKHAND VS. GOPAL PRASAD [LAWS(JHAR)-2019-10-11] [REFERRED TO]
SEEMA SAHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-6-102] [REFERRED TO]
BINOD JHA VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2020-6-48] [REFERRED TO]
RAKESH KUMAR SINHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-1-22] [REFERRED TO]
R. MURUGESAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-7-340] [REFERRED TO]
MOHAN RAO VS. JAWARHARLAL NEHRU UNIVERSITY [LAWS(DLH)-2024-4-68] [REFERRED TO]
AMAR SINGH YADAV VS. UNION OF INDIA [LAWS(J&K)-2022-5-48] [REFERRED TO]
AB. MAJID GURKOO VS. STATE & ORS. [LAWS(J&K)-2015-9-45] [REFERRED TO]
DEVI DASS AND OTHERS VS. STATE OF JAMMU AND KASHMIR AND OTHERS [LAWS(J&K)-2017-2-25] [REFERRED TO]
NARASING S/O GOVIND RAO LASHKARE VS. STATE OF KARNATAKA [LAWS(KAR)-2016-7-169] [REFERRED]
RENUKA SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-6-165] [REFERRED TO]
ROOPA K V VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-420] [REFERRED TO]
CHAMPABEN M PINARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1260] [REFERRED TO]
MATINAHMED SHAKURBHAI BAQUI VS. COMMISSIONER OF TECHNICAL EDUCATION [LAWS(GJH)-2022-7-1764] [REFERRED TO]
PATEL USHABEN KAMLESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-842] [REFERRED TO]
SABI AUGUSTINE VS. STATE OF KERALA [LAWS(KER)-2020-3-311] [REFERRED TO]
M PARAMASIVAM VS. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, TRANSPORT DEPARTMENT, FORT ST , GEORGE, CHENNAI [LAWS(MAD)-2017-9-260] [REFERRED TO]
CATHERINE VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-1-648] [REFERRED TO]
MISBAH UDDIN LASKAR VS. STATE OF ASSAM [LAWS(GAU)-2021-3-46] [REFERRED TO]
BISHESWAR GOGOI VS. STATE OF ASSAM [LAWS(GAU)-2022-4-73] [REFERRED TO]
DIPALI GOGOI BORGOHAIN VS. STATE OF ASSAM AND 4 ORS. [LAWS(GAU)-2022-1-101] [REFERRED TO]
PANDURANG S/O SADASHIV SHRIRAME VS. ZILLA PARISHAD [LAWS(BOM)-2021-12-88] [REFERRED TO]
LALITABAI BHAGWANTRAO WALTURE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-3-12] [REFERRED TO]
SUNIL SHANKARRAO PARLIKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-3-249] [REFERRED TO]
N. SIVAN KURUP VS. KERALA STATE ROAD TRANSPORT CORPORATION [LAWS(KER)-2018-2-876] [REFERRED TO]
V PRAKASH CHANDRAN VS. KERALA GRAMIN BANK REP BY CHAIRMAN (HR WING) [LAWS(KER)-2018-5-4] [REFERRED TO]
UNION OF INDIA VS. AKHILA UMESH [LAWS(KER)-2020-10-46] [REFERRED TO]
P BIJO DAVIES VS. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT [LAWS(KER)-2018-6-259] [REFERRED TO]
V.M. LEYA VS. STATE OF KERALA [LAWS(KER)-2018-9-355] [REFERRED TO]
MADHUBEN THAKARSHI DUTIYA VS. DIRECTOR OF MUNICIPALITIES RAJKOT ZONE [LAWS(GJH)-2022-11-593] [REFERRED TO]
STATE OF U.P. VS. SURESH CHANDRA ASTHANA [LAWS(ALL)-2023-11-11] [REFERRED TO]
CHUNILAL TRIKAMLAL THAKKAR R.D.A.THAKKAR AND S N D VS. SECRETARY [LAWS(GJH)-2017-2-77] [REFERRED TO]
PURSHOTTAM KARSONBHAI SOJITRA & 1 VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2016-6-424] [REFERRED]
VIJAY GOPALRAO KAPADI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-111] [REFERRED TO]
QAMRUNNISHA MOHAMMED HASHIM VS. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS [LAWS(BOM)-2017-12-302] [REFERRED TO]
MANIK CHATTERJEE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-3-89] [REFERRED TO]
GOPAL THAKU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-4-153] [REFERRED TO]
TILAK RAM NETAM S/O LATE SUDARSHAN SINGH NETAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-6-12] [REFERRED TO]
SURAJ LAL CHANDRA VS. SOUTH EASTERN COALFIELDS LIMITED AND ORS. [LAWS(CHH)-2015-3-39] [REFERRED TO]
KALAM PRASAD KASHYAP VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-7-130] [REFERRED TO]
CHHAMAN DEVI DESHMUKH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-6-37] [REFERRED TO]
RENU GUPTA VS. UNIVERSITY OF DELHI AND ORS. [LAWS(DLH)-2015-12-241] [REFERRED TO]
ANANDA S/O. VIKRAM BAVISKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-330] [REFERRED TO]
DR. (MRS.) PARVATHI VENKATESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-41] [REFERRED TO]
MOHAMMAD JAMEEL MOHD. ZAMAN VS. THE AMRAVATI ZILLA PARISHAD [LAWS(BOM)-2016-7-85] [REFERRED TO]
THE CHIEF EXECUTIVE OFFICER VS. BANDU RAMBHAU CHAVAN [LAWS(BOM)-2016-4-156] [REFERRED TO]
ANIL KUMAR VS. DELHI PUBLIC LIBRARY & ORS [LAWS(DLH)-2018-1-196] [REFERRED TO]
P K BAJPAI BOTHA PRASAD RAO I T N VEERARAGHAVAN R KRISHAN VS. UOI [LAWS(DLH)-2018-2-201] [REFERRED TO]
VINOY KUMAR VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-2-243] [REFERRED TO]
JAYANTA KUMAR BAIDYA VS. UNION OF INDIA [LAWS(CAL)-2020-4-11] [REFERRED TO]
SUJOY KUMAR PAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-2-36] [REFERRED TO]
PHOOL SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-11-356] [REFERRED TO]
SAVITRI PATHAK VS. STATE OF U P & OTHERS [LAWS(ALL)-2018-4-78] [REFERRED TO]
PRADESHIK CHIKITSA AVAM SAMUDAYIK SEWA SANGH VS. STATE OF U.P. [LAWS(ALL)-2016-5-200] [REFERRED TO]
BIMAL KUMAR MANNA VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-12-132] [REFERRED]
SANJAY PRADHAN VS. STATE OF ODISHA [LAWS(ORI)-2021-7-36] [REFERRED TO]
WORKMEN OF BOLANI ORES MINES VS. REGIONAL LABOUR COMMISSIONER (CENTRAL) [LAWS(ORI)-2019-1-49] [REFERRED TO]
T. GODWIN VEDANAYAGAM RAJKUMAR VS. GOVERNMENT BOYS HIGHER SECONDARY SCHOOL [LAWS(MAD)-2021-1-377] [REFERRED TO]
R. JEYAPRAKASH VS. EXECUTIVE OFFICER, PALAMEDU TOWN PANCHAYAT [LAWS(MAD)-2021-11-154] [REFERRED TO]
UNION OF INDIA VS. MD. AHMED BAIG [LAWS(ORI)-2024-2-101] [REFERRED TO]
AKSHAYA KUMAR PATRA AND ORS. VS. MANAGING DIRECTOR, ANDHRA PRADESH POWER GENERATION CORPORATION LTD. AND ORS. [LAWS(ORI)-2016-1-35] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED, CORPORATE OFFICE, STATESMAN HOUSE, BHARAKHAMBA ROAD NEW DELHI, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR VS. BSNL PESONAL STAFF ASSOCIATION, KERALA CIRCLE UNIT, REP. BY ITS CIRCLE TREASURER SRI. M.T. SASIDHARA MENON [LAWS(KER)-2015-6-253] [REFERRED TO]
SHAMSHER SINGH VS. UNION OF INDIA [LAWS(HPH)-2024-5-43] [REFERRED TO]
C.P. BABY VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-3-125] [REFERRED TO]
THE CHIEF SECRETARY, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT VS. AMARNATHA SHETTY [LAWS(KER)-2016-7-155] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. S VRINDA ASSISTANT ENGINEER (ELECTRICAL) [LAWS(KER)-2017-1-230] [REFERRED TO]
SHAJI P T VS. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES [LAWS(KER)-2017-6-195] [REFERRED TO]
UNION OF INDIA AND OTHERS VS. CENTRAL ADMINISTRATIVE TRIBUNAL AND ANOTHER [LAWS(P&H)-2017-10-204] [REFERRED TO]
BHARPUR SINGH VS. PRTC AND ORS. [LAWS(P&H)-2015-11-176] [REFERRED TO]
T.VAITHILINGAM VS. BLOCK DEVELOPMENT OFFICER [LAWS(MAD)-2019-7-472] [REFERRED TO]
TAMIL NADU CIVIL SUPPLIES CORPORATION VS. R.GANESHA RAO [LAWS(MAD)-2019-1-285] [REFERRED TO]
TARUN KUMAR SINHA VS. STATE OF BIHAR AND OTHERS [LAWS(PAT)-2017-1-146] [REFERRED TO]
THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVT. OF BIHAR, PATNA VS. GANGADHAR SINGH, SON OF LATE RAM CHARITRA SINGH, RESIDENT OF VILLAGE [LAWS(PAT)-2016-8-95] [REFERRED TO]
PRANAV KANT BABBAN VS. STATE OF BIHAR [LAWS(PAT)-2016-7-201] [REFERRED TO]
KRISHNA MOHAN PATHAK SON OF LATE JAGARNATH PATHAK VS. BIHAR STATE ELECTRICITY BOARD [LAWS(PAT)-2017-2-107] [REFERRED TO]
GEETA DEVI VS. UNION OF INDIA [LAWS(PAT)-2018-1-28] [REFERRED TO]
STATE OF BIHAR AND ORS VS. THAKUR GAJENDRA PRASAD SINHA S/O LATE THAKUR JAI PRAKASH LAL AND ORS [LAWS(PAT)-2016-3-162] [REFERRED TO]
RAJ KUMAR PRASAD VS. THE STATE OF BIHAR [LAWS(PAT)-2016-4-154] [REFERRED TO]
DAYA SHANKAR PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2016-10-144] [REFERRED TO]
NAGENDRA SAHANI S/O LATE MOUJE SAHANI VS. THE STATE OF BIHAR [LAWS(PAT)-2015-4-172] [REFERRED TO]
MD. ASLAM VS. BANK OF INDIA [LAWS(PAT)-2020-12-2] [REFERRED TO]
V THIRUNAVUKKARASU VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-7-726] [REFERRED TO]
JUTHIKA URINDA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(PAT)-2018-9-115] [REFERRED TO]
RAJENDRA MANDAL VS. STATE OF BIHAR AND ORS. [LAWS(PAT)-2019-11-119] [REFERRED TO]
GAURI SHANKAR SINGH, SON OF LATE GARIBA SINGH VS. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA [LAWS(PAT)-2018-2-133] [REFERRED TO]
KANGABAM TOMBA DEVI VS. PRINCIPAL ACCOUNTANT GENERAL [LAWS(MANIP)-2022-7-10] [REFERRED TO]
STATE OF UTTAR PRADESH VS. VIRENDRA BAHADUR KATHERIA [LAWS(SC)-2024-7-60] [REFERRED TO]
PUNAM CHAND RAWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-6-140] [REFERRED TO]
SUSHRI RAJ SRIVASTAVA VS. STATE OF RAJASTHAN & OTHERS [LAWS(RAJ)-2016-3-120] [REFERRED TO]
STATE OF RAJASTHAN VS. BIHARILAL SHARMA [LAWS(RAJ)-2019-10-57] [REFERRED TO]
NARAIN PRASAD SHARMA VS. STATE OF RAJASTHAN & ORS [LAWS(RAJ)-2015-8-241] [REFERRED]
SHIVANI JOSHI VS. STATE BANK OF INDIA [LAWS(P&H)-2024-3-29] [REFERRED TO]
JAGESH DEVI VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2019-7-146] [REFERRED TO]
RAJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-211] [REFERRED TO]
NABENDU BHATTACHERJEE VS. STATE OF TRIPURA [LAWS(TRIP)-2021-4-38] [REFERRED TO]
RAM ASRA AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2018-1-205] [REFERRED TO]
SUNIL CHANDRA LODH VS. TRIPURA ROAD TRANSPORT CORPORATION [LAWS(TRIP)-2020-2-48] [REFERRED TO]
B.LAKSHMA REDDY VS. GOVT. OF A.P. [LAWS(TLNG)-2022-8-97] [REFERRED TO]
S. R. TADVI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-25] [REFERRED TO]
SARALABEN RASHMIKANT DHOLKIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-616] [REFERRED TO]
HORKAMON DORJI VS. UNION OF INDIA [LAWS(GJH)-2022-7-1222] [REFERRED TO]
S THANGARAJ(DIED) VS. SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED, [LAWS(MAD)-2018-3-156] [REFERRED TO]
D A RAMAKRISHNAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-1-250] [REFERRED TO]
RUBBER BOARD VS. S. VEERAPUTHRAN [LAWS(KER)-2020-9-170] [REFERRED TO]
ARAVINDAN C. VS. MANAGING DIRECTOR [LAWS(KER)-2020-11-674] [REFERRED TO]
SREENIVASAN M VS. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT [LAWS(KER)-2018-6-238] [REFERRED TO]
SAJI P CHERIAN W/O T J GEORGE VS. STATE OF KERALA REP BY ADDITIONAL CHIEF SECRETARY [LAWS(KER)-2018-1-161] [REFERRED TO]
STATE OF KERALA, REP. BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF CO VS. K.T. SIVADASAN AND OTHERS [LAWS(KER)-2018-1-628] [REFERRED TO]
V S DEVARAJAN VS. STATE OF KERALA [LAWS(KER)-2018-12-36] [REFERRED TO]
N SIVAN KURUP,S/O NARAYANAN ELAYATH VS. KERALA STATE ROAD TRANSPORT CORPORATION, REP BY CH [LAWS(KER)-2018-2-303] [REFERRED TO]
SRI. SHADAKSHARI VS. THE COMMISSIONER HUBLI DHARWAD MUNICIPAL CORPORATION AND OTHERS [LAWS(KAR)-2018-2-487] [REFERRED TO]
M MOHAN RAO VS. WORKS MANAGER REGIONAL WORKSHOP, K S R T C HASSAN [LAWS(KAR)-2018-3-234] [REFERRED TO]
ABDULKHADAR VS. DIRECTOR, DIRECTORATE OF MUNICIPAL ADMINISTRATION AND ORS. [LAWS(KAR)-2015-4-121] [REFERRED TO]
K NAGESHWARAO VS. STATE OF KARNATAKA [LAWS(KAR)-2015-10-274] [REFERRED]
GANJIGERE VS. HUBLI DHARWAD MUNICIPAL CORPORATION AND OTHERS [LAWS(KAR)-2018-3-562] [REFERRED TO]
ANIL S/O GOVINDRAO KALE VS. MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATION RESEARCH, PUNE [LAWS(BOM)-2017-3-129] [REFERRED TO]
NILKANTH S/O MAHADEORAO NEWALE VS. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, DEPARTMENT OF EDUCATION AND ORS. [LAWS(BOM)-2017-2-73] [REFERRED TO]
DHYABHAI SUNDERBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-10-268] [REFERRED TO]
STATE OF GUJARAT VS. GUNVANTRAI NARMADASHANKAR VYAS [LAWS(GJH)-2018-7-78] [REFERRED TO]
RAMANBHAI B CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-313] [REFERRED TO]
MANOJ KUMAR BASUMATARY VS. STATE OF ASSAM [LAWS(GAU)-2022-5-82] [REFERRED TO]
ADMINISTROR,GURUVAYUR DEVASWOM VS. ARAVINDAN P.C. [LAWS(KER)-2021-3-261] [REFERRED TO]
STATE OF KERALA VS. JAMES PHILIP [LAWS(KER)-2021-3-208] [REFERRED TO]
GANESH PRASAD SINGH VS. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY [LAWS(JHAR)-2018-10-25] [REFERRED TO]
SHASHI BHUSHAN YADAV & ORS VS. STATE OF JHARKHAND & ORS [LAWS(JHAR)-2018-7-144] [REFERRED TO]
VIMLA VS. PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT [LAWS(MPH)-2016-4-52] [REFERRED TO]
KARAN SINGH PARIHAR & ORS VS. STATE OF M.P. & ORS [LAWS(MPH)-2015-4-233] [REFERRED]
RAJARAM JAISWAL VS. THE STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-2-455] [REFERRED TO]
MANOJ SHARMA VS. STATE OF M. P. [LAWS(MPH)-2021-8-87] [REFERRED TO]
BACHHAR SINGH SHARMA VS. STATE OF MADHYA PRADESH PRINCIPAL SECRETARY VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH) [LAWS(MPH)-2022-11-193] [REFERRED TO]
CELORINA DHAN; SYED SEKHAWAT HUSSAIN VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-2-114] [REFERRED TO]
KAILASH NATH SINGH, SON OF LATE MITHILESH SINGH VS. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL SECRETARY [LAWS(JHAR)-2017-12-61] [REFERRED TO]
MOST. SABEYANI LUGUN VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-2-88] [REFERRED TO]
SURESH CHOUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-6-51] [REFERRED TO]
VIDHYAWANTI DEVI VS. STATE OF JHARKHAND & ORS. [LAWS(JHAR)-2017-8-227] [REFERRED TO]
PANDEY NIRANJAN SRIVASTAVA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-1-122] [REFERRED TO]
VIJAY CHANDRA PATHAK VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-2-92] [REFERRED TO]
CHANCHALBEN ANOPSINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-788] [REFERRED TO]
RAJA VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2024-5-4] [REFERRED TO]
MOHD. ISHAAQ BHAT VS. STATE OF J&K & ORS. [LAWS(J&K)-2016-3-64] [REFERRED TO]
ABDUL REHMAN RATHER VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2017-3-75] [REFERRED TO]
D. T. C. VS. RAMESHWAR DAYAL [LAWS(DLH)-2023-1-295] [REFERRED TO]
LOKSHESWAR @ LAKHESWAR DAS VS. ASSAM STATE ELECTRICITY BOARD [LAWS(GAU)-2016-5-90] [REFERRED TO]
DIMBESWAR SAHARIA VS. STATE OF ASSAM AND 4 ORS [LAWS(GAU)-2018-11-16] [REFERRED TO]
NIRU DUTTA VS. STATE OF ASSAM AND 5 ORS [LAWS(GAU)-2018-11-33] [REFERRED TO]
PULI ARUN KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-11-151] [REFERRED TO]
THEODOR EKKA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-116] [REFERRED TO]
BHAIRO PRASAD MISHRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-8-75] [REFERRED TO]
JODHSING NANJIBHAI KAMOL VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-124] [REFERRED TO]
PUNAMKUMAR BHOJWANI VS. ADMINISTRATIVE OFFICER NAGAR PRIMARY EUCATION COMMITTEE & ORS [LAWS(GJH)-2015-9-209] [REFERRED]
SHOBNATH CHAND VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-10-11] [REFERRED TO]
SURAJ RAM KOSLE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-2-203] [REFERRED TO]
BRANCH MANAGER, ALLAHABAD BANK VS. SANGITA MISHRA [LAWS(CHH)-2021-12-30] [REFERRED TO]
DINESH SINGH CHOUHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-10-72] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LIMITED VS. SATNAM SINGH AND ANR [LAWS(DLH)-2018-2-245] [REFERRED TO]
S.K. BHATTACHARYA (VM) RETD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2017-11-304] [REFERRED TO]
JAGDISH PARSAD AND OTHERS VS. UNIVERSITY OF DELHI & OTHERS [LAWS(DLH)-2016-12-180] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LTD VS. RAMDHAN GUPTA AND ANR [LAWS(DLH)-2019-2-195] [REFERRED TO]
DILSHAD ALI VS. UNION OF INDIA [LAWS(DLH)-2019-10-22] [REFERRED TO]
RAJUL P BHATT VS. OF GUJARAT [LAWS(GJH)-2022-4-539] [REFERRED TO]
SHRIDHAR VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-3-85] [REFERRED TO]
SAYYED SHABBIR S/O SAYYED KARIM VS. EXECUTIVE ENGINEER, M.S.E.B. AT SANGAMNER [LAWS(BOM)-2017-11-158] [REFERRED TO]
JAYSHREE TRIMBAK TAKALKAR VS. THE CHIEF EXECUTIVE OFFICER ZP ... [LAWS(BOM)-2017-12-113] [REFERRED TO]
AJAY PAL SINGH VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2017-11-92] [REFERRED TO]
SMT. RAMKALI VS. U.P. POWER CORPORATION LTD. [LAWS(ALL)-2017-4-210] [REFERRED TO]
MUNNI LAL YADAV VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2018-11-260] [REFERRED TO]
SURENDRA BAHADUR SINGH VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-3-368] [REFERRED TO]
SHYAMA RANJAN DIXIT VS. DIST MAGISTRATE/APPOINTING & DISMISSAR AUTHORITY & [LAWS(ALL)-2018-4-188] [REFERRED TO]
ADHIR KUMAR JANA VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2019-5-3] [REFERRED TO]
LIEUTENANT GOVERNOR, A & N ISLANDS VS. YOHANNAN SAJEEVAN [LAWS(CAL)-2021-7-105] [REFERRED TO]
PARVATHI VENKATESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-304] [REFERRED TO]
STATE OF MAHARASHTRA VS. REKHA VIJAY DUBEY [LAWS(BOM)-2021-9-67] [REFERRED TO]
MEERA NARAYAN UNAWANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-2-35] [REFERRED TO]
MAROTI DHONDIBA KASTEWAD VS. THE STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2016-1-267] [REFERRED TO]
RETIRED OFFICIALS ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-7-398] [REFERRED TO]
UNION OF INDIA VS. SUCHITA NINAWE [LAWS(DLH)-2023-11-112] [REFERRED TO]
RAMJI SINGH, SON OF LATE MOHAN SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-12-73] [REFERRED TO]
PARAM HANS JHA, SON OF LATE MADHUKANT JHA, RESIDENT OF PLOT NO : 65, ANAND VIHAR SOCIETY, BHATIA BASTI, P.O. & P.S. VS. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, PROJECT BUILDING, P.O. & P.S. [LAWS(JHAR)-2017-2-16] [REFERRED TO]
DAMU RAM KERAI VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-10-41] [REFERRED TO]
KHAYA ORAON SON OF LATE SUKAR ORAON VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-11-46] [REFERRED TO]
NIL KANTHA MONDAL, SON OF LATE SUBODH KUMAR MONDAL, RESIDENT OF NEW KARMIK NAGAR, P.O. VS. THE STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, HAVING OFFICE AT PROJECT BUILDING, DHURWA, P.O. & P.S. [LAWS(JHAR)-2016-9-90] [REFERRED TO]
ASHOK KUMAR MANDAL, SON OF: LATE GANESH CHANDRA MANDAL, RESIDENT OF: CHANDIL STATION BASTI, P.O: TONKOCHA, P.S.: CHANDIL, DISTRICT VS. THE STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, P.O. & P.S. [LAWS(JHAR)-2016-12-24] [REFERRED TO]
ALI HUSSAIN ANSARI VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-8-15] [REFERRED TO]
RAM SAGAR SAHU VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-6-38] [REFERRED TO]
HARISHCHANDRA JAGANNATH BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-304] [REFERRED TO]
SANJIV KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-12-50] [REFERRED TO]
KAMLA DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-8-182] [REFERRED TO]
VEENA SINGH VS. JHARKHAND STATE FOREST DEVELOPMENT CORPORATION [LAWS(JHAR)-2017-8-212] [REFERRED TO]
TELESPHORE BAGE VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-7-142] [REFERRED TO]
M/S BCCL VS. RAM PATI MISTRY [LAWS(JHAR)-2021-6-43] [REFERRED TO]
STATE OF JHARKHAND VS. NARAYAN MAITY [LAWS(JHAR)-2021-8-66] [REFERRED TO]
K R USHA, W/O RAMANAN VS. STATE OF KERALA [LAWS(KER)-2017-6-167] [REFERRED TO]
USHA RANI DAS VS. STATE OF ASSAM [LAWS(GAU)-2019-2-136] [REFERRED TO]
UNION OF INDIA VS. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL [LAWS(MAD)-2016-11-213] [REFERRED TO]
M.PADMANABHAN VS. THE SUPERINTENDENT OF POLICE [LAWS(MAD)-2016-12-11] [REFERRED TO]
RULDU RAM VS. PUNJAB STATE ELECTRICITY BOARD AND ORS. [LAWS(P&H)-2015-4-570] [REFERRED TO]
HEAD OF DEHRADUN CIRCLE VS. RAKESH BANSAL [LAWS(NCD)-2021-9-34] [REFERRED TO]
OMPRAKASH SHARMA VS. STATE OF M.P. [LAWS(MPH)-2018-3-266] [REFERRED TO]
SITAL KUMAR BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-9-83] [REFERRED TO]
SAMAR CHATTOPADHYAY VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-6-164] [REFERRED TO]
UNION OF INDIA AND ORS. VS. D. JAYARAMU [LAWS(KAR)-2015-10-137] [REFERRED TO]
K.S. RANGANATHA VS. THE MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS. [LAWS(KAR)-2020-11-357] [REFERRED TO]
CHHANDA DUTTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-1-84] [REFERRED TO]
H. N. TREVADIYA VS. GUJARAT WATER SUPPLY AND SEWERAGE BOARD [LAWS(GJH)-2023-4-2601] [REFERRED TO]
LAKHTAR TALUKA NIVRUTT KARMACHARI MANDAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1758] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. DURYODHAN PRAHALAD SAHOO [LAWS(GJH)-2022-8-1192] [REFERRED TO]
UNION OF INDIA VS. K.B. FERNANDES [LAWS(KAR)-2019-10-167] [RERERRED TO]
GHARSHALA SANSTHA VS. JAYSHRIBEN GHANSHYAMLAL BHATT [LAWS(GJH)-2022-9-1045] [REFERRED TO]
K GOPINATHAN PILLAI VS. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERN [LAWS(KER)-2018-4-67] [REFERRED TO]
JOHN K.V VS. STATE OF KERALA [LAWS(KER)-2019-12-76] [REFERRED TO]
GEORGE K.CHACKO VS. KERALA HEALTH RESEARCH AND WELFARE SOCIETY [LAWS(KER)-2020-8-153] [REFERRED TO]
BABY MATHEW VS. RUBBER BOARD [LAWS(KER)-2020-2-153] [REFERRED TO]
STATE OF KERALA VS. V. VIJAYAN [LAWS(KER)-2019-9-66] [REFERRED TO]
P.K.SASI, SENIOR ACCOUNTANT, SUB TREASURY, PIRAVOM VS. STATE OF KERALA [LAWS(KER)-2020-1-135] [REFERRED TO]
THE STATE OF KERALA VS. K.T. SIVADASAN AND OTHERS [LAWS(KER)-2018-1-479] [REFERRED TO]
RAHIMALI RAMJIBHAI HAJIYANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-113] [REFERRED TO]
P.K. IBRAHIM VS. UNION OF INDIA [LAWS(KER)-2020-9-220] [REFERRED TO]
A. JANARTHANAN & ORS. VS. SUPERINTENDING ENGINEER [LAWS(MAD)-2018-1-1185] [REFERRED TO]
AWADESH KUMAR SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-4-147] [REFERRED TO]
HABIB ALI BARBHUIYA VS. STATE OF ASSAM [LAWS(GAU)-2022-4-24] [REFERRED TO]
BAHARUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2023-4-53] [REFERRED TO]
MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED VS. PRABHAKAR S/O GANAPATI NAVGHARE [LAWS(BOM)-2020-10-39] [REFERRED TO]
P. BONGEI PHOM VS. STATE OF NAGALAND [LAWS(GAU)-2023-9-65] [REFERRED TO]
NARESWAR BHARALI VS. STATE OF ASSAM [LAWS(GAU)-2021-2-62] [REFERRED TO]
ALA UDDIN MAZUMDER VS. STATE OF ASSAM [LAWS(GAU)-2021-3-38] [REFERRED TO]
BISWA NATH MEDHI VS. STATE OF ASSAM [LAWS(GAU)-2020-11-6] [REFERRED TO]
BIDYA DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2020-12-9] [REFERRED TO]
PENSIONERS SOCIAL & WELFARE ASSOCIATION, THANE VS. HINDUSTAN PETROLEUM CORPORATION LIMITED, MUMBAI [LAWS(BOM)-2019-5-12] [REFERRED TO]
PUNE ZILLA PARISHAD VS. DATTATRAYA BABURAO DHANLOBHE [LAWS(BOM)-2020-7-33] [REFERRED TO]
RAHIMUN VS. STATE OF U. P. [LAWS(ALL)-2022-8-181] [REFERRED TO]
RAJENDRA PRASAD KUREEL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-5-253] [REFERRED TO]
ALOKE KUMAR SARKAR VS. NATIONAL INSURANCE COMPANY LIMITED & ORS [LAWS(CAL)-2019-2-130] [REFERRED TO]
SURESH ARVIND SHEPHARD VS. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD [LAWS(BOM)-2016-9-94] [REFERRED TO]
U.P. JAL NIGAM AND ORS. VS. URMILA KHARE [LAWS(ALL)-2015-5-286] [REFERRED TO]
UNION OF INDIA VS. VED PRAKASH PATHAK [LAWS(ALL)-2019-7-206] [REFERRED TO]
LATIF UDDIN VS. JOINT DIRECTOR OF EDUCATION VARANASI REGION & OTHERS [LAWS(ALL)-2018-9-61] [REFERRED TO]
GULAB SINGH VS. STATE OF U. P. [LAWS(ALL)-2021-1-81] [REFERRED TO]
RAMVEER SINGH VS. STATE OF U.P [LAWS(ALL)-2021-5-48] [REFERRED TO]
RAJESH KUMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-37] [REFERRED TO]
RAJNI SHRIWAS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-6-137] [REFERRED TO]
HURDANAND PANIGRAHI S/O LATE MURARI LAL PANIGRAHI VS. STATE OF CHHATTISGARH THROUGH SECRETARY [LAWS(CHH)-2018-9-19] [REFERRED TO]
AHIMATBAI UIKE W/O LATE CHAINSINGH UIKE VS. STATE OF CHHATTISGARH THROUGH SECRETARY [LAWS(CHH)-2019-2-56] [REFERRED TO]
JANARDAN GIRI S/O D. GIRI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-3-224] [REFERRED TO]
SHISHU DHAR SHARMA VS. STATE OF CHHATTISGARHLABIC [LAWS(CHH)-2018-10-203] [REFERRED TO]
BHAGIRATHI ADILE S/O MAHAJAN ADILE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-5-57] [REFERRED TO]
KHORBAHRA PRASAD KAUSHIK VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-6-73] [REFERRED TO]
SURENDRA SINGH VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2017-3-48] [REFERRED TO]
SUBHASHINI PANIGRAHI W/O VISHWANATH PANIGRAHI VS. JOINT DIRECTOR [LAWS(CHH)-2018-10-69] [REFERRED TO]
ABDULKADIR SULTANMIYA LADMAN VS. GOVERTMNET OF GUJARAT AND ORS. [LAWS(GJH)-2016-2-138] [REFERRED TO]
MUKESH JASWANTRAI JOSHI VS. BHAVNAGAR MUNICIPAL CORPORATION [LAWS(GJH)-2016-8-134] [REFERRED]
BABUBHAI BACHUBHAI PATEL VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2018-6-20] [REFERRED TO]
STATE OF GUJARAT VS. D.T. ACHARYA [LAWS(GJH)-2018-9-147] [REFERRED TO]
RAMKRISHNA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-93] [REFERRED TO]
NARAYAN JAGOJI KAREMORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-66] [REFERRED TO]
M. JAYAMMA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-8-39] [REFERRED TO]
MALTI SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-11-244] [REFERRED TO]
HIGH COURT OF PUNJAB & HARYANA & ORS VS. JAGDEV SINGH [LAWS(SC)-2016-7-57] [REFERRED TO]
M. HANUMANTHA RAO VS. KARIMNAGAR DIST COOP CENTRAL BANK [LAWS(TLNG)-2019-10-53] [REFERRED TO]
MEKHA RAM VS. STATE OF RAJASTHAN [LAWS(SC)-2022-3-91] [REFERRED TO]
JAGDISH PRASAD SINGH VS. STATE OF BIHAR [LAWS(SC)-2024-8-23] [REFERRED TO]
MD. SIRAJUL ISLAM CHOUDHURY VS. STATE OF TRIPURA [LAWS(TRIP)-2019-6-42] [REFERRED TO]
SURINDER NATH PANCHAYAT SECRETARY (RETD. ) PANCHAYAT SAMITI SANOUR VS. STATE OF PUNJAB [LAWS(P&H)-2019-3-381] [REFERRED TO]
KRISHNA KUMARI VS. STATE OF HARYANA [LAWS(P&H)-2019-7-110] [REFERRED TO]
GURMAIL SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-1-37] [REFERRED TO]
JASPAL SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-8-109] [REFERRED TO]
HARISH KUMAR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-11-14] [REFERRED TO]
BHARAT SINGH VS. RAJASTHAN STATE WAREHOUSING CORPN. [LAWS(RAJ)-2019-7-341] [REFERRED TO]
RAMESH CHAND VS. THE STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2016-7-261] [REFERRED TO]
THE STATE OF RAJASTHAN VS. MALIRAM [LAWS(RAJ)-2017-1-234] [REFERRED TO]
SHARAD CHAND NAGAR VS. AJMER VIDHYUT VITRAN NIGAM LIMITED [LAWS(RAJ)-2022-9-141] [REFERRED TO]
UNION OF INDIA VS. NORAT MAL [LAWS(RAJ)-2020-2-38] [REFERRED TO]
KAMAL NAYAN PRASAD SINGH VS. BIHAR STATE ELECTRICITY BOARD, BAILEY ROAD, PATNA [LAWS(PAT)-2017-4-124] [REFERRED TO]
UDAY SHANKAR PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2017-7-81] [REFERRED TO]
NITYANAND CHAUDHARY & ORS VS. BRAJ KISHORE CHAUDHARY & ORS [LAWS(PAT)-2017-7-104] [REFERRED TO]
RAM BALI MISHRA VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-2-252] [REFERRED TO]
DUKHI SINGH VS. BIHAR STATE ELECTRICITY BOARD [LAWS(PAT)-2016-6-91] [REFERRED TO]
BHULAN KUMAR SHRIVASTAVA VS. STATE OF BIHAR [LAWS(PAT)-2016-6-157] [REFERRED TO]
STATE OF BIHAR VS. MD NASIRUDDIN S/O LATE ABDUL HAMEED [LAWS(PAT)-2016-6-88] [REFERRED TO]
K. THOMPSON VS. ACCOUNTANT GENERAL AND OTHERS [LAWS(MAD)-2018-2-937] [REFERRED TO]
UNION OF INDIA VS. BIJOY KUMAR [LAWS(PAT)-2021-12-28] [REFERRED TO]
UMESH PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2022-11-79] [REFERRED TO]
V.VELMURUGAN VS. STATE OF TAMILNADU [LAWS(MAD)-2019-6-305] [REFERRED TO]
M.JANAKI VS. DISTRICT TREASURY OFFICER [LAWS(MAD)-2019-6-484] [REFERRED TO]
D.MARTIN JOHN VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2020-12-273] [REFERRED TO]
K. YANGLA VS. STATE OF MANIPUR [LAWS(MANIP)-2024-4-2] [REFERRED TO]
CHANAMBAM THOIBA SINGH VS. BHARAT SANCHAR NIGAM LIMITED [LAWS(MANIP)-2019-2-4] [REFERRED TO]
SARAT KUMAR SAMAL VS. STATE OF ODISHA [LAWS(ORI)-2016-12-47] [REFERRED TO]
BHANWAR SINGH VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-261] [REFERRED TO]
R B DUBEY VS. STATE OF M P [LAWS(MPH)-2019-9-72] [REFERRED TO]
M. JAYARAMAN VS. DISTRICT ADI-DRAVIDAR WELFARE OFFICER COLLECTORATE, CUDDALORE [LAWS(MAD)-2019-2-440] [REFERRED TO]
V THANIGAIMALAI VS. ENGINEER-IN-CHIEF WRO & CHIEF ENGINEER (GENERAL) [LAWS(MAD)-2020-10-77] [REFERRED TO]
S. MARIAPPAN VS. STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2020-10-402] [REFERRED TO]
S. AMAN BEEVI VS. MADURAI CORPORATION [LAWS(MAD)-2020-3-280] [REFERRED TO]
RAM PARAM PURUSHOTTAM S/O LATE RAMCHANDRA PRASAD VS. STATE OF BIHAR; UNDER SECRETARY, MINES AND GEOLOGY DEPARTMENT; DIRECTOR, MINES AND GEOLOGY DEPARTMENT; MINERAL DEVELOPMENT OFFICER [LAWS(PAT)-2016-8-77] [REFERRED]
SANTOSH KUMAR GHOSH, S/O LATE BISHUNDEV SINGH, RESIDENT OF VILLAGE + P.O. VS. THE UNION OF INDIA [LAWS(PAT)-2016-7-120] [REFERRED TO]
RAM PARAM PURUSHOTTAM VS. THE STATE OF BIHAR [LAWS(PAT)-2016-11-87] [REFERRED TO]
MOHAN JHA VS. STATE OF BIHAR [LAWS(PAT)-2015-10-125] [REFERRED TO]
KUSUM LAL YADAV VS. CHANCELLOR OF UNIVERSITIES OF BIHAR [LAWS(PAT)-2019-1-223] [REFERRED TO]
SUSHILA DEVI VS. STATE OF BIHAR & OTHERS [LAWS(PAT)-2018-3-479] [REFERRED TO]
RABINDRA NATH MISHRA VS. STATE OF BIHAR [LAWS(PAT)-2019-5-109] [REFERRED TO]
KALAWATI DEVI VS. UNION OF INDIA [LAWS(PAT)-2019-7-4] [REFERRED TO]
CHANDRAWATI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2019-9-22] [REFERRED TO]
O.P.GULATI VS. STATE BANK OF PATIALA & ANOTHER [LAWS(P&H)-2019-10-149] [REFERRED TO]
JASWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-3-209] [REFERRED TO]
S.P. ARORA VS. STATE OF HARYANA [LAWS(P&H)-2019-5-217] [REFERRED TO]
MADAN LAL GUPTA VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-152] [REFERRED TO]
KEWAL SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-5-302] [REFERRED TO]
SURINDER KUMARI AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2017-9-19] [REFERRED TO]
CHAU KHEWSENG SINGTHI VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2017-5-166] [REFERRED TO]
PUSHPA MAHANTA VS. STATE OF ASSAM [LAWS(GAU)-2017-6-70] [REFERRED TO]
DESH RAJ NEHRIA VS. RAJINDER PARSAD DHIMAN AND OTHERS [LAWS(HPH)-2016-6-25] [REFERRED TO]
DURGA DASS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-8-53] [REFERRED TO]
KAUSHALYA PATLE VS. STATE OF M P & OTHERS [LAWS(MPH)-2018-2-448] [REFERRED TO]
RAJ KUMAR SINGH VS. THE STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-2018-8-432] [REFERRED TO]
VANLALVUANA VS. SECRETARY OF MIZORAM [LAWS(GAU)-2015-9-138] [REFERRED]
K.V.AJITH KUMAR VS. STATE OF KERALA [LAWS(KER)-2017-6-409] [REFERRED TO]
STATE OF MANIPUR VS. S.PAISO [LAWS(MANIP)-2019-4-21] [REFERRED TO]
POTSANGBAM VICTORIA DEVI VS. UNION OF INDIA [LAWS(MANIP)-2022-9-4] [REFERRED TO]
KHAZAN CHAND AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-10-208] [REFERRED TO]
PREM LATA VS. STATE OF HARYANA & OTHERS [LAWS(P&H)-2016-9-260] [REFERRED TO]
K. GANESAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-9-86] [REFERRED TO]
C. SELVAMANI VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-9-88] [REFERRED TO]
S. KRISHNAMURTHY VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2023-1-158] [REFERRED TO]
BANWARI LAL VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-5-246] [REFERRED TO]
NAIN SINGH VS. RSRTC AND ORS. [LAWS(RAJ)-2015-4-1] [REFERRED TO]
SURENDRA SINGH AND OTHERS VS. UNION OF INDIA AND ANOTHERS [LAWS(RAJ)-2018-1-477] [REFERRED TO]
UNION OF INDIA VS. M. MAHESHWAR [LAWS(TLNG)-2021-11-168] [REFERRED TO]
UNION OF INDIA VS. CHANDRA PRAKASH YADAV [LAWS(RAJ)-2022-1-63] [REFERRED TO]
DHARINDRA REANG VS. STATE OF TRIPURA [LAWS(TRIP)-2019-12-69] [REFERRED TO]
THOMAS DANIEL VS. STATE OF KERALA [LAWS(SC)-2022-5-1] [REFERRED TO]
SASIKALA DEVI. P VS. STATE OF KERALA [LAWS(SC)-2023-4-120] [REFERRED TO]
CHETNA ANAND VS. UNIVERSITY GRANT COMMISSION AND ORS. [LAWS(UTN)-2015-10-16] [REFERRED TO]
BHUPAL SINGH JALAL VS. UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS [LAWS(UTN)-2019-4-63] [REFERRED TO]
RATURAM BHAGAT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-4-129] [REFERRED TO]
SHANKAR NARAYAN CHAKRAWARTY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-1-118] [REFERRED TO]
ASHOK KUMAR PANDEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-1-92] [REFERRED TO]
UNION OF INDIA VS. PURAN CHANDRA MANDI RED. LAB ASSISTANT [LAWS(CHH)-2021-12-51] [REFERRED TO]
STATE OF CHHATTISGARH VS. S.S. THAKUR [LAWS(CHH)-2020-2-4] [REFERRED TO]
RADHA KORRAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-1-171] [REFERRED TO]
HARISHANKAR SHRIVASTAVA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-3-225] [REFERRED TO]
VIJENDRA KUMAR NEHRU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-4-172] [REFERRED TO]
KUSH KUMAR MISHRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-5-107] [REFERRED TO]
G G PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-161] [REFERRED TO]
MAHESHKUMAR L THAKER VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-178] [REFERRED TO]
SUMAN RAM DHERHE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-39] [REFERRED TO]
DR.RAVINDRA S/O. SHAMRAO DARUNTE VS. THE STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2017-3-125] [REFERRED TO]
SHILPA LILADHAR TAYARE VS. MUNICIPAL CORPORATION OF GREATER MUMBAI THROUGH COMMISSIONER [LAWS(BOM)-2018-11-77] [REFERRED TO]
BABULAL PURUSHOTTAMDAS BOSIA VS. CHIEF OFFICER [LAWS(GJH)-2017-6-157] [REFERRED TO]
BIPIN V. VAYDA VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2016-9-177] [REFERRED TO]
VIMAL H. BHATT VS. GUJARAT MARITIME BOARD [LAWS(GJH)-2017-3-512] [REFERRED TO]
P G KOTAK VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-9-249] [REFERRED]
PRAVINBHAI KANTILAL GANATRA VS. STATE OF GUJARAT [LAWS(GJH)-2016-10-86] [REFERRED TO]
UNION OF INDIA AND OTHERS VS. B. JANAKI RAMA RAO [LAWS(APH)-2018-7-48] [REFERRED TO]
DIPENDRA NATH THAKURIA AND ORS. VS. ASSAM STATE ELECTRICITY BOARD AND ORS. [LAWS(GAU)-2015-8-25] [REFERRED TO]
SUNIL S/O GOPALRAO PANDE VS. THE AMRAVATI ZILLA PARISHAD [LAWS(BOM)-2016-7-86] [REFERRED TO]
NATIONAL CAPITAL TERRITORY OF DELHI & ANR. VS. VEENU GROVER [LAWS(DLH)-2017-1-228] [REFERRED TO]
SANJAY VISHWANATH RANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-202] [REFERRED TO]
SHIVAJI TULSIRAM PACHPUTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-35] [REFERRED TO]
SUNANDA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-67] [REFERRED TO]
BABAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-382] [REFERRED TO]
VIRENDRA BAHADUR KATHERIA VS. STATE OF U P AND OTHERS [LAWS(ALL)-2018-2-77] [REFERRED TO]
KALLU VS. STATE OF U P THRU SECY SECONDARY EDU CIVIL SECTT LKO & ORS [LAWS(ALL)-2019-4-29] [REFERRED TO]
RAM SANJEEVAN SHUKLA VS. STATE OF U P THRU SECY AGRICULTURE CIVIL SECTT LKO & ORS [LAWS(ALL)-2018-4-124] [REFERRED TO]
RAJENDRA SINGH SENGAR VS. STATE OF U.P. [LAWS(ALL)-2020-1-144] [REFERRED TO]
KHALIDA NESAT VS. STATE OF U.P. [LAWS(ALL)-2020-1-40] [REFERRED TO]
JHARNA CHAKRABORTY VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-3-185] [REFERRED TO]
THE STATE OF KARNATAKA AND ORS. VS. H.S. RAMAKRISHNA AND ORS. [LAWS(KAR)-2016-2-249] [REFERRED TO]
UNION OF INDIA AND ORS. VS. ASHWATHANARAYANA K.L. AND ORS. [LAWS(KAR)-2016-3-10] [REFERRED TO]
SMT. K.A. DAMAYANTHI AND ANOTHER VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-11-38] [REFERRED TO]
M ABDULLA VS. KERALA WATER AUTHORITY REPRESENTED BY MANAGING DIRECTOR [LAWS(KER)-2018-6-204] [REFERRED TO]
K B RAVIKUMAR VS. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT [LAWS(KER)-2018-7-456] [REFERRED TO]
N. GOPI ASARI VS. UNION OF INDIA [LAWS(KER)-2018-2-588] [REFERRED TO]
VINOD JASMATBHAI RUPAPARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-1094] [REFERRED TO]
PARGI NISHABEN VELJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-1676] [REFERRED TO]
RAVJIBHAI GAGJIBHAI BALONDRA VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1028] [REFERRED TO]
SOMAPPA VS. REGISTRAR, KARNATAKA UNIVERSITY, PAVATENAGAR, DHAR [LAWS(KAR)-2018-3-374] [REFERRED TO]
G. SENTHIL VS. THE STATE EXPRESS TRANSPORT CORPORATION [LAWS(MAD)-2020-7-438] [REFERRED TO]
STATE OF U.P VS. MOHD. JANBAZ ALAM [LAWS(ALL)-2023-4-98] [REFERRED TO]
UNION OF INDIA VS. ANOOP KUMAR UPADHYAY [LAWS(DLH)-2024-2-49] [REFERRED TO]
DAVINDER BHARDWAJ VS. MINI KHANNA [LAWS(DLH)-2023-4-45] [REFERRED TO]
ABDUL REHMAN SHEIKH VS. STATE OF JK [LAWS(J&K)-2019-4-124] [REFERRED TO]
MRINAL KANTI ACHARYYA VS. STATE OF ASSAM [LAWS(GAU)-2020-12-12] [REFERRED TO]
WALMIK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-85] [REFERRED TO]
KIRAN KIRIT SOLANKI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-166] [REFERRED TO]
OIL INDIA LTD VS. JATIN CHANDRA SARMAH [LAWS(GAU)-2024-2-80] [REFERRED TO]
NAMAR ALI BARBHUIYA VS. STATE OF ASSAM [LAWS(GAU)-2023-4-60] [REFERRED TO]
HIRANYA KUMAR BORA VS. STATE OF ASSAM [LAWS(GAU)-2021-9-18] [REFERRED TO]
CHANDRAPRAKASH S/O SAMESINGH VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2017-4-177] [REFERRED TO]
S. RATHINAM VS. THE DIRECTOR AND ORS. [LAWS(MAD)-2017-2-12] [REFERRED TO]
STATE OF JHARKHAND THROUGH DEPUTY SECRETARY, RURAL DEVELOPMENT DEPARTMENT VS. ASHOK KUMAR, S/0 SHEO KUMAR LAL [LAWS(JHAR)-2017-8-95] [REFERRED TO]
PREM KUMAR SRIVASTAVA VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2018-4-157] [REFERRED TO]
UDAY SHANKAR UPADHYAY VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-6-22] [REFERRED TO]
DINESH PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-11-34] [REFERRED TO]
STATE OF JHARKHAND VS. ABDUL QAYUM [LAWS(JHAR)-2020-12-52] [REFERRED TO]
ANANT KUMAR SAH VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-1-3] [REFERRED TO]
KHALID HUSSAIN VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-1-32] [REFERRED TO]
MAGANLAL MAVJI ADHAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-191] [REFERRED TO]
DISTRICT COLLECTOR VS. V ANANTHAKRISHNAN [LAWS(MAD)-2018-9-137] [REFERRED TO]
SITA RAM AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-5-124] [REFERRED TO]
PUNI CHAND VS. COMMISSIONER-CUM-SECRETARY (REVENUE) AND OTHERS [LAWS(HPH)-2015-5-188] [REFERRED]
SRINAGA T M RAJAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-783] [REFERRED TO]
SHANKAR KUMAR VS. MANAGING DIRECTOR [LAWS(KAR)-2022-7-1550] [REFERRED TO]
LALIT CHANDRA DUTTA VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-2016-6-45] [REFERRED TO]
H.P. STATE ELECTRICITY BOARD LTD. AND ANR. VS. BAINI PRASHAD SHARMA [LAWS(HPH)-2016-3-100] [REFERRED TO]
ADMINISTRATOR, NOTIFIED AREA COMMITTEE AND ORS. VS. RAM RATTAN AND ORS. [LAWS(J&K)-2015-4-16] [REFERRED TO]
K.V. VIDYALATHA VS. ASSISTANT EDUCATIONAL OFFICER, VALAPPAD AND ORS. [LAWS(KER)-2015-4-92] [REFERRED TO]
OMANA VS. STATE OF KERALA [LAWS(KER)-2015-8-155] [REFERRED TO]
KASARAGOD DISTRICT CO-OPERATIVE BANK LTD. VS. RADHA K.A. AND ORS. [LAWS(KER)-2016-1-21] [REFERRED TO]
DINESH SHANKAR N.T. VS. STATE OF KERALA [LAWS(KER)-2016-7-136] [REFERRED TO]
UNION OF INDIA VS. G.BALAKRISHNA PILLAI [LAWS(KER)-2017-10-386] [REFERRED TO]
BAHADUR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-4-69] [REFERRED TO]
JAI LAL KANTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-25] [REFERRED TO]
T J RADHAKRISHNAN VS. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT OF KERALA [LAWS(KER)-2017-3-154] [REFERRED TO]
A.A. APHRAIM VS. RAJIV RANJAN [LAWS(KER)-2024-7-1] [REFERRED TO]
KRISHNAN KUTTY VS. STATE OF KERALA [LAWS(KER)-2022-8-318] [REFERRED TO]
UNIVERSITY OF CALICUT VS. C. RAJENDRAN [LAWS(KER)-2022-6-35] [REFERRED TO]
SURINDER KUMAR KANSAL VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-502] [REFERRED TO]
PARDEEP KUMAR VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-7-370] [REFERRED TO]
RAVINDER PAUL MALHI AND ORS. VS. PUNJAB WATER RESOURCES MANAGEMENT & DEVELOPMENT CORPORATION LIMITED AND ORS. [LAWS(P&H)-2015-12-108] [REFERRED TO]
VEENA RANI VS. STATE OF PUNJAB & OTHERS [LAWS(P&H)-2016-6-113] [REFERRED TO]
UJJAL MUKHERJEE AND ORS. VS. NATIONAL INFORMATICS CENTRE SERVICES INC. (NICSI) [LAWS(DLH)-2015-10-173] [REFERRED TO]
GOPAL G. VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-809] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. SIRI KRISHAN [LAWS(DLH)-2019-8-80] [REFERRED TO]
UNION OF INDIA VS. MADHUKAR R. KAMBLE [LAWS(KAR)-2019-10-25] [REFERRED TO]
V R PREMALATHA W/O GOPALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2018-6-250] [REFERRED TO]
ASST. GENERAL MANAGER AND ORS. VS. P. VASUDEVAN PILLAI AND ORS. [LAWS(KER)-2018-1-435] [REFERRED TO]
P. VASUDEVAN PILLAI AND ORS. VS. ASST. GENERAL MANAGER AND ORS. - [LAWS(KER)-2018-1-545] [REFERRED TO]
C JEBAMANI VS. BRANCH MANAGER STATE BANK OF INDIA [LAWS(MAD)-2018-3-39] [REFERRED TO]
SWAMI SWAROOP VS. M. D. (RURAL) U. P. JAL NIGAM LKO. [LAWS(ALL)-2023-1-136] [REFERRED TO]
T BASAPPA VS. DIRECTOR MUNICIPAL ADMINISTRATION DEPARTMENT; ASSISTANT CONTROLLER [LAWS(KAR)-2016-3-387] [REFERRED]
COMMISSIONER AND DIRECTOR OF SERICULTURE VS. C VANAJA [LAWS(KAR)-2016-7-153] [REFERRED]
PATAN DISTRICT PANCHAYAT VS. S. V. DAVE [LAWS(GJH)-2021-8-58] [REFERRED TO]
SEVANTIBHAI DALSUKHBHAI PANCHAL VS. ANAMIKBHAI KANTILAL SHAH [LAWS(GJH)-2021-11-62] [REFERRED TO]
STATE OF GUJARAT VS. DINESH BAMJIBHAI SUREJA [LAWS(GJH)-2021-4-163] [REFERRED TO]
PATEL USHABEN KAMLESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-1112] [REFERRED TO]
RAMKRISHNA S/O NARAYAN GHUGE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-310] [REFERRED TO]
VILAS PANDURANG MARKANDE EKNATH KUTIR VS. REGIONAL LABOUR COMMISSIONER (CENTRAL) MUMBAI SHRAM RAKSHA BHAVAN [LAWS(BOM)-2018-11-158] [REFERRED TO]
HAI MUJAHID EKBAL ABDUL SIDDIQUI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-10-359] [REFERRED TO]
PRAMILA MANOHAR PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-11-46] [REFERRED TO]
MADAN CHANDRA NEOG VS. STATE OF ASSAM [LAWS(GAU)-2021-2-70] [REFERRED TO]
MAHODAR KALITA VS. STATE OF ASSAM [LAWS(GAU)-2021-3-26] [REFERRED TO]
BIMALA BARMAN VS. STATE OF ASSAM [LAWS(GAU)-2021-3-30] [REFERRED TO]
KALPANA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-2-168] [REFERRED TO]
AMBIKA PRASAD VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-11-106] [REFERRED TO]
SURESH MAHATA & ORS VS. CHAIRMAN-CUM-MANAGING DIRECTOR [LAWS(CAL)-2019-4-81] [REFERRED TO]
ASOK KUMAR PAHARI VS. STATE WEST BENGAL [LAWS(CAL)-2020-1-21] [REFERRED TO]
NARAYAN CHANDRA GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-1-81] [REFERRED TO]
BISWANATH BERA VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-1-82] [REFERRED TO]
NIHARKANA DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-2-50] [REFERRED TO]
LATA GAJANAN WANKHEDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-165] [REFERRED]
DR. NANDKUMAR S/O GANPATRAO KHADKE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-8-87] [REFERRED TO]
RAJARAM S/O. NAMDEO SUDKE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-2-12] [REFERRED TO]
UJWALA VS. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [LAWS(BOM)-2016-3-104] [REFERRED TO]
UNION OF INDIA VS. SHRI NASIRUDDIN SADRUDDIN [LAWS(BOM)-2016-6-41] [REFERRED TO]
INDRAJIT SEN VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-9-50] [REFERRED TO]
BALDAU PRASAD SAO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-10-48] [REFERRED TO]
RAJENDRA KUMAR SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-38] [REFERRED TO]
VANDANA JHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-1-87] [REFERRED TO]
ROHIT KUMAR SINHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-5-118] [REFERRED TO]
JAWAKIM XALXO S/O S. XALXO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-3-120] [REFERRED TO]
SANGITA MISHRA VS. STATE OF CHHATTISGARHLABIC [LAWS(CHH)-2018-10-224] [REFERRED TO]
I. J. TRIPATHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-2-73] [REFERRED TO]
S B KARELIYA & 20 VS. EXECUTIVE ENGINEER & 3 [LAWS(GJH)-2016-3-333] [REFERRED]
DISTRICT DEVELOPMENT OFFICER VS. B B POTALIA [LAWS(GJH)-2018-8-376] [REFERRED TO]
SWAPAN ROY CHOWDHURY VS. UNION OF INDIA & ANR. [LAWS(DLH)-2017-5-408] [REFERRED TO]
T N VEERARAGHAVAN VS. UNION OF INDIA AND ANR. [LAWS(DLH)-2018-11-161] [REFERRED TO]
SUNIL SACHDEVA VS. UNION OF INDIA [LAWS(DLH)-2017-1-242] [REFERRED TO]
STATE OF U P VS. HARISH CHANDRA SINGHAL & ANR [LAWS(ALL)-2018-4-174] [REFERRED TO]
JAMUNA PRASAD KUSHWAHA VS. STATE OF U.P. [LAWS(ALL)-2019-8-251] [REFERRED TO]
JAGANNATH PRASAD TRIPATHI VS. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW & 6 OTHERS [LAWS(ALL)-2016-8-314] [REFERRED TO]
BARE LAL UPADHYAY VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-219] [REFERRED TO]
SATYA PRAKASH VS. STATE [LAWS(ALL)-2016-7-251] [REFERRED]
EX. ASI (M), SURESH KUMAR AWASTHI VS. STATE OF U. P. [LAWS(ALL)-2021-8-35] [REFERRED TO]
JAGAT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2018-9-79] [REFERRED TO]
KRISHNA DEVI VS. STATE BANK OF INDIA AND ANOTHER [LAWS(P&H)-2019-12-155] [REFERRED TO]
KAHAN SINGH VS. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS [LAWS(P&H)-2019-12-208] [REFERRED TO]
JAGDISH RAJ VS. PUNJAB STATE POWER CORPORATION LIMITED [LAWS(P&H)-2019-8-189] [REFERRED TO]
SUMITRA DEVI VS. MANAGER, PUNJAB NATIONAL BANK AND OTHERS [LAWS(P&H)-2017-3-283] [REFERRED TO]
S.S. GURAYA VS. UNION OF INDIA [LAWS(P&H)-2017-3-324] [REFERRED TO]
K.HANUMANTHA RAO VS. HIGH COURT OF JUDICATURE [LAWS(TLNG)-2022-4-80] [REFERRED TO]
UNION OF INDIA AND ORS. VS. A. SREEDHAR AND ORS. [LAWS(TLNG)-2020-2-181] [REFERRED TO]
MD. ABUL QASIM VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-12-54] [REFERRED TO]
STATE OF JHARKHAND VS. PRAMOD KUMAR [LAWS(JHAR)-2019-9-149] [REFERRED TO]
PARAS RABIDAS VS. JHARKHAND STATE ELECTRICITY BOARD [LAWS(JHAR)-2017-7-266] [REFERRED TO]
DAYA PATRA PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-9-31] [REFERRED TO]
GOPAL PRASAD VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2017-10-101] [REFERRED TO]
K.P.SHANMUGAM VS. THE COMMISSIONER VELLAKOIL MUNICIPALITY [LAWS(MAD)-2016-8-55] [REFERRED TO]
L. GURUNATHAN VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2016-10-112] [REFERRED TO]
P. NIRMAL NESAKUMAR VS. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT, NAGERCOIL [LAWS(MAD)-2016-11-167] [REFERRED TO]
L CLASSIC MARY VS. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY [LAWS(MAD)-2017-1-389] [REFERRED TO]
RAJENDRA SINGH NEGI VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2019-2-38] [REFERRED TO]
T.S.SOMASUNDRAM VS. THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-6-873] [REFERRED TO]
S.SAMUVEL @ VELUSAMY VS. COMMISSIONER [LAWS(MAD)-2019-10-93] [REFERRED TO]
T.M. KUMARASWAMI VS. SECRETARY TO GOVERNMENT, FINANCE (P.C.) DEPARTMENT [LAWS(MAD)-2019-2-527] [REFERRED TO]
SUDHIR KACHHAP VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-8-186] [REFERRED TO]
ASHOK KUMAR BISWAS VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-9-103] [REFERRED TO]
MADAN MOHAN JHA VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2016-1-87] [REFERRED TO]
UNION OF INDIA VS. NARENDRA BHUSHAN SHARMA [LAWS(RAJ)-2020-7-93] [REFERRED TO]
UNION OF INDIA VS. CENTRAL ADMINISTRATIVE TRIBUNAL [LAWS(RAJ)-2017-2-319] [REFERRED TO]
PRANAY PALLAV TRIPATHI VS. STATE OF M.P. [LAWS(MPH)-2024-7-5] [REFERRED TO]
THIMMAPPA Y.D AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-7-235] [REFERRED TO]
RUKMINAMMA R H W/O RAMANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2016-8-141] [REFERRED]
R.JEGATHEESWARAN VS. ASSISTANT DIRECTOR OF LOCAL FUND AUDIT [LAWS(MAD)-2021-7-357] [REFERRED TO]
RAMAN SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-1-263] [REFERRED TO]
RAJENDRA PRASAD PANDEY VS. THE STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-2-453] [REFERRED TO]
STATE OF MADHYA PRADESH & OTHERS VS. JAGDISH PRASAD DUBEY [LAWS(MPH)-2017-10-259] [REFERRED TO]
RAMDAYAL SAXSENA VS. PUBLIC HEALTH AND FAMILY [LAWS(MPH)-2017-6-3] [REFERRED TO]
RAMNARAYAN SHARMA VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2017-3-40] [REFERRED TO]
RUPA PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2023-7-31] [REFERRED TO]
KAILASH BHUSHAN TIWARI VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2021-2-12] [REFERRED TO]
LAL BAHADUR SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2021-3-69] [REFERRED TO]
SRIKANT DUBEY VS. STATE OF BIHAR [LAWS(PAT)-2019-7-126] [REFERRED TO]
STATE OF BIHAR VS. SARASWATI KUMARI [LAWS(PAT)-2017-5-95] [REFERRED TO]
BIRENDRA NATH TIWARI VS. STATE OF BIHAR [LAWS(PAT)-2019-4-105] [REFERRED TO]
DR.RAJENDRA PRASAD SINHA VS. RAJENDRA AGRICULTURE UNIVE [LAWS(PAT)-2019-1-250] [REFERRED TO]
BHARAT SINGH VS. THE UNION OF INDIA [LAWS(PAT)-2018-3-67] [REFERRED TO]
KRISHNA NANDAN PRASAD AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-12-108] [REFERRED TO]
DAYA NAND PANDIT VS. STATE OF BIHAR [LAWS(PAT)-2015-3-121] [REFERRED TO]
PRINCIPAL ACCOUNTANT GENERAL VS. KANGABAM TOMBA DEVI [LAWS(MANIP)-2022-12-12] [REFERRED TO]
KIRAN SRIVASTAVA VS. ALLAHABAD BANK AND ORS. [LAWS(JHAR)-2020-6-56] [REFERRED TO]
LAKSHMI NARAYAN SINHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-12-70] [REFERRED TO]
BIBHUTI PRASAD SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-7-92] [REFERRED TO]
RAJBALI RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-3-88] [REFERRED TO]
SANJAY KUMAR JHA, S/O LATE KAMLAKANT JHA VS. STATE OF JHARKHAND & ORS. [LAWS(JHAR)-2017-6-138] [REFERRED TO]
DILIP KUMAR MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-7-356] [REFERRED TO]
SIKENDER MANDAL, SON OF PARMESHWAR MANDAL VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2017-8-248] [REFERRED TO]
K N PATHAK VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-2-50] [REFERRED TO]
ANIL KUMAR SINHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-11-59] [REFERRED TO]
AMBIKA PRASAD VS. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY/ SECRETARY [LAWS(JHAR)-2017-12-99] [REFERRED TO]
MAULESHWARI GOPE VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-11-67] [REFERRED TO]
DURYODHAN PRAHALAD SAHOO VS. FOOD CORPORATION OF INDIA [LAWS(GJH)-2019-3-139] [REFERRED TO]
A. GOJENDRA SHARMA AND ORS. VS. THE PRINCIPAL SECRETARY/COMMISSIONER/SECRETARY (EDN./S), GOVT. OF MANIPUR AND ORS. [LAWS(MANIP)-2015-12-1] [REFERRED TO]
K. LAKSHMI VS. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT, CHEPAUK, CHENNAI [LAWS(MAD)-2020-12-192] [REFERRED TO]
K. MAALAI VS. GOVT. OF TAMILNADU [LAWS(MAD)-2019-6-506] [REFERRED TO]
SUBBURAJ VS. ACCOUNTANT GENERAL, GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-6-499] [REFERRED TO]
K.SENTHUR PANDIAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-487] [REFERRED TO]
N. RAMALINGAM VS. CHIEF ENGINEER [LAWS(MAD)-2018-9-863] [REFERRED TO]
T.G.RAMAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-6-1434] [REFERRED TO]
VIJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-70] [REFERRED TO]
KAMLESH THAPA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-4-20] [REFERRED TO]
HIMACHAL ROAD TRANSPORT CORPORATION AND OTHERS VS. SIRI RAM [LAWS(HPH)-2016-6-224] [REFERRED TO]
T. VENKATRAMANA BHAT AND ORS. VS. THE KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS. [LAWS(KER)-2015-9-187] [REFERRED TO]
STATE OF KERALA REPRESENTED BY SECRETARY VS. MURALI CHANDRA BOSE V M S/O MADHAVAN PILLAI [LAWS(KER)-2017-10-240] [REFERRED TO]
LAKSHMIDEVAMMA AND ORS. VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-2-197] [REFERRED TO]
N. ARASU VS. CORPORATION OF CHENNAI [LAWS(MAD)-2023-1-87] [REFERRED TO]
R.SREEKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2024-3-6] [REFERRED TO]
DILIP C DANI VS. UNION OF INDIA [LAWS(GJH)-2024-5-116] [REFERRED TO]
VIKRAMSINH RATANSINH VALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-73] [REFERRED TO]
BRIJENDRA KUMAR SINGH VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-6-63] [REFERRED TO]
DAS ANITA RAVINDRANATH VS. CHAIRMAN [LAWS(KER)-2020-8-459] [REFERRED TO]
ARAVINDAN P.C. VS. STATE OF KERALA [LAWS(KER)-2020-11-733] [REFERRED TO]
UNION OF INDIA REPRESENTED BY ITS SECRETARY VS. N GOPI ASARI RETIRED CARPENTER [LAWS(KER)-2018-2-195] [REFERRED TO]
STATE OF KERALA VS. K M VICTORIA [LAWS(KER)-2018-6-149] [REFERRED TO]
MAYURDHVAJSINH GUNVANTSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-42] [REFERRED TO]
SABI AUGUSTINE VS. STATE OF KERALA [LAWS(KER)-2019-12-367] [REFERRED TO]
CHANDRASINH RELIBHAI CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-125] [REFERRED TO]
AZAD ALI SARKAR VS. STATE OF ASSAM [LAWS(GAU)-2021-3-36] [REFERRED TO]
ABDUL MOTLEB PRODHANI VS. STATE OF ASSAM [LAWS(GAU)-2022-5-67] [REFERRED TO]
KANIKA PATHAK VS. STATE OF ASSAM [LAWS(GAU)-2021-2-64] [REFERRED TO]
MALTI DEVI VS. STATE OF U.P. [LAWS(ALL)-2021-8-130] [REFERRED TO]
SHIV NARESH SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-290] [REFERRED TO]
SHANTI DEVI VS. UNION OF INDIA AND 5 ORS [LAWS(ALL)-2018-2-442] [REFERRED TO]
S. GANAPATHI RAO VS. TELANGANA STATE ROAD TRANSPORT CORPORATION AND ORS. [LAWS(APH)-2015-7-79] [REFERRED TO]
KAMREJ TALUKA PRATHMIK SHIKSHAK SANGH VS. TALUKA DEVELOPMENT OFFICER, KAMREJ TALUKA PANCHAYAT [LAWS(GJH)-2017-10-87] [REFERRED TO]
M.M. PATEL VS. STATE OF GUJARAT AND 2 [LAWS(GJH)-2017-4-489] [REFERRED TO]
GUJARAT STATE LAND RECORD CLASS-II KARMCHARI MANDAL VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-236] [REFERRED TO]
C D MAKWANA VS. GUJARAT WATER SUPPLY AND SEWERAGE BOARD [LAWS(GJH)-2015-7-160] [REFERRED]
MANIK LAL BANDHEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-12] [REFERRED TO]
KRISHNA KUMAR GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-8-6] [REFERRED TO]
AJAY KUMAR SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-11-121] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. RAM KUMAR AKELA [LAWS(CHH)-2019-2-220] [REFERRED TO]
NIRANJAN LAL CHANDRAWANSHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-3-244] [REFERRED TO]
MAHESH RAM KAWARTH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-4-178] [REFERRED TO]
DHANIRAM RAMTEKE VS. STATE OF CHHATTISGARH STATE OF CHHATTISGARH [LAWS(CHH)-2019-4-200] [REFERRED TO]
SANTU LAL KANWAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-5-110] [REFERRED TO]
ISHWAR LAL DEWANGAN S/O LATE KAMTA PRASAD VS. STATE OF CHHATTISGARH THR SECRETARY, DEPARTMENT OF AGRICULTURE [LAWS(CHH)-2019-1-180] [REFERRED TO]
BHARTI DEVI THAKUR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-12-44] [REFERRED TO]
UNION OF INDIA VS. BINU MATHEW [LAWS(CHH)-2020-2-155] [REFERRED TO]
VIDDYACHARAN KURREY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-7-179] [REFERRED TO]
NAZIB ALI VS. STATE OF ASSAM [LAWS(GAU)-2019-11-197] [REFERRED TO]
KIRLAMPUDI SUGAR MILLS LIMITED VS. RECOVERY OFFICER-II, DRT, DEPARTMENT [LAWS(APH)-2022-4-17] [REFERRED TO]
SUDHA VS. ZILLA PARISHAD [LAWS(BOM)-2023-3-152] [REFERRED TO]
FCI EXECUTIVE STAFF UNION (REGD ) VS. UOI & ANR [LAWS(DLH)-2018-2-373] [REFERRED TO]
SUKHBIR SINGH VS. NORTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2018-12-392] [REFERRED TO]
BHAWAN SINGH NAYAK VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2017-2-99] [REFERRED TO]
G P BHARGAVA VS. STATE OF M P AND OTHER [LAWS(MPH)-2016-9-139] [REFERRED]
VIJAY SHANKAR TRIVEDI VS. STATE OF M P & OTHERS [LAWS(MPH)-2018-1-393] [REFERRED TO]
SHARDA DEVI SHARAVEYA VS. PUBLIC HEALTH DEPARTMENT [LAWS(MPH)-2018-3-361] [REFERRED TO]
PARIMAL SAHA VS. UNION OF INDIA AND OTHERS [LAWS(MPH)-2016-5-145] [REFERRED]
LAXMI NARAYAN DHAKAD VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-4-188] [REFERRED TO]
SURJAN SINGH VS. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS. [LAWS(HPH)-2015-5-35] [REFERRED TO]
JIA LAL PETITIONER VS. THE HIMACHAL PRADESH STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD. [LAWS(HPH)-2015-7-167] [REFERRED TO]
UNION OF INDIA VS. HARISH CHANDRA SAHOO [LAWS(ORI)-2023-12-60] [REFERRED TO]
THE STATE OF BIHAR VS. DUDNATH CHAUDHARY [LAWS(PAT)-2016-2-69] [REFERRED TO]
ARBIND KUMAR SINHA VS. STATE OF BIHAR [LAWS(PAT)-2018-3-336] [REFERRED TO]
YADUNANDAN SINGH SON OF LATE RAMBALAK SINGH VS. VICE CHANCELLOR AND ANOTHERS [LAWS(PAT)-2018-6-101] [REFERRED TO]
JANKI RAM JHA VS. STATE OF BIHAR [LAWS(PAT)-2019-4-205] [REFERRED TO]
SMT. BINA SINHA VS. BIHAR STATE POWER HOLDING COMPANY LTD. [LAWS(PAT)-2017-7-42] [REFERRED TO]
BIRESH PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2017-5-10] [REFERRED TO]
RAMASHRAYA SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2019-8-251] [REFERRED TO]
UNION OF INDIA VS. CHANDRA BHAN UPADHYAY [LAWS(PAT)-2022-8-93] [REFERRED TO]
MOSTT. PUNITA KARN VS. STATE OF BIHAR [LAWS(PAT)-2023-2-29] [REFERRED TO]
NAWAL KISHORE PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2023-3-35] [REFERRED TO]
BIDYUT KUMAR DEB VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-36] [REFERRED TO]
KUSAL MANI VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2018-6-103] [REFERRED TO]
GOLDI DEVI VS. BHAKHRA BEAS MANAGEMENT BOARD [LAWS(P&H)-2019-8-272] [REFERRED TO]
SURINDER KAUR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-8-117] [REFERRED TO]
BHOLA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-218] [REFERRED TO]
TARA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-11-145] [REFERRED TO]
KAJOD MAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-3-29] [REFERRED TO]
SHIV CHANDRA MATHUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-8-193] [REFERRED TO]
KISHANI BAI VS. STATE OF RAJASTHAN THROUGH DIRECTOR, PENSION DEPARTMENT [LAWS(RAJ)-2017-1-288] [REFERRED TO]
SURENDRA KAUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-5-57] [REFERRED TO]
PUKHRAJ BISSA VS. THAT STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-112] [REFERRED TO]
POONA VS. RAJ. RAJYA VIDHYUT PRA. NIGAM LTD. [LAWS(RAJ)-2017-4-90] [REFERRED TO]
T. ARUN SINGH VS. DEPUTY COMMISSIONER, ENDOWMENTS DEPARTMENT [LAWS(TLNG)-2021-12-180] [REFERRED TO]
B.P. SHARMA VS. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED [LAWS(P&H)-2022-8-203] [REFERRED TO]
CHARANJIT VS. STATE OF HARYANA [LAWS(P&H)-2022-8-217] [REFERRED TO]
RAJENDRA PRASAD PANDEY VS. STATE OF U P THRU SECY AGRICULTURE AND OTHERS [LAWS(ALL)-2018-9-143] [REFERRED TO]
BRIJENDRA KUMAR TRIPATHI AND 12 ORS VS. STATE OF U P THRU PRIN SECY DEPTT OF FINANCE LKO & ORS [LAWS(ALL)-2019-3-148] [REFERRED TO]
KASHI PRASAD SHUKLA VS. STATE OF U.P. [LAWS(ALL)-2020-12-131] [REFERRED TO]
DINKAR MARUTI SHIRODKAR VS. GOVERNMENT OF GOA [LAWS(BOM)-2022-2-186] [REFERRED TO]
ANITA ANIL MORAJKA VS. STATE OF GOA [LAWS(BOM)-2023-1-243] [REFERRED TO]
SHIVAJI VIDYAPEETH SEVAK SANGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-318] [REFERRED TO]
AJABRAO RAMBHAU PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-60] [REFERRED TO]
GANESH SITARAM MAGAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-1-143] [REFERRED TO]
MINAKSHI VISHWANATH CHAUDHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-481] [REFERRED TO]
HEAD CONSTABLE DALEL SINGH VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2016-3-297] [REFERRED TO]
UNION OF INDIA & ORS. VS. ALL INDIA CGHS EMPLOYEES ASSOCIATION & ORS. [LAWS(DLH)-2016-11-105] [REFERRED TO]
ASHA SETHI VS. UNION OF INDIA [LAWS(DLH)-2017-8-50] [REFERRED TO]
GADADHAR MONDAL VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2016-10-31] [REFERRED]
RANCHODBHAI RAJABHAI HIRPARA VS. STATE OF GUJARAT AND 5 [LAWS(GJH)-2017-4-425] [REFERRED TO]
GUJARAT RAJYA ARDHA SARKARI AUDHYOGIK KARMACHARI SANGH VS. CHIEF ADMINISTRATIVE OFFICER AND ORS. [LAWS(GJH)-2016-1-191] [REFERRED TO]
BHARATSINH SENABHAI PATEL VS. UNION OF INDIA AND ORS. [LAWS(GJH)-2016-1-215] [REFERRED TO]
DAYARAM KHEMKARAN VERMA S/O KHEMKARAN VERMA VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-48] [REFERRED TO]
SHESHNARAYAN SINHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-4-224] [REFERRED TO]
VIBHA SOLANKI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-1-117] [REFERRED TO]
VIDYA DHAR BAJPAI VS. STATE BANK OF INDIA [LAWS(CHH)-2024-2-11] [REFERRED TO]
B.P. LAHMORE VS. CHHATTISGARH RAJYA SHAHKARI VIPNAN SANGH MARYADIT [LAWS(CHH)-2023-12-1] [REFERRED TO]
S.K. JANGDE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-102] [REFERRED TO]
MEENA JOSEPH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-115] [REFERRED TO]
LEELADHAR PATEL VS. STATE OF C.G. [LAWS(CHH)-2021-2-130] [REFERRED TO]
A G KHAN S/O LATE KARIM KHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-5-54] [REFERRED TO]
LAKHTAR TALUKA NIVRUTT KARMACHARI MANDAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-652] [REFERRED TO]
PRADIP KANAIYALAL BAWA VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1228] [REFERRED TO]
THE MAHARASHTRA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. VS. GANGARAM JAIRAM JAMDAR AND ORS. [LAWS(BOM)-2016-3-121] [REFERRED TO]
SHRIRAM VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-2-143] [REFERRED TO]
FOOD CORPORATION OF INDIA WORKERS UNION VS. FOOD CORPORATION OF INDIA & ANR [LAWS(DLH)-2019-5-182] [REFERRED TO]
P. KUMUDAM VS. THE BRANCH OFFICER AND ANOTHERS [LAWS(MAD)-2018-7-1061] [REFERRED TO]
DESHBIR SINGH VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-6-3] [REFERRED TO]
HARSHADKUMAR VITHALJI THAKER VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-97] [REFERRED TO]
STATE OF GUJARAT VS. SHARDABEN ASHIVNKUMAR BRAHMBHATT [LAWS(GJH)-2018-5-75] [REFERRED TO]
DWARIKA NATH PANDEY VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-6-80] [REFERRED TO]
RAJ KUMAR BHAGAT, SON OF LATE GANESH LAL BHAGAT, RESIDENT OF PS DOMERSOL, PO PAKURIA, DIST. PAKUR VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2017-1-78] [REFERRED TO]
JAIRAM ORAON, SON OF LATE JUGESHWARI ORAON VS. THE STATE OF JHARKHAND & ORS. [LAWS(JHAR)-2017-8-228] [REFERRED TO]
DINESH PRASAD GUPTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-4-180] [REFERRED TO]
SARABJEET NARAYAN JHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-12-31] [REFERRED TO]
NAWAL KISHORE PRASAD SHRIVASTAVA VS. VINOBA BHAVE UNIVERSITY [LAWS(JHAR)-2018-2-133] [REFERRED TO]
JAGMOHAN MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-12-5] [REFERRED TO]
NAGENDRA KUMAR TIWARY, S/O BACHASPATI TIWARY, PERMANENT RESIDENT OF VILLAGE VS. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, HAVING ITS OFFICE AT PROJECT BUILDING, P.O.:DHURWA, P.S.:JAGANNATHPUR, DISTRICT:RANCHI, JHARKHAND [LAWS(JHAR)-2016-12-21] [REFERRED TO]
ARJUN PRASAD SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-8-37] [REFERRED TO]
RAMESHWAR PRASAD SAHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-8-51] [REFERRED TO]
DEBJANI MUKHERJEE VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-1-122] [REFERRED TO]
RAM LAGAN RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-5-9] [REFERRED TO]
S.P. NATESAN VS. THE DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE & ORS. [LAWS(MAD)-2018-6-1039] [REFERRED TO]
CHIEF REGIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD VS. J ADLINE FESTUS [LAWS(MAD)-2018-6-713] [REFERRED TO]
THE DISTRICT EDUCATIONAL OFFICER VS. K.P. ALEYKUTTY [LAWS(KER)-2018-1-391] [REFERRED TO]
T M LEELA W/O K A GOVINDAN VS. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT [LAWS(KER)-2018-3-109] [REFERRED TO]
STATE OF KERALA REPRESENTED BY SECRETARY TO GENERA VS. RAVINDRAN N [LAWS(KER)-2018-3-288] [REFERRED TO]
STATE OF KERALA AND ORS. VS. SREEDEVI T.R. [LAWS(KER)-2019-10-365] [REFERRED TO]
VASANT LAXMANBHAI PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-406] [REFERRED TO]
STATE OF U.P. VS. RAM JI SINGH [LAWS(ALL)-2023-4-89] [REFERRED TO]
REHENA BEGUM VS. STATE OF ASSAM [LAWS(GAU)-2021-9-26] [REFERRED TO]
PARITOSH CHANDRA GHOSH VS. STATE OF ASSAM [LAWS(GAU)-2021-9-29] [REFERRED TO]
NILUFAR ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2022-4-34] [REFERRED TO]
ON THE DEATH OF PRASANNA CH BARMAN HIS LEGAL HEIRS VS. ASSAM POWER DISTRIBUTION COMPANY LIMITED [LAWS(GAU)-2023-2-15] [REFERRED TO]
KHALID AHMED SIDDIQUE VS. STATE OF ASSAM [LAWS(GAU)-2021-10-43] [REFERRED TO]
RAM BAHADUR NIRALA CHETRY VS. STATE OF ASSAM [LAWS(GAU)-2020-11-5] [REFERRED TO]
DONALD DANIEL FERREIRA VS. MUNICIPAL CORPORATION OF GR MUMBAI AND ORS [LAWS(BOM)-2018-4-122] [REFERRED TO]
DHARMPAL BHIMDEO MARCHANDE AND OTHERS VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2018-4-201] [REFERRED TO]
PRABHAKAR, S/O RAMDAS MORE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-342] [REFERRED TO]
PREMCHAND S/O NATHU PATIL VS. STATE OF MAHARAHSTRA [LAWS(BOM)-2019-5-4] [REFERRED TO]
GULAB GANPATRAO HOLE VS. CHIEF EXECUTIVE OFFICER, AMRAVATI, ZILLA PARISHAD, AMRAVATI [LAWS(BOM)-2018-9-102] [REFERRED TO]
STATE OF ODISHA VS. ASHOKARANI MISHRA [LAWS(ORI)-2021-6-41] [REFERRED TO]
AMINUL ISLAM KHAN VS. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA [LAWS(CAL)-2020-9-24] [REFERRED TO]
PARUL SARKAR (MALLICK) VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-4-315] [REFERRED TO]
KULDEEP SINGH AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-11-90] [REFERRED TO]
K.H. GANGADHAR VS. MANAGING DIRECTOR,BMTC [LAWS(KAR)-2023-7-107] [REFERRED TO]
BASHIR MULLA VS. STATE OF KARNATAKA [LAWS(KAR)-2018-3-163] [REFERRED TO]
COMMISSIONER AND DIRECTOR OF SERICULTURE VS. B S MOHAN [LAWS(KAR)-2016-1-366] [REFERRED]
BADARISHA NONGKHAR VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-11-17] [REFERRED TO]
HAFIZUR RAHMAN VS. THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND ORS. [LAWS(GAU)-2017-10-71] [REFERRED TO]
BISWANATH KALITA VS. STATE OF ASSAM, REPRESENTED BY COMMISSIONER & SECR [LAWS(GAU)-2018-5-102] [REFERRED TO]
SHANKAR NATH VS. STATE OF ASSAM AND 6 ORS [LAWS(GAU)-2018-6-52] [REFERRED TO]
T.SAIBABA GOUD VS. A.P.S.R.T.C. [LAWS(TLNG)-2019-12-183] [REFERRED TO]
SEWAK SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-8-14] [REFERRED TO]
GIAN CHAND VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2019-9-434] [REFERRED TO]
UNION OF INDIA VS. G. PRAMADA RANI [LAWS(TLNG)-2022-2-100] [REFERRED TO]
PRATUL RANJAN SARKAR VS. STATE OF TRIPURA [LAWS(TRIP)-2021-9-35] [REFERRED TO]
C MARIAPPAN VS. SECRETARY TO THE GOVERNMENT [LAWS(MAD)-2016-9-120] [REFERRED]
USHA MEHTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-4-262] [REFERRED TO]
ASHOK KUMAR SONI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-9-166] [REFERRED TO]
DEVENDRA SINGH RAWAT VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2018-7-20] [REFERRED TO]
KAMINI VERMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-8-87] [REFERRED TO]
AT.M.KUMARASWAMI VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-2-91] [REFERRED TO]
RAJ KALI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2022-9-75] [REFERRED TO]
SHIV SHANKAR PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2021-2-31] [REFERRED TO]
MADAN PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2021-1-74] [REFERRED TO]
LAKSHMI CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2022-11-74] [REFERRED TO]
MOSMAT LAXMI DEVI, WIFE OF LATE RAMESH CHANDRA JHA, VS. STATE OF BIHAR [LAWS(PAT)-2022-11-105] [REFERRED TO]
AKHILESHWAR KUMAR PATHAK VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-134] [REFERRED]
KISHWAR SULTANA W/O LATE NASIM AHMAD R/O MOHALLA VS. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA [LAWS(PAT)-2016-8-107] [REFERRED TO]
SHYAM SUNDAR JHA VS. STATE OF BIHAR AND OTHERS [LAWS(PAT)-2016-8-174] [REFERRED TO]
KESHARI NANDAN SINGH, S/O LATE SHAMBHU PRASAD SINGH, ACTING HEADMASTER, SHRI VIDYA SUNDAR HIGH SCHOOL, AMLORI SARSAR, P.S. MUFASSIL DISTRICT SIWAN VS. THE STATE OF BIHAR [LAWS(PAT)-2016-6-124] [REFERRED TO]
NAND KISHORE TEWARY VS. UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS [LAWS(PAT)-2018-7-39] [REFERRED TO]
THE FOOD CORPORATION OF INDIA VS. BHIM PASWAN AND OTHERS [LAWS(PAT)-2018-7-125] [REFERRED TO]
STATE OF BIHAR AND OTHERS VS. BINIT KUMAR SON OF LATE NANDAN SAHI AND ANOTHERS [LAWS(PAT)-2018-7-150] [REFERRED TO]
PRAKASH CHANDRA BOTHRA VS. UNION OF INDIA [LAWS(RAJ)-2017-4-57] [REFERRED TO]
SANJAY CHORGHADE VS. STATE OF M.P. [LAWS(MPH)-2018-3-173] [REFERRED TO]
TARA BAI VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-3-410] [REFERRED TO]
JAGDISH PRASAD BANSAL VS. STATE OF MP [LAWS(MPH)-2018-12-132] [REFERRED TO]
MADHURI KOGNOLKAR VS. STATE OF M P AND OTHERS [LAWS(MPH)-2017-6-103] [REFERRED TO]
RAJARAM VS. MINISTRY OF HOMES (POLICE) [LAWS(MPH)-2016-11-34] [REFERRED TO]
BHUSHAN PRASAD DUBEY VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-9-73] [REFERRED TO]
SHATRUGHAN SINGH VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2017-4-14] [REFERRED TO]
RAMESH CHAND SHARMA VS. STATE OF M.P. [LAWS(MPH)-2017-5-15] [REFERRED TO]
SURESH CHANDRA SHARMA VS. STATE OF MP & OTHERS [LAWS(MPH)-2016-9-119] [REFERRED]
STATE OF MADHYA PRADESH VS. JAGDISH PRASAD DUBEY [LAWS(MPH)-2024-3-81] [REFERRED TO]
M V ALOYSIUS VS. SECRETARY TO GOVERNMENT [LAWS(KER)-2015-12-233] [REFERRED]
T.R. JAYAKUMARI AMMA VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2015-11-47] [REFERRED TO]
CANARA BANK VS. CANARA BANK EMPLOYEES UNION (AIBEA) [LAWS(KER)-2016-8-7] [REFERRED TO]
AJITKUMAR VS. STATE OF KERALA [LAWS(KER)-2017-6-13] [REFERRED TO]
G. MURALEEDHARAN KURUP VS. M.G. UNIVERSITY AND ORS. [LAWS(KER)-2015-3-205] [REFERRED TO]
P. RAGHAVAN VS. STATE OF KERALA AND ORS. [LAWS(KER)-2016-2-100] [REFERRED TO]
YASH PAL SHARMA VS. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE, PUNJAB AND ORS. [LAWS(P&H)-2015-12-124] [REFERRED TO]
GAGANDEEP KAUR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-270] [REFERRED TO]