NARINDER SINGH Vs. STATE OF PUNJAB
LAWS(SC)-2014-3-56
SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA)
Decided on March 27,2014

NARINDER SINGH Appellant
VERSUS
STATE OF PUNJAB Respondents





Cited Judgements :-

ABHISHEK N @ ABHI VS. STATE [LAWS(KAR)-2018-2-188] [REFERRED TO]
SALIM MAHMADBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-233] [REFERRED TO]
VIKRAM BHAGVANSINGH JHAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1003] [REFERRED TO]
SHIVRAJBHAI MOTBHAI KHAVAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1071] [REFERRED TO]
BHAYA VIJA (VIJAYBHAI) CHARAN (SUMAT) VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1085] [REFERRED TO]
BAIJU R. VS. STATE OF KERALA [LAWS(KER)-2022-6-321] [REFERRED TO]
ALEX STANELY VS. STATE OF KERALA [LAWS(KER)-2022-7-199] [REFERRED TO]
BINOY VS. STATE OF KERALA [LAWS(KER)-2022-7-276] [REFERRED TO]
FIDIL AHAMMED VS. STATE OF KERALA [LAWS(KER)-2022-7-285] [REFERRED TO]
NISHADUDEEN VS. STATE OF KERALA [LAWS(KER)-2022-7-305] [REFERRED TO]
SHIJU NEELAKANDAN VS. STATE OF KERALA [LAWS(KER)-2022-2-27] [REFERRED TO]
MARY SHEELA ALBERT VS. STATE OF KERALA [LAWS(KER)-2022-2-42] [REFERRED TO]
SAJEEV VS. STATE OF KERALA [LAWS(KER)-2022-3-125] [REFERRED TO]
ASHIF VS. STATE OF KERALA [LAWS(KER)-2022-5-38] [REFERRED TO]
JEMI LAWRANCE IMMANUEL VS. ANU PONNAN [LAWS(KER)-2022-5-181] [REFERRED TO]
NAVAS SHEREEF VS. STATE OF KERALA [LAWS(KER)-2022-6-6] [REFERRED TO]
AYYOOB. P.P. VS. STATE OF KERALA [LAWS(KER)-2022-10-59] [REFERRED TO]
MUHAMMED FASAL VS. STATE OF KERALA [LAWS(KER)-2022-10-66] [REFERRED TO]
MAHESH VS. STATE OF KERALA [LAWS(KER)-2022-10-238] [REFERRED TO]
AJMAL A. VS. STATE OF KERALA [LAWS(KER)-2022-11-191] [REFERRED TO]
SAJI MATHAI VS. STATE OF KERALA [LAWS(KER)-2022-11-216] [REFERRED TO]
SHEIK NIYAS AHAMMED VS. STATE OF KERALA [LAWS(KER)-2022-11-300] [REFERRED TO]
SREEKUMAR VS. STATE OF KERALA [LAWS(KER)-2021-12-29] [REFERRED TO]
NAZIM VS. STATE OF KERALA [LAWS(KER)-2022-12-122] [REFERRED TO]
RAJENDRAN K. VS. STATE OF KERALA [LAWS(KER)-2022-12-129] [REFERRED TO]
SUJEEV VS. STATE OF KERALA [LAWS(KER)-2022-8-132] [REFERRED TO]
SHIBIN VS. STATE OF KERALA [LAWS(KER)-2022-8-224] [REFERRED TO]
SUBASH BOZZ V.M. VS. STATE OF KERALA [LAWS(KER)-2022-8-265] [REFERRED TO]
RAHUL T.R VS. STATE OF KERALA [LAWS(KER)-2022-8-333] [REFERRED TO]
AJMAL KHAN VS. STATE OF KERALA [LAWS(KER)-2022-8-340] [REFERRED TO]
IRSHAD. T.P VS. STATE OF KERALA [LAWS(KER)-2022-9-141] [REFERRED TO]
VINOD. S VS. STATE OF KERALA [LAWS(KER)-2022-9-152] [REFERRED TO]
E.P. SANTHOSH VS. STATE OF KERALA [LAWS(KER)-2022-9-180] [REFERRED TO]
FEROZ KHAN VS. STATE OF KERALA [LAWS(KER)-2022-9-187] [REFERRED TO]
PRANAV M.R. VS. STATE OF KERALA [LAWS(KER)-2022-9-191] [REFERRED TO]
ABDUL JAVED VS. XXX [LAWS(KER)-2022-9-216] [REFERRED TO]
SREEJESH VS. STATE OF KERALA [LAWS(KER)-2022-9-223] [REFERRED TO]
SHAJU M. J. VS. STATE OF KERALA [LAWS(KER)-2023-1-74] [REFERRED TO]
JULIUS JOHN VS. STATE OF KERALA [LAWS(KER)-2023-10-9] [REFERRED TO]
ANIL KUMAR AND ANOTHER VS. STATE OF MP AND ANOTHER [LAWS(MPH)-2018-3-281] [REFERRED TO]
BABBY KHAN AND OTHERS VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-7-320] [REFERRED TO]
JAIPRAKASH JAIN VS. STATE OF M.P. [LAWS(MPH)-2019-1-239] [REFERRED TO]
SUBAIR VS. STATE OF KERALA [LAWS(KER)-2023-4-33] [REFERRED TO]
NIKHIL RAJ T. VS. STATE OF KERALA [LAWS(KER)-2023-4-81] [REFERRED TO]
DELBIN TOM VS. STATE OF KERALA [LAWS(KER)-2024-1-17] [REFERRED TO]
TENSON VS. STATE OF KERALA [LAWS(KER)-2024-4-105] [REFERRED TO]
RANJEET VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-7-17] [REFERRED TO]
VIKAS AMB VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-4-138] [REFERRED TO]
RAJKUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-5-163] [REFERRED TO]
JATINDER KUMAR VS. STATE OF H.P. [LAWS(HPH)-2023-5-106] [REFERRED TO]
MOHAMMAD SAFI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-6-55] [REFERRED TO]
PIYUSH TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-11-88] [REFERRED TO]
JATIN PATEL VS. STATE OF M.P. [LAWS(MPH)-2019-2-154] [REFERRED TO]
RAVISHANKAR VERMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-6-68] [REFERRED TO]
ALSHAD VS. MANOJ [LAWS(KER)-2014-8-603] [REFERRED TO]
HASMUKHBHAI KARAMSINHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-31] [REFERRED TO]
HITESHBHAI URFE BHOLO GOPALBHAI KADIVAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-30] [REFERRED TO]
AMIT DODA AND ORS VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-2-329] [REFERRED TO]
NEERAJ HASIJA VS. STATE OF HARYANA [LAWS(P&H)-2015-2-554] [REFERRED TO]
TAJINDER PAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-689] [REFERRED TO]
VIKRAM SINGH @ VICKY VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-698] [REFERRED TO]
MUNISH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-736] [REFERRED TO]
SURJAN SINGH AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-4-22] [REFERRED TO]
SUKHWINDER KAUR AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-10-492] [REFERRED]
JAI SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-2-59] [REFERRED TO]
NIRMAL SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-469] [REFERRED]
RAKESH KUMAR SOOD VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-484] [REFERRED]
RAJAN KUMAR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-1-158] [REFERRED TO]
JAGDEV SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-1-193] [REFERRED TO]
HANS RAJ VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-354] [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-371] [REFERRED TO]
MONEY @ MANDEEP SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-372] [REFERRED]
DAVINDER SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-377] [REFERRED]
RANDHIR SINGH @ DHIRA AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-410] [REFERRED]
RAJAT VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2015-8-495] [REFERRED]
SATBIR VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2015-8-604] [REFERRED]
SUDHIR MEHNDIRATTA AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2015-8-776] [REFERRED]
JASWANT SINGH AND ORS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-7-687] [REFERRED]
VINEETH @ KUTTAN, S/O SEKHARAN AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2017-2-21] [REFERRED TO]
RAJEEVAN VS. STATE OF KERALA [LAWS(KER)-2016-12-18] [REFERRED TO]
KABEER VS. MADHAVAN [LAWS(KER)-2016-5-19] [REFERRED TO]
AKHIL.S SEKHAR VS. STATE OF KERALA [LAWS(KER)-2016-6-6] [REFERRED TO]
ROBIN JAMES VS. KERALA STATE [LAWS(KER)-2017-1-40] [REFERRED TO]
HAMSAKKOYA S/O KUNJANBAVA VS. STATE OF KERALA [LAWS(KER)-2017-1-243] [REFERRED TO]
ANOOP K.THOMAS VS. STATE OF KERALA [LAWS(KER)-2017-1-349] [REFERRED TO]
JAGDEEP SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-11-289] [REFERRED]
SUKHDEV SINGH @ RAJA AND ANR VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2014-11-402] [REFERRED]
FAYAZ AHMAD VS. U T CHANDIGARH AND ORS [LAWS(P&H)-2014-11-409] [REFERRED]
RAVINDER SINGH AND ORS VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2014-11-434] [REFERRED]
HARSIMRAN RAJ SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-579] [REFERRED]
RANJODH SINGH AND ORS VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2014-12-300] [REFERRED]
SUKHNEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-8-8] [REFERRED TO]
RAJBIR SINGH SODHI VS. STATE OF U.T. CHANDIGARH [LAWS(P&H)-2014-8-112] [REFERRED TO]
AKASH BHARGAV VS. STATE OF NCT OF DELHI [LAWS(DLH)-2023-9-100] [REFERRED TO]
MOHIT VS. GOVERNMENT OF NCT DELHI [LAWS(DLH)-2024-2-14] [REFERRED TO]
SHEETAL RANI VS. UNION TERRITORY OF J&K [LAWS(J&K)-2021-10-5] [REFERRED TO]
SAVITA BAKSHI GHAI VS. STATE OF J & K [LAWS(J&K)-2021-7-42] [REFERRED TO]
SHAFAT ULLAH KUCHAY VS. BILQUIS [LAWS(J&K)-2022-4-91] [REFERRED TO]
MOHAMMAD RAMZAN BHAT VS. UT OF J&K [LAWS(J&K)-2022-8-33] [REFERRED TO]
MAJEED AHMED VS. UT OF J&K [LAWS(J&K)-2023-2-61] [REFERRED TO]
GULSHAN BEGUM VS. STATE OF J&K [LAWS(J&K)-2023-5-39] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-61] [REFERRED TO]
SIDHARTH MANHAS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-7-24] [REFERRED TO]
ANKUSH ASHOTRA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-43] [REFERRED TO]
SUNIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2019-6-75] [REFERRED TO]
HARIS M.P VS. STATE OF KERALA [LAWS(KER)-2020-10-293] [REFERRED TO]
ASHIQUE K. VS. STATE OF KERALA [LAWS(KER)-2019-1-399] [REFERRED TO]
DINESH MANGALASSERIL VS. STATE OF KERALA [LAWS(KER)-2019-1-410] [REFERRED TO]
ANTONIO WILLIAM VS. STATE OF KERALA [LAWS(KER)-2018-11-218] [REFERRED TO]
THIRUMALAISAMY VS. STATE OF REP BY INSPECTOR OF POLICE [LAWS(MAD)-2018-4-505] [REFERRED TO]
SRIDHAR AND OTHERS VS. STATE AND OTHERS [LAWS(MAD)-2018-6-1228] [REFERRED TO]
CHELLADURAI AND ORS. VS. STATE AND ORS. [LAWS(MAD)-2019-8-494] [REFERRED TO]
LAKSHMANAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2019-3-318] [REFERRED TO]
P.GANESAN VS. STATE [LAWS(MAD)-2019-7-260] [REFERRED TO]
I. PEER MOHAMMED AND OTHERS VS. INSPECTOR OF POLICE, ERUVADI POLICE STATION AND OTHER [LAWS(MAD)-2018-7-1212] [REFERRED TO]
S.M. LEGARAJAN @ BALAGANGATHARAVARMAN VS. STATE AND OTHER [LAWS(MAD)-2018-7-1262] [REFERRED TO]
ALVIN JEFFRI RAJ AND OTHER VS. STATE AND OTHER [LAWS(MAD)-2018-7-1423] [REFERRED TO]
RMP INFOTEC PVT.LTD. COMPANY VS. STATE OF KERALA [LAWS(KER)-2020-9-116] [REFERRED TO]
DEEPAK SHARMA S/O SHRI MURARI LAL SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-6] [REFERRED TO]
DIP RAMESHBHAI MALVIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-130] [REFERRED TO]
MAHAVIRSINH GHANSHYAMSINH BORANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-29] [REFERRED TO]
PARDIPKUMAR MANILAL UPADHYAY VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1462] [REFERRED TO]
PATEL HINUKUMAR JASVANTBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1713] [REFERRED TO]
NARESHBHAI SURESHBHAI BORICHA VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-547] [REFERRED TO]
KALYANI VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-10-38] [REFERRED TO]
SMTI NGURANG YAGIAM VS. STATE OF A P [LAWS(GAU)-2020-1-83] [REFERRED TO]
BRAHAM PRAKASH BANSAL VS. STATE OF ASSAM [LAWS(GAU)-2022-9-34] [REFERRED TO]
LOHIT DAS VS. STATE OF ASSAM [LAWS(GAU)-2023-4-41] [REFERRED TO]
GUNDI BIBI VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-2-52] [REFERRED TO]
JELLY PAGIA DOLO VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2022-3-82] [REFERRED TO]
DEKE GADI VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2022-6-57] [REFERRED TO]
DINA NATH VS. STATE OF H.P. [LAWS(HPH)-2021-5-47] [REFERRED TO]
KESRI DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-8-56] [REFERRED TO]
BHIM SINGH VS. STATE OF H.P [LAWS(HPH)-2022-7-23] [REFERRED TO]
MIRNALINI VS. STATE OF H. P. [LAWS(HPH)-2023-1-73] [REFERRED TO]
BARKHA JAIN VS. STATE OF MANIPUR [LAWS(MANIP)-2019-4-3] [REFERRED TO]
SONU @ ABDUL MUKEET VS. STATE OF HARYANA [LAWS(P&H)-2020-1-46] [REFERRED TO]
SEWA SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-4-257] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-6-41] [REFERRED TO]
AJAYPAL SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-12-164] [REFERRED TO]
SUNNY DANG VS. STATE OF HARYANA [LAWS(P&H)-2019-7-203] [REFERRED TO]
RAHUL AHUJA VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-323] [REFERRED TO]
ARVIND VS. STATE OF HARYANA [LAWS(P&H)-2019-7-416] [REFERRED TO]
SHIVALINGA VS. SIDDAIAH [LAWS(KAR)-2020-2-148] [REFERRED TO]
MANJUNATHA VS. STATE OF KARNATAKA AND ANOTHER [LAWS(KAR)-2018-7-540] [REFERRED TO]
RAJU VS. RAM KRISHAN [LAWS(HPH)-2014-9-185] [REFERRED]
SANJAY KALYANI AND ORS. VS. STATE OF H.P. [LAWS(HPH)-2015-12-157] [REFERRED TO]
BIMLA CHADDHA VS. AXIS BANK LTD. [LAWS(HPH)-2015-3-35] [REFERRED TO]
DAMODAR DASS VS. KASHMIR SINGH [LAWS(HPH)-2016-10-61] [REFERRED TO]
GURCHARAN SINGH VS. STATE OF H.P. AND ANOTHER [LAWS(HPH)-2016-11-1] [REFERRED TO]
SOJO SOPUNG AND ORS. VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2014-11-38] [REFERRED TO]
VIKAS GAUTAM VS. RAMESH KUMAR AND ANOTHER [LAWS(HPH)-2014-8-146] [REFERRED]
NAGIN CHAND PANWAR VS. SUPER TREADS AND ANOTHER [LAWS(HPH)-2014-8-159] [REFERRED]
VINOD KUMAR AND ORS. VS. THE STATE, (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-332] [REFERRED TO]
SHYAM SINGH VS. STATE OF H P & ANR [LAWS(HPH)-2016-9-326] [REFERRED TO]
KRISHNU @ KRISHAN CHAND VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2017-1-38] [REFERRED TO]
GURJINDER SINGH VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2017-10-48] [REFERRED TO]
SURINDER KUMAR & ANOTHER VS. STATE OF H P & ANOTHER [LAWS(HPH)-2017-5-134] [REFERRED TO]
KAPIL SHARMA & OTHERS VS. STATE OF H P [LAWS(HPH)-2017-6-87] [REFERRED TO]
JITENDER CHANDEL VS. STATE OF H P & OTHERS [LAWS(HPH)-2018-1-71] [REFERRED TO]
CHAMAN LAL VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-10-20] [REFERRED TO]
SATISH KUMAR VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2018-11-93] [REFERRED TO]
YOGESH SURENDRABHAI KULKARNI VS. STATE OF GUJARAT [LAWS(GJH)-2018-12-165] [REFERRED TO]
VIRENDER AND ORS. VS. THE STATE (GOVT. OF NCT) OF DELHI AND ORS. [LAWS(DLH)-2015-7-95] [REFERRED TO]
SUSHIL KUMAR GUPTA AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-102] [REFERRED TO]
SHAMSHAD AND ORS. VS. STATE (GOVT. NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-258] [REFERRED TO]
EXCELLENT INVESTMENT SOLUTION VS. STATE AND ORS. [LAWS(DLH)-2015-7-263] [REFERRED TO]
HARI KRISHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-8-201] [REFERRED TO]
ROHIT THAKUR VS. STATE OF H.P. [LAWS(HPH)-2019-9-201] [REFERRED TO]
DHARAM PAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-41] [REFERRED TO]
VINOD KUMAR LAKHARWAL VS. STATE OF HP AND ANOTHER [LAWS(HPH)-2019-11-226] [REFERRED TO]
VIJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-224] [REFERRED TO]
ATAM DEV & OTHERS VS. STATE OF H.P. [LAWS(HPH)-2019-11-253] [REFERRED TO]
ASHOK KUMAR VS. STATE OF H.P. [LAWS(HPH)-2019-10-205] [REFERRED TO]
MOHAMMAD FAROOQ VS. STATE OF HP & ANR [LAWS(HPH)-2019-8-27] [REFERRED TO]
SHABIR KHAN VS. STATE OF H.P. [LAWS(HPH)-2020-1-140] [REFERRED TO]
ANKIT VERMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-53] [REFERRED TO]
YASHPAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-12-112] [REFERRED TO]
ASHISH SHARMA AND OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2020-3-26] [REFERRED TO]
ASHISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-4-58] [REFERRED TO]
KAPIL THAKUR VS. STATE OF H.P. [LAWS(HPH)-2019-10-115] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2019-1-86] [REFERRED TO]
UMARDEEN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-7-89] [REFERRED TO]
SURESH HETTA AND OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-7-121] [REFERRED TO]
IMANPREET SINGH AND OTHERS VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2018-8-189] [REFERRED TO]
JASPREET SINGH VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2019-1-11] [REFERRED TO]
MAM HUSSAIN VS. STATE OF HIMACHAL PRADESH & ANR [LAWS(HPH)-2019-1-34] [REFERRED TO]
SHEETAL RANA VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2019-1-49] [REFERRED TO]
JOGINDER PAL VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2018-12-37] [REFERRED TO]
VIKRANT SOOD VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2018-12-50] [REFERRED TO]
RAJU & ANR VS. STATE OF H P [LAWS(HPH)-2018-12-80] [REFERRED TO]
BHAGAT RAM VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-4-40] [REFERRED TO]
RAJIV VERMA VS. STATE OF H P AND OTHERS [LAWS(HPH)-2018-4-119] [REFERRED TO]
ANGELEEN PAL AND ANOTHER VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-5-109] [REFERRED TO]
SH PRAVEEN KUMAR VS. STATE OF HP AND ANOTHER [LAWS(HPH)-2018-5-179] [REFERRED TO]
RAVDEEP SINGH AND ANOTHER VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-7-31] [REFERRED TO]
SATISH KUMAR AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-6-31] [REFERRED TO]
TEK CHAND VS. STATE OF H P AND OTHERS [LAWS(HPH)-2018-6-42] [REFERRED TO]
DEENDAYAL @ NARESH & ORS VS. STATE & ANR [LAWS(DLH)-2015-7-384] [REFERRED]
MUZZAFFAR ALI ALIAS SUKKA VS. STATE GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2015-7-405] [REFERRED]
ADEEB BEG & ORS VS. STATE (GOVT OF NCT OF DELHI) & ORS [LAWS(DLH)-2015-7-422] [REFERRED]
SHAH ALAH & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-438] [REFERRED]
HARMEET SINGH & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-468] [REFERRED]
RAKESH SONEKAR & ORS VS. STATE OF NCT DELHI & ANR [LAWS(DLH)-2015-7-512] [REFERRED]
BHRAM SINGH VS. STATE & ANR [LAWS(DLH)-2015-7-521] [REFERRED]
SHABANA VS. STATE & ANR [LAWS(DLH)-2015-7-528] [REFERRED]
RAMBIR & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2015-7-548] [REFERRED]
SATENDER PRASAD SINGH & ANR VS. STATE & ANR [LAWS(DLH)-2015-7-550] [REFERRED]
CHANDER PAL VS. STATE & ANR [LAWS(DLH)-2015-7-553] [REFERRED]
AJEET SINGH & ORS VS. STATE OF DELHI & ORS [LAWS(DLH)-2015-7-572] [REFERRED]
RAHUL PAL @ VICKY VS. PREETI JAIN & ANR [LAWS(DLH)-2015-7-580] [REFERRED]
RATNESH KUMAR SINGH & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2015-7-582] [REFERRED]
GULSHAN KUMAR AND ORS. VS. THE STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-82] [REFERRED TO]
YOGESH CHOUHAN AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-8-115] [REFERRED TO]
MAHAVIR SINGH VS. STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2015-8-193] [REFERRED TO]
BRIJESH YADAV AND ORS. VS. THE STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-299] [REFERRED TO]
DHARAMBEER VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-8-312] [REFERRED TO]
RAHUL KATIYAR VS. STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-344] [REFERRED TO]
SAKET CHATTOPADHYAY AND ORS. VS. STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-368] [REFERRED TO]
PRITAM SINGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-8-375] [REFERRED TO]
ANISH AND ANOTHER VS. GOVT. OF NCT OF DELHI) AND ORS [LAWS(DLH)-2015-8-393] [REFERED CASES]
PRABHASH CHAND JAIN VS. STATE & ANR [LAWS(DLH)-2015-8-418] [REFERRED]
RAJKUMAR @ RAM LADHETE YADAV & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-8-434] [REFERRED]
GULSHAN KUMAR RANA VS. STATE OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-470] [REFERRED]
SUMIT GOEL AND ORS VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-488] [REFERRED]
RAHUL ALIAS GUDDU AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-492] [REFERRED]
SYED MOHD NADEEM ALIAS MOHSIN AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-498] [REFERRED]
RAKESH AND OTHERS VS. STATE AND OTHERS [LAWS(DLH)-2015-8-539] [REFERRED]
PRIYANKA KATHURIA VS. STATE OF DELHI AND ORS [LAWS(DLH)-2015-8-543] [REFERRED]
PARAMJIT SINGH ALIAS BANTY AND ORS VS. STATE OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-561] [REFERRED]
RITESH KUMAR SINGH AND OTHERS VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-583] [REFERRED]
OMVATI VS. STATE OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-593] [REFERRED]
HARI OM JHA VS. STATE NCT OF DELHI ANDANOTHER [LAWS(DLH)-2015-8-612] [REFERRED]
PARMANAND VS. STATE AND ORS [LAWS(DLH)-2015-8-624] [REFERRED]
SAFIQ AHMAD AND ORS VS. STATE AND ORS [LAWS(DLH)-2015-8-636] [REFERRED]
KRISHAN ISTWAL AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-665] [REFERRED]
SUBHASH CHANDER AND OTHERS VS. STATE AND OTHERS [LAWS(DLH)-2015-8-681] [REFERRED]
RITESH ALIAS ASHU AND OTHERS VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-701] [REFERRED]
SONAM YADAV AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2015-9-18] [REFERRED TO]
SURENDER KUMAR AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-9-21] [REFERRED TO]
KANHAIYA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-9-299] [REFERRED TO]
AKSHAY VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-310] [REFERRED TO]
BUDH PRAKASH ALIAS BALI AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-513] [REFERRED]
RAJAT VIKAS VS. STATE AND ORS [LAWS(DLH)-2015-9-541] [REFERRED]
SANJIV KUMAR VS. STATE AND ANR [LAWS(DLH)-2015-9-551] [REFERRED]
RAM KISHORE VS. STATE OF NCT DELHI AND ANR [LAWS(DLH)-2015-9-562] [REFERRED]
AVINASH SHARMA ALIAS BHOLU AND ORS VS. STATE GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-569] [REFERRED]
MOHD ROZWAN AND ORS VS. STATE OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-570] [REFERRED]
PRADEEP KUMAR VS. STATE AND ANR [LAWS(DLH)-2015-9-583] [REFERRED]
KIRAN DEWAN AND ORS VS. STATE NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-607] [REFERRED]
NEETU ALIAS SAKSHI SHARMA AND ORS VS. STATE OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-612] [REFERRED]
SINDHU GAUBA AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-615] [REFERRED]
PURAN CHAND AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-617] [REFERRED]
ANIL SINGH CHAUHAN VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-660] [REFERRED]
RAJESH KUMAR AND ORS VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2015-9-661] [REFERRED]
HIRA SINGH AND ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-9-699] [REFERRED]
RAJESH KHANNA VS. STATE OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-738] [REFERRED]
MAHENDER KUMAR VERMA AND ORS VS. STATE GOVT NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-746] [REFERRED]
NARESH GOEL AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-758] [REFERRED]
ROHIT KUMAR SINGH AND ANR VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-760] [REFERRED]
PHOOL KUMAR VS. STATE AND ORS. [LAWS(DLH)-2016-1-63] [REFERRED TO]
LAKSHYAJIT KAPOOR AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-72] [REFERRED TO]
NAMAN GUPTA VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2016-1-183] [REFERRED TO]
DEVENDER GOLA VS. STATE AND ORS. [LAWS(DLH)-2016-1-233] [REFERRED TO]
MANJEET SINGH KOHLI AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-298] [REFERRED TO]
RICKY SHARMA S/O RAMAN SHARMA & OTHERS VS. STATE OF H P AND OTHERS [LAWS(HPH)-2016-12-223] [REFERRED TO]
RAJESH KUMAR VS. STATE OF H.P. AND OTHERS [LAWS(HPH)-2016-5-41] [REFERRED TO]
STATE OF GUJARAT VS. MUKESHBHAI KISHANLAL KHATIK [LAWS(GJH)-2016-5-167] [REFERRED TO]
CHAMANBHAI DAYABHAI MANVAR & 3 VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-6-101] [REFERRED TO]
STATE OF GUJARAT VS. MISHRA RAHUL SHITLA PRASAD & 1 [LAWS(GJH)-2016-2-308] [REFERRED]
DASHRATHJI VS. STATE OF GUJARAT [LAWS(GJH)-2014-9-7] [REFERRED TO]
RAJESH AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-3-2] [REFERRED TO]
PAWAN GAUR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2021-3-206] [REFERRED TO]
JAIMEET SINGH KALRA VS. STATE [LAWS(DLH)-2022-6-18] [REFERRED TO]
MAHEEP KUMAR MEENA VS. STATE [LAWS(DLH)-2021-9-262] [REFERRED TO]
DALBIR SINGH VS. STATE GNCT OF DELHI [LAWS(DLH)-2021-12-247] [REFERRED TO]
PRAVEEN BANSAL VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2019-12-58] [REFERRED TO]
BHAI MANJIT SINGH VS. STATE [LAWS(DLH)-2019-2-449] [REFERRED TO]
ANUP KANT SAHAY VS. STATE [LAWS(DLH)-2017-2-227] [REFERRED TO]
UDAI VEER VS. STATE & ANR. [LAWS(DLH)-2017-3-108] [REFERRED TO]
NOOR MOHAMMAD VS. STATE [LAWS(DLH)-2016-3-308] [REFERRED TO]
BAL KRISHAN AND OTHERS VS. STATE AND OTHERS [LAWS(DLH)-2016-3-309] [REFERRED TO]
WASI HAIDER AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-4-41] [REFERRED TO]
KAILASH CHAND & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-7-78] [REFERRED TO]
KULMEET SINGH KOCHHAR & ANR VS. STATE [LAWS(DLH)-2016-7-82] [REFERRED TO]
JITENDER KUMAR PATHAK VS. THE STATE OF N.C.T & ANR [LAWS(DLH)-2016-7-142] [REFERRED TO]
SANDEEP VS. STATE & ANR. [LAWS(DLH)-2016-7-189] [REFERRED TO]
SACHIN BASOYA & ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-7-508] [REFERRED TO]
BRIJESH KUMAR GUPTA AND ORS. VS. STATE AND ANR. [LAWS(DLH)-2016-8-107] [REFERRED TO]
ATUL RANA & ANR. VS. STATE NCT OF DELHI & ANR. [LAWS(DLH)-2016-8-137] [REFERRED TO]
SUBHAM GAUR VS. STATE & ORS [LAWS(DLH)-2016-8-339] [REFERRED]
RAVI SHANKAR & ANR VS. STATE AND ANR [LAWS(DLH)-2016-8-341] [REFERRED]
NARINDER SINGH VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-400] [REFERRED]
KRISHAN KUMAR & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-405] [REFERRED]
YOGENDER KUMAR & ORS VS. STATE & ANR [LAWS(DLH)-2016-8-503] [REFERRED]
KIRAN DEV & ORS VS. STATE GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2016-8-505] [REFERRED]
AJAY KUMAR VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-521] [REFERRED]
VIPIN KUMAR JAIN & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2016-8-570] [REFERRED]
ANOJ MENON VS. STATE OF NCT & ANR [LAWS(DLH)-2016-9-182] [REFERRED]
HARISH ARORA VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-9-204] [REFERRED]
OM PRAKASH & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-9-277] [REFERRED]
PRADEEP KUMAR SEHDEV VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-9-442] [REFERRED]
LALIT KUMAR VS. THE STATE (THROUGH GOVT OF NCT OF DELHI) AND ANOTHER [LAWS(DLH)-2016-9-457] [REFERRED TO]
KIRAN @ SHAILESH S/O CHOTU PAWAR VS. STATE OF MAHARASHTRA THROUGH POLICE INSPECTOR, PIMPALNER POLICE STATION, TQ SAKRI, DIST DHULE [LAWS(BOM)-2018-7-129] [REFERRED TO]
RAMKRUSHNA S/O RAMCHANDRA CHAUDHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-11-103] [REFERRED TO]
CHIRAG SUNDARLAL GUPTA VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2020-3-554] [REFERRED TO]
BHARAT DASWANI VS. STATE OF GOA AND OTHERS [LAWS(BOM)-2017-2-120] [REFERRED TO]
TASLIM BEGUM TAYYEB QURESHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-3-24] [REFERRED TO]
SAYEED ABDUL RAUT AND ANOTHER VS. STATE OF MAHARASHTRA AND ANOTHER [LAWS(BOM)-2018-2-353] [REFERRED TO]
KUBRA IMRAN KADARI VS. STATE OF MAHARASHTRA & ANOTHER [LAWS(BOM)-2017-7-389] [REFERRED TO]
ABHISHEK GUPTA VS. STATE OF UP [LAWS(ALL)-2014-9-192] [REFERRED TO]
TARUN MAKKAR VS. STATE [LAWS(DLH)-2014-10-73] [REFERRED TO]
WASHAN SINGH & ORS VS. STATE & ANR [LAWS(DLH)-2014-10-330] [REFERRED]
HEMANT SHARMA & ORS VS. STATE GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2014-11-620] [REFERRED]
VIKASH VS. STATE [LAWS(DLH)-2014-7-303] [REFERRED TO]
VISHNU KUMAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2014-7-380] [REFERRED TO]
MOHD BHATIA VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2014-7-437] [REFERRED]
DINESH DIXIT & ORS VS. STATE & ANR [LAWS(DLH)-2014-8-391] [REFERRED]
SUNIL BHATIA & ORS VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2014-8-407] [REFERRED]
UPENDER SINGH & ORS VS. RAJESH SACHDEVA & ORS [LAWS(DLH)-2014-8-462] [REFERRED]
RAJESH VERMA & ANR VS. STATE & ANR [LAWS(DLH)-2014-8-481] [REFERRED]
NASIM & ORS VS. STATE & ANR [LAWS(DLH)-2014-8-486] [REFERRED]
VIVEK KUMAR & ORS VS. STATE OF DELHI & ORS [LAWS(DLH)-2014-9-467] [REFERRED]
JAGBIR VS. STATE & ANR [LAWS(DLH)-2014-9-524] [REFERRED]
RAVINDER KUMAR & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-552] [REFERRED]
SURENDER & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-688] [REFERRED]
VISHAL SATIJA & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-354] [REFERRED]
KALI RAM & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-356] [REFERRED]
VICKY AND ANR VS. STATE AND ANR [LAWS(DLH)-2015-12-360] [REFERRED]
DURGESH SHARMA & ORS VS. STATE (NCT) OF DELHI & ANR [LAWS(DLH)-2015-12-365] [REFERRED]
MANMEET SINGH ALAG & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-12-387] [REFERRED]
RAFIQ & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-395] [REFERRED]
MOHD ZAHID & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-409] [REFERRED]
VIJAY SINGH & ORS VS. STATE & ORS [LAWS(DLH)-2015-12-412] [REFERRED]
SIDDHARTH JAIN & ORS VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2015-12-447] [REFERRED]
KAMAL SINGH CHAUHAN & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-477] [REFERRED]
BHIKAM CHAND AGARWAL & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-515] [REFERRED]
PRINCE VASHISTA VS. STATE ( NCT OF DELHI) & ORS [LAWS(DLH)-2015-12-527] [REFERRED]
VIMAL BHUSHAN MANJERA & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-534] [REFERRED]
GAGAN KUMAR & ORS VS. STATE ( GOVT OF NCT) OF DELHI & ANR [LAWS(DLH)-2015-12-537] [REFERRED]
KULDEEP RAWAT & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-552] [REFERRED]
LALIT KUMAR KAIN & ORS VS. STATE NCT OF DELHI & ORS [LAWS(DLH)-2015-12-563] [REFERRED]
MAHESH CHAND VS. STATE & ANR [LAWS(DLH)-2015-12-582] [REFERRED]
DHARAMVIR & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-599] [REFERRED]
RAKESH KHATRI AND ORS. VS. THE STATE (GNCT OF DELHI) AND ORS. [LAWS(DLH)-2015-2-39] [REFERRED TO]
ABHIPRA CAPITAL LTD. AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-2-84] [REFERRED TO]
RAJESH AND ORS. VS. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-2-112] [REFERRED TO]
MANOJ AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-2-130] [REFERRED TO]
BACHH RAJ LOHIA AND ORS. VS. BHANU PRATAP SINGH AND ORS. [LAWS(DLH)-2015-2-191] [REFERRED TO]
SOHAIL AND ORS. VS. STATE GOVT. OF NCT DELHI AND ORS. [LAWS(DLH)-2015-1-244] [REFERRED TO]
ANUSHKA ASHOK AND ORS. VS. THE STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-41] [REFERRED TO]
GURDEEP ARORA AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-10-74] [REFERRED TO]
RAVINDER DUA AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-10-143] [REFERRED TO]
DINESH KUMAR VS. THE STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-151] [REFERRED TO]
MANOJ VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-401] [REFERRED]
SURJEET SINGH &ORS VS. STATE & ORS [LAWS(DLH)-2015-10-463] [REFERRED]
SANDEEP KAPOOR & ORS VS. STATE & ANR [LAWS(DLH)-2015-10-587] [REFERRED]
RAJEEV AGARWAL AND ORS. VS. STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2015-11-24] [REFERRED TO]
MOHAN BATRA VS. THE STATE AND ORS. [LAWS(DLH)-2015-11-84] [REFERRED TO]
HANNY MEHTA AND ORS. VS. THE STATE (DELHI ADMN.) AND ORS. [LAWS(DLH)-2015-11-94] [REFERRED TO]
MANOJ KUMAR VS. THE STATE (NCT) OF DELHI AND ORS. [LAWS(DLH)-2015-11-125] [REFERRED TO]
RAKESH KUMAR GUPTA AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-11-256] [REFERRED TO]
BRIJMOHAN BANSAL VS. GOVERNMENT OF NCT ( DELHI) [LAWS(DLH)-2015-11-347] [REFERRED]
JAGBIR SINGH VS. STATE & ANR [LAWS(DLH)-2015-11-351] [REFERRED]
MANPREET SINGH & ANR VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-11-389] [REFERRED]
BHOOP SINGH VS. STATE & ANR [LAWS(DLH)-2015-11-394] [REFERRED]
PRADEEP & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-463] [REFERRED]
KAMAL TABREZ & ORS VS. STATE (GOVT OF NCT DELHI) & ANR [LAWS(DLH)-2015-11-527] [REFERRED]
YOGESH SHARMA & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-536] [REFERRED]
NAVEEN TANDON & ANR VS. STATE GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-11-540] [REFERRED]
SURENDER SINGH & ANR VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-545] [REFERRED]
NANAK CHAND VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-11-561] [REFERRED]
SANDEEP VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2015-11-566] [REFERRED]
SIMMI GROVER AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-12-4] [REFERRED TO]
WASIM AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-12-70] [REFERRED TO]
NEERAJ SOOD AND ORS. VS. STATE OF DELHI AND ORS. [LAWS(DLH)-2015-12-97] [REFERRED TO]
RAKESH KAPOOR AND ORS. VS. STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2015-12-110] [REFERRED TO]
MADAN LAL VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-4-36] [REFERRED TO]
MOHIT DHAWAN AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-5-66] [REFERRED TO]
KRISHAN GOPAL AGRAWAL AND ORS. VS. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-5-130] [REFERRED TO]
MANISH TEHLAN VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2015-2-594] [REFERRED TO]
BIKRAM SINGH NEGI AND ORS. VS. STATE OF DELHI (NCT) AND ORS. [LAWS(DLH)-2015-3-94] [REFERRED TO]
SMT. DR. NEHA W/O. JITESH AGRAWAL & ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-10-51] [REFERRED TO]
SURESHBHAI AITABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-9] [REFERRED TO]
MOHAMMAD HANIF KESARKHAN SHAUKATALIKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-16] [REFERRED TO]
ARJUNSINH UDAYSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-506] [REFERRED TO]
SWAPNIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-933] [REFERRED TO]
SONALBEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-502] [REFERRED TO]
NARAN RAMABHAI KODIYATAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-795] [REFERRED TO]
INDRAJITSINH MADHUBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1370] [REFERRED TO]
PARTH NITINBHAI MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-3] [REFERRED TO]
MITESH ASHOKBHAI CHUNAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-66] [REFERRED TO]
ILIAS GULAM RASUL MEHSANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-898] [REFERRED TO]
RAJENDRA NANHEDAS SATNAMI(JAGDE) VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-358] [REFERRED TO]
SATISH VS. STATE OF U.P. [LAWS(ALL)-2021-8-139] [REFERRED TO]
SIZAR KUMAR DHAKA VS. STATE OF U.P. [LAWS(ALL)-2020-8-39] [REFERRED TO]
VIKASH VS. STATE OF U.P. [LAWS(ALL)-2022-3-133] [REFERRED TO]
AMIT KUMAR YADAV VS. STATE OF U. P. [LAWS(ALL)-2022-9-192] [REFERRED TO]
ISHWAR SINGHAL VS. STATE OF U. P. [LAWS(ALL)-2022-1-33] [REFERRED TO]
RAJAT GOEL VS. STATE OF U.P. [LAWS(ALL)-2021-8-140] [REFERRED TO]
DANISH VS. STATE OF UP [LAWS(ALL)-2019-7-174] [REFERRED TO]
RAM KAILASH TRIPATHI AND 4 OTHERS VS. STATE OF U P [LAWS(ALL)-2019-9-91] [REFERRED TO]
DILEEP PATEL @ RAM MILAN VS. STATE OF U.P. [LAWS(ALL)-2020-1-83] [REFERRED TO]
IQBAL AND 5 OTHERS VS. STATE OF U.P. [LAWS(ALL)-2020-1-502] [REFERRED TO]
RAMJEET @ RAMJEE VS. STATE OF UP [LAWS(ALL)-2019-12-289] [REFERRED TO]
VIPIN KUMAR DWIVEDI [IN FIR VIPIN @ HARSH] VS. STATE OF U.P. THRU. PRIN SECY HOME AND ORS. [LAWS(ALL)-2018-5-704] [REFERRED TO]
AJAY KUMAR MAURYA AND OTHERS VS. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS [LAWS(ALL)-2018-1-5] [REFERRED TO]
LAL BABU VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-1-136] [REFERRED TO]
MANOJ KUMAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-3-107] [REFERRED TO]
JITENDER BHARDWAJ & ORS. VS. STATE (GNCT OF DELHI) & ANR. [LAWS(DLH)-2016-4-557] [REFERRED TO]
NITIN JAIN & ORS. VS. THE STATE & ANR. [LAWS(DLH)-2016-4-558] [REFERRED TO]
ASHWANI BINDRA AND ORS. VS. THE STATE (GOVT. OF NCT DELHI) AND ORS. [LAWS(DLH)-2016-5-14] [REFERRED TO]
FAIZAN AKHTAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-5-68] [REFERRED TO]
RAJPAL BANSAL VS. STATE ( NCT OF DELHI) [LAWS(DLH)-2016-5-75] [REFERRED TO]
SHYAM VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2016-5-139] [REFERRED TO]
HARI SHANKAR SHARMA & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2016-5-168] [REFERRED TO]
SARFARAZ AHMAD VS. STATE ( GOVT OF NCT OF DELHI ) & ANR [LAWS(DLH)-2016-5-322] [REFERRED TO]
UJJWAL DAHIYA VS. STATE & ANR [LAWS(DLH)-2016-5-346] [REFERRED TO]
ICICI BANK LTD VS. CHOUDHARY RAJNI & ANR [LAWS(DLH)-2016-5-816] [REFERRED]
MUKHTAIR AND ORS. VS. THE STATE AND ANR. [LAWS(DLH)-2016-10-130] [REFERRED TO]
AMIT KUMAR MUTREJA AND OTHERS VS. STATE (GOVT OF NCT OF DELHI) AND ANOTHER [LAWS(DLH)-2016-11-97] [REFERRED TO]
JAVED @ NANEH VS. THE STATE & ORS. [LAWS(DLH)-2016-11-116] [REFERRED TO]
BAL KISHAN CHAUHAN AND ORS. VS. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-2-70] [REFERRED TO]
RAHUL BAJAJ AND ORS. VS. THE STATE OF GOVT. OF NCT DELHI AND ORS. [LAWS(DLH)-2016-2-120] [REFERRED TO]
ATUL KHAJURIA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-2-172] [REFERRED TO]
SANJAY SINGH AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2016-2-223] [REFERRED TO]
KIRAN PAL SINGH & ORS. VS. NCT OF DELHI & ANR. [LAWS(DLH)-2016-2-408] [REFERRED TO]
INDIABULLS VENTURES LTD. AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-3-13] [REFERRED TO]
AMIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-47] [REFERRED TO]
KARTICK AGARWALA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-564] [REFERRED TO]
JAYANTO MITRA VS. NAMITA MITRA [LAWS(CHH)-2019-7-111] [REFERRED TO]
BINTU SAINI VS. STATE OF U.P. [LAWS(ALL)-2024-6-7] [REFERRED TO]
MUJEEM VS. STATE OF U.P. [LAWS(ALL)-2023-5-60] [REFERRED TO]
VIRENDRASINH JUTHSINH DEVAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-330] [REFERRED TO]
RATNESH RAVINDRA KANSAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-363] [REFERRED TO]
MANJUR SANAULLAKHAN DABUK VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-370] [REFERRED TO]
DHUN JIMMY JAL VAJIFDAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1251] [REFERRED TO]
ROHANBHAI HEMANTBHAI DESAI VS. ISHITABEN ROHANBHAI DESAI [LAWS(GJH)-2022-6-1343] [REFERRED TO]
SATISH SHARMA AND ANOTHERS VS. STATE (NCT OF DELHI) AND OTHERS [LAWS(SC)-2019-2-30] [REFERRED TO]
JAGTAR SINGH @ BHOLA AND ORS VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2016-11-22] [REFERRED TO]
RAVI KUMAR @ RAJINDER KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2016-5-31] [REFERRED TO]
SARABJIT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-9-120] [REFERRED TO]
RAM AYODHYA TIWARI & ORS VS. THE STATE OF BIHAR [LAWS(PAT)-2016-8-5] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAVINDRA SINGH CHAUHAN [LAWS(SC)-2017-7-115] [REFERRED TO]
MD. HAKBAL ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-7-41] [REFERRED TO]
JIVITESH KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-8-63] [REFERRED TO]
RASOOL SHEIKH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-8-103] [REFERRED TO]
VEER PRATAP SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-5-5] [REFERRED TO]
AMYESH RANJAN VERMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-5-40] [REFERRED TO]
RATIKANTA SUTAR VS. STATE OF ODISHA [LAWS(ORI)-2021-8-20] [REFERRED TO]
SATISH KUMAR JAYANTI LAL DABGAR VS. STATE OF GUJARAT [LAWS(SC)-2015-3-5] [REFERRED TO]
J.RAMESH KAMATH VS. MOHANA KURUP [LAWS(SC)-2016-5-52] [REFERRED TO]
SINGHA BAHADUR TAMANG VS. STATE OF SIKKIM [LAWS(SIK)-2018-9-1] [REFERRED TO]
DEREK RANDALL JYRWA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-8-11] [REFERRED TO]
TENZIN NORBU LHOPA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-10-17] [REFERRED TO]
PADMA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-121] [REFERRED TO]
SHISHPAL VS. STATE OF HARYANA [LAWS(P&H)-2022-2-38] [REFERRED TO]
MANPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-14] [REFERRED TO]
PARVEEN KUMAR KAUSHIK VS. STATE OF HARYANA [LAWS(P&H)-2021-9-35] [REFERRED TO]
YOGENDER SANDHU VS. STATE OF HARYANA [LAWS(P&H)-2021-9-42] [REFERRED TO]
SATYAM VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-60] [REFERRED TO]
MAHINDER KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-42] [REFERRED TO]
GURDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-30] [REFERRED TO]
NITISH GHAI VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-37] [REFERRED TO]
TARLOK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-81] [REFERRED TO]
NAVEEN VS. STATE OF HARYANA [LAWS(P&H)-2020-3-23] [REFERRED TO]
NAVEEN ALIAS MONU VS. STATE OF HARYANA [LAWS(P&H)-2020-3-167] [REFERRED TO]
RANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-3-241] [REFERRED TO]
BALJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-53] [REFERRED TO]
SAHEJDEEP SINGH JAGGI VS. U T CHANDIGARH [LAWS(P&H)-2021-1-64] [REFERRED TO]
DARSHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-11-68] [REFERRED TO]
KULWINDER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2020-11-84] [REFERRED TO]
BEANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-3] [REFERRED TO]
SHER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-23] [REFERRED TO]
PAWAN KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-37] [REFERRED TO]
MOHKAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-45] [REFERRED TO]
RAM LAL VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-271] [REFERRED TO]
PYARI DEVI VS. STATE OF HARYANA [LAWS(P&H)-2021-3-102] [REFERRED TO]
HARJINDER SINGH SANDHU VS. STATE OF PUNJAB [LAWS(P&H)-2021-7-219] [REFERRED TO]
DILBAG SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-100] [REFERRED TO]
RAVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-135] [REFERRED TO]
KULWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-173] [REFERRED TO]
PAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-191] [REFERRED TO]
MANJIT VS. STATE OF HARYANA [LAWS(P&H)-2020-10-51] [REFERRED TO]
SANDEEP BHAGAT VS. STATE OF HARYANA [LAWS(P&H)-2020-11-49] [REFERRED TO]
RASHID VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-9-49] [REFERRED TO]
DIWAKAR NAINWAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-9-60] [REFERRED TO]
RAJENDRA SINGH @ PALI AND SIX OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-9-62] [REFERRED]
SATENDRA & ANOTHER VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2016-11-150] [REFERRED TO]
SUDHIR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2016-4-11] [REFERRED TO]
SATESHWARI DEVI AND ANOTHER VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2017-6-98] [REFERRED TO]
ABDUL ALAM GOHAR AND ORS VS. STATE OF UTTARAKHAND AND ORS [LAWS(UTN)-2018-2-37] [REFERRED TO]
AJAY RAJ VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-3-49] [REFERRED TO]
GOVIND SINGH VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2015-3-115] [REFERRED]
VARUN KUMAR VS. STATE OF UTTARAHAND [LAWS(UTN)-2015-4-41] [REFERRED TO]
YASHPAL SINGH RAWAT BENAM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-4-60] [REFERRED TO]
BHUPAL SINGH AND ORS. VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-5-3] [REFERRED TO]
RAJEEV SHARMA; SULOCHANA SHARMA & OTHERS VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2014-9-86] [REFERRED]
MURTAJA ALI AND ORS. VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-1-58] [REFERRED TO]
SHAKIR VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-2-1] [REFERRED TO]
ATUL SHARMA AND ORS. VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-3-1] [REFERRED TO]
GOPAL SINGH RAWAT AND ANOTHER VS. STATE OF UTTARAKHAND [LAWS(UTN)-2016-5-13] [REFERRED TO]
SHANKAR SINGH BISHT VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2016-7-69] [REFERRED]
CHANDAN SINGH BISHT & ANOTHER VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2016-8-27] [REFERRED]
MANISH CHAUHAN AND OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-9-4] [REFERRED TO]
GAJENDER VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-5-21] [REFERRED TO]
AMITABH SHAHI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-45] [REFERRED TO]
SAHIL SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-126] [REFERRED TO]
NARINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-119] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-48] [REFERRED TO]
JAGJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-77] [REFERRED TO]
HARNARESH PAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-96] [REFERRED TO]
RANJODH SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-103] [REFERRED TO]
INDERJEET KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-113] [REFERRED TO]
AMARJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-133] [REFERRED TO]
ANKIT BANSAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-140] [REFERRED TO]
GURPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-6-89] [REFERRED TO]
GURDAWAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-86] [REFERRED TO]
BALJOT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-134] [REFERRED TO]
ASHWANI KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-3] [REFERRED TO]
SHASHIKANT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-21] [REFERRED TO]
HAYGRIVACHARYA @ HARE RAM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-66] [REFERRED TO]
RAJU VS. STATE [LAWS(DLH)-2014-10-48] [REFERRED TO]
KAMALJEET SINGH & ORS VS. STATE OF NCT DELHI [LAWS(DLH)-2014-11-560] [REFERRED]
AABHAS ARORA VS. STATE & ANR [LAWS(DLH)-2014-11-565] [REFERRED]
ROHIT KUMAR & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2014-11-600] [REFERRED]
AKASH MITTAL VS. STATE OF NCT OF DELHI &ORS [LAWS(DLH)-2014-12-518] [REFERRED]
ZUBAIR AHMAD & ORS VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2014-12-524] [REFERRED]
DEEPANSHU @ AMIT KUMAR & ORS VS. STATE & ANR [LAWS(DLH)-2014-12-529] [REFERRED]
ANIL KHANNA & ANR VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2014-7-450] [REFERRED]
AKSHAY BHARDWAJ & ORS VS. STATE & ANR [LAWS(DLH)-2014-7-500] [REFERRED]
NARESH KUMAR & ORS VS. STATE [LAWS(DLH)-2014-8-389] [REFERRED]
SUNIL KUMAR & ORS VS. STATE & ANR [LAWS(DLH)-2014-8-418] [REFERRED]
MAHENDER SINGH & ORS VS. STATE & ANR [LAWS(DLH)-2014-8-469] [REFERRED]
KHACHER MAL KHAN & ORS VS. STATE & ANR [LAWS(DLH)-2014-8-470] [REFERRED]
JOGINDER SINGH VS. STATE & ORS [LAWS(DLH)-2014-8-480] [REFERRED]
JITENDER & ORS VS. STATE & ANR [LAWS(DLH)-2014-8-533] [REFERRED]
TAPESHWAR SINGH VS. STATE [LAWS(DLH)-2014-9-339] [REFERRED TO]
VISHAL CHAUDHARY & ORS VS. STATE & ORS [LAWS(DLH)-2014-9-451] [REFERRED]
RAMESHWAR DAYAL & ORS VS. SATISH @ SATBIR & ORS [LAWS(DLH)-2014-9-547] [REFERRED]
KUNWARDEEP SINGH & ANR VS. STATE & ANR [LAWS(DLH)-2014-9-568] [REFERRED]
MOHD FIROZ VS. STATE & ANR [LAWS(DLH)-2014-9-635] [REFERRED]
KAPIL & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-686] [REFERRED]
RAM KUMAR SHASTRI & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-752] [REFERRED]
ARVIND KAUSHIK AND ORS. VS. STATE [LAWS(DLH)-2015-1-241] [REFERRED TO]
MADAN LAL AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-1] [REFERRED TO]
RAJIV KUMAR AND ORS. VS. STATE (NCT) OF DELHI AND ORS. [LAWS(DLH)-2015-10-312] [REFERRED TO]
VARUN CHAUDDHARY & ORS VS. STATE OF NCT & ANR [LAWS(DLH)-2015-10-410] [REFERRED]
KELA DEVI AND ORS VS. STATE AND ORS [LAWS(DLH)-2015-10-414] [REFERRED]
NEERAJ KUMAR AND ORS VS. STATE AND ORS [LAWS(DLH)-2015-10-417] [REFERRED]
VIPIN & ORS VS. STATE NCT OF DELHI & ORS [LAWS(DLH)-2015-10-418] [REFERRED]
SHYAM SUNDER TYAGI VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-428] [REFERRED]
SUNIL KUMAR MISHRA & ORS VS. STATE & ANR [LAWS(DLH)-2015-10-440] [REFERRED]
GURINDERPAL SINGH & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-466] [REFERRED]
TEJWANT SINGH & ORS VS. STATE & ANR [LAWS(DLH)-2015-10-473] [REFERRED]
NADEEM & ORS VS. ANJUM & ANR [LAWS(DLH)-2015-10-499] [REFERRED]
SATYA PRAKASH SINGH & ORS VS. STATE & ORS [LAWS(DLH)-2015-10-575] [REFERRED]
ANKITA SAINI VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-11-36] [REFERRED TO]
RAJIV JOSHI AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-11-78] [REFERRED TO]
RAMESH CHAND VERMA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-11-115] [REFERRED TO]
ANIL CHOWLA AND ORS. VS. STATE OF (NCT) DELHI AND ORS. [LAWS(DLH)-2015-11-253] [REFERRED TO]
ABHINAV MITRA AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-11-264] [REFERRED TO]
ANIL KUMAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-11-265] [REFERRED TO]
RAKESH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-11-272] [REFERRED TO]
RITESH KUMAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-11-296] [REFERRED TO]
HANSRAJ & ORS VS. STATE OF DELHI & ANR [LAWS(DLH)-2015-11-350] [REFERRED]
DHARAM SINGH VS. STATE (GOVT OF NCT) OF DELHI & ANR [LAWS(DLH)-2015-11-355] [REFERRED]
S S CON-BUILD PVT LTD VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-11-374] [REFERRED]
LALU @ SUNDER VS. STATE OF NCT DELHI & ORS [LAWS(DLH)-2015-11-448] [REFERRED]
BIJENDER SINGH & ORS VS. STATE (GOVT OF NCT OF DEHI) & ANR [LAWS(DLH)-2015-11-464] [REFERRED]
NAVDEEP SINGH @ NAVDEEP GAHLAWAT & ANR VS. STATE ( GOVT OF NCT DELHI) & ANR [LAWS(DLH)-2015-11-470] [REFERRED]
ANKIT SETHI & ORS VS. STATE & ANR [LAWS(DLH)-2015-11-477] [REFERRED]
SANDEEP DOGRA & ANR VS. STATE ( NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-484] [REFERRED]
PANKAJ GOEL AND ORS VS. GOVT NCT OF DELHI & ANR [LAWS(DLH)-2015-11-509] [REFERRED]
MOHD UMAR & ORS VS. STATE & ANR [LAWS(DLH)-2015-11-514] [REFERRED]
NAMISH @ NEMESH KUMAR & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-533] [REFERRED]
RAHIL NARULA & ANR VS. STATE & ORS [LAWS(DLH)-2015-11-539] [REFERRED]
NAVEEN GAHLOT & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-553] [REFERRED]
VIJAY SHARMA AND ORS. VS. STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2015-12-88] [REFERRED TO]
ROHIT AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-12-121] [REFERRED TO]
KARTIK PANDIT & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-332] [REFERRED]
RAJEEV GUPTA & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-12-339] [REFERRED]
ASHISH GOEL & ORS VS. STATE (GOVT OF NCT OF DELHI) & ORS [LAWS(DLH)-2015-12-355] [REFERRED]
KULDEEP & ORS VS. STATE & ORS [LAWS(DLH)-2015-12-361] [REFERRED]
AKHILESH KUMAR MISHRA & ORS VS. STATE (NCT) OF DELHI [LAWS(DLH)-2015-12-440] [REFERRED]
SALEEM & ORS VS. STATE GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-12-533] [REFERRED]
SANDEEP & ORS VS. STATE & OTHERS [LAWS(DLH)-2015-2-640] [REFERRED]
RAJENDER KUMAR SANGWAN AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-4-95] [REFERRED TO]
KARAN AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-43] [REFERRED TO]
RAVINDER DAS AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2015-7-44] [REFERRED TO]
ROSHAN CHAUHAN AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-209] [REFERRED TO]
ANKUR VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-249] [REFERRED TO]
HARVANSH PANDIT AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2015-7-250] [REFERRED TO]
VICKY ARYA VS. STATE AND ORS. [LAWS(DLH)-2015-7-339] [REFERRED TO]
RAM PRAKASH & ORS VS. STATE GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-7-421] [REFERRED]
RAM KARAN VS. STATE AND ORS. [LAWS(DLH)-2015-4-382] [REFERRED TO]
HARPAL SINGH AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-10-44] [REFERRED TO]
SURJEET SINGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-10-60] [REFERRED TO]
NEELAM SIBAL VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-10-124] [REFERRED TO]
RAJENDRA KAROTIA AND ORS. VS. SHOKIN KHAN AND ORS. [LAWS(DLH)-2015-10-189] [REFERRED TO]
ISTIKHAR AHMAD AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-10-214] [REFERRED TO]
MITISH BIRDI VS. STATE AND ORS. [LAWS(DLH)-2015-10-215] [REFERRED TO]
MOHAN LAL MEHTA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-10-241] [REFERRED TO]
RAJENDRA @ KALLU VS. STATE OF U.P. [LAWS(ALL)-2020-1-259] [REFERRED TO]
BRAJESH VS. STATE OF U.P. [LAWS(ALL)-2020-2-15] [REFERRED TO]
SATISH CHANDRA MISHRA VS. STATE OF U.P. [LAWS(ALL)-2020-2-16] [REFERRED TO]
DHARMPAL VS. STATE OF U.P. [LAWS(ALL)-2020-2-236] [REFERRED TO]
SHIV KUMAR AND 2 OTHERS VS. STATE OF U.P. [LAWS(ALL)-2020-2-373] [REFERRED TO]
NAND LAL VS. STATE OF U.P. [LAWS(ALL)-2020-2-374] [REFERRED TO]
SATISH CHANDRA MISRA VS. STATE OF U.P. [LAWS(ALL)-2019-10-376] [REFERRED TO]
BHUPENDRA VS. STATE OF U.P. [LAWS(ALL)-2019-11-315] [REFERRED TO]
SATYAPAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-12-300] [REFERRED TO]
ROHIT BHATI VS. STATE OF U. P. [LAWS(ALL)-2021-7-118] [REFERRED TO]
KARUA @ SHANTIBARAN VS. STATE OF U.P. [LAWS(ALL)-2022-8-6] [REFERRED TO]
PRAKASH TIWARI VS. STATE OF U.P. [LAWS(ALL)-2023-11-8] [REFERRED TO]
PRAVIN KUMAR SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-3-151] [REFERRED TO]
OM JEE MISHRA VS. STATE OF U. P. [LAWS(ALL)-2023-4-143] [REFERRED TO]
AANNAPAA AVDHUT HALADVDRU VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-40] [REFERRED TO]
KALU PAHELWAN @ WASIM AJIJ QURESHI AND OTHERS VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2016-12-200] [REFERRED TO]
AYUSH PODDAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-6-71] [REFERRED TO]
RAJIQ QURESHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-9-142] [REFERRED TO]
MOHAMMAD HASNAIN BARKATI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-1-37] [REFERRED TO]
BAHORI LAL VS. STATE OF U.P. [LAWS(ALL)-2024-2-22] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF U.P. [LAWS(ALL)-2024-3-12] [REFERRED TO]
PATEL HARIBHAI NARANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1217] [REFERRED TO]
MOHAMMED ASAD MOHAMMED HUSAIN FARUQUI VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1093] [REFERRED TO]
ISMAIL RASUL SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-198] [REFERRED TO]
SHREEDHAR DILIPBHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-351] [REFERRED TO]
KAMLESH NATVARLAL LAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-652] [REFERRED TO]
ADIL FATARPEKAR, SON OF NARAYAN FATARPEKAR VS. STATE THROUGH PANAJI POLICE STATION, PANAJI GOA [LAWS(BOM)-2018-8-118] [REFERRED TO]
MUKESHBHAI HARIPRASAD THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-256] [REFERRED TO]
SHAILESH VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-979] [REFERRED TO]
SAIYED IQBALMIYA NURMIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-332] [REFERRED TO]
RAFIQUE KASAM SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-834] [REFERRED TO]
VARUN MANOJBHAI KHURANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-840] [REFERRED TO]
ALTAFHUSSAIN AABEDHUSSAIN BUKHARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-876] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
AARIF HANIFBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-694] [REFERRED TO]
PARESHBHAI BALDEVBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-883] [REFERRED TO]
DARSHAN VINODBHAI GHUNCHALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-970] [REFERRED TO]
JIGNESHKUMAR SAJANSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1473] [REFERRED TO]
SUNIL KUMAR & ANOTHER VS. STATE OF H P [LAWS(HPH)-2017-4-62] [REFERRED TO]
SUNIT SINGH & ANR VS. STATE OF H P [LAWS(HPH)-2018-5-96] [REFERRED TO]
JAYANT SHARMA & OTHERS VS. STATE OF HIMACHAL PRADESH & ANOTHER [LAWS(HPH)-2018-5-172] [REFERRED TO]
AKSHIT KUMAR & OTHERS VS. STATE OF HIMACHAL PRADESH & ANOTHER [LAWS(HPH)-2018-1-114] [REFERRED TO]
RANJEET SINGH & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-50] [REFERRED TO]
VIPIN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-117] [REFERRED TO]
RAM KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-9-151] [REFERRED]
MAZID DEEN VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-9-312] [REFERRED TO]
MANJIT SINGH @ SANJAY VS. STATE OF H P & OTHERS [LAWS(HPH)-2017-1-69] [REFERRED TO]
DEEPAK ROHILLA VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-7-437] [REFERRED]
PURAN CHAND NEHLANI & ORS VS. STATE & ANR [LAWS(DLH)-2015-7-481] [REFERRED]
GAURAV SHARMA & ORS VS. STATE & ORS [LAWS(DLH)-2015-7-525] [REFERRED]
GANESH GUPTA @ DEEPAK GUPTA & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-538] [REFERRED]
SUNDER & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2015-7-549] [REFERRED]
LOKESH VS. STATE, NCT OF DELHI & ANR [LAWS(DLH)-2015-7-554] [REFERRED]
BIJENDER KUMAR & ORS VS. STATE, NCT OF DELHI & ANR [LAWS(DLH)-2015-7-558] [REFERRED]
KULDEEP MEHTA AND ANR VS. STATE & ANR [LAWS(DLH)-2015-7-559] [REFERRED]
YUDHISHTIR SHARMA & ANR VS. STATE & ANR [LAWS(DLH)-2015-7-576] [REFERRED]
KAMAL SRIVASTAVA & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-581] [REFERRED]
PARVEEN JAIN VS. STATE AND ORS. [LAWS(DLH)-2015-8-170] [REFERRED TO]
TARUN KUMAR AND ORS. VS. THE STATE NCT OF DELHI [LAWS(DLH)-2015-8-280] [REFERRED TO]
VIJAY KUMAR VS. NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-8-361] [REFERRED TO]
DHARMENDER KUMAR VS. THE STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-364] [REFERRED TO]
RAVI SHANKER GARG AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-8-378] [REFERRED TO]
SANJAY GANGLOLA VS. STATE & ANR [LAWS(DLH)-2015-8-431] [REFERRED]
SONIA & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-8-436] [REFERRED]
HASIBUN NISHA KHATUN ALIAS HASIBUN VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-457] [REFERRED TO]
TANWAR SINGH AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-8-484] [REFERRED]
REKHA VOHRA BHALLA VS. STATE AND ANR [LAWS(DLH)-2015-8-509] [REFERRED]
RACHNA PANDEY AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-8-535] [REFERRED TO]
ANSHUL ARORA VS. STATE AND ANOTHER [LAWS(DLH)-2015-8-586] [REFERRED]
NAVEEN GOEL VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-590] [REFERRED]
TEK SINGH AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-8-594] [REFERRED]
DHARMESH AND ANR VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-664] [REFERRED]
RAJ KUMAR AND OTHERS VS. STATE OF NCT DELHI AND ANOTHER [LAWS(DLH)-2015-8-700] [REFERRED]
SATNAM SINGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-9-24] [REFERRED TO]
AALEY MOHD IQBAL AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-198] [REFERRED TO]
MASROOF AHMAD AND ORS. VS. STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-223] [REFERRED TO]
AATIF KHAN VS. THE STATE GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-9-225] [REFERRED TO]
ROZWAN AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-273] [REFERRED TO]
SATISH KUMAR VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-509] [REFERRED]
PUNEET OBEROI VS. NUPUR SAINI & ANR [LAWS(DLH)-2015-9-527] [REFERRED]
INDERPEET SINGH CHAWLA AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-9-550] [REFERRED]
VIJAY GOEL AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-9-553] [REFERRED]
SADDAM AND ORS VS. STATE NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-561] [REFERRED]
BHUSHAN DAWAR AND ANR VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-587] [REFERRED]
RAKESH AGGARWAL VS. STATE AND ORS [LAWS(DLH)-2015-9-604] [REFERRED]
DEEPAK SEHGAL VS. STATE OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-616] [REFERRED]
MOHD AALIM AND ORS VS. STATE NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-659] [REFERRED]
MAMTA YADAV VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-683] [REFERRED]
MAHESH SINGH YADAV AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-9-698] [REFERRED]
SHIVRAJ VS. STATE GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-9-703] [REFERRED]
SANJEEV AGGARWL AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-711] [REFERRED]
MOHD NASIM AND ORS VS. STATE NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-757] [REFERRED]
RAJU SEHGAL AND ANR VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-761] [REFERRED]
ANKUR GARG AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-9-781] [REFERRED]
SHWETA SABHARWAL AND ORS VS. STATE DELHI ADMN AND ANR [LAWS(DLH)-2015-9-786] [REFERRED]
DILEEP SINGH BISHTA AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-787] [REFERRED]
AMAN MENDIRATTA & ANR VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-790] [REFERRED]
VIKAS VS. STATE (GNCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-99] [REFERRED TO]
PRITPAL SINGH VS. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-200] [REFERRED TO]
DILAWAR SINGH VS. VINAY MAWANDIA AND ORS. [LAWS(DLH)-2016-1-229] [REFERRED TO]
PUNEET GULATI AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-1-230] [REFERRED TO]
RAJNI DEVI AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-311] [REFERRED TO]
AMIT JAIN & ANR. VS. STATE (NCT OF DELHI) & ANR. [LAWS(DLH)-2016-1-399] [REFERRED TO]
JAGEER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-12-38] [REFERRED TO]
ANUJ SHARMA VS. STATE OF H.P. [LAWS(HPH)-2021-6-37] [REFERRED TO]
RAJESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-3-106] [REFERRED TO]
SUBHASH THAKUR VS. STATE OF H.P. [LAWS(HPH)-2021-2-42] [REFERRED TO]
SOHIB KHAN VS. STATE OF H.P. [LAWS(HPH)-2020-3-9] [REFERRED TO]
ARUN KUMAR AND OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-1-55] [REFERRED TO]
AMIT WALIA VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2019-4-141] [REFERRED TO]
GULAM NAVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-9-4] [REFERRED TO]
KIRTI SOOD VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-58] [REFERRED TO]
BALBIR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-7-128] [REFERRED TO]
MANISH KHANNA VS. STATE OF H P [LAWS(HPH)-2019-6-58] [REFERRED TO]
BALRAM JAISWAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-8-175] [REFERRED TO]
ATTAR SINGH VS. STATE OF H P AND OTHERS [LAWS(HPH)-2019-4-127] [REFERRED TO]
RAVI KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-3-126] [REFERRED TO]
RAVI KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-3-87] [REFERRED TO]
VIPIN KUMAR VS. KIRAN BALA [LAWS(HPH)-2019-12-1] [REFERRED TO]
SHIV SHANKAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-12-92] [REFERRED TO]
HITESH THAKUR VS. STATE OF HP [LAWS(HPH)-2019-10-176] [REFERRED TO]
SIDHARATH SOOD VS. STATE OF H P & OTHERS [LAWS(HPH)-2019-1-74] [REFERRED TO]
BANDANA SOOD VS. STATE OF H P & OTHERS [LAWS(HPH)-2018-3-191] [REFERRED TO]
RAJINDER SINGH VS. STATE OF HP [LAWS(HPH)-2019-10-150] [REFERRED TO]
AJAY KUMAR AND OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-7-191] [REFERRED TO]
SUCHITA PALMO VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-7-202] [REFERRED TO]
NIKHIL VERMA VS. STATE OF H.P. & ANOTHER [LAWS(HPH)-2018-8-16] [REFERRED TO]
GOPAL DASS AND OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-9-68] [REFERRED TO]
JAISI RAM AND OTHERS VS. STATE OF HP AND OTHERS [LAWS(HPH)-2019-1-9] [REFERRED TO]
SEHDEV KUMAR VS. STATE OF HIMACHAL PRADESH& ANOTHER [LAWS(HPH)-2019-1-12] [REFERRED TO]
SUKHMANJIT SINGH VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2019-1-73] [REFERRED TO]
DINESH SHARMA VS. STATE [LAWS(DLH)-2021-2-251] [REFERRED TO]
MOHD UMAIR @ UMER VS. STATE ( GOVT NCT OF DELHI) [LAWS(DLH)-2021-3-10] [REFERRED TO]
DINESH SHARMA VS. STATE [LAWS(DLH)-2021-3-179] [REFERRED TO]
VIKASH KUMAR VS. STATE [LAWS(DLH)-2021-3-214] [REFERRED TO]
JATINDER SINGH ANAND VS. STATE [LAWS(DLH)-2019-8-40] [REFERRED TO]
ARVIND KUMAR SAXENA VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2019-7-187] [REFERRED TO]
RAJAN KOCHHAR VS. STATE ( GOVT OF NCT OF DELHI) [LAWS(DLH)-2019-7-360] [REFERRED TO]
PRADEEP SINGH GOSAIN VS. STATE [LAWS(DLH)-2019-7-373] [REFERRED TO]
LALIT BHOLA VS. STATE [LAWS(DLH)-2019-7-374] [REFERRED TO]
OM PRAKASH LAMBA & ORS VS. STATE & ORS [LAWS(DLH)-2018-12-278] [REFERRED TO]
MAHESH VERMA VS. STATE & ANR [LAWS(DLH)-2018-12-286] [REFERRED TO]
MANINDER SINGH VS. STATE AND ORS. [LAWS(DLH)-2017-3-31] [REFERRED TO]
SUNIL KUMAR TANDON AND ORS. VS. GHANSHYAM SHARMA [LAWS(DLH)-2016-4-91] [REFERRED TO]
AMIT KUMAR CHAUHAAN & ORS VS. THE STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-5-179] [REFERRED TO]
DILBAGH SINGH & ANR VS. THE STATE NCT OF DELHI & ANR [LAWS(DLH)-2016-5-270] [REFERRED TO]
HARBIR LAKRA VS. STATE [LAWS(DLH)-2016-6-28] [REFERRED TO]
ANAND SRIRAM KRISHNAN & ORS. VS. STATE GOVT. OF NCT DELHI & ANR. [LAWS(DLH)-2016-8-65] [REFERRED TO]
DEVENDER BANSAL & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-350] [REFERRED]
DEEPAK LOMAS & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-406] [REFERRED]
CHANDRASHEKHAR PANDEY & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-414] [REFERRED]
SHIKHER JAIN VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-421] [REFERRED]
LALIT SHARMA & ANR VS. STATE (GNCT OF DELHI) & ANR [LAWS(DLH)-2016-8-557] [REFERRED]
JASPAL SINGH & ORS VS. SATNAM KAUR & ANR [LAWS(DLH)-2016-8-561] [REFERRED]
SAROJ KUMAR YADAV & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2016-8-573] [REFERRED]
YOGESH KUMAR & ORS VS. STATE & ANR [LAWS(DLH)-2016-9-150] [REFERRED]
NEETU TULI VS. DELHI DEVELOPMENT AUTHORITY & ORS [LAWS(DLH)-2016-9-163] [REFERRED]
ASHISH TANWAR & ORS VS. STATE & ANR [LAWS(DLH)-2016-9-275] [REFERRED]
SABIHA BEGUM & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-9-342] [REFERRED]
SACHIN GOYAL AND ORS VS. STATE AND ANR [LAWS(DLH)-2016-11-127] [REFERRED TO]
RAJAN BABUTA AND ORS. VS. STATE AND ANR. [LAWS(DLH)-2016-12-109] [REFERRED TO]
RANI BINDRA AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-2-304] [REFERRED TO]
KRISHAN MEHTA AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-3-20] [REFERRED TO]
RAMESH KUMAR GUPTA VS. SATYAM FINLEASE PVT. LTD. [LAWS(DLH)-2016-3-142] [REFERRED TO]
WAZIR (MOHD.) VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2016-3-208] [REFERRED TO]
MUKESH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-3-214] [REFERRED TO]
MADHU GUPTA VS. M/S. SATYAM FINLEASE PVT. LTD. [LAWS(DLH)-2016-3-313] [REFERRED TO]
FIROZ KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-11] [REFERRED TO]
VINU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-24] [REFERRED TO]
DURGADAS DHANSING RATHOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-161] [REFERRED TO]
AJJU C.S. SINDOLLI VS. STATE OF GOA [LAWS(BOM)-2022-9-235] [REFERRED TO]
STATE OF GOA VS. MOTILAL LAMANI [LAWS(BOM)-2023-1-133] [REFERRED TO]
JIGAR KIRITBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-312] [REFERRED TO]
STATE OF GUJARAT VS. RAVJIBHAI @ LALJIBHAI AMARSINGH CHAUHAN [LAWS(GJH)-2016-5-106] [REFERRED TO]
BASHIR RASUL BHATTI & ANR VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-219] [REFERRED TO]
DULANTA JYOTI KAKATI VS. STATE OF ASSAM [LAWS(GAU)-2024-3-18] [REFERRED TO]
ER. S. BENRIO KITHAN VS. STATE OF NAGALAND [LAWS(GAU)-2023-5-69] [REFERRED TO]
SHWETA CHAWLA VS. STATE OF HP [LAWS(HPH)-2023-3-113] [REFERRED TO]
RASHAM RANJAN SHARMA VS. STATE OF H.P. [LAWS(HPH)-2024-6-2] [REFERRED TO]
MANOHAR LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-12] [REFERRED TO]
HARDEEP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-9-59] [REFERRED TO]
RAJESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-7-12] [REFERRED TO]
KRISHAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-8-57] [REFERRED TO]
UMESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-7-40] [REFERRED TO]
GOVIND VS. STATE OF H.P. [LAWS(HPH)-2023-4-48] [REFERRED TO]
RAVI PARMAR VS. STATE OF H.P. [LAWS(HPH)-2023-3-59] [REFERRED TO]
NATWAR SINGH BHAWTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-5-110] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF H.P. [LAWS(HPH)-2023-5-124] [REFERRED TO]
RAMESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-1-22] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-11-19] [REFERRED TO]
RANJANA SIKHWAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-83] [REFERRED TO]
TADAR MAMA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2021-9-73] [REFERRED TO]
NABAM YAPI VS. STATE OF AP [LAWS(GAU)-2020-3-120] [REFERRED TO]
THAMBI VS. STATE OF KERALA [LAWS(KER)-2024-4-46] [REFERRED TO]
RAJESH GOPALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2024-6-90] [REFERRED TO]
BIBIN THOMAS VS. STATE OF KERALA [LAWS(KER)-2023-4-43] [REFERRED TO]
V.P.NANDAKUMAR VS. STATE OF KERALA [LAWS(KER)-2023-6-67] [REFERRED TO]
SAKEER VS. STATE [LAWS(KER)-2023-8-133] [REFERRED TO]
SUBIN VS. STATE OF KERALA [LAWS(KER)-2023-10-119] [REFERRED TO]
CHORATH RAFI VS. STATE OF KERALA [LAWS(KER)-2022-1-15] [REFERRED TO]
SIDDIQUE VS. STATE OF KERALA [LAWS(KER)-2022-1-44] [REFERRED TO]
SUMESH VS. STATE OF KERALA [LAWS(KER)-2022-6-208] [REFERRED TO]
ASIF NAZEER VS. STATE OF KERALA [LAWS(KER)-2022-7-140] [REFERRED TO]
RAJEESH K.M. VS. STATE OF KERALA [LAWS(KER)-2022-8-254] [REFERRED TO]
ANIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2022-8-326] [REFERRED TO]
NAVAS VS. AYISHA NUSRATH [LAWS(KER)-2022-8-343] [REFERRED TO]
NIJESH VS. STATE OF KERALA [LAWS(KER)-2022-8-344] [REFERRED TO]
RANJITH T VS. STATE OF KERALA [LAWS(KER)-2022-9-145] [REFERRED TO]
SIBI THOMAS VS. STATE OF KERALA [LAWS(KER)-2022-9-148] [REFERRED TO]
SMISHUMON VS. STATE OF KERALA [LAWS(KER)-2022-9-149] [REFERRED TO]
VINOD LAZAR VS. STATE OF KERALA [LAWS(KER)-2022-9-177] [REFERRED TO]
BAIN VS. STATE OF KERALA [LAWS(KER)-2022-9-195] [REFERRED TO]
DEEPU R.K. VS. STATE OF KERALA [LAWS(KER)-2023-1-70] [REFERRED TO]
ABRAHAM P.A VS. STATE OF KERALA [LAWS(KER)-2023-1-102] [REFERRED TO]
ARAVIND VS. BASAPPA YALLAPPA TADASAD [LAWS(KAR)-2018-1-148] [REFERRED TO]
MR HANCHINA MURUGESH AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2018-1-276] [REFERRED TO]
HARIS ABDUL SALAM PUTHETT VS. STATE OF KERALA [LAWS(KER)-2022-10-37] [REFERRED TO]
SANTHOSH K.B. VS. STATE OF KERALA [LAWS(KER)-2022-10-51] [REFERRED TO]
SHAJU VS. STATE OF KERALA [LAWS(KER)-2022-10-52] [REFERRED TO]
SRINATH. K. NAIR VS. STATE OF KERALA [LAWS(KER)-2022-10-55] [REFERRED TO]
SARATH SASI VS. STATE OF KERALA [LAWS(KER)-2022-10-69] [REFERRED TO]
HRISHICHAND T. VS. STATE OF KERALA [LAWS(KER)-2022-10-192] [REFERRED TO]
SONY THOMAS VS. STATE OF KERALA [LAWS(KER)-2022-11-58] [REFERRED TO]
SUJITH M.K. VS. STATE OF KERALA [LAWS(KER)-2022-11-72] [REFERRED TO]
SIDHARTH P.S. VS. STATE OF KERALA [LAWS(KER)-2022-11-73] [REFERRED TO]
JERRY K. VARGHESE VS. SHAINA P.K. [LAWS(KER)-2022-11-108] [REFERRED TO]
BIJISHA THEEROTH VS. STATE OF KERALA [LAWS(KER)-2022-11-281] [REFERRED TO]
XAVIER VS. MARIA GORETHY GEORGE [LAWS(KER)-2022-12-35] [REFERRED TO]
SHINE SALVADOR MATHEWS VS. STATE OF KERALA [LAWS(KER)-2022-12-104] [REFERRED TO]
SREEJU VS. STATE OF KERALA [LAWS(KER)-2022-12-118] [REFERRED TO]
IMTIAZ AZIZ VS. VARGHESE BASTIAN [LAWS(KER)-2022-12-132] [REFERRED TO]
ADWAITH VS. STATE OF KERALA [LAWS(KER)-2022-2-200] [REFERRED TO]
RAJKUMAR. P @ RAJAN VS. ASHOKAN P. K. [LAWS(KER)-2022-3-23] [REFERRED TO]
NAWAF VS. STATE OF KERALA [LAWS(KER)-2022-3-52] [REFERRED TO]
VIKAS SINGH VS. STATE OF M.P. [LAWS(MPH)-2019-7-119] [REFERRED TO]
OMPRAKASH PUNGLIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-2-166] [REFERRED TO]
SANDEEP SINGH TOMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-3-208] [REFERRED TO]
MOHIT MALPANI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-11-48] [REFERRED TO]
JAGDISH VALECHA VS. STATE OF MP & OTHERS [LAWS(MPH)-2018-7-78] [REFERRED TO]
PAYAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-10-74] [REFERRED TO]
VIKAS SAXENA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-12-37] [REFERRED TO]
BANTU AND ORS. VS. STATE OF M.P. [LAWS(MPH)-2016-4-13] [REFERRED TO]
TADAR BUDH & ORS. VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2018-3-161] [REFERRED TO]
AMITABH GOSWAMI VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2014-12-17] [REFERRED TO]
ANJAI KUMAR SINGH @ DATOL SINGH VS. UNION OF INDIA [LAWS(GAU)-2019-3-104] [REFERRED TO]
SURINDER KUMAR SON OF SHESH RAM VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2016-11-198] [REFERRED TO]
GULAB SINGH VS. STATE OF H P [LAWS(HPH)-2015-1-12] [REFERRED TO]
RAKSHA SHARMA VS. BHAGAT SINGH AND ORS. [LAWS(HPH)-2015-10-89] [REFERRED TO]
RAM SINGH AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-5-36] [REFERRED TO]
VIKAS SHARMA VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2016-1-41] [REFERRED TO]
SANJAYBHAI PARASMALBHAI SONI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-46] [REFERRED TO]
MOIN ISMAIL JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-404] [REFERRED TO]
RAJUBHAI CHAGANBHAI CHOVATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-43] [REFERRED TO]
ANAND PADHAMANATH PAREKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-46] [REFERRED TO]
HUSENBHAI SIDDIQBHAI KHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-20] [REFERRED TO]
KESARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-695] [REFERRED TO]
NAVNEET KAUSHAL & ORS VS. STATE OF HARYANA & ORS [LAWS(P&H)-2014-11-277] [REFERRED]
VIKRAM KAPOOR AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-11-340] [REFERRED]
NIRMAL SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-455] [REFERRED]
HARDEV RAJ @ HARDEV LAL & ORS VS. STATE OF PUNJAB & ORS [LAWS(P&H)-2014-11-473] [REFERRED]
SATPAL BANSAL AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-583] [REFERRED]
MATHEW CHACKO @ SHINU VS. STATE OF KERALA [LAWS(KER)-2017-2-154] [REFERRED TO]
P. VIJESH VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-5-56] [REFERRED TO]
RENJITH VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-8-165] [REFERRED TO]
GOPAKUMAR VS. STATE OF KERALA [LAWS(KER)-2017-1-9] [REFERRED TO]
DILEEP ELDHO PAUL VS. SANGEETHA [LAWS(KER)-2017-1-38] [REFERRED TO]
SUNIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2017-1-121] [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-67] [REFERRED TO]
SUNIL VS. SAKSHI @ SHWETA [LAWS(KAR)-2020-8-171] [REFERRED TO]
MAHANTESH BASAYYA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-277] [REFERRED TO]
BADARI DATTA H.C. VS. STATE OF KARNATAKA [LAWS(KAR)-2020-1-203] [REFERRED TO]
MAHESH M.R. VS. SAPNA. S [LAWS(KAR)-2020-1-204] [REFERRED TO]
VEERAIAH BATWALA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-165] [REFERRED TO]
NITESH PAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-11-87] [REFERRED TO]
SUNIL VS. STATE OF HARYANA [LAWS(P&H)-2020-12-43] [REFERRED TO]
GURTEJ SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-72] [REFERRED TO]
KARNAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-3-15] [REFERRED TO]
SARABNIDHAN SINGH @ SABA AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-7-26] [REFERRED TO]
MANPREET SINGH @ MOTA VS. STATE OF PUNJAB [LAWS(P&H)-2019-11-239] [REFERRED TO]
SONU VS. STATE OF PUNJAB [LAWS(P&H)-2019-12-129] [REFERRED TO]
RAJNI SHARMA AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2019-12-153] [REFERRED TO]
RAJESH KUMAR AND ANOTHER VS. DILBAG [LAWS(P&H)-2019-2-21] [REFERRED TO]
BALRAJ SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-327] [REFERRED TO]
SEWA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-8-156] [REFERRED TO]
RAVI KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2019-8-182] [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-8-199] [REFERRED TO]
NARINDER BAKSHI VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-229] [REFERRED TO]
SIMSON ANAND VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-56] [REFERRED TO]
SURJIT KAUR AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-4-4] [REFERRED TO]
PACHAIAPPAN VS. STATE [LAWS(MAD)-2019-6-382] [REFERRED TO]
K. FAKRUDEEN ALI AHAMED AND OTHERS VS. STATE AND OTHER [LAWS(MAD)-2018-7-1208] [REFERRED TO]
SANKAR AND OTHER VS. INSPECTOR OF POLICE, SUCHINDRAM POLICE STATION AND OTHER [LAWS(MAD)-2018-7-1227] [REFERRED TO]
BALAMURUGAN AND ORS. VS. INSPECTOR OF POLICE [LAWS(MAD)-2018-4-1479] [REFERRED TO]
M. MUNIYASAMY AND OTHERS VS. STATE [LAWS(MAD)-2018-6-1121] [REFERRED TO]
AKASH VS. STATE OF KERALA [LAWS(KER)-2019-8-52] [REFERRED TO]
MUHAMMED VS. GEETHA [LAWS(KER)-2019-11-409] [REFERRED TO]
ANTONY JAYAN VS. STATE OF KERALA [LAWS(KER)-2019-3-355] [REFERRED TO]
MANU VS. STATE OF KERALA [LAWS(KER)-2019-5-147] [REFERRED TO]
SUDHEER VS. STATE OF KERALA [LAWS(KER)-2019-1-233] [REFERRED TO]
AJAY VS. STATE OF KERALA [LAWS(KER)-2019-1-234] [REFERRED TO]
SHERIN LAL S.S. VS. STATE OF KERALA [LAWS(KER)-2019-1-395] [REFERRED TO]
GURDEV SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-8-418] [REFERRED]
JASWANT SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-7-1033] [REFERRED]
SARVJOT SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2016-10-88] [REFERRED TO]
RAJNI VS. STATE OF HARYANA & ANR [LAWS(P&H)-2016-11-25] [REFERRED TO]
JEET SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-8-499] [REFERRED]
NAVEEN KUMAR AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-8-561] [REFERRED]
GURDEEP SINGH @ BITTI VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-369] [REFERRED]
MOHAN JIT SINGH & OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-9-527] [REFERRED]
ANAND KUMAR VERMA & OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-9-584] [REFERRED]
HARDEV PREET SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-1-190] [REFERRED TO]
ANOOP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-400] [REFERRED TO]
PARSHOTAM LAL KAPOOR VS. STATE OF HARYANA [LAWS(P&H)-2015-1-410] [REFERRED TO]
PARAMJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-553] [REFERRED TO]
NARINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-11-227] [REFERRED TO]
MOTTA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-634] [REFERRED TO]
SANSARJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-646] [REFERRED TO]
VARUNDEEP SINGH VS. UNION TERRITORY, CHANDIGARH [LAWS(P&H)-2015-2-741] [REFERRED TO]
JASBIR SINGH ALIAS BABBU VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-563] [REFERRED TO]
VIPAN SHARMA AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-7-510] [REFERRED]
PRINCE VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-7-575] [REFERRED]
SURENDER KUMAR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2015-7-833] [REFERRED]
ASHOK KUMAR GARG AND ANOTHER VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-8-476] [REFERRED]
MANOJ AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-9-132] [REFERRED TO]
SHAM SUNDER AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2017-1-27] [REFERRED TO]
RAHUL LUTHRA VS. STATE OF J & K [LAWS(J&K)-2019-12-108] [REFERRED TO]
SAHI RAM S/O SHRI GOPA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-103] [REFERRED TO]
LALU RAM AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-8-101] [REFERRED TO]
S.R.RAJESHWARAN VS. STATE [LAWS(MAD)-2020-1-112] [REFERRED TO]
SOOSAIMANIKAM VS. STATE [LAWS(MAD)-2020-1-169] [REFERRED TO]
ARUNRAJIV VS. INSPECTOR OF POLICE, [LAWS(MAD)-2019-6-395] [REFERRED TO]
SAMSON VS. STATE [LAWS(MAD)-2019-7-371] [REFERRED TO]
MOHIT KUMAR AGARWAL & ORS VS. STATE OF SIKKIM [LAWS(SIK)-2017-6-8] [REFERRED TO]
NARAYAN SHARMA (DAWARI), SON OF CHURAMANI DAWARI VS. STATE OF SIKKIM [LAWS(SIK)-2018-4-3] [REFERRED TO]
GHAUSUL AZAM VS. STATE OF SIKKIM [LAWS(SIK)-2020-9-10] [REFERRED TO]
PEMA CHULTIM BHUTIA VS. STATE OF SIKKIM [LAWS(SIK)-2022-2-6] [REFERRED TO]
NAIL NOLIANSON KHONGWIR VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-11-13] [REFERRED TO]
MD. AKBAR KHAN VS. STATE OF MANIPUR [LAWS(MANIP)-2021-3-25] [REFERRED TO]
NINGTHOUJAM MICHAEL SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2018-10-3] [REFERRED TO]
V. RAO AVVA AND OTHERS VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-2-249] [REFERRED TO]
PALLAVI VS. STATE OF BIHAR AND ANOTHER [LAWS(PAT)-2018-8-288] [REFERRED TO]
B. SATHISH REDDY VS. STATE OF ORISSA [LAWS(ORI)-2019-8-48] [REFERRED TO]
HAMBIRA SOREN VS. STATE OF ODISHA [LAWS(ORI)-2022-1-29] [REFERRED TO]
HAMRIUDDIN MIAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-92] [REFERRED TO]
JAGDAM LAL SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-8-62] [REFERRED TO]
SUBHASH SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-24] [REFERRED TO]
PRABHU NATH PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-2-117] [REFERRED TO]
IFTIKHAR AHMED ABDUL GANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-171] [REFERRED TO]
KISHORBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1372] [REFERRED TO]
RAMPRASAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-157] [REFERRED TO]
JASBEER SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-276] [REFERRED TO]
MUSTAKEEM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-8-210] [REFERRED TO]
KARAMVEER SINGH & ORS VS. STATE OF UTTARAKHAND & ORS [LAWS(UTN)-2016-2-20] [REFERRED]
RAJAT AND THREE OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2017-1-8] [REFERRED TO]
APOORV KHANNA AND ORS. VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2016-2-5] [REFERRED TO]
MOHAMMAD NAUSHAD @ SULLA VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2016-2-7] [REFERRED TO]
ARUN KUMAR MISHRA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-1] [REFERRED TO]
MURSALEEN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-8] [REFERRED TO]
SUDHIR KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-9] [REFERRED TO]
MAHESH NATH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-35] [REFERRED TO]
SUNITA VERMA VS. STATE OF U P [LAWS(UTN)-2014-9-46] [REFERRED TO]
RAM PRAKASH VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2015-3-116] [REFERRED]
SUKHVINDER SINGH @ GOLDI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-4-76] [REFERRED TO]
PRITAM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-5-71] [REFERRED TO]
MOHAMMAD FAISAL VS. STATE OF PUNJAB [LAWS(P&H)-2023-7-65] [REFERRED TO]
NAND KISHOR VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2014-11-41] [REFERRED TO]
AMIT CHANDRA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-67] [REFERRED TO]
SAKSHAM GUPTA VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-148] [REFERRED TO]
RAVI KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-184] [REFERRED TO]
SALIM KHAN VS. STATE OF HARYANA [LAWS(P&H)-2023-2-31] [REFERRED TO]
YUNIT VS. STATE OF HARYANA [LAWS(P&H)-2023-2-34] [REFERRED TO]
HARPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-100] [REFERRED TO]
ABHISHEK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-144] [REFERRED TO]
LATIF KHAN VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-83] [REFERRED TO]
SHOBIT THAKUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-56] [REFERRED TO]
GURBINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-10-130] [REFERRED TO]
DALJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2021-3-95] [REFERRED TO]
GURDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-3-119] [REFERRED TO]
GURMEET KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-172] [REFERRED TO]
GURMEET KAUR VS. STATE OF HARYANA [LAWS(P&H)-2022-12-36] [REFERRED TO]
RAVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-57] [REFERRED TO]
BALJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-36] [REFERRED TO]
GURDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-171] [REFERRED TO]
HARISH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-7-73] [REFERRED TO]
FAIZ ALI VS. STATE OF HARYANA [LAWS(P&H)-2022-7-74] [REFERRED TO]
HARJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-107] [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-109] [REFERRED TO]
VIKRAMJIT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-7-138] [REFERRED TO]
ASHWANI KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-40] [REFERRED TO]
DAYA KISHAN VS. STATE OF HARYANA [LAWS(P&H)-2022-3-43] [REFERRED TO]
SURINDER KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-56] [REFERRED TO]
AMAN NATH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-99] [REFERRED TO]
STATE OF GUJARAT VS. YUSUF SULTAN SHAH [LAWS(GJH)-2016-2-264] [REFERRED TO]
RABARI KARAMSHIBHAI GANDABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2016-5-36] [REFERRED TO]
KAPILGIRI ASHOKGIRI MEGHNATHI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-200] [REFERRED TO]
BIPINBHAI JAYANTIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-8-17] [REFERRED TO]
CHAUDHARY HITESHBHAI KARSHANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2015-6-108] [REFERRED TO]
HASMUKH VINUBHAI CHAVDA VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-1-174] [REFERRED TO]
STATE OF GUJARAT VS. SURESHBHAI BABUBHAI CHAUHAN [LAWS(GJH)-2016-1-159] [REFERRED TO]
PARVPAL RAJIVPAL SINGH VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-6-58] [REFERRED TO]
STATE OF GUJARAT VS. ASHARAFUL [LAWS(GJH)-2016-2-157] [REFERRED TO]
RAMESH BIJAL MARWADA VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-182] [REFERRED TO]
SUNDAR BHANUDAS KHOSE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-8-381] [REFERRED TO]
NEHA W/O JITESH AGRAWAL VS. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, DUGGIPAR, TAH SADAK ARJUNI, DIST GONDIA [LAWS(BOM)-2017-10-102] [REFERRED TO]
SHAHNAWAZ NURUL HASSAN KHAN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-8-100] [REFERRED TO]
VENKATA NAGA RAGHAVENDRA RAVI KIRAN GORTI VS. STATE OF GOA [LAWS(BOM)-2016-8-168] [REFERRED TO]
VILAS S/O NIMBAJI SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-90] [REFERRED TO]
SATISH MAHADEORAO UKE VS. REGISTRAR, HIGH COURT OF BOMBAY [LAWS(BOM)-2016-6-90] [REFERRED TO]
DUDAJI RATAJI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1282] [REFERRED TO]
GANESHA DEVRAJ PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1467] [REFERRED TO]
APARN ANUBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1469] [REFERRED TO]
VISHNUBHAI FULJIBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1011] [REFERRED TO]
ARMAAN KOHLI VS. NEERU RANDHWA AND ANR. [LAWS(BOM)-2018-6-52] [REFERRED TO]
PRASHANT @ TUSHAR LALCHAND BHAMRE VS. THE STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2017-4-153] [REFERRED TO]
MOHD. BABLU KASIRUDDIN SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-7-276] [REFERRED TO]
SURESH GANPATI HALVANKAR VS. STATE OF MAHARASHTRA AND ANOTHER [LAWS(BOM)-2017-3-95] [REFERRED TO]
ATUL AMRUTLAL MODESARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-899] [REFERRED TO]
VAISHALI NIMESH THAKKER VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-185] [REFERRED TO]
SIDDHARTH S/O SUKHDEV RANGARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-10-249] [REFERRED TO]
MOHD. ASLAM MOHD. YUSUF VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-63] [REFERRED TO]
ANEESH GUPTA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-9-214] [REFERRED TO]
SWATANTRA KUMAR JAYSAWAL VS. STATE [LAWS(DLH)-2022-1-156] [REFERRED TO]
RIT FOUNDATION VS. UNION OF INDIA [LAWS(DLH)-2022-5-366] [REFERRED TO]
RAKESH KUMAR GUPTA VS. STATE [LAWS(DLH)-2021-12-224] [REFERRED TO]
RAJA ARORA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2020-12-23] [REFERRED TO]
JAYANTO MITRA VS. NAMITA MITRA [LAWS(DLH)-2019-7-189] [REFERRED TO]
ARUN VS. STATE [LAWS(DLH)-2019-7-356] [REFERRED TO]
VIKRAM VS. STATE [LAWS(DLH)-2019-7-381] [REFERRED TO]
SANJEEV ITTAN AND ORS. VS. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-2-53] [REFERRED TO]
R.K. NAUTIYAL VS. THE STATE AND ORS. [LAWS(DLH)-2016-2-112] [REFERRED TO]
NAVEEN KALRA AND ORS. VS. STATE [LAWS(DLH)-2016-2-114] [REFERRED TO]
ASHISH BHATIA VS. STATE AND ORS. [LAWS(DLH)-2016-2-173] [REFERRED TO]
GYAN PRAKASH & ANR VS. STATE & ANR [LAWS(DLH)-2018-12-281] [REFERRED TO]
NEETU & ORSANR VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2018-12-291] [REFERRED TO]
UMANG GOYAL VS. STATE AND ANR [LAWS(DLH)-2016-5-347] [REFERRED TO]
VIRENDER KUMAR & ORS VS. STATE & ANR [LAWS(DLH)-2016-5-357] [REFERRED TO]
JITENDRA & ORS VS. THE STATE & ANR [LAWS(DLH)-2016-7-143] [REFERRED TO]
JITENDER VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2016-7-236] [REFERRED TO]
GAUVIND PATHAK & ANR. VS. STATE GOVT. OF NCT OF DELHI & ANR. [LAWS(DLH)-2016-7-274] [REFERRED TO]
VIKAS SHARMA VS. MONICA & ORS. [LAWS(DLH)-2016-7-540] [REFERRED TO]
DALIP KUMAR ATAL VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-13] [REFERRED TO]
AAKAASH ASTHANA VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-31] [REFERRED TO]
PRASANT JAIN & ORS. VS. THE STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2016-8-58] [REFERRED TO]
SHIVA CHANAPPA ODALA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-202] [REFERRED TO]
MOHAMMAD RAFIQUE ANSAR SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-197] [REFERRED TO]
SANJIDA LALLA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-2-274] [REFERRED TO]
ABC VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-25] [REFERRED TO]
SMT. BINDU SUNDEEP SHAH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-90] [REFERRED TO]
VISHWANATH ANNA KARNAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-309] [REFERRED TO]
ANIL THAPPAR AND ORS. VS. STATE [LAWS(DLH)-2016-2-278] [REFERRED TO]
AMIT & ORS. VS. VERSHA & ANR [LAWS(DLH)-2016-2-340] [REFERRED TO]
ANKUSH DAWAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-3-14] [REFERRED TO]
RAHUL SAINI AND ORS. VS. THE STATE (NCT) OF DELHI AND ORS. [LAWS(DLH)-2016-3-87] [REFERRED TO]
RAHUL DEORA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-3-218] [REFERRED TO]
VISHAL KAUSHIK VS. THE STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-3-281] [REFERRED TO]
SUMIT SHARMA VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-4-40] [REFERRED TO]
PARVEEN AHLAWAT & ORS. VS. THE STATE & ANR. [LAWS(DLH)-2016-4-554] [REFERRED TO]
UTTAM SINGH & ORS. VS. THE STATE (GNCT OF DELHI) & ANR. [LAWS(DLH)-2016-4-556] [REFERRED TO]
RAJAN RAJPOOT & ORS VS. THE STATE GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2016-5-38] [REFERRED TO]
AMIYA ACHARYA VS. STATE GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-5-210] [REFERRED TO]
PARAMJEET SINGH VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-11-167] [REFERRED TO]
GIRISH PANDEY AND ORS VS. STATE AND ANR [LAWS(DLH)-2016-10-136] [REFERRED TO]
FAHAD AZIZ AZMI & ORS VS. STATE & ORS [LAWS(DLH)-2016-8-415] [REFERRED]
VIJAY PAL SINGH & ANR VS. STATE & ORS (GOVT OF NCT OF DELHI) [LAWS(DLH)-2016-8-426] [REFERRED]
RANDEER & ORS VS. STATE (N C T OF DELHI) & ANR [LAWS(DLH)-2016-8-490] [REFERRED]
RUSTAM & ORS VS. STATE (GOVT OF NCT DELHI) & ANR [LAWS(DLH)-2016-8-491] [REFERRED]
HARJEET SINGH & ANR VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2016-8-572] [REFERRED]
PHOOL KUMAR VS. SHIV CHANDER YADAV & ORS [LAWS(DLH)-2016-8-591] [REFERRED]
VIJAY KUMAR & ORS VS. STATE & ORS [LAWS(DLH)-2016-9-158] [REFERRED]
ALKA & ANR VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2016-9-183] [REFERRED]
MANISH RADHESHYAM MALANI VS. STATE & ANR [LAWS(DLH)-2016-9-192] [REFERRED]
SURESH KANTI LAL SOLANKI & ANR VS. STATE & ANR [LAWS(DLH)-2016-9-200] [REFERRED]
ANAND SINGH & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2016-9-332] [REFERRED]
SANJAY MISHRA & ANR VS. STATE OF NCT DELHI [LAWS(DLH)-2017-11-24] [REFERRED TO]
DUSHYANT KUMAR VS. STATE AND ORS. [LAWS(DLH)-2017-3-37] [REFERRED TO]
VF WORLDWIDE HOLDINGS LTD. VS. MINISTRY OF EXTERNAL AFFAIRS, GOVT. OF INDIA & ANR. [LAWS(DLH)-2017-3-86] [REFERRED TO]
PRAKASH SAINI AND OTHERS VS. STATE AND ANOTHER [LAWS(DLH)-2017-3-302] [REFERRED TO]
NIRMAL SHARMA VS. STATE [LAWS(DLH)-2017-4-73] [REFERRED TO]
RUPESH RANJAN VS. STATE [LAWS(DLH)-2017-5-113] [REFERRED TO]
YUMNAM MARJIT SINGH VS. STATE AND ANOTHER [LAWS(DLH)-2017-5-392] [REFERRED TO]
SADAKAT VS. STATE & ANR [LAWS(DLH)-2014-10-353] [REFERRED]
GAURAV & ORS VS. STATE & ANR [LAWS(DLH)-2014-8-406] [REFERRED]
DEV SINGH VS. STATE & ORS [LAWS(DLH)-2014-8-451] [REFERRED]
AJAY CHUGH & ORS VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2014-8-465] [REFERRED]
K VENKATACHALAM & ORS VS. STATE & ORS [LAWS(DLH)-2014-8-479] [REFERRED]
SANDEEP KWATRA & ANR VS. STATE & ANR [LAWS(DLH)-2014-8-489] [REFERRED]
BHANU PRAKASH & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-557] [REFERRED]
K SRINIVAS RAO VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2014-9-632] [REFERRED]
SATBIR SINGH VS. STATE & ANR [LAWS(DLH)-2014-9-633] [REFERRED]
PRINCE @ JITENDER & ANR VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2014-9-660] [REFERRED]
DREAMLAND PROMOTERS & CONSULTANTS PVT. LTD. VS. STATE AND ORS. [LAWS(DLH)-2015-1-243] [REFERRED TO]
AVNESH AND ORS. VS. STATE OF NCT AND ORS. [LAWS(DLH)-2015-10-10] [REFERRED TO]
DEVENDER JAIN & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2014-11-464] [REFERRED]
AHMED ZIA KHAN & ORS VS. STATE (GOVT OF NCT DELHI) & ANR [LAWS(DLH)-2014-11-466] [REFERRED]
ASHISH JAIN & ORS VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2014-11-475] [REFERRED]
DHEERAJ VIJ & ORS VS. STATE OF DELHI & ORS [LAWS(DLH)-2014-11-550] [REFERRED]
MANOJ GUPTA & ORS VS. STATE OF DELHI & ANR [LAWS(DLH)-2014-11-575] [REFERRED]
PRABHA MISHRA & ORS VS. STATE & ANR [LAWS(DLH)-2014-11-577] [REFERRED]
HARISH MALIK VS. STATE & ORS [LAWS(DLH)-2014-11-610] [REFERRED]
DHIREN GULATI VS. STATE & ANR [LAWS(DLH)-2014-12-471] [REFERRED]
LOKESH KUMAR & ORS VS. STATE NCT OF DELHI & ORS [LAWS(DLH)-2014-12-486] [REFERRED]
ADITYA BANSAL & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2014-12-504] [REFERRED]
ANKIT SHARMA & ORS VS. STATE & ANR [LAWS(DLH)-2014-12-528] [REFERRED]
GAURAV GROVER & ANR VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2014-12-542] [REFERRED]
MANISH KUMAR VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-3-39] [REFERRED TO]
CHARAN SINGH AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-4-37] [REFERRED TO]
BABITA RAWAT AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-5-539] [REFERRED TO]
KRISHAN KANT GUPTA AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-7-75] [REFERRED TO]
SURAJ AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2015-7-94] [REFERRED TO]
DINESH KUMAR SETHI VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-96] [REFERRED TO]
RAVINDER PAL SINGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-7-308] [REFERRED TO]
NAVEEN GUPTA & ORS VS. STATE & ANR [LAWS(DLH)-2015-7-396] [REFERRED]
PANKAJ AGARWAL & ORS VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-7-428] [REFERRED]
GOVIND @ SURAJ & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-446] [REFERRED]
RAVI DUTTA VS. STATE & ANR [LAWS(DLH)-2015-7-490] [REFERRED]
MOHD AMZAD @ BHOLU & ORS VS. STATE ( NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-532] [REFERRED]
PARVEEN GABA VS. STATE [LAWS(DLH)-2015-7-543] [REFERRED]
TARA CHAND& ANR VS. STATE & ANR [LAWS(DLH)-2015-7-545] [REFERRED]
AMIT KUMAR AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-81] [REFERRED TO]
SUMAN DEVI VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-8-313] [REFERRED TO]
ANIL DUTT AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-10-250] [REFERRED TO]
SANJEEV KUMAR AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-314] [REFERRED TO]
ABRP REDDY AND ORS. VS. STATE OF NCT, NEW DELHI AND ORS. [LAWS(DLH)-2015-10-315] [REFERRED TO]
SACHIN VS. THE STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-317] [REFERRED TO]
JAI KUMAR & ORS VS. STATE, GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-10-422] [REFERRED]
SUSHILA & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2015-10-435] [REFERRED]
VIPIN KUMAR & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-460] [REFERRED]
RAJAT KUMAR & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-10-482] [REFERRED]
NAVEEN KUMAR & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-525] [REFERRED]
SATYA PAL VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-10-564] [REFERRED]
MEETA DEVI & ORS VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-10-579] [REFERRED]
SURINDER KUMAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-11-13] [REFERRED TO]
JITENDRA PAL AND ORS. VS. THE STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-11-38] [REFERRED TO]
SUNIL AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-11-83] [REFERRED TO]
KARAN KHANNA VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-11-116] [REFERRED TO]
MAHAVIR PARASAD AND ORS. VS. STATE OF (NCT) DELHI AND ORS. [LAWS(DLH)-2015-11-255] [REFERRED TO]
VINEESH KUMAR & ANR VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-480] [REFERRED]
RAJ KUMAR CHOUDHARY & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-488] [REFERRED]
OM PRAKASH VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-538] [REFERRED]
VIDHYA DEVI SHARMA AND ORS. VS. STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2015-12-106] [REFERRED TO]
JAVED VS. NAZRIN PARVEEN AND ORS. [LAWS(DLH)-2015-12-171] [REFERRED TO]
PANKAJ BHARDWAJ AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-12-197] [REFERRED TO]
DEVINDER KUMAR & ANR VS. STATE GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-12-322] [REFERRED]
SAMEER HANDA & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-366] [REFERRED]
SUSHMA PATWA & ANR VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-381] [REFERRED]
SANDEEP TANDON VS. STATE GOVERNMENT OF NCT DELHI & ANR [LAWS(DLH)-2015-12-386] [REFERRED]
SATPAL BATRA VS. STATE & ANR [LAWS(DLH)-2015-12-401] [REFERRED]
YOGESH BANSAL @ KAKE & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-457] [REFERRED]
FAIZAN KHAN & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-460] [REFERRED]
VICKY KOHLI & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-540] [REFERRED]
LALIT MOHAN GUPTA VS. STATE OF DELHI AND & ANR [LAWS(DLH)-2015-12-576] [REFERRED]
PARAMJEET SINGH @ PAMMA & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-591] [REFERRED]
RAJINDER SINGH AND ORS. VS. STATE (GOVT. OF NCT) DELHI AND ORS. [LAWS(DLH)-2015-2-177] [REFERRED TO]
POOJA SHARMA VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-2-631] [REFERRED]
DINESH SHARMA AND 4 OTHERS VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2017-11-273] [REFERRED TO]
UMESH KUMAR PANDEY @ MINTU VS. STATE OF U.P. [LAWS(ALL)-2020-1-37] [REFERRED TO]
SANTOSH VS. STATE OF U.P. [LAWS(ALL)-2019-11-362] [REFERRED TO]
DHAN SINGH VS. STATE OF UP [LAWS(ALL)-2019-7-398] [REFERRED TO]
TARIK ALI VS. STATE OF U.P. [LAWS(ALL)-2019-12-269] [REFERRED TO]
BALJEET SINGH SHISHODIA VS. STATE OF U.P. [LAWS(ALL)-2019-12-428] [REFERRED TO]
SHUBHAM SHUKLA AND OTHERS VS. STATE OF U.P. THRU. PRIN SECY HOME AND OTHERS [LAWS(ALL)-2018-5-781] [REFERRED TO]
AARTI AND OTHERS VS. STATE OF U P THRU PRIN SECY HOME AND OTHERS [LAWS(ALL)-2018-5-629] [REFERRED TO]
FAKEERA VS. STATE OF U.P. [LAWS(ALL)-2021-7-251] [REFERRED TO]
GAGAN VS. STATE OF U. P. [LAWS(ALL)-2021-8-50] [REFERRED TO]
RAJIV KUMAR VS. STATE OF U.P. [LAWS(ALL)-2022-9-59] [REFERRED TO]
HAZRA BEGAM VS. STATE OF U.P. [LAWS(ALL)-2020-2-227] [REFERRED TO]
VED PRAKASH SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-61] [REFERRED TO]
DEEPA SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-51] [REFERRED TO]
ANILBHAI CHANDUBHAI BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1510] [REFERRED TO]
SANNI VS. STATE OF U.P. [LAWS(ALL)-2023-1-47] [REFERRED TO]
KAMAL KUMAR VS. STATE OF U.P. [LAWS(ALL)-2023-8-78] [REFERRED TO]
SHASHI PAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-10-98] [REFERRED TO]
SUMER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-12-60] [REFERRED TO]
RAVINDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-10-54] [REFERRED TO]
MOHIT KHATTAR & OTHERS VS. STATE OF H P & ANOTHER [LAWS(HPH)-2015-4-149] [REFERRED TO]
NARAIN DUTT VS. GAURA DEVI AND ORS. [LAWS(HPH)-2015-9-89] [REFERRED TO]
NARINDER KUMAR KAPOOR VS. TARA SINGH [LAWS(HPH)-2016-10-191] [REFERRED TO]
CHARAN DASS VS. MANMOHAN KRISHAN [LAWS(HPH)-2015-1-18] [REFERRED TO]
MARJINA BIBI VS. STATE OF ASSAM [LAWS(GAU)-2016-11-19] [REFERRED TO]
NYANGLANG PONGTEY VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2016-2-79] [REFERRED TO]
TUMTO KARGA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2019-3-108] [REFERRED TO]
SARLA DEVI VS. KAMANI AHLUWALIA AND ANOTHER [LAWS(HPH)-2014-12-189] [REFERRED]
SANDEEP CHODHA VS. STATE OF H P [LAWS(HPH)-2014-4-39] [REFERRED TO]
BASALINGAPPA HANAMANT VALIKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-403] [REFERRED TO]
AWANEESH CHANDRA JHA VS. STATE OF NAGALAND [LAWS(GAU)-2023-5-81] [REFERRED TO]
TASAR SINGKOM VS. STATE OF A P [LAWS(GAU)-2020-1-82] [REFERRED TO]
JUMMAN AND ORS VS. STATE OF HIMACHAL PRADESH AND ANR [LAWS(HPH)-2018-1-115] [REFERRED TO]
VIKAS KUMAR VS. STATE OF HIMACHAL PRADESH& OTHER [LAWS(HPH)-2018-10-83] [REFERRED TO]
ASHOK GUPTA & OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-11-148] [REFERRED TO]
ANKUSH SHARMA VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2018-11-150] [REFERRED TO]
PREM SINGH VS. STATE OF HIMACHAL PRADESH& OTHERS [LAWS(HPH)-2018-12-95] [REFERRED TO]
JAGDISH KUMAR VS. STATE OF H P & OTHER [LAWS(HPH)-2018-12-97] [REFERRED TO]
BAWA PASRICHA & ORS VS. SANJAY KUMAR & ANR [LAWS(HPH)-2018-3-139] [REFERRED TO]
ARVIND KUMAR VS. STATE OF HP & OTHERS [LAWS(HPH)-2017-7-171] [REFERRED TO]
TRILOK CHAND & OTHERS VS. STATE OF HP& ANOTHER [LAWS(HPH)-2017-7-170] [REFERRED TO]
MANJEET VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-343] [REFERRED TO]
SH. SUBHASH THAKUR. VS. SH. NAND KUMAR & ANOTHER [LAWS(HPH)-2016-3-5] [REFERRED TO]
GODAWARI PATHANIA VS. RAVI BHARDWAJ [LAWS(HPH)-2016-4-159] [REFERRED TO]
PRITHI CHAND VS. STATE OF H.P. & ANOTHER [LAWS(HPH)-2017-1-82] [REFERRED TO]
MANISH CHAUHAN VS. VED PRAKASH KAUSHISH [LAWS(HPH)-2017-10-59] [REFERRED TO]
VIKRAM & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-165] [REFERRED TO]
NAZIR HUSSAIN VS. INDIAN OVERSEAS BANK [LAWS(HPH)-2017-5-187] [REFERRED TO]
ANUJ KHANGTA VS. STATE OF HP & ANOTHER [LAWS(HPH)-2017-6-98] [REFERRED TO]
POONAM BABBAR AND ORS. VS. THE STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-406] [REFERRED TO]
SARABJEET KAUR VS. STATE AND ORS. [LAWS(DLH)-2016-1-190] [REFERRED TO]
SHYAM SINGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-1-197] [REFERRED TO]
MAKHAN SINGH AND OTHERS VS. STATE AND ANOTHER [LAWS(DLH)-2015-9-492] [REFERRED]
ROOP CHAND AND OTHERS VS. STATE AND ANOTHER [LAWS(DLH)-2015-9-500] [REFERRED]
MOHSIN AND ANR VS. STATE AND ORS [LAWS(DLH)-2015-9-507] [REFERRED]
DILIP KUMAR GOEL AND ORS VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-572] [REFERRED]
HIMANSHU VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-723] [REFERRED]
LAKHAN AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-9-789] [REFERRED]
ARUN SHOKEEN @ ARUN & ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-792] [REFERRED]
ANUJ TYAGI VS. STATE (GOVT OF NCT OF DELHI) AND ANR [LAWS(DLH)-2015-9-808] [REFERRED]
MINAKSHI KUNDU AND ORS. VS. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-33] [REFERRED TO]
ASHISH MANGA AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-8-315] [REFERRED TO]
SANJEEV GOEL VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-343] [REFERRED TO]
AHMAD AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2015-8-345] [REFERRED TO]
DILAWAR SHARMA AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-374] [REFERRED TO]
INDIA INFOLINE & ORS VS. STATE & ANR [LAWS(DLH)-2015-8-402] [REFERRED]
GAURAV MALHOTRA & ORS VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2015-8-404] [REFERRED]
KAMAL DEEP SINGH & ORS VS. STATE & ANR [LAWS(DLH)-2015-8-409] [REFERRED]
SHARAFAT ALI & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-8-412] [REFERRED]
BADRAAN PUNJABI VS. STATE OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-8-474] [REFERRED]
HAZRAT ALI AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-8-500] [REFERRED]
PARVIN KUMAR & ORS VS. STATE GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-8-558] [REFERRED]
SURESH @ TAU & ANR VS. STATE & ORS [LAWS(DLH)-2015-8-560] [REFERRED]
BALAL SHER @ BILAL SHER VS. STATE GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-8-562] [REFERRED]
KRISHNA DEVI AND OTHERS VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-575] [REFERRED]
BIONDY THOKCHOM VS. COMMISSIONER OF POLICE DELHI AND OTHERS [LAWS(DLH)-2015-8-616] [REFERRED]
NISCHINT CHADHA AND ORS VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2015-8-634] [REFERRED]
KHUBAIB AZAM AND OTHERS VS. STATE GOVT OF NCT DELHI AND OTHERS [LAWS(DLH)-2015-8-703] [REFERRED]
SALMAN KHAN VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-135] [REFERRED TO]
SURESH KUMAR VS. STATE AND ORS. [LAWS(DLH)-2015-9-222] [REFERRED TO]
RATAN SINGH VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-300] [REFERRED TO]
SUNIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2021-1-7] [REFERRED TO]
MANOHAR LAL VS. STATE OF H.P.. [LAWS(HPH)-2020-1-102] [REFERRED TO]
AMIT KUMAR VS. STATE OF H.P. [LAWS(HPH)-2020-2-19] [REFERRED TO]
AANCHAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-16] [REFERRED TO]
AHSAAS SIRKECK VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-8-171] [REFERRED TO]
MOHIT SHARMA VS. STATE OF H.P. [LAWS(HPH)-2021-6-41] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF H.P. [LAWS(HPH)-2022-12-80] [REFERRED TO]
AASHISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-37] [REFERRED TO]
K.K. VERMA VS. STATE OF H.P. [LAWS(HPH)-2022-3-45] [REFERRED TO]
RAVI KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-10-1] [REFERRED TO]
HARISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-51] [REFERRED TO]
NIRMAL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2019-7-107] [REFERRED TO]
ROHIT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-8-189] [REFERRED TO]
SANJAY MITTAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-8-200] [REFERRED TO]
KULDEEP SINGH VS. STATE OF H.P. [LAWS(HPH)-2019-9-202] [REFERRED TO]
HARGOPAL VS. STATE OF H.P. [LAWS(HPH)-2019-7-73] [REFERRED TO]
NISHANT SHARMA VS. STATE OF H P AND ANR [LAWS(HPH)-2019-6-30] [REFERRED TO]
KULDIP CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-3-103] [REFERRED TO]
NEERAJ GUPTA & ORS VS. BAWA PASRICHA & OTHERS [LAWS(HPH)-2018-3-145] [REFERRED TO]
VICKY VS. STATE OF H.P. [LAWS(HPH)-2019-12-192] [REFERRED TO]
SACHIN KUMAR AND OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-8-62] [REFERRED TO]
JAISI RAM VS. RAJESH KUMAR [LAWS(HPH)-2018-9-44] [REFERRED TO]
RAVI SHARMA VS. STATE OF H P & ANOTHER [LAWS(HPH)-2019-1-50] [REFERRED TO]
VINOD KUMAR VS. STATE OF HP AND ANOTHER [LAWS(HPH)-2019-1-63] [REFERRED TO]
GIAN CHAND AND OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2019-1-69] [REFERRED TO]
NIRMAL SINGH VS. STATE OF H.P. [LAWS(HPH)-2019-12-13] [REFERRED TO]
NETAR PAL VS. STATE OF H.P. [LAWS(HPH)-2023-5-46] [REFERRED TO]
TAKDIR VS. STATE OF H.P. [LAWS(HPH)-2023-5-78] [REFERRED TO]
SHIV KUMAR MANDAL VS. STATE OF H.P. [LAWS(HPH)-2023-4-98] [REFERRED TO]
NEERAJ MAAN VS. STATE OF HP [LAWS(HPH)-2023-4-2] [REFERRED TO]
YASMIN VS. STATE OF H.P. [LAWS(HPH)-2023-6-47] [REFERRED TO]
KULDEEP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-7-16] [REFERRED TO]
SHUBHAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-4-17] [REFERRED TO]
MUKESH SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-5-31] [REFERRED TO]
FAIZAN MUSTAKIM MANSURI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-40] [REFERRED TO]
KANTIBHAI RESHMABHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-856] [REFERRED TO]
GIRISHBHAI JITABHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-155] [REFERRED TO]
SAMIMBANU VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-180] [REFERRED TO]
ANKUSH PATHANIA AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-302] [REFERRED]
GURSEWAK SINGH & ORS VS. STATE OF PUNJAB & ORS [LAWS(P&H)-2014-11-361] [REFERRED]
VIKAS GHAVRI AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-11-394] [REFERRED]
GURNAM SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-578] [REFERRED]
JASPREET SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-580] [REFERRED]
NITIN VOHRA VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2014-12-315] [REFERRED]
MUDIT MOHINDRA AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-12-372] [REFERRED]
GURPREET SINGH @ LALLI VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-12-446] [REFERRED]
RAJAN GUPTA VS. STATE OF HARYANA & ANR [LAWS(P&H)-2014-12-473] [REFERRED]
ANUJAYARAJ AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-6-144] [REFERRED TO]
RAHUMATHULLA .K.A VS. STATE OF KERALA [LAWS(KER)-2016-12-53] [REFERRED TO]
UDAYAKUMAR VS. STATE OF KERALA [LAWS(KER)-2017-2-385] [REFERRED TO]
NOUSHAD HUSSAIN VS. FAISAL [LAWS(KER)-2016-8-98] [REFERRED TO]
SHAMSUDEEN @ SHA VS. STATE OF KERALA [LAWS(KER)-2017-1-43] [REFERRED TO]
GURSIMRANJEET SINGH TIWANA & ORS VS. STATE OF PUNJAB & ANR [LAWS(P&H)-2014-10-231] [REFERRED]
LAKHWINDER KUMAR ALIAS LUCKY AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-10-321] [REFERRED]
MANOJ VS. STATE OF KERALA [LAWS(KER)-2014-7-39] [REFERRED TO]
KARATHAN NELLIYODE SREELESH VS. STATE OF KERALA [LAWS(KER)-2014-9-190] [REFERRED TO]
FAIZANMOHMED VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-2089] [REFERRED TO]
MALATESH S/O. SHANKRAPPA MATGODLI AND ORS VS. STATE OF KARNATAKA [LAWS(KAR)-2021-9-140] [REFERRED TO]
RAM RAO KHADAM VS. STATE OF KARNATAKA [LAWS(KAR)-2020-2-140] [REFERRED TO]
SHANMUKHA BHOVI VS. STATE OF KARNATAKA REP [LAWS(KAR)-2018-6-520] [REFERRED TO]
VIJAYA KUMAR VS. STATE [LAWS(KAR)-2020-1-188] [REFERRED TO]
DHARAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-3-148] [REFERRED TO]
AASIM ALIAS DHRUV VS. STATE OF HARYANA [LAWS(P&H)-2019-5-56] [REFERRED TO]
JASWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-338] [REFERRED TO]
RUPINDER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-374] [REFERRED TO]
RAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2019-5-381] [REFERRED TO]
NAKLI RAM VS. STATE OF HARYANA [LAWS(P&H)-2019-8-219] [REFERRED TO]
RAGHBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-8-247] [REFERRED TO]
PURAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-116] [REFERRED TO]
MANPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-50] [REFERRED TO]
HARJINDER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-52] [REFERRED TO]
JAGAT KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2020-1-76] [REFERRED TO]
RAJAT GUPTA VS. STATE OF HARYANA [LAWS(P&H)-2020-10-50] [REFERRED TO]
SAHIB SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-10-89] [REFERRED TO]
GURVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-11-75] [REFERRED TO]
ZAFFAR AHMED VS. STATE OF U. P. [LAWS(P&H)-2020-11-99] [REFERRED TO]
KULJOT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-358] [REFERRED TO]
NANAK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-359] [REFERRED TO]
SUKHDEV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-3-6] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2020-3-9] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2017-12-9] [REFERRED TO]
NARESH BEHAL VS. STATE OF HARYANA [LAWS(P&H)-2017-9-261] [REFERRED TO]
PARDEEP SINGH @ PARDEEP KUMAR AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-1-387] [REFERRED TO]
SUNIL KUMAR VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2018-4-68] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-7-176] [REFERRED TO]
SHAN MIYAN CHAUDHARY VS. STATE(NCT OF DELHI) [LAWS(DLH)-2024-5-152] [REFERRED TO]
SUKHCHAIN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-131] [REFERRED TO]
RESHAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-7] [REFERRED TO]
PRITAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-11-102] [REFERRED TO]
ADARSH VS. STATE OF HARYANA [LAWS(P&H)-2020-7-121] [REFERRED TO]
GULAB SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-1-54] [REFERRED TO]
RANBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-79] [REFERRED TO]
MURALEEDHARAN VS. STATE OF KERALA [LAWS(KER)-2018-11-213] [REFERRED TO]
JAISON VS. STATE OF KERALA [LAWS(KER)-2018-11-439] [REFERRED TO]
SAHIL KUMAR & ANR VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-12-106] [REFERRED TO]
ARSHAD AHMAD MALIK VS. STATE OF J&K [LAWS(J&K)-2020-9-67] [REFERRED TO]
GHULAM QADIR SHEIKH VS. UT OF J&K [LAWS(J&K)-2023-11-39] [REFERRED TO]
NEESHU BALA VS. STATE OF J&K [LAWS(J&K)-2022-1-10] [REFERRED TO]
VAITHIYAKKANNU VS. STATE [LAWS(MAD)-2019-7-499] [REFERRED TO]
V.M. FARROQ VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-1-214] [REFERRED TO]
PALANISAMY VS. INSPECTOR OF POLICE [LAWS(MAD)-2019-7-245] [REFERRED TO]
HAKKIM DHEEN VS. STATE [LAWS(MAD)-2019-7-347] [REFERRED TO]
GOPAL RAMAN VS. INSPECTOR OF POLICE, MURAPPANADU POLICE STATION [LAWS(MAD)-2018-6-1071] [REFERRED TO]
S. MURUGAN VS. STATE AND OTHERS [LAWS(MAD)-2018-6-1230] [REFERRED TO]
KANNAN AND ANR. VS. INSPECTOR OF POLICE, THIRUMANGALAM AND ORS. [LAWS(MAD)-2018-4-1309] [REFERRED TO]
PRASOON N. VS. STATE OF KERALA [LAWS(KER)-2019-11-408] [REFERRED TO]
SHAMSHAD K.K. VS. STATE OF KERALA [LAWS(KER)-2019-8-180] [REFERRED TO]
KRIPADEV VS. STATE OF KERALA [LAWS(KER)-2019-9-65] [REFERRED TO]
ANIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2019-3-103] [REFERRED TO]
RAMACHANDRAN NAIR VS. STATE OF KERALA [LAWS(KER)-2019-3-359] [REFERRED TO]
ANITA MARIA DIAS & ANR. VS. STATE OF MAHARASHTRA AND ANR. [LAWS(SC)-2018-1-67] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NIRMALA DEVI [LAWS(SC)-2017-4-62] [REFERRED TO]
P. DHARAMARAJ VS. SHANMUGAM [LAWS(SC)-2022-9-30] [REFERRED TO]
ABHIMANYU PARIDA & OTHERS VS. STATE OF ORISSA & ANOTHER [LAWS(ORI)-2017-11-95] [REFERRED TO]
NISAR AHMAD AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2018-1-230] [REFERRED TO]
BHAUTIK DHIRUBHAI MIYATRA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1257] [REFERRED TO]
HEENA SACHDEV ODEDARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1488] [REFERRED TO]
VECHATBHAI MANGALBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-758] [REFERRED TO]
RAVINDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1283] [REFERRED TO]
RUTURAJSINH BHARATSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-129] [REFERRED TO]
FAIZAN FIROZ SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-131] [REFERRED TO]
ROHIT SHYAMLAL SIROYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-544] [REFERRED TO]
MARWADI MAHATO VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-12-120] [REFERRED TO]
SWETA LAL BURMAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-4-58] [REFERRED TO]
HARSHITA SARAF VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-2] [REFERRED TO]
THOMAS @ THOMAS PANDIAN VS. STATE [LAWS(MAD)-2018-6-290] [REFERRED TO]
BASTI RAM AND ORS. VS. STATE OF RAJASTHAN AND ANR. [LAWS(RAJ)-2015-3-405] [REFERRED TO]
SAPNA VAISH AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2017-11-5] [REFERRED TO]
SAGAR KUNDAL VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-239] [REFERRED TO]
PRITAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-378] [REFERRED TO]
JATINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-639] [REFERRED TO]
MANGE RAM AND ANOTHER VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2015-7-672] [REFERRED]
JAGROOP SINGH AND ORS VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2015-7-736] [REFERRED]
RAJPAL SINGH @ RAJU VS. JOGINDER SINGH AND ANR [LAWS(P&H)-2015-7-775] [REFERRED]
KARAMPAL SINGH VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2015-7-889] [REFERRED]
A2Z POWERCOM PVT LTD AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-8-731] [REFERRED]
BACHITTAR SINGH AND ORS VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2016-11-13] [REFERRED TO]
OM PARKASH SHARMA AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2016-7-53] [REFERRED TO]
MANVIR SINGH & ANR VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2017-1-12] [REFERRED TO]
BALJIT SINGH @ HAZARA SINGH & ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-561] [REFERRED]
JAGVIR SINGH @ SONU VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-30] [REFERRED TO]
DAVINDER SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-1-271] [REFERRED TO]
RAJDEEP SINGH @ RAJU VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-361] [REFERRED TO]
KANWALDEEP KAUR VS. MANBIR SINGH [LAWS(P&H)-2015-1-396] [REFERRED TO]
JATINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-538] [REFERRED TO]
AMRIK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-540] [REFERRED TO]
GOPAL CHAUDHARY VS. STATE OF HARYANA [LAWS(P&H)-2015-1-584] [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-384] [REFERRED TO]
RAJ KUMAR AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-8-416] [REFERRED]
MEENAKASHI VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-8-567] [REFERRED]
KANHI RAM @ KANHIYA RAM VS. STATE OF HARYANA [LAWS(P&H)-2015-2-477] [REFERRED TO]
LAKHWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-710] [REFERRED TO]
MADEVABHAI KHETABHAI AHIR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-86] [REFERRED TO]
PRAKASHKUMAR GHANSHYAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-21] [REFERRED TO]
VISHALBHAI BHARATBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-29] [REFERRED TO]
MANOHAR SINGH VS. STATE OF MADHYA PRADESH [LAWS(SC)-2014-7-56] [REFERRED TO]
PRAMOD KUMAR MISHRA VS. STATE OF U.P [LAWS(SC)-2023-9-6] [REFERRED TO]
BILKIS YAKUB RASOOL VS. UNION OF INDIA [LAWS(SC)-2024-1-23] [REFERRED TO]
RAMANATHAN (A) THOOPAKKI RAMANATHAN VS. STATE [LAWS(MAD)-2022-9-16] [REFERRED TO]
NILU THAPA VS. STATE OF SIKKIM [LAWS(SIK)-2020-2-8] [REFERRED TO]
RIEWSAIDLANG KURBAH VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-9-34] [REFERRED TO]
ANOOP VS. STATE OF KERALA [LAWS(KER)-2022-5-90] [REFERRED TO]
SHAFEEQ P.S. VS. STATE OF KERALA [LAWS(KER)-2022-5-127] [REFERRED TO]
MUHAMMAD FARBEES VS. RAHEENA [LAWS(KER)-2022-5-193] [REFERRED TO]
JAYAN VS. STATE OF KERALA [LAWS(KER)-2022-6-310] [REFERRED TO]
AJAY CHANDRASEKHARAN VS. STATE OF KERALA [LAWS(KER)-2022-6-311] [REFERRED TO]
RAJKUMAR S. NAIR VS. STATE OF KERALA [LAWS(KER)-2022-6-373] [REFERRED TO]
JAFFAR ALI VS. STATE OF KERALA [LAWS(KER)-2022-7-136] [REFERRED TO]
MAHESH GEORGE VS. STATE OF KERALA [LAWS(KER)-2022-7-295] [REFERRED TO]
AKHILDAS VS. STATE OF KERALA [LAWS(KER)-2022-8-71] [REFERRED TO]
BOBISH THOMAS VS. STATE OF KERALA [LAWS(KER)-2022-10-40] [REFERRED TO]
JAISAL VS. STATE OF KERALA [LAWS(KER)-2022-10-42] [REFERRED TO]
HANI AHAMED VS. STATE OF KERALA [LAWS(KER)-2022-10-65] [REFERRED TO]
VAISHAK.G, VS. STATE OF KERALA [LAWS(KER)-2022-10-74] [REFERRED TO]
KEVIN JOSEPH VS. STATE OF KERALA [LAWS(KER)-2022-10-180] [REFERRED TO]
SIJI VS. STATE OF KERALA [LAWS(KER)-2022-11-70] [REFERRED TO]
C.R. DHEERAJ VS. STATE OF KERALA [LAWS(KER)-2022-11-102] [REFERRED TO]
VIJIN RAVINDRAN VS. STATE OF KERALA [LAWS(KER)-2022-11-109] [REFERRED TO]
MUHAMMED DILDASH VS. STATE OF KERALA [LAWS(KER)-2022-11-111] [REFERRED TO]
VINODKUMAR VS. STATE OF KERALA [LAWS(KER)-2022-11-262] [REFERRED TO]
SHAFEER VS. STATE OF KERALA [LAWS(KER)-2022-4-142] [REFERRED TO]
JITHITH BALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2022-12-144] [REFERRED TO]
VINNI SIVADAS M.V. VS. STATE OF KERALA [LAWS(KER)-2022-2-133] [REFERRED TO]
UNNIKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2022-8-339] [REFERRED TO]
DHANANEESH N. VS. STATE OF KERALA [LAWS(KER)-2022-8-341] [REFERRED TO]
MAINA VS. STATE OF KERALA [LAWS(KER)-2022-9-142] [REFERRED TO]
RAKESH SHARMA VS. STATE OF KERALA [LAWS(KER)-2022-9-144] [REFERRED TO]
VIJITH VS. STATE OF KERALA [LAWS(KER)-2022-9-151] [REFERRED TO]
RAMESAN.K.M. VS. STATE OF KERALA [LAWS(KER)-2022-9-181] [REFERRED TO]
XXXXXXXXXX VS. STATE OF KERALA [LAWS(KER)-2022-9-206] [REFERRED TO]
BUHARI VS. STATE OF KERALA [LAWS(KER)-2023-1-75] [REFERRED TO]
SANOOP VS. STATE OF KERALA [LAWS(KER)-2023-1-107] [REFERRED TO]
ASIF ALI VS. STATE OF KERALA [LAWS(KER)-2023-1-109] [REFERRED TO]
SAJAN VS. STATE OF KERALA [LAWS(KER)-2023-10-18] [REFERRED TO]
AJEESH JAFFER VS. STATE OF KERALA [LAWS(KER)-2024-8-22] [REFERRED TO]
ASHISH VS. STATE OF M P AND ORS [LAWS(MPH)-2015-10-170] [REFERRED]
SUJITH VS. STATE OF KERALA [LAWS(KER)-2024-7-38] [REFERRED TO]
SAUDHA BEEVI VS. STATE OF KERALA [LAWS(KER)-2023-6-60] [REFERRED TO]
RASHID VS. STATE OF KERALA [LAWS(KER)-2024-1-25] [REFERRED TO]
BABLU VS. STATE OF MADHYA PRADESH STATION HOUSE OFFICER [LAWS(MPH)-2023-11-70] [REFERRED TO]
AMRIT LAL BASEDIA VS. STATE OF M. P. [LAWS(MPH)-2022-11-141] [REFERRED TO]
BRAJMOHAN LAKHER VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-12-164] [REFERRED TO]
RAMESH AND OTHERS VS. STATE AND ANOTHER [LAWS(MAD)-2016-1-260] [REFERRED]
MANOJ KUMAR GOYAL VS. STATE OF M. P. [LAWS(MPH)-2019-7-19] [REFERRED TO]
ABHINAV RAGHUWANSHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-11-158] [REFERRED TO]
SAGAR NAMDEO VS. STATE OF M P AND ANOTHER [LAWS(MPH)-2016-9-92] [REFERRED]
GHANSHYAM SHARMA VS. STATE OF M.P [LAWS(MPH)-2020-1-333] [REFERRED TO]
MOHAMMAD ISEB KHAN VS. STATE OF M.P. [LAWS(MPH)-2021-9-37] [REFERRED TO]
JALA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-188] [REFERRED TO]
KAMAL SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-6-17] [REFERRED TO]
PRAKASH DHAKA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-1-180] [REFERRED TO]
DEVENDRA CONSTRUCTION CO. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-5-249] [REFERRED TO]
SAURABH MALHOTRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-1-130] [REFERRED TO]
WASEEM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-6-30] [REFERRED TO]
PRAVEEN GOYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-273] [REFERRED TO]
KUNAL KAPOOR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-1-49] [REFERRED TO]
TALA RAM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-4-25] [REFERRED TO]
MOHD WAZEED VAZEED VS. STATE OF TELANGANA [LAWS(TLNG)-2020-11-75] [REFERRED TO]
BHUPINDER KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-61] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-2-33] [REFERRED TO]
BISHAN DASS VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-63] [REFERRED TO]
GURPREET KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-31] [REFERRED TO]
JAGJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-54] [REFERRED TO]
ADITIYA SEHGAL VS. STATE OF HARYANA [LAWS(P&H)-2022-3-76] [REFERRED TO]
ANKUR UPPAL VS. STATE OF HARYANA [LAWS(P&H)-2022-3-97] [REFERRED TO]
ASHISH GAUTAM VS. STATE OF HARYANA [LAWS(P&H)-2022-3-105] [REFERRED TO]
PRANAV SINGH RANA VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2017-3-40] [REFERRED TO]
KAMMU AND ANOTHER VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-12-153] [REFERRED TO]
ANEESH VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2016-2-4] [REFERRED TO]
RAJU CHOUDHARY & ANOTHER VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2016-8-23] [REFERRED]
KHALIL BEG @ GUDDU BEG & OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-8-37] [REFERRED]
RASHID AND OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-8-44] [REFERRED]
AFROJ AND OTHERS VS. HARUN AND ANOTHER [LAWS(UTN)-2016-8-81] [REFERRED]
JAHANGIR AND THREE OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-8-120] [REFERRED]
SAHADAT ALI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-2-12] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-3-39] [REFERRED TO]
MANMEET SINGH VS. JAYA ARORA [LAWS(UTN)-2014-12-46] [REFERRED TO]
RAIS VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-63] [REFERRED TO]
RAVINDER SINGH MAND AND TWO OTHERS VS. S S P UDHAM SINGH NAGAR AND OTHERS [LAWS(UTN)-2016-11-48] [REFERRED TO]
SEVARAM AND OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-11-4] [REFERRED TO]
RAJENDRA KUMAR VS. SAKTTAR SINGH [LAWS(UTN)-2014-9-58] [REFERRED TO]
KUWAR BAHADUR VS. STATE [LAWS(UTN)-2014-12-44] [REFERRED TO]
ANIL KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2023-8-22] [REFERRED TO]
DEVENDER VS. STATE OF HARYANA [LAWS(P&H)-2023-2-18] [REFERRED TO]
SHARANJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-63] [REFERRED TO]
KULBHUSHAN BAGGA VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-116] [REFERRED TO]
SUMIT DESWAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-46] [REFERRED TO]
RAVINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-7-147] [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-118] [REFERRED TO]
LASHKAR RAM VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-2] [REFERRED TO]
GURMEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-61] [REFERRED TO]
SHASHI SHEKHAR VS. STATE OF HARYANA [LAWS(P&H)-2022-7-116] [REFERRED TO]
DINESH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-10-115] [REFERRED TO]
HUNNY VS. STATE OF HARYANA [LAWS(P&H)-2022-3-141] [REFERRED TO]
RAVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-134] [REFERRED TO]
YESURAJA VS. STATE [LAWS(MAD)-2018-7-634] [REFERRED TO]
SUYAMBULINGAM VS. STATE OF TAMIL NADU REP THROUGH ITS INSPECTOR OF POLICE PALAVOOR POLICE STATION TIRUNELVELI DISTRICT [LAWS(MAD)-2018-6-540] [REFERRED TO]
SHEIKH FEROZ AHMAD VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-11-15] [REFERRED TO]
MEHRAJ AHMAD BHAT VS. STATE OF J&K [LAWS(J&K)-2021-12-57] [REFERRED TO]
FAYAZ AHMAD WAR VS. UT OF J&K [LAWS(J&K)-2021-12-127] [REFERRED TO]
BABLU DEVI VS. STATE OF J & K [LAWS(J&K)-2021-2-93] [REFERRED TO]
SHABAZ AHMED VS. STATE (NOW UT) OF J&K [LAWS(J&K)-2023-6-8] [REFERRED TO]
ABDUL FAHAD VS. STATE OF KERALA [LAWS(KER)-2019-3-98] [REFERRED TO]
HAJIS VS. STATE OF KERALA [LAWS(KER)-2019-3-306] [REFERRED TO]
MANEESH JOHN VS. STATE OF KERALA [LAWS(KER)-2018-11-1] [REFERRED TO]
JITHIN RAJ VS. STATE OF KERALALABIC [LAWS(KER)-2018-11-350] [REFERRED TO]
ASOKAN VS. CIRCLE INSPECTOR OF POLICE, PAYYOLI [LAWS(KER)-2018-11-353] [REFERRED TO]
NAZEER VS. STATE OF KERALA [LAWS(KER)-2018-11-355] [REFERRED TO]
DEEPAK GOEL & ANR VS. STATE AND ORS [LAWS(J&K)-2018-5-18] [REFERRED TO]
STATE OF J & K VS. KHURSHEED AHMAD MIR [LAWS(J&K)-2021-11-12] [REFERRED TO]
RAMAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-1-97] [REFERRED TO]
NINGEGOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-1-192] [REFERRED TO]
ABDUL KHUDUS VS. STATE OF KARNATAKA [LAWS(KAR)-2020-1-220] [REFERRED TO]
SONU KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-122] [REFERRED TO]
LOVEPREET KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2019-11-75] [REFERRED TO]
SANDEEP KUMAR @ TINKU VS. STATE OF PUNJAB [LAWS(P&H)-2019-11-218] [REFERRED TO]
JAGDEEP VS. STATE OF HARYANA [LAWS(P&H)-2019-2-75] [REFERRED TO]
GURCHARAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-4-305] [REFERRED TO]
AJAIB SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-5-66] [REFERRED TO]
HARVAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-207] [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-8-225] [REFERRED TO]
RAVI KUMAR AND ORS VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2017-12-17] [REFERRED TO]
MANJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-2-26] [REFERRED TO]
JAGROOP SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-3-248] [REFERRED TO]
GURCHARAN SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-3-378] [REFERRED TO]
HARISH SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2017-4-33] [REFERRED TO]
LOVELY VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-3-120] [REFERRED TO]
HAIDAR VS. STATE OF ODISHA [LAWS(ORI)-2022-7-11] [REFERRED TO]
RANJEET KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-8-3] [REFERRED TO]
KALAWATI PANDEY VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-5-43] [REFERRED TO]
GAUTAM MALAKAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-31] [REFERRED TO]
SONU KUMAR SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-59] [REFERRED TO]
MANISH KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-17] [REFERRED TO]
VIKAS SARAOWGI VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-11-30] [REFERRED TO]
GANESH CHOUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-2-11] [REFERRED TO]
PARMESHWAR MISTRY VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-2-21] [REFERRED TO]
VINEET NAYYAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-3-54] [REFERRED TO]
DILSHAD ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-4-5] [REFERRED TO]
THINLAY DORJEE & ORS VS. STATE OF SIKKIM [LAWS(SIK)-2017-9-3] [REFERRED TO]
UNION OF INDIA VS. MUNSHI RAM [LAWS(SC)-2022-10-80] [REFERRED TO]
SHIVNATH RAM AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-3-83] [REFERRED TO]
SYED WAHAB VS. INSPECTOR OF POLICE [LAWS(MAD)-2020-1-239] [REFERRED TO]
VELPANDI VS. STATE [LAWS(MAD)-2019-11-694] [REFERRED TO]
MURUGANANTHAM VS. STATE [LAWS(MAD)-2019-6-450] [REFERRED TO]
MARIYAPPAN VS. STATE [LAWS(MAD)-2019-8-315] [REFERRED TO]
P.NAVEEN KUMAR VS. STATE [LAWS(MAD)-2019-7-487] [REFERRED TO]
A.CHELLAPPA VS. STATE [LAWS(MAD)-2019-7-258] [REFERRED TO]
V.RAJIV GANDHI VS. STATE [LAWS(MAD)-2019-7-273] [REFERRED TO]
MINOR ALAGURAJ VS. STATE [LAWS(MAD)-2019-7-377] [REFERRED TO]
ELANCHEZHIYAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2019-7-394] [REFERRED TO]
CHARANJIT SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-607] [REFERRED]
GURDEV SINGH AND ORS VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2014-9-665] [REFERRED]
GURBHEJ SINGH ALIAS BHEJA ALIAS HARBHEJ SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-14] [REFERRED TO]
VARUN CHAWALA VS. STATE OF HARYANA [LAWS(P&H)-2015-1-369] [REFERRED TO]
KULWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-373] [REFERRED TO]
SHER SINGH @ SHERA VS. STATE OF HARYANA [LAWS(P&H)-2015-1-542] [REFERRED TO]
PIARA SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-10-101] [REFERRED TO]
VARINDER KUMAR SALARIA VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-448] [REFERRED]
LOVEPREET SINGH @ LADDI AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-473] [REFERRED]
BALWANT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-483] [REFERRED]
GOSHA SINGH ALIAS SUKHJINDER SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-558] [REFERRED]
NAVDEEP SINGH ATWAL VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-8-496] [REFERRED]
KAMALDEEP SHARMA AND ANR VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2015-8-498] [REFERRED]
RAVEENA AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-2-118] [REFERRED TO]
AMRINDER PAL SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-2-365] [REFERRED TO]
DEEPAK JOSHI @ DIMPLE VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-450] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-663] [REFERRED TO]
VINOD KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-749] [REFERRED TO]
AMRITPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-402] [REFERRED TO]
VICTIM-A VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-228] [REFERRED TO]
DEEPAK SINGHAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-229] [REFERRED TO]
PARAMJIT SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-12-35] [REFERRED TO]
SARWAN SINGH @ SAMMA AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-10-452] [REFERRED]
JAI BHAGWAN VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-11-16] [REFERRED TO]
RAM NATH PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-2-92] [REFERRED TO]
SAURABH MADAN AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-7-501] [REFERRED]
SATISH CHANDRA GUPTA VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2015-7-619] [REFERRED]
SATISH VS. STATE OF KARNATAKA [LAWS(KAR)-2023-4-333] [REFERRED TO]
DEEPAK RAJ VS. LIC HOUSING FINANCE LTD. AND ORS. [LAWS(HPH)-2015-3-98] [REFERRED TO]
SANDEEP MALACHI SON OF L D MALACHI VS. STATE OF H P [LAWS(HPH)-2015-4-81] [REFERRED TO]
GULZAR BEGUM VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-359] [REFERRED TO]
DINA NATH VS. RAMESH VERMA [LAWS(HPH)-2014-10-2] [REFERRED TO]
TARUN PATRA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-4-59] [REFERRED TO]
GAURANGA PRATIM BORA VS. STATE OF ASSAM [LAWS(GAU)-2023-1-25] [REFERRED TO]
UMAR FARUQUE VS. STATE OF ASSAM [LAWS(GAU)-2023-4-39] [REFERRED TO]
TARUN PURI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-56] [REFERRED TO]
GAGAN DEEP VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-12-98] [REFERRED TO]
RAHUL TAANK VS. STATE OF HP [LAWS(HPH)-2019-9-198] [REFERRED TO]
ASHOK KUMAR VS. STATE OF H P [LAWS(HPH)-2019-8-88] [REFERRED TO]
SHRI DEVI VS. STATE OF H.P. [LAWS(HPH)-2019-8-206] [REFERRED TO]
BALBIR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-7-36] [REFERRED TO]
HITESH SHARMA VS. STATE OF H.P. [LAWS(HPH)-2019-7-103] [REFERRED TO]
RAHUL NEGI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-7-208] [REFERRED TO]
PRADEEP VERMA ALIAS SUNNY VS. STATE OF HP [LAWS(HPH)-2019-12-131] [REFERRED TO]
KUNAL JAIKARIA VS. STATE OF HP [LAWS(HPH)-2019-11-103] [REFERRED TO]
KANCHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-105] [REFERRED TO]
DEEPANSHU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-137] [REFERRED TO]
RAJAT THAKUR VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-6-27] [REFERRED TO]
SH RAMAN SINGH VS. STATE OF HP AND ANOTHER [LAWS(HPH)-2018-5-162] [REFERRED TO]
ASHA DEVI AND ANR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-6-16] [REFERRED TO]
BALDEV AND OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-7-122] [REFERRED TO]
SARVESH KUMAR VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-7-207] [REFERRED TO]
SURAT SINGH VERMA VS. HIMACHAL PRADESH STATE CO-OPERATIVE BANK [LAWS(HPH)-2016-2-17] [REFERRED TO]
KAMLA VS. STATE OF H P & OTHERS [LAWS(HPH)-2017-12-169] [REFERRED TO]
GURMEET SINGH AND OTHERS VS. STATE OF H.P. AND OTHERS [LAWS(HPH)-2017-12-186] [REFERRED TO]
MANJIT SINGH VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2017-4-64] [REFERRED TO]
BALDEV RAJ VS. STATE OF H.P. [LAWS(HPH)-2016-6-68] [REFERRED TO]
T P PANDEY VS. BANWARI LAL [LAWS(HPH)-2016-9-158] [REFERRED]
DIWAN CHAND & OTHERS VS. STATE OF HIMACHAL PRADESH & ANOTHER [LAWS(HPH)-2017-11-28] [REFERRED TO]
MASLE-UDDIN AND ORS. VS. THE STATE (GOVT. OF NCT DELHI) AND ORS. [LAWS(DLH)-2016-1-169] [REFERRED TO]
KRISHAN KUMAR VS. STATE [LAWS(DLH)-2016-1-358] [REFERRED TO]
MADAN SINGH & ORS. VS. STATE OF NCT OF DELHI & ORS. [LAWS(DLH)-2016-1-390] [REFERRED TO]
VIKAS KASHYAP VS. STATE OF H P & ANOTHER [LAWS(HPH)-2017-5-144] [REFERRED TO]
BAKSHINDER SINGH LYALL VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2017-7-64] [REFERRED TO]
KUSH VERMA & ANOTHER VS. STATE OF HP& OTHERS [LAWS(HPH)-2017-7-131] [REFERRED TO]
KAMESHWAR & OTHERS VS. STATE OF H.P. & ANOTHER [LAWS(HPH)-2018-1-21] [REFERRED TO]
GIRISH CHAND VS. STATE OF H.P. [LAWS(HPH)-2018-1-32] [REFERRED TO]
TARLOCHAN SINGH VIRK VS. STATE OF H P AND OTHERS [LAWS(HPH)-2018-11-71] [REFERRED TO]
SHASHI PAL VS. STATE OF HIMACHAL PRADESH AND ANR [LAWS(HPH)-2018-11-73] [REFERRED TO]
JAGAT RAM & OTHERS VS. STATE OF H P & ANOTHER [LAWS(HPH)-2018-12-54] [REFERRED TO]
AVINASH ARORA AND ANOTHER VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2018-12-99] [REFERRED TO]
VIKRAM SINGH AND ANR VS. STATE OF HIMACHAL PRADESH & ANR [LAWS(HPH)-2018-12-116] [REFERRED TO]
VINOD KUMAR AND OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-39] [REFERRED TO]
SANJAY KUMAR VS. STATE OF H P & ANOTHER [LAWS(HPH)-2018-4-149] [REFERRED TO]
SHANKAR ARORA AND ORS. VS. THE STATE (DELHI ADMN.) AND ORS. [LAWS(DLH)-2015-9-298] [REFERRED TO]
ASHISH ANAND AND ORS. VS. THE STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-311] [REFERRED TO]
SHAN MOHAMMAD AND OTHERS VS. STATE GOVT OF NCT DELHI AND ANOTHER [LAWS(DLH)-2015-9-493] [REFERRED]
ISHMANI AND ORS VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-506] [REFERRED]
RABBU KHAN AND ORS VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-552] [REFERRED]
MOHD SAMI VS. STATE OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-624] [REFERRED]
SACHIN SINHA ALIAS VASU AND OTHERS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-701] [REFERRED]
ANUPAM ALIAS ANNU AND ANR VS. STATE GNCT OF DELHI AND ANR [LAWS(DLH)-2015-9-709] [REFERRED]
VIVEK SHARMA AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-718] [REFERRED]
ZAHID AND ANR VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-731] [REFERRED]
AJIT SINGH RAWAT AND ANR VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-732] [REFERRED]
ASAD KHAN VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-740] [REFERRED]
JASVINDER SINGH AND ANR VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-771] [REFERRED]
DINESH AGGARWAL AND ORS VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-803] [REFERRED]
NAWAB @ BABLU AND ORS VS. STATE OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-811] [REFERRED]
SATYA PRAKASH & ANR VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-9-822] [REFERRED]
VIMAL KUMAR VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-599] [REFERRED]
RAJEEV GUPTA AND OTHERS VS. STATE AND ANOTHER [LAWS(DLH)-2015-8-653] [REFERRED]
ADITYA GOEL AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-8-682] [REFERRED]
AMIR RAJA AND OTHERS VS. STATE GOVT OF NCT DELHI AND OTHERS [LAWS(DLH)-2015-8-699] [REFERRED]
SUBHASH RANA AND ORS. VS. THE STATE (NCT) OF DELHI AND ORS. [LAWS(DLH)-2015-9-25] [REFERRED TO]
NAFEES QURESHI AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-42] [REFERRED TO]
AJAY VS. GOVT. OF NCT DELHI AND ORS. [LAWS(DLH)-2015-9-43] [REFERRED TO]
AVINASH SINGH RANA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-1-12] [REFERRED TO]
SUNNY VS. STATE OF H.P. [LAWS(HPH)-2023-4-41] [REFERRED TO]
YUVRAJ SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-1-10] [REFERRED TO]
SUMIT CHANDEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-9-39] [REFERRED TO]
OM DUTT VS. STATE OF H.P. [LAWS(HPH)-2022-9-1] [REFERRED TO]
SUNIL DUTT VS. INDIABULLS HOUSING FINANCE LTD. [LAWS(HPH)-2023-7-7] [REFERRED TO]
AKBAR SHAH VS. STATE OF H.P. [LAWS(HPH)-2023-5-69] [REFERRED TO]
SAMEER KHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-7-54] [REFERRED TO]
AJAY KUMAR @ RAKU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-1] [REFERRED TO]
DEEPAK SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-5-84] [REFERRED TO]
YOGESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-5-29] [REFERRED TO]
VARUN GALHOTRA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-6-19] [REFERRED TO]
HARSH ANAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-8-1] [REFERRED TO]
RAVINDER KUMAR ALIAS BABBU VS. STATE OF H.P. [LAWS(HPH)-2020-3-14] [REFERRED TO]
NARESH KUMAR VS. OM PRAKASH & OTHERS [LAWS(HPH)-2020-3-42] [REFERRED TO]
RAJENDER THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-7-39] [REFERRED TO]
INDERJEET SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-4-39] [REFERRED TO]
INDER RAJPUT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-9-139] [REFERRED TO]
PRATIK PRAKASHBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1123] [REFERRED TO]
SURESHBHAI DHIRUBHAI KAKADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1708] [REFERRED TO]
SANDIP PRAFULBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-225] [REFERRED TO]
BAL KRISHAN VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-258] [REFERRED TO]
WILSON AND ORS VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2014-10-306] [REFERRED]
BHOLA SINGH AND ANOTHER VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-10-320] [REFERRED]
NEETISH MANOCHA AND ORS VS. STATE (UT CHANDIGARGH) AND ANR [LAWS(P&H)-2014-11-247] [REFERRED]
GURJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-327] [REFERRED]
GURJIT SINGH & ORS VS. STATE OF PUNJAB & ORS [LAWS(P&H)-2014-11-354] [REFERRED]
SATPAL BAJAJ AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-381] [REFERRED]
AMARJOT SINGH VS. U T CHANDIGARH AND ANOTHER [LAWS(P&H)-2014-11-396] [REFERRED]
ARUN AND OTHERS VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2014-11-432] [REFERRED]
AMARJIT SINGH & ANR VS. STATE OF PUNJAB & ANR [LAWS(P&H)-2014-11-466] [REFERRED]
DHANANJAY AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-12-368] [REFERRED]
NIKHIL JAIN AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-12-370] [REFERRED]
LOVELESH VERMA AND ORS VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2014-12-401] [REFERRED]
SHINGARA SINGH & ORS VS. STATE OF PUNJAB & ORS [LAWS(P&H)-2014-12-467] [REFERRED]
SATISH KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2014-9-23] [REFERRED TO]
JAGPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-8-111] [REFERRED TO]
MANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-8-213] [REFERRED TO]
VINOD AND ORS VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2014-8-571] [REFERRED]
SEBASTIAN VS. STATE OF KERALA AND ORS. [LAWS(KER)-2014-12-147] [REFERRED TO]
RENJITH KUMAR VS. ABDUL REHMAN [LAWS(KER)-2016-5-13] [REFERRED TO]
T.K.ISMAIL VS. RUKKIYA [LAWS(KER)-2016-5-17] [REFERRED TO]
VIPIN VS. STATE OF KERALA [LAWS(KER)-2016-9-47] [REFERRED TO]
JAYESH KANAIYALAL SHUKLA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1023] [REFERRED TO]
VINOD KUMAR NAGESH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-9-151] [REFERRED TO]
RANJEET SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-1-3] [REFERRED TO]
KANUBHAI RAMABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-632] [REFERRED TO]
VIVEK VANSWAR AND OTHERS VS. STATE OF U P THRU SECY HOME AND OTHERS [LAWS(ALL)-2018-1-148] [REFERRED TO]
NITIN SINGHAL AND ANOTHER VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-1-130] [REFERRED TO]
KAMLESH KUMAR BAJPAI VS. STATE OF U.P [LAWS(ALL)-2019-10-367] [REFERRED TO]
ANUBHAV SWAROOP YADAV VS. STATE OF U P THRU SECY HOME AND ORS [LAWS(ALL)-2018-5-627] [REFERRED TO]
SWAPNIL RAJ GUPTA VS. STATE OF U.P. THRU. SECY. HOME AND OTHERS [LAWS(ALL)-2018-6-31] [REFERRED TO]
KAMRUDDIN AND 3 OTHERS VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-4-219] [REFERRED TO]
RAJESH KUMAR @ RAJU AND 5 OTHERS VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-4-273] [REFERRED TO]
NAJMUL HASAN AND OTHERS VS. STATE OF U P THRU PRIN SECY HOME AND OTHERS [LAWS(ALL)-2018-5-236] [REFERRED TO]
PARVEEN KUMAR VS. STATE OF U. P. [LAWS(ALL)-2020-6-186] [REFERRED TO]
VALVEER VS. STATE OF U.P. [LAWS(ALL)-2020-8-40] [REFERRED TO]
DEVI SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-325] [REFERRED TO]
BABLU AND ANOTHER VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2020-12-20] [REFERRED TO]
RAJESH KUMAR VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2020-12-1] [REFERRED TO]
KIRAT SINGH @ KAUSHAL KISHOR VS. STATE OF U.P. [LAWS(ALL)-2019-11-144] [REFERRED TO]
DILEEP VS. STATE OF U.P. [LAWS(ALL)-2019-11-310] [REFERRED TO]
JITENDRA KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-11-322] [REFERRED TO]
SALEEM VS. STATE OF U.P. [LAWS(ALL)-2019-11-326] [REFERRED TO]
RAHEES VS. STATE OF U.P. [LAWS(ALL)-2019-11-353] [REFERRED TO]
GOPAL ANSAL VS. STATE OF U.P. [LAWS(ALL)-2019-11-439] [REFERRED TO]
SURENDRA SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-12-10] [REFERRED TO]
ADITYA KUMAR GAUTAM VS. STATE OF U.P. [LAWS(ALL)-2020-1-24] [REFERRED TO]
VIJAY TIWARI VS. STATE OF U.P. [LAWS(ALL)-2020-1-26] [REFERRED TO]
RAJEEV MOHAN SAXENA VS. STATE OF U.P. [LAWS(ALL)-2021-9-22] [REFERRED TO]
RAM PRAVESH VS. STATE OF U.P. [LAWS(ALL)-2022-6-35] [REFERRED TO]
SATISH RAI VS. STATE OF U.P. [LAWS(ALL)-2021-6-22] [REFERRED TO]
AVDHESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2021-7-196] [REFERRED TO]
AJIT SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-5-127] [REFERRED TO]
SUBHASH VS. STATE GOVT OF NCT DELHI [LAWS(DLH)-2014-11-143] [REFERRED TO]
JAI PRAKASH & ORS VS. STATE ( NCT OF DELHI) & ANR [LAWS(DLH)-2014-11-462] [REFERRED]
AVIJEET MULLICK VS. STATE & ANR [LAWS(DLH)-2014-11-479] [REFERRED]
SANJEEV KUMAR & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2014-11-509] [REFERRED]
SUMITA VERMA & ANR VS. STATE & ANR [LAWS(DLH)-2014-11-526] [REFERRED]
AVNEET SINGH & ORS VS. STATE & ANR [LAWS(DLH)-2014-11-528] [REFERRED]
MANISH DAHIYA & ORS VS. STATE (NCT OF DELHI) [LAWS(DLH)-2014-11-557] [REFERRED]
SARFARAZ ALAM & ORS VS. STATE & ANR [LAWS(DLH)-2014-11-590] [REFERRED]
NATHU RAM & ORS VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2014-11-605] [REFERRED]
MOHD SHAMSHEED @ SHAMSHEER VS. STATE GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-11-616] [REFERRED]
VINOD KUMAR & ORS VS. STATE NCT OF DELHI &ORS [LAWS(DLH)-2014-12-506] [REFERRED]
GYANENDER SINGH & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-505] [REFERRED]
HITESH SHARMA VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-509] [REFERRED]
MAHAVIR PRASAD & ORS VS. STATE OF DELHI & ORS [LAWS(DLH)-2015-7-527] [REFERRED]
CHHAJU RAM & ORS VS. STATE (GOVT OF NCT OF DELHI) & ORS [LAWS(DLH)-2015-7-541] [REFERRED]
KARIMUDDIN & ORS VS. STATE OF NCT DELHI & ANR [LAWS(DLH)-2015-7-547] [REFERRED]
GOVIND & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2015-7-552] [REFERRED]
KANHIYA LAL SHARMA & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2015-7-584] [REFERRED]
NARENDER PAL AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-8-192] [REFERRED TO]
VIKASH KUMAR VS. STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2015-8-206] [REFERRED TO]
SHIV KUMAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-8-308] [REFERRED TO]
SONU AND ORS. VS. STATE NCT OF GOVT. OF DELHI AND ORS. [LAWS(DLH)-2015-8-357] [REFERRED TO]
SURAJ VS. STATE AND ORS. [LAWS(DLH)-2015-8-372] [REFERRED TO]
PARVENDER KUMAR & ORS VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-8-421] [REFERRED]
CHARANJEET GUPTA @ SUYESH GUPTA & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-8-557] [REFERRED]
RAMAKANT DUGGAL AND OTHERS VS. GOVT OF NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-584] [REFERRED]
SURINDER BHARDWAJ VS. STATE [LAWS(DLH)-2014-8-350] [REFERRED TO]
KRISHAN KUMAR DIWEDI & ORS VS. STATE & ANR [LAWS(DLH)-2014-8-412] [REFERRED]
RAMPAL YADAV & ORS VS. STATE & ORS [LAWS(DLH)-2014-8-429] [REFERRED]
MANOJ KUMAR YADAV & ANR VS. STATE & ANR [LAWS(DLH)-2014-8-442] [REFERRED]
GURTEJ SINGH & ORS VS. STATE & ORS [LAWS(DLH)-2014-8-460] [REFERRED]
GAURAV JOSHI AND ORS VS. STATE AND ANR [LAWS(DLH)-2014-8-487] [REFERRED]
WAZIR SINGH & ANR VS. STATE & ANR [LAWS(DLH)-2014-8-522] [REFERRED]
MUKESH KUMAR & ORS VS. STATE OF DELHI & ANR [LAWS(DLH)-2014-8-545] [REFERRED]
RAJESH DAHIMA VS. STATE OF NCT [LAWS(DLH)-2014-9-292] [REFERRED TO]
DEEP SINGH & ANR VS. STATE & ANR [LAWS(DLH)-2014-9-464] [REFERRED]
MOHAN SINGH & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-483] [REFERRED]
ANIL KUMAR & ANR VS. STATE [LAWS(DLH)-2014-9-511] [REFERRED]
ARUN KUMAR GUPTA & ANR VS. STATE & ORS [LAWS(DLH)-2014-9-615] [REFERRED]
YOGENDER & ORS VS. STATE & ORS [LAWS(DLH)-2014-9-700] [REFERRED]
AZHARUDDIN AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-10-207] [REFERRED TO]
DINESH CHAND MISHRA AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-10-252] [REFERRED TO]
AMIT RANADE AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-10-310] [REFERRED TO]
SUSHANT CHAND GUPTA AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-10-346] [REFERRED TO]
BALJEET SINGH VS. STATE GNCTD & ORS [LAWS(DLH)-2015-10-387] [REFERRED TO]
PRATEEK SEJWAL VS. STATE ( NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-462] [REFERRED]
RAJENDER BHATI & ORS VS. STATE & ORS [LAWS(DLH)-2015-10-509] [REFERRED]
SANJAY CHOUBEY & ANR VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-558] [REFERRED]
NARENDER SINGH AND ORS. VS. STATE (NCT) OF DELHI AND ORS. [LAWS(DLH)-2015-11-227] [REFERRED TO]
MOHAN LAL SHARMA AND OTHERS VS. STATE AND OTHERS [LAWS(DLH)-2015-11-340] [REFERRED TO]
MANPREET BAKSHI & ORS VS. STATE ( DELHI ADMINISTRATION) & ANR [LAWS(DLH)-2015-11-353] [REFERRED]
ASHISH & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-379] [REFERRED]
PRASHANT MAHESHWARI & ORS VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2015-11-395] [REFERRED]
KAMAL KISHORE @ KP & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ORS [LAWS(DLH)-2015-11-403] [REFERRED]
HARE RAM SAHU & ORS VS. POONAM & ANR [LAWS(DLH)-2015-11-481] [REFERRED]
MOHD IRFAN & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-550] [REFERRED]
RAHUL KUMAR MEHROLIYA AND ORS. VS. THE STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-12-72] [REFERRED TO]
MAYANK BATHEJA VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-12-117] [REFERRED TO]
ANIL JAIN AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-12-251] [REFERRED TO]
SATENDER KUMAR MITTAL VS. STATE OF NCT DELHI AND ANR [LAWS(DLH)-2015-12-411] [REFERRED]
MONU KUMAR VS. STATE & ANR [LAWS(DLH)-2015-12-427] [REFERRED]
RAVINDER RAWAT & ORS VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2015-12-438] [REFERRED]
MS FARHA QURESHI VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-12-450] [REFERRED]
TEJPAL & ORS VS. STATE ( NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-455] [REFERRED]
SIDDHARTH BAJAJ & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-498] [REFERRED]
AMIT AGGARWAL AND ORS VS. STATE GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-12-542] [REFERRED]
LEELADHAR KACHROO VS. STATE & ANR [LAWS(DLH)-2015-12-557] [REFERRED]
SUNIL KUMAR AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2015-2-50] [REFERRED TO]
MAHESH BATRA AND ORS. VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-2-149] [REFERRED TO]
MOHSIN SK SAMAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-2-103] [REFERRED TO]
D D INFOTECH & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-2-636] [REFERRED]
SAHIL VS. THE STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-3-77] [REFERRED TO]
PUNEET BANSAL AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-4-138] [REFERRED TO]
AMIT PAL MANNA VS. STATE AND ORS. [LAWS(DLH)-2015-4-170] [REFERRED TO]
TARUN SAXENA VS. STATE AND ORS. [LAWS(DLH)-2015-5-51] [REFERRED TO]
GIRISH SANTRAMBHAI AGARWAL VS. STATE OF GOA [LAWS(BOM)-2021-1-95] [REFERRED TO]
SHIVAJI AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-2-359] [REFERRED TO]
LAXMAN AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-1-223] [REFERRED TO]
LAYI MIHU AND ORS. VS. STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2015-8-23] [REFERRED TO]
MASAR ALI VS. STATE OF ASSAM [LAWS(GAU)-2014-8-18] [REFERRED TO]
DIPUL CH. LAHKAR AND OTHERS VS. STATE OF ASSAM AND ANOTHER [LAWS(GAU)-2015-1-82] [REFERRED TO]
YOWA YELI VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2018-6-179] [REFERRED TO]
ITANAGAR BENCH TAYING ANTHONGY VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2019-1-156] [REFERRED TO]
DAROG ALI VS. STATE OF ASSAM [LAWS(GAU)-2019-2-87] [REFERRED TO]
AVVA SITA RAM RAO ALIAS SEETHA RAM & OTHERS VS. THE STATE OF ANDHRA PRADESH & ANOTHER [LAWS(APH)-2017-10-81] [REFERRED TO]
MOHD ASHIQ @ ASIF & ORS VS. THE STATE & ANR [LAWS(DLH)-2016-11-4] [REFERRED TO]
DHARMENDER PAL SONI AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-2-25] [REFERRED TO]
SATINDER PAL AHUJA AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-2-47] [REFERRED TO]
NAVIN GUPTA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-2-102] [REFERRED TO]
RAKESH VERMA AND ORS. VS. STATE (NCT) DELHI [LAWS(DLH)-2016-2-139] [REFERRED TO]
JITIN CHUGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-2-147] [REFERRED TO]
PARVEZ AHAMAD AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2016-2-227] [REFERRED TO]
NIRMAL SHARMA AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2016-2-299] [REFERRED TO]
MOHD. NADEEM AND ORS. VS. THE STATE (GOVT. OF DELHI) AND ORS. [LAWS(DLH)-2016-3-72] [REFERRED TO]
PRAKASH JARWAL AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-3-273] [REFERRED TO]
KARTIK CHINTAMANI VS. STATE (GNCT OF DELHI) & ANR. [LAWS(DLH)-2016-3-331] [REFERRED TO]
MANU SRIVASTAVA & ORS. VS. STATE (GNCT OF DELHI) & ANR. [LAWS(DLH)-2016-3-333] [REFERRED TO]
NAVEEN KUMAR GUPTA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-4-20] [REFERRED TO]
SANJAY BHARDWAJ VS. STATE & ORS. [LAWS(DLH)-2016-4-143] [REFERRED TO]
SANJAY SHARMA & ORS VS. THE STATE AND ANR [LAWS(DLH)-2016-4-144] [REFERRED TO]
AMIT @ KALLU & ORS VS. STATE & ANR [LAWS(DLH)-2016-4-535] [REFERRED TO]
MOH. ABDUL RAFIQUE KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-703] [REFERRED TO]
VAIBHAV VINOD GOYAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-3-173] [REFERRED TO]
SHESHRAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-10-85] [REFERRED TO]
BABU KHAN VS. STATE [LAWS(DLH)-2019-9-51] [REFERRED TO]
VASHISHT INFRATECH PVT. LTD. VS. STATE [LAWS(DLH)-2019-11-207] [REFERRED TO]
ANIL KUMAR SHARMA VS. STATE & ANR [LAWS(DLH)-2018-12-274] [REFERRED TO]
SANDEEP GULATI VS. STATE & ANR [LAWS(DLH)-2018-12-283] [REFERRED TO]
MANOJ KUMAR & ORS ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2018-12-300] [REFERRED TO]
MUKHTIYAAR ALI VS. STATE NCT DELHI [LAWS(DLH)-2021-9-203] [REFERRED TO]
MUKESH BHATIA VS. STATE NCT OF DELHI [LAWS(DLH)-2022-4-11] [REFERRED TO]
SH SHAILESH DESHWAL VS. STATE OF N.C.T. OF DELHI [LAWS(DLH)-2022-8-181] [REFERRED TO]
DEEPAK YADAV VS. STATE [LAWS(DLH)-2017-5-187] [REFERRED TO]
FAIMUDDIN KHAN SAIFI @ FAHEEM KHAN & ORS. VS. THE STATE (GOVT. OF NCT DELHI) & ANR. [LAWS(DLH)-2016-11-118] [REFERRED TO]
CHANDAN SINGH VS. STATE [LAWS(DLH)-2016-11-164] [REFERRED TO]
SANJAY MISHRA & ANR. VS. STATE OF NCT DELHI & ANR. [LAWS(DLH)-2016-11-183] [REFERRED TO]
JITENDER KUMAR & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2016-5-292] [REFERRED TO]
JEET SINGH VS. STATE OF NCT DELHI [LAWS(DLH)-2016-5-1006] [REFERRED TO]
IKRAM VS. STATE [LAWS(DLH)-2016-6-43] [REFERRED TO]
ARUN KUMAR & ORS VS. THE STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-7-51] [REFERRED TO]
PRAVEEN KUMAR & ANR VS. STATE (N.C.T OF DELHI) & ANR [LAWS(DLH)-2016-7-154] [REFERRED TO]
RAJEEV VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-7-170] [REFERRED TO]
KAUSHAL JAIN & ORS VS. GOVERNMENT OF NCT OF DELHI & ANR [LAWS(DLH)-2016-8-68] [REFERRED TO]
HARISH KUMAR @ CHAND & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-344] [REFERRED]
RAKESH KUMAR & ORS VS. STATE & ORS [LAWS(DLH)-2016-8-493] [REFERRED]
AMIT KUMAR DUA & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-504] [REFERRED]
AAMIR & ANR VS. STATE (NCT) OF DELHI & ORS [LAWS(DLH)-2016-8-531] [REFERRED]
KULDIP KUMAR SHARMA & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2016-9-205] [REFERRED]
INDER PAL SINGH VS. STATE THROUGH NCT OF DELHI & ORS [LAWS(DLH)-2016-9-273] [REFERRED]
PURAN CHAND KASHYAP & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-9-281] [REFERRED]
VINOD BANSAL VS. STATE OF DELHI & ORS [LAWS(DLH)-2016-9-349] [REFERRED]
RAMESHBHAI VALJIBHAI MARKANA VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-12-231] [REFERRED]
STATE OF GUJARAT VS. AMITKUMAR NATUBHAI PATEL [LAWS(GJH)-2016-1-221] [REFERRED TO]
YOGIRAJSINH DIGVIJAYSINH RANA VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-198] [REFERRED TO]
NAGABHAI HARDASBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-309] [REFERRED TO]
RIYAZKHAN MOHSINKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-316] [REFERRED TO]
RAMUBHAI BHIKHABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-282] [REFERRED TO]
HEMIL MANISHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1115] [REFERRED TO]
DHANJIBHAI BADAJI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1229] [REFERRED TO]
BHAVIN RAMESHCHANDRA PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-165] [REFERRED TO]
KAID QURBAAN HUSSAIN VOHRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-653] [REFERRED TO]
RITABEN MANSUKHBHAI RANINGA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-234] [REFERRED TO]
AFTAB @ ALTAF FARID AHEMAD SHEKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-235] [REFERRED TO]
JABIRALI SHAUKATALI QURESHI AND OTHERS VS. STATE OF MAHARASHTRA & ANOTHER [LAWS(BOM)-2017-11-478] [REFERRED TO]
MAHMAD HANIF ABDULBHAI KHIYANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-381] [REFERRED TO]
TAMEEN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2024-4-59] [REFERRED TO]
AZEEM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-6-27] [REFERRED TO]
VINOD SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-4-44] [REFERRED TO]
HARISH JUNEJA VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2017-6-66] [REFERRED TO]
RAJU SINGH AND ANOTHER VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2014-2-92] [REFERRED]
CHARANJEET SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-42] [REFERRED TO]
ANKUL KUMAR VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2018-7-90] [REFERRED TO]
AMAR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-12-19] [REFERRED TO]
ANURAG GOYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-7-267] [REFERRED TO]
ARYAN VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-44] [REFERRED TO]
DILPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-76] [REFERRED TO]
JASPAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-74] [REFERRED TO]
SAHAB SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-5-186] [REFERRED TO]
JASVIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2024-5-69] [REFERRED TO]
MANVEER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-1-51] [REFERRED TO]
SHANTI DEVI VS. STATE OF PUNJAB [LAWS(P&H)-2023-1-104] [REFERRED TO]
PRANAV THAKUR VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-3] [REFERRED TO]
JAGDEEP SINGH @ JAGGA AND THREE OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-7-57] [REFERRED]
MOHD RIJWAN; MUNNI BEGUM & OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-8-34] [REFERRED]
JAGJEET SINGH & OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-8-39] [REFERRED]
HARPREET SINGH AND ANOTHER VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2016-8-53] [REFERRED]
KAMAL CHAUHAN VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-8-75] [REFERRED]
SANJAY TYAGI AND TWO OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-9-72] [REFERRED]
ROHIT SAHI VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2017-10-38] [REFERRED TO]
KEDAR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-11-27] [REFERRED TO]
MOHD ZAKIR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-29] [REFERRED TO]
VIKRAMJEET SINGH @ BIKRAMJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-185] [REFERRED TO]
RAJEEV KUMAR @ RAJIV KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2020-1-187] [REFERRED TO]
AMRITPAL SINGH VS. STATE OF UT CHANDIGARH [LAWS(P&H)-2021-9-37] [REFERRED TO]
MANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-67] [REFERRED TO]
JASVIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-35] [REFERRED TO]
GAURAV CHOPRA VS. STATE OF PUNJAB [LAWS(P&H)-2020-11-71] [REFERRED TO]
AJAY KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-46] [REFERRED TO]
AMIT KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-212] [REFERRED TO]
HARPREET KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-183] [REFERRED TO]
DARSHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-79] [REFERRED TO]
SUKHWINDER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-81] [REFERRED TO]
AJAY BANSAL VS. STATE OF HARYANA [LAWS(P&H)-2022-7-114] [REFERRED TO]
KRISHAN LAL DHINGRA VS. STATE OF HARYANA [LAWS(P&H)-2022-7-128] [REFERRED TO]
AJAY PAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-8-101] [REFERRED TO]
SUMANT DASS VS. STATE OF HARYANA [LAWS(P&H)-2022-8-162] [REFERRED TO]
SURMUKH SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-37] [REFERRED TO]
JAGDEV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-18] [REFERRED TO]
BALJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-35] [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-49] [REFERRED TO]
SALONI VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-2022-3-66] [REFERRED TO]
RAMANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-78] [REFERRED TO]
SANJEEV VERMA VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-94] [REFERRED TO]
DIWAN CHAND VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-107] [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-109] [REFERRED TO]
AMIT KUMAR SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-137] [REFERRED TO]
DILBAGH SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-139] [REFERRED TO]
SENTHIL @ GUNDU SENTHIL @ SENTHILKUMAR VS. STATE [LAWS(MAD)-2016-9-51] [REFERRED TO]
SUDHIR DULABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-111] [REFERRED TO]
CHIRAG ARUNKUMAR DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-25] [REFERRED TO]
DHARMISTABEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1023] [REFERRED TO]
SONI NIHAL DINESH BHAI AND ANOTHER VS. SANDEEP PATEL AND ANOTHER [LAWS(KAR)-2017-2-128] [REFERRED TO]
NAGARAJA @ RAJA VS. STATE OF KARNATAKA BY SAMPANGIRAMANAGAR POLICE [LAWS(KAR)-2017-4-143] [REFERRED TO]
KITBOK RYMBAI VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-12-3] [REFERRED TO]
KHRIR LYNGKHOI VS. STATE OF MEGHALAYA [LAWS(MEGH)-2023-6-6] [REFERRED TO]
DHARMPAL SINGH JADON VS. STATE OF M.P. [LAWS(MPH)-2022-1-17] [REFERRED TO]
GHANSHYAM RAWAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-11-100] [REFERRED TO]
RAJENDRA SINGH RAWAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-7-150] [REFERRED TO]
RAHAMATULLAH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-7-33] [REFERRED TO]
SATISH VS. STATE OF MP [LAWS(MPH)-2018-10-136] [REFERRED TO]
BANTI @ BRAJESH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-320] [REFERRED TO]
CHATURDAS BABA VS. STATE OF M.P. [LAWS(MPH)-2016-6-135] [REFERRED TO]
HASIB KHAN AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-9-92] [REFERRED TO]
ABHIMANYU VS. STATE OF KERALA [LAWS(KER)-2024-6-62] [REFERRED TO]
XXXXXXXXXX XXXXXXXXXX XXXXXXXXXX VS. STATE OF KERALA [LAWS(KER)-2023-6-194] [REFERRED TO]
RASHID VS. STATE OF KERALA [LAWS(KER)-2023-7-107] [REFERRED TO]
HAMSA VS. STATE OF KERALA [LAWS(KER)-2023-9-17] [REFERRED TO]
HARIDAS VS. STATE OF KERALA [LAWS(KER)-2024-1-23] [REFERRED TO]
PURUSHU VS. GANESHAN [LAWS(KER)-2023-3-32] [REFERRED TO]
MUHAMMED ASLAM VS. STATE OF KERALA [LAWS(KER)-2023-4-63] [REFERRED TO]
SURENDRAN VS. SNEHA [LAWS(KER)-2022-4-154] [REFERRED TO]
ASHWIN V.A. VS. STATE OF KERALA [LAWS(KER)-2022-4-180] [REFERRED TO]
UMMER FEROOK VS. STATE OF KERALA [LAWS(KER)-2022-2-35] [REFERRED TO]
SABURAJ P.G VS. STATE OF KERALA [LAWS(KER)-2022-4-5] [REFERRED TO]
MUHAMMED SALIM P. VS. STATE OF KERALA [LAWS(KER)-2022-4-10] [REFERRED TO]
ANOOP VS. STATE OF KERALA [LAWS(KER)-2022-9-185] [REFERRED TO]
BASHEER K.M VS. STATE OF KERALA [LAWS(KER)-2022-9-202] [REFERRED TO]
MUHAMMED FASIL VS. STATE OF KERALA [LAWS(KER)-2022-9-219] [REFERRED TO]
BIJU VS. STATE OF KERALA [LAWS(KER)-2023-1-62] [REFERRED TO]
ASIF C.P. VS. STATE OF KERALA [LAWS(KER)-2023-1-79] [REFERRED TO]
DALIN VS. STATE OF KERALA [LAWS(KER)-2023-1-96] [REFERRED TO]
NOUSHAD VS. STATE OF KERALA [LAWS(KER)-2022-1-112] [REFERRED TO]
SARATH ACHU VS. STATE OF KERALA [LAWS(KER)-2022-10-29] [REFERRED TO]
JOJAPPAN JOSEPH VS. STATE OF KERALA [LAWS(KER)-2022-10-44] [REFERRED TO]
FENNI SAMUEL VS. ANU P.KUMAR [LAWS(KER)-2022-10-61] [REFERRED TO]
PRAVEEN VS. STATE OF KERALA [LAWS(KER)-2022-10-63] [REFERRED TO]
RAGESHKUMAR K.T. VS. STATE OF KERALA [LAWS(KER)-2022-10-235] [REFERRED TO]
SHINOJ VS. STATION HOUSE OFFICER [LAWS(KER)-2022-11-275] [REFERRED TO]
SINDHU BHARATHAN VS. STATE OF KERALA [LAWS(KER)-2022-11-296] [REFERRED TO]
RAHUL VS. STATE OF KERALA [LAWS(KER)-2022-12-39] [REFERRED TO]
JABIR P. VS. STATE OF KERALA [LAWS(KER)-2022-12-72] [REFERRED TO]
ANEESH VS. STATE OF KERALA [LAWS(KER)-2022-12-123] [REFERRED TO]
SHIJIL K. VS. STATE OF KERALA [LAWS(KER)-2022-5-133] [REFERRED TO]
SEBIN BABY JOSEPH VS. STATE OF KERALA [LAWS(KER)-2022-6-313] [REFERRED TO]
RAHUL V. VS. STATE OF KERALA [LAWS(KER)-2022-6-315] [REFERRED TO]
SREENISH A.J. VS. STATE OF KERALA [LAWS(KER)-2022-7-188] [REFERRED TO]
THOMAS VS. STATE OF KERALA [LAWS(KER)-2022-7-189] [REFERRED TO]
RAJU K.P. VS. STATE OF KERALA [LAWS(KER)-2022-7-306] [REFERRED TO]
RAJEEV VS. STATE OF KERALA [LAWS(KER)-2022-8-13] [REFERRED TO]
MUHAMMED AMEEN VS. STATE OF KERALA [LAWS(KER)-2022-8-151] [REFERRED TO]
MUHAMMED VS. STATE OF KERALA [LAWS(KER)-2022-8-214] [REFERRED TO]
ANZAL VS. STATE OF KERALA [LAWS(KER)-2022-8-229] [REFERRED TO]
BIJESH P.K. VS. STATE OF KERALA [LAWS(KER)-2022-8-234] [REFERRED TO]
JOMON ERAYIL VS. STATE OF KERALA [LAWS(KER)-2022-8-243] [REFERRED TO]
PRIJI VS. STATE OF KERALA [LAWS(KER)-2022-8-252] [REFERRED TO]
BERLIN VS. STATE OF KERALA [LAWS(KER)-2022-9-138] [REFERRED TO]
GOVIND G VS. STATE OF KERALA [LAWS(KER)-2022-9-140] [REFERRED TO]
MINGUEL SANTAN CRUZ @ PHILIP AND ORS VS. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY AND ORS [LAWS(BOM)-2015-7-452] [REFERRED]
POONAM AND ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-11-198] [REFERRED TO]
SYEDA BADAR JAHAN W/O FASIUDDIN QUADRI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-28] [REFERRED TO]
BHARATKUMAR S.GUPTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-6-193] [REFERRED TO]
RAVINDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-126] [REFERRED TO]
AVTAR SINGH AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-4-388] [REFERRED TO]
MANISH MUGGAL VS. STATE & ANR [LAWS(DLH)-2014-10-336] [REFERRED]
DEVENDER VS. STATE & ORS [LAWS(DLH)-2014-10-356] [REFERRED]
PRITOSH SHARMA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2014-11-142] [REFERRED TO]
RAM MOHAN GUPTA & ANR VS. STATE & ANR [LAWS(DLH)-2014-11-527] [REFERRED]
ROHIT @ RANJAN & ORS VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2014-11-552] [REFERRED]
DEEPAK KUMAR VS. STATE ( NCT OF DELHI) & ORS [LAWS(DLH)-2014-11-604] [REFERRED]
VINOD SHARMA & ORS VS. STATE ( NCT OF GOVT OF DELHI) & ANR [LAWS(DLH)-2014-11-611] [REFERRED]
MAJOR AMARDEEP SINGH SANDHU & ORS VS. STATE & ANR [LAWS(DLH)-2014-11-612] [REFERRED]
SHAILY GOEL & ANR VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2014-12-554] [REFERRED]
VED PRAKASH GULATI & ORS VS. STATE & ANR [LAWS(DLH)-2014-12-612] [REFERRED]
NITIN KUMAR AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-148] [REFERRED TO]
BHAGWAN DAS VS. STATE [LAWS(DLH)-2015-7-217] [REFERRED TO]
SUNIL KUMAR AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2015-5-393] [REFERRED TO]
GANESHI LAL AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-10-159] [REFERRED TO]
HIMANSHU AND ORS VS. STATE OF GOVT OF DELHI AND ANR [LAWS(DLH)-2014-7-457] [REFERRED]
SHRI NIWAS & ETC VS. STATE & ANR [LAWS(DLH)-2014-8-392] [REFERRED]
ADIYTA GUPTA VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2014-8-474] [REFERRED]
NASIM VS. STATE & ANR [LAWS(DLH)-2014-8-476] [REFERRED]
VASDEV NARANG VS. STATE & ANR [LAWS(DLH)-2014-8-546] [REFERRED]
ARSHAD ALI VS. STATE & ORS [LAWS(DLH)-2014-9-519] [REFERRED]
DEEPAK DASS & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-532] [REFERRED]
PINTOO GAUTAM & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-598] [REFERRED]
HEMDENDRA AGARWAL & ANR VS. STATE & ORS [LAWS(DLH)-2014-9-631] [REFERRED]
BHARAT SINGH & ANR VS. STATE (NCT OF DELHI ) & ANR [LAWS(DLH)-2014-9-710] [REFERRED]
ARUN SAROHA & ANR VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2014-9-712] [REFERRED]
SHIV LAL AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-10-53] [REFERRED TO]
SALONI GAUR VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-206] [REFERRED TO]
BIMLA DEVI AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-10-251] [REFERRED TO]
GOVINDA VS. STATE GOVT. OF NCT DELHI AND ORS. [LAWS(DLH)-2015-10-253] [REFERRED TO]
OM PRAKASH SHARMA VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-10-309] [REFERRED TO]
HARJINDER SINGH AND ORS. VS. THE STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2015-10-318] [REFERRED TO]
UMANG JUNEJA AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-347] [REFERRED TO]
NAVEEN & ORS VS. STATE & ANR [LAWS(DLH)-2015-10-497] [REFERRED]
ROHIT KUMAR RATHORE VS. STATE & ANR [LAWS(DLH)-2015-10-508] [REFERRED]
SIDDHARTHA SEN VS. STATE & ORS [LAWS(DLH)-2015-10-512] [REFERRED]
RAMINDER SINGH BAKSHI & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-10-526] [REFERRED]
SHISPAL & ANR VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-584] [REFERRED]
MOHD ASLAM VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2015-10-588] [REFERRED]
M.M. SHAWL VS. STATE (GOVT. OF NCT) DELHI AND ORS. [LAWS(DLH)-2015-11-226] [REFERRED TO]
PANKAJ GAHLOT AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-11-269] [REFERRED TO]
ATIK-UR-REHMAN AND ORS. VS. STATE (GOVT. OF NCT DELHI) AND ORS. [LAWS(DLH)-2015-11-318] [REFERRED TO]
KAMAL SARDANA & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-352] [REFERRED]
RAKESH & ORS VS. STATE & ANR [LAWS(DLH)-2015-11-357] [REFERRED]
BITTU @ YASIN VS. STATE GOVT NCT OF DELHI & ANR [LAWS(DLH)-2015-11-376] [REFERRED]
GURTEJ SINGH & ORS VS. STATE ( NCT) OF DELHI & ANR [LAWS(DLH)-2015-11-414] [REFERRED]
VARUN KAKKAR & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-429] [REFERRED]
MOHIT KAPOOR & ORS VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-11-512] [REFERRED]
CHANDRA SHEKHAR VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-11-544] [REFERRED]
SUBHASH & ANR VS. STATE & ANR [LAWS(DLH)-2015-11-557] [REFERRED]
RAJU AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-12-116] [REFERRED TO]
MANISH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-12-250] [REFERRED TO]
LAXMAN SINGH RAWAT AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-12-289] [REFERRED TO]
SHIV NARAIN CHAUDHARY & ORS VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2015-12-347] [REFERRED]
OM PRAKASH & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ORS [LAWS(DLH)-2015-12-351] [REFERRED]
MUKESH & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-352] [REFERRED]
AVINASH CHAWLA VS. STATE & ANR [LAWS(DLH)-2015-12-353] [REFERRED]
AFZAL VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-357] [REFERRED]
BRIJ MOHAN & ORS VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2015-12-358] [REFERRED]
ISHWAR SINGH ALIAS ISHWAR BHALLA AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-12-364] [REFERRED]
RAVINDER SINGH AND OTHERS VS. STATE OF NCT DELHI AND ANR [LAWS(DLH)-2015-12-410] [REFERRED]
RAJESH & ORS VS. STATE OF DELHI & ORS [LAWS(DLH)-2015-12-431] [REFERRED]
ANVESH YADAV & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-432] [REFERRED]
KANWAL KRISHAN RAMPAL & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-437] [REFERRED]
AMIT KUMAR MALIK VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-12-446] [REFERRED]
VISHAL CHATURVEDI & ORS VS. STATE & ORS [LAWS(DLH)-2015-12-499] [REFERRED]
VINAY KUMAR & ORS VS. STATE & ORS [LAWS(DLH)-2015-12-531] [REFERRED]
SATYAVIR SHARMA & ORS VS. STATE & ORS [LAWS(DLH)-2015-12-535] [REFERRED]
NIZAMUDDIN & ORS VS. STATE GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-12-536] [REFERRED]
SUNIL KUMAR & ANR VS. STATE (G N C T DELHI) & ANR [LAWS(DLH)-2015-12-547] [REFERRED]
SANJAY KOHLI & ORS VS. STATE OF DELHI (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-548] [REFERRED]
GIRISH @ BHOLA & ORS VS. STATE OF DELHI & ORS [LAWS(DLH)-2015-12-558] [REFERRED]
SANJAY SHARMA & OTHERS VS. STATE & ANOTHER [LAWS(DLH)-2015-12-561] [REFERRED]
HARIOM & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-12-614] [REFERRED]
SHASHI AGGARWAL & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-619] [REFERRED]
RISHI SINGH AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-2-49] [REFERRED TO]
PRIYANKA OVERSEAS (P) LTD. AND ORS. VS. STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2015-2-82] [REFERRED TO]
ARUN KUMAR JAIN AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-2-90] [REFERRED TO]
PRABHAT KUSHAWAHA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-2-176] [REFERRED TO]
NIZAMUDDIN VS. RAMZANI [LAWS(DLH)-2015-2-280] [REFERRED TO]
NAVEEN CHANDER VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-3-93] [REFERRED TO]
SUBODH GUPTA AND ORS. VS. C.B.I. [LAWS(DLH)-2015-4-38] [REFERRED TO]
WAHID ALI KHAN VS. STATE OF U.P. [LAWS(ALL)-2020-1-209] [REFERRED TO]
ALOK BINDAL VS. STATE OF U.P [LAWS(ALL)-2019-8-239] [REFERRED TO]
RAJ KAPOOR VS. STATE OF U.P. [LAWS(ALL)-2019-11-327] [REFERRED TO]
SUNIL KUMAR AND 2 OTHER VS. STATE OF U.P. [LAWS(ALL)-2019-12-421] [REFERRED TO]
VIBHOR GUPTA VS. STATE OF U P THRU PRIN SECY HOME AND ORS [LAWS(ALL)-2018-5-106] [REFERRED TO]
RAM DAYAL AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2018-12-220] [REFERRED TO]
JASWANT YADAV AND ANOTHER VS. STATE OF U.P. AND 2 OTHERS [LAWS(ALL)-2017-10-213] [REFERRED TO]
KAILASH PRASAD KAPOOR VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2016-2-244] [REFERRED TO]
RAKESH CHANDRAKANT POWALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-11-230] [REFERRED TO]
KANTA GAWADE S/O JAIDEV GAWADE AND OTHERS VS. STATE OF GOA AND ANOTHERS [LAWS(BOM)-2018-6-226] [REFERRED TO]
ISHVARBHAI SAMATBHAI CHUDASAMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-15] [REFERRED TO]
KRISHNA PILLAI JAYRAM VS. STATE OF GUJRAT [LAWS(GJH)-2020-12-1479] [REFERRED TO]
SATYAVIRSINH MEGHSINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-712] [REFERRED TO]
ALARAKHABHAI BALUBHAI GAHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1136] [REFERRED TO]
STATE OF GUJARAT VS. KISHOREBHAI KANABHAI RATHOD [LAWS(GJH)-2016-1-214] [REFERRED TO]
STATE OF GUJARAT VS. BIPINBHAI BHIMJIBHAI SAVANI AND ORS. [LAWS(GJH)-2016-3-34] [REFERRED TO]
KIRAN HARGOVINDBHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2014-9-51] [REFERRED TO]
PANKAJ S/O NANAJI CHOUDHARY (HUSBAND) VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-3-163] [REFERRED TO]
PANKAJ VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-3-172] [REFERRED TO]
RISHIKESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-3-174] [REFERRED TO]
KALUBHAI VIRABHAI THAKOR(MALUNA) VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-306] [REFERRED TO]
ASIF ALIS ASIF GANDO MEHBUBMIYA SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-84] [REFERRED TO]
UMARBHAI OSMANBHAI LAKHA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-244] [REFERRED TO]
HITESHBHAI RAMESHBHAI NILI VS. STATE OF GUJARAT [LAWS(GJH)-2018-12-175] [REFERRED TO]
DR. MOHD. IBRAHIM VS. STATE OF U.P. [LAWS(ALL)-2022-2-7] [REFERRED TO]
RISHI MOHAN SRIVASTAVA VS. STATE OF U.P. [LAWS(ALL)-2021-8-6] [REFERRED TO]
AMAR SINGH KASHYAP AND 4 OTHERS VS. STATE OF U.P. [LAWS(ALL)-2020-2-348] [REFERRED TO]
SANDIP KUMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-72] [REFERRED TO]
ARUN KUMAR SAO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-20] [REFERRED TO]
MUNAFBHAI ABDUL SATTAR MANSURI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-479] [REFERRED TO]
RUKSANABEN VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-177] [REFERRED TO]
VASANTLAL NARBHERAM GAJJAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-297] [REFERRED TO]
JAYSHREEBEN RAMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-906] [REFERRED TO]
NAFISHABEN KUTBUDDIN HUSENIBHAI CINEMAWALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-646] [REFERRED TO]
BABUBHAI LALJIBHAI RAJANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-364] [REFERRED TO]
RAGHVENDRA AWASTHI VS. STATE OF ASSAM [LAWS(GAU)-2016-5-36] [REFERRED TO]
SEENA DEVI AND ANOTHER VS. STATE OF H P [LAWS(HPH)-2016-11-204] [REFERRED TO]
VARUN BHALLA VS. STATE OF H.P. [LAWS(HPH)-2014-12-75] [REFERRED TO]
CHAMAN SHARMA VS. SUNIL KOTVI [LAWS(HPH)-2015-3-20] [REFERRED TO]
SHOKAT ALI VS. HP MINORITIES FINANCE AND DEVELOPMENT CORPORATION AND ORS. [LAWS(HPH)-2015-5-58] [REFERRED TO]
JAGDEEP SINGH VS. SALOCHNA SHARMA AND ANOTHER [LAWS(HPH)-2015-8-106] [REFERRED]
VIJAY KUMAR VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-9-92] [REFERRED TO]
SURINDER KUMAR VS. STATE OF H P [LAWS(HPH)-2016-10-68] [REFERRED TO]
RISHI KOHLI AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2016-2-101] [REFERRED TO]
RAGHAV VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2016-2-115] [REFERRED TO]
MOHD. NASRUDDIN SHEKH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-2-315] [REFERRED TO]
RAJU @ RAJ KUMAR & ORS. VS. STATE OF NCT OF DELHI & ANR. [LAWS(DLH)-2016-2-410] [REFERRED TO]
DHRUV SHEORAN. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-3-46] [REFERRED TO]
ABID KHAN AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-3-71] [REFERRED TO]
KAMLESH & ORS. VS. THE STATE & ANR. [LAWS(DLH)-2016-3-332] [REFERRED TO]
MOHD. NAVED AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-4-4] [REFERRED TO]
DEEPAK DABRAL AND ORS. VS. GOVT. OF DELHI AND ORS. [LAWS(DLH)-2016-4-39] [REFERRED TO]
SANDEEP & ANR VS. GOVT NCT OF DELHI & ANR [LAWS(DLH)-2016-5-37] [REFERRED TO]
SUNNY SEHGAL VS. STATE [LAWS(DLH)-2016-5-64] [REFERRED TO]
MOHD. AZHARUDDIN KHAN @ BABU VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2016-5-71] [REFERRED TO]
ROHIT KAUSHIK VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-5-99] [REFERRED TO]
DAVINDER BAKSHI & ORS VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2016-5-166] [REFERRED TO]
MOHD RAHIM AKBARI VS. STATE & ANR [LAWS(DLH)-2016-5-249] [REFERRED TO]
SANDEEP NEHRA VS. STATE [LAWS(DLH)-2016-5-384] [REFERRED TO]
PARVEEN GAMBIR & ORS VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2016-7-146] [REFERRED TO]
RAHUL VS. STATE & ANR. [LAWS(DLH)-2016-7-169] [REFERRED TO]
LOKESH MITTAL VS. STATE [LAWS(DLH)-2019-8-32] [REFERRED TO]
SACHIN VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2018-12-282] [REFERRED TO]
ASHWANI KUMAR TANDON & ANR VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2018-12-294] [REFERRED TO]
VIVEK GUPTA AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-2-26] [REFERRED TO]
SATISH CHANDRA VS. STATE NCT OF DELHI [LAWS(DLH)-2017-5-220] [REFERRED TO]
RAMA WATI GOEL VS. NARESH KUMAR NANDWANI & ORS. [LAWS(DLH)-2017-9-149] [REFERRED TO]
ADITYA INFRADEVELOPERS PVT. LTD. AND ORS. VS. NCT OF DELHI AND ANR. [LAWS(DLH)-2016-10-127] [REFERRED TO]
RAMASHISH VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-353] [REFERRED]
VIKAS CHANDNA VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-404] [REFERRED]
VIKRAM & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-417] [REFERRED]
JITENDER SINGH & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2016-8-418] [REFERRED]
SANDEEP & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2016-8-430] [REFERRED]
JAYANT BHARGAVA & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-497] [REFERRED]
NARENDER SAGAR & ORS VS. STATE (NCT) OF DELHI & ORS [LAWS(DLH)-2016-8-525] [REFERRED]
VIRENDER SINGH RATHEE & ORS VS. STATE (GOVERNMENT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-536] [REFERRED]
DEEPAK KUMAR & ORS VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2016-8-539] [REFERRED]
KAILASH & ORS VS. STATE & ANR [LAWS(DLH)-2016-8-571] [REFERRED]
AZAD SINGH & ORS VS. STATE N C T OF DELHI AND ANR [LAWS(DLH)-2016-9-189] [REFERRED]
VEER SINGH VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-9-263] [REFERRED]
NEERAJ & ORS VS. STATE & ANR [LAWS(DLH)-2016-9-339] [REFERRED]
SANJEEV BHASKAR & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-9-343] [REFERRED]
MAHENDER SINGH VS. STATE [LAWS(DLH)-2021-3-87] [REFERRED TO]
MAKSOOD AHMAD VS. STATE OF NCT OF DELHI [LAWS(DLH)-2024-1-100] [REFERRED TO]
MANOJ VS. STATE GOVT OF NCT DELHI [LAWS(DLH)-2023-2-114] [REFERRED TO]
KABUTARI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2018-7-66] [REFERRED TO]
DORJEE TAMANG VS. STATE OF SIKKIM [LAWS(SIK)-2020-8-1] [REFERRED TO]
WANGCHUK BHUTIA VS. STATE OF SIKKIM [LAWS(SIK)-2016-5-7] [REFERRED]
RAJENDRA RAI VS. STATE OF SIKKIM THROUGH LD PUBLIC PROSECUTOR [LAWS(SIK)-2017-5-12] [REFERRED TO]
KAPIL GUPTA VS. STATE OF NCT OF DELHI [LAWS(SC)-2022-8-59] [REFERRED TO]
PRITPAL SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-9-804] [REFERRED]
DARSHAN SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2016-10-24] [REFERRED TO]
SANDEEP SINGH CHAHAL AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-8-644] [REFERRED]
SATGUR SINGH AND ANR VS. KULDIP SINGH AND ANR [LAWS(P&H)-2015-8-674] [REFERRED]
DALJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-9-561] [REFERRED]
JASWANT SINGH @ GOLA AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2015-9-802] [REFERRED]
SUKHVIR SINGH VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2017-1-13] [REFERRED TO]
RUDRA ROHIT MALLICK VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-10-24] [REFERRED TO]
AJAY SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-11-76] [REFERRED TO]
DEOKI DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-4-17] [REFERRED TO]
AMRUDDIN ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-16] [REFERRED TO]
AMRESH KUMAR KARAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-2] [REFERRED TO]
RAHUL SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-7] [REFERRED TO]
S.M. TANWEER VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-8-209] [REFERRED TO]
BHAVESHBHAI BHOGILAL RAVANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-186] [REFERRED TO]
GAUTAMBHAI DUDABHAI VAGH VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-652] [REFERRED TO]
PARADIYA DARSHAN SURESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1163] [REFERRED TO]
NIKHIL RANJAN MAHATO AND ORS. VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-1-152] [REFERRED TO]
SAGARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-232] [REFERRED TO]
VISHALKUMAR KALUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-953] [REFERRED TO]
SONALBEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-454] [REFERRED TO]
JAGMALBHAI HARDASBHAI HATHALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-680] [REFERRED TO]
PRAHLADBHAI NATHALAL PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-700] [REFERRED TO]
NIRUBEN VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-62] [REFERRED TO]
GAURANGBHAI PUSHPAKANTBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-4] [REFERRED TO]
HARJEET SINGH VS. STATE OF HARYANA [LAWS(P&H)-2015-2-451] [REFERRED TO]
RAVI SIDHU VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-518] [REFERRED TO]
PARMINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-679] [REFERRED TO]
ROHIT AWASTHI VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-556] [REFERRED TO]
JASPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-640] [REFERRED TO]
BHUPINDER SINGH AND ORS. VS. STATE OF UT AND ORS. [LAWS(P&H)-2015-7-170] [REFERRED TO]
SURINDER SINGH AND ORS. VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2015-1-159] [REFERRED TO]
SACHIN BHATIA VS. STATE OF HARYANA [LAWS(P&H)-2015-1-346] [REFERRED TO]
RAGHBIR @ BHURA VS. STATE OF HARYANA [LAWS(P&H)-2015-1-367] [REFERRED TO]
VIRENDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-522] [REFERRED TO]
SWARAN KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-578] [REFERRED TO]
ANGREJ ALI VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-10-20] [REFERRED TO]
RAJINDER GARG AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-10-95] [REFERRED TO]
KEWAL SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-11-34] [REFERRED TO]
SHHINDER PAL SINGH AND ORS VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2014-8-420] [REFERRED]
GAGANDEEP SINGH AND ANR VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2014-8-570] [REFERRED]
VIKRAM SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-459] [REFERRED]
RAJESH KUMAR AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-471] [REFERRED]
SOURAB DAWRA @ SOURAB AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-521] [REFERRED]
TILAK RAJ & ORS VS. STATE OF PUNJAB & ANR [LAWS(P&H)-2014-10-234] [REFERRED]
JASBIR KAUR AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-577] [REFERRED]
ASHU AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-12-320] [REFERRED]
FREDDY @ ANTONY FRANCIS VS. NISA W/O FREDDY @ ANTONY FRANCIS [LAWS(KER)-2017-2-214] [REFERRED TO]
SHAFEEQ A S/O LATHEEF VS. STATE OF KERALA REP BY PUBLIC PROSECUTOR [LAWS(KER)-2017-2-236] [REFERRED TO]
AJAYAKUMAR AND ORS. VS. THE SUB INSPECTOR OF POLICE AND ORS. [LAWS(KER)-2015-7-249] [REFERRED TO]
AMEER KARUVANTDA AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-5-137] [REFERRED TO]
N.A. ABDUL KHADER HAJI VS. THE STATE OF KERALA [LAWS(KER)-2014-11-40] [REFERRED TO]
HARSHAD VS. STATE OF KERALA [LAWS(KER)-2014-7-210] [REFERRED TO]
NABEEL VS. STATE OF KERALA [LAWS(KER)-2016-5-12] [REFERRED TO]
VINOD @ MAHESH VS. STATE OF KERALA [LAWS(KER)-2016-5-14] [REFERRED TO]
MONCY VS. PRADEEP [LAWS(KER)-2016-5-16] [REFERRED TO]
PRADEEP VS. JOBIN KUMAR [LAWS(KER)-2016-5-18] [REFERRED TO]
RAJU VS. STATE OF KERALA [LAWS(KER)-2016-8-112] [REFERRED TO]
JAFAR KAMBATH VS. HASSAN MUHAMMED [LAWS(KER)-2017-1-45] [REFERRED TO]
HAKKIMSHAH S/O.ABDUL RASHEED AND ORS. VS. STATE OF KERALA AND ANR. [LAWS(KER)-2017-1-56] [REFERRED TO]
BABU.A VS. STATE OF KERALA [LAWS(KER)-2017-1-192] [REFERRED TO]
MR. SHRIDHAR POOJARY & ORS. VS. MR. MUTHAPPA POOJARY & ORS. [LAWS(KAR)-2018-6-253] [REFERRED TO]
GREEN MOBILES VS. STATE OF KARNATAKA [LAWS(KAR)-2020-1-129] [REFERRED TO]
SUNIL VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-153] [REFERRED TO]
SUNIL VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-153] [REFERRED TO]
SIMRANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2017-8-25] [REFERRED TO]
TRILOCHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2017-9-117] [REFERRED TO]
MADAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-4-6] [REFERRED TO]
GOPAL RAWAT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-5-54] [REFERRED TO]
DURGESH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-7-11] [REFERRED TO]
SUNIL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-5-28] [REFERRED TO]
MAHINDER SINGH VS. STATE OF H. P. [LAWS(HPH)-2022-6-136] [REFERRED TO]
ANKUSH SON VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-7-36] [REFERRED TO]
RAJDEEP SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-4-27] [REFERRED TO]
VIKESH KUMAR VS. STATE OF H.P. [LAWS(HPH)-2022-12-8] [REFERRED TO]
ABHISHEK VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-2-51] [REFERRED TO]
TEK CHAND VS. STATE OF H.P. [LAWS(HPH)-2023-5-102] [REFERRED TO]
KARTAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-7-21] [REFERRED TO]
HIMANSHU CHAUDHARY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-56] [REFERRED TO]
SUDERSHAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-9-51] [REFERRED TO]
BIHARI LAL SHARMA VS. STATE OF HP [LAWS(HPH)-2022-9-85] [REFERRED TO]
CHETAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-12-31] [REFERRED TO]
ANIKET CHAUDHARY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-3-65] [REFERRED TO]
MAYANK VS. STATE OF H.P. [LAWS(HPH)-2021-4-71] [REFERRED TO]
MONIKA KUMARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-3-99] [REFERRED TO]
SANJEEV SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-10-18] [REFERRED TO]
KARTAR SINGH VS. STATE OF H.P. [LAWS(HPH)-2020-7-55] [REFERRED TO]
ASHISH KUMAR GULERI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-9-129] [REFERRED TO]
MUNISH KUMAR VS. STATE OF H.P. [LAWS(HPH)-2020-3-88] [REFERRED TO]
NITISH KUMAR VS. STATE OF H.P. [LAWS(HPH)-2019-9-199] [REFERRED TO]
DINESH KUMAR AND OTHERS VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2020-3-18] [REFERRED TO]
SATISH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-9-134] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2019-9-140] [REFERRED TO]
NEHA SHARMA VS. RAJANI DEVI [LAWS(HPH)-2019-8-102] [REFERRED TO]
VISHAL KUMAR GUPTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-8-207] [REFERRED TO]
GOPAL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-7-151] [REFERRED TO]
NARESH KUMAR AND OTHERS VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2019-4-159] [REFERRED TO]
SAURAV PALTA AND OTHERS VS. STATE OF H P & ANOTHER [LAWS(HPH)-2018-12-10] [REFERRED TO]
GIAN SINGH KANWAR VS. STATE OF HIMACHAL PRADESH& ANOTHER [LAWS(HPH)-2018-12-43] [REFERRED TO]
NOKH RAM GARG & OTHERS VS. STATE OF H P & ANOTHER [LAWS(HPH)-2018-12-55] [REFERRED TO]
SUBHASH CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-26] [REFERRED TO]
GULAM HASSAN HAKIM & ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-79] [REFERRED TO]
MUSTFA VS. STATE OF H P AND ANR [LAWS(HPH)-2018-6-67] [REFERRED TO]
AMIT MAHINDRU AND OTHERS VS. STATE OF H.P. AND ANOTHER [LAWS(HPH)-2018-6-94] [REFERRED TO]
DOLMA SHERPA VS. STATE OF H.P. AND ANOTHER [LAWS(HPH)-2018-7-41] [REFERRED TO]
SONU KUMAR & ORS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-11] [REFERRED TO]
VIKAS DUTTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-2] [REFERRED TO]
KAJAL & ANOTHER VS. STATE OF HIMACHAL PRADESH & ANR [LAWS(HPH)-2018-9-97] [REFERRED TO]
HEMANT SURI VS. STATE OF H P & ANOTHER [LAWS(HPH)-2019-1-61] [REFERRED TO]
HUSAN KUMAR VS. STATE OF H.P [LAWS(HPH)-2019-10-117] [REFERRED TO]
NITIN SETHI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-12-99] [REFERRED TO]
PREM CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-12-85] [REFERRED TO]
NARESH KUMAR VS. STATE OF H.P. [LAWS(HPH)-2019-11-242] [REFERRED TO]
MAHESH THAKUR S/O LATE DILA RAM THAKUR & OTHERS VS. STATE OF H P & ANOTHER [LAWS(HPH)-2016-5-350] [REFERRED TO]
VIJAY KUMAR VS. STATE OF H P & OTHERS [LAWS(HPH)-2016-5-417] [REFERRED TO]
DHRUV BANSAL & ANOTHER VS. STATE OF H P & ANOTHER [LAWS(HPH)-2017-10-65] [REFERRED TO]
NISHANT MOGHTA VS. STATE OF H.P. [LAWS(HPH)-2017-11-1] [REFERRED TO]
YOGINDER SHARMA VS. STATE OF HIMACHAL PRADESH & ANOTHER [LAWS(HPH)-2017-11-56] [REFERRED TO]
AMAN DEEP SINGH & OTHERS VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2017-12-133] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-3-82] [REFERRED TO]
GURDEV VS. SADHU RAM [LAWS(HPH)-2017-6-125] [REFERRED TO]
SAHIL & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-1-33] [REFERRED TO]
UNNAS MOHD AND ANR VS. STATE OF H P AND OTHERS [LAWS(HPH)-2018-11-188] [REFERRED TO]
SHAN MOHD & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2015-7-406] [REFERRED]
GAURAV SHARMA AND OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2016-3-94] [REFERRED TO]
AMIT MEHTA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-7-219] [REFERRED TO]
ASHOK KUMAR PAL VS. STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2015-7-255] [REFERRED TO]
RAMESH NAGAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-7-288] [REFERRED TO]
VINOD AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-7-361] [REFERRED TO]
ANIL SHANDILYA & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ORS [LAWS(DLH)-2015-7-439] [REFERRED]
MOHD IRFAN & ORS VS. STATE NCT OF DELHI & ORS [LAWS(DLH)-2015-7-466] [REFERRED]
VED PRAKASH VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-533] [REFERRED]
RAJU & ORS VS. STATE AND ORS [LAWS(DLH)-2015-7-556] [REFERRED]
CHANPREET SINGH CHADHA & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-561] [REFERRED]
MUKESH @ JASWANT VS. STATE OF DELHI & ANR [LAWS(DLH)-2015-7-571] [REFERRED]
KAMRAN ZAFAR KHAN VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-7-578] [REFERRED]
SACHIN MITTAL & ORS VS. NCT OF DELHI & ANR [LAWS(DLH)-2015-7-590] [REFERRED]
SUMIT & ANR VS. STATE & ANR [LAWS(DLH)-2015-7-594] [REFERRED]
MANOJ KUMAR AND ORS. VS. THE STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-358] [REFERRED TO]
KUSHAL RAJORA VS. STATE & ANR [LAWS(DLH)-2015-8-417] [REFERRED]
VIJAY KUMAR VS. NATIONAL CAPITAL TERRITORY OF DELHI AND ORS [LAWS(DLH)-2015-8-464] [REFERRED TO]
SUNIL BHALLA AND ORS VS. STATE NCT DELHI AND ANR [LAWS(DLH)-2015-8-489] [REFERRED]
DINESH AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-8-511] [REFERRED TO]
ROHIT KUMAR JAIN AND OTHERS VS. STATE (NCT OF DELHI) AND ANOTHER [LAWS(DLH)-2015-8-531] [REFERRED TO]
SIDHARTH BOSE AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-569] [REFERRED]
SHANTI DEVI AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-608] [REFERRED]
MOHD USMAN AND ORS VS. STATE AND ORS [LAWS(DLH)-2015-8-630] [REFERRED]
PRADEEP KUMAR & ORS VS. STATE AND ANR [LAWS(DLH)-2015-8-633] [REFERRED]
AFSAR ALI AND ORS VS. STATE AND ANR [LAWS(DLH)-2015-8-647] [REFERRED]
MOHD FAIZAN ALIAS POPI AND OTHERS VS. STATE GOVT OF NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-669] [REFERRED]
MOHD ASHRAF AND OTHERS VS. STATE GOVT OF NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-671] [REFERRED]
HARI KANT KUKRETI AND ANR VS. STATE [LAWS(DLH)-2015-8-687] [REFERRED]
SAADULLAH AND OTHERS VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-702] [REFERRED]
SATAYENDER AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-9-283] [REFERRED TO]
RAJ KUMAR VERMA AND ORS. VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. [LAWS(DLH)-2015-9-297] [REFERRED TO]
SERENITY FOUNDATION VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-614] [REFERRED]
ANIL KUMAR VS. STATE GOVT OF NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-619] [REFERRED]
JITENDER AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-632] [REFERRED]
RANJIT SINGH AND OTHERS VS. NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-9-662] [REFERRED]
BELA SHARDA VS. STATE AND ANR [LAWS(DLH)-2015-9-691] [REFERRED]
HIRANMOY CHAKRAVARTY VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-9-696] [REFERRED]
AJAY KUMAR & ORS VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2015-9-700] [REFERRED]
RAJENDRA SINGH VS. STATE OF NCT DELHI AND ORS [LAWS(DLH)-2015-9-754] [REFERRED]
DAVINDER SINGH VS. STATE OF DELHI & ANR [LAWS(DLH)-2015-9-767] [REFERRED]
ANISUDDIN KHAN AND ANR VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-778] [REFERRED]
INDER SINGH ALIAS INDAL VS. STATE AND ANR [LAWS(DLH)-2015-9-797] [REFERRED]
VED RAM FAUJI AND ORS VS. STATE NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-807] [REFERRED]
SANJAY KUMAR AND ORS. VS. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-119] [REFERRED TO]
NAVEEN VS. STATE AND ORS. [LAWS(DLH)-2016-1-191] [REFERRED TO]
SIMAYAN PATI AND ORS. VS. THE STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2016-1-237] [REFERRED TO]
RAJENDER VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2016-1-357] [REFERRED TO]
DHANANJAYBHAI KARSHANBHAI RATHOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-150] [REFERRED TO]
KARTHICK SUBRAHMANI VS. STATE OF KERALA [LAWS(KER)-2022-1-32] [REFERRED TO]
MUHAMMED AMEEN VS. STATE OF KERALA [LAWS(KER)-2022-1-33] [REFERRED TO]
UBAID VS. STATE OF KERALA [LAWS(KER)-2022-1-91] [REFERRED TO]
MUHAMMED SHAMEEM VS. STATE OF KERALA [LAWS(KER)-2022-1-113] [REFERRED TO]
JIKKU JOSEPH VS. STATE OF KERALA [LAWS(KER)-2022-10-43] [REFERRED TO]
MOHAMMED MUSTHAFA VS. STATE OF KERALA [LAWS(KER)-2022-10-45] [REFERRED TO]
MOHAMMED SHAFI VS. STATE OF KERALA [LAWS(KER)-2022-10-62] [REFERRED TO]
NITIN A. M. VS. AYSHA K. [LAWS(KER)-2022-10-119] [REFERRED TO]
ROBIN T.A. VS. STATE OF KERALA [LAWS(KER)-2022-11-50] [REFERRED TO]
SUBHASH O. P. VS. STATE OF KERALA [LAWS(KER)-2022-11-114] [REFERRED TO]
RAMSHEED M VS. STATE OF KERALA [LAWS(KER)-2022-11-274] [REFERRED TO]
SREEKUMAR VS. PUSHPA VIJAYAN [LAWS(KER)-2022-11-312] [REFERRED TO]
SANU JACKSON VS. STATE OF KERALA [LAWS(KER)-2022-12-38] [REFERRED TO]
HARIKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2022-12-88] [REFERRED TO]
ANEESH P. MOHAN VS. STATE OF KERALA [LAWS(KER)-2022-2-8] [REFERRED TO]
SARATH BABU VS. STATE OF KERALA [LAWS(KER)-2022-2-34] [REFERRED TO]
RAJESHBHAI SURESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1034] [REFERRED TO]
SUSHIL HANSRAJ YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-26] [REFERRED TO]
PURONEN VS. STATE OF NAGALAND [LAWS(GAU)-2022-10-23] [REFERRED TO]
SHILPI KUMARI VS. STATE OF ASSAM [LAWS(GAU)-2023-4-38] [REFERRED TO]
SWAPAN SAMANTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-6-17] [REFERRED TO]
AFSARUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2024-5-25] [REFERRED TO]
AJINAS VS. STATE OF KERALA [LAWS(KER)-2022-5-107] [REFERRED TO]
LIN VS. STATE OF KERALA [LAWS(KER)-2022-6-4] [REFERRED TO]
MUHAMMED FAYIS VS. STATE OF KERALA [LAWS(KER)-2022-3-17] [REFERRED TO]
SUMESH VS. SHILPA RANI N.S [LAWS(KER)-2022-4-153] [REFERRED TO]
ABDUL RAZAK VS. STATE OF KERALA [LAWS(KER)-2023-9-50] [REFERRED TO]
AZEEZ VS. STATE OF KERALA [LAWS(KER)-2023-6-26] [REFERRED TO]
SHAHID VS. STATE OF KERALA [LAWS(KER)-2023-6-76] [REFERRED TO]
KRIPESH KRISHNAN VS. STATE OF KERALA [LAWS(KER)-2023-6-85] [REFERRED TO]
SOFIA VS. STATE OF KERALA [LAWS(KER)-2022-6-312] [REFERRED TO]
TOM JOSE BELLESTIN VS. STATE OF KERALA [LAWS(KER)-2022-6-314] [REFERRED TO]
ANSHAS VS. STATE OF KERALA [LAWS(KER)-2022-7-177] [REFERRED TO]
SHAMEER VS. STATE OF KERALA [LAWS(KER)-2022-7-272] [REFERRED TO]
KRISHNA P MOHAN VS. PRAVEEN K. P. [LAWS(KER)-2022-7-294] [REFERRED TO]
MANOSH M. UNNITHAN VS. STATE OF KERALA [LAWS(KER)-2022-8-12] [REFERRED TO]
M.P.VEERANDRAKUMAR VS. SATHEEJA KUMARI.T.S. [LAWS(KER)-2022-8-41] [REFERRED TO]
ROHITH C.R VS. STATE OF KERALA [LAWS(KER)-2022-8-72] [REFERRED TO]
UMMUHANI K.T. VS. STATE OF KERALA [LAWS(KER)-2022-8-150] [REFERRED TO]
ABOOBACKER VS. STATE OF KERALA [LAWS(KER)-2022-8-215] [REFERRED TO]
ANANTHU VS. STATE OF KERALA [LAWS(KER)-2022-8-227] [REFERRED TO]
NEEMA VS. STATE OF KERALA [LAWS(KER)-2022-8-250] [REFERRED TO]
SAJIN KUMAR T.K VS. STATE OF KERALA [LAWS(KER)-2022-8-336] [REFERRED TO]
NAVAF P. P. VS. STATE OF KERALA [LAWS(KER)-2022-9-13] [REFERRED TO]
ANSAR VS. STATE OF KERALA [LAWS(KER)-2022-9-23] [REFERRED TO]
RAVI VS. STATE OF KERALA [LAWS(KER)-2022-9-41] [REFERRED TO]
SANTHOSH VS. STATE OF KERALA [LAWS(KER)-2022-9-87] [REFERRED TO]
ANOOP VS. STATE OF KERALA [LAWS(KER)-2022-9-137] [REFERRED TO]
GIREESH K.R VS. STATE OF KERALA [LAWS(KER)-2022-9-139] [REFERRED TO]
BIJU VS. STATE OF KERALA [LAWS(KER)-2022-9-186] [REFERRED TO]
GIRISH M.S, VS. STATE OF KERALA [LAWS(KER)-2022-9-218] [REFERRED TO]
NAZEER VS. STATE OF KERALA [LAWS(KER)-2022-9-220] [REFERRED TO]
MADHUSOODANAN VS. STATE OF KERALA [LAWS(KER)-2023-1-61] [REFERRED TO]
ASOKAN VS. STATE OF KERALA [LAWS(KER)-2023-1-63] [REFERRED TO]
HEMANT & ANR VS. STATE OF MADHYA PRADESH & ANR [LAWS(MPH)-2018-7-19] [REFERRED TO]
JAGDISH SINGH NAMDHARI VS. STATE OF M.P. [LAWS(MPH)-2017-4-60] [REFERRED TO]
KUL BHUSHAN GUPTA VS. STATE OF MADHYA PRADESH STATION HOUSE OFFICER [LAWS(MPH)-2022-11-179] [REFERRED TO]
MUKUL SINGH BAIS, S/O SHRI MOHAN SINGH BAIS VS. THE STATE OF M.P. AND ANOTHER [LAWS(MPH)-2018-2-461] [REFERRED TO]
ANIL KUMAR KHANAL VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-10-2] [REFERRED TO]
EDWIN NONGKYNRIH VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-12-4] [REFERRED TO]
KULDEEP SINGH VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-10-7] [REFERRED TO]
SACHIN SINGH BHADOURIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-2-7] [REFERRED TO]
NEERAJ BAGHEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-2-1] [REFERRED TO]
DHARMPAL SINGH JADON VS. STATE OF M.P. [LAWS(MPH)-2022-2-16] [REFERRED TO]
JEYASEELAN VS. STATE [LAWS(MAD)-2016-1-234] [REFERRED TO]
D. VINOD KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2020-10-68] [REFERRED TO]
RAM GOPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-3-11] [REFERRED TO]
GURPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-3-128] [REFERRED TO]
NITIN VAIDYA VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-40] [REFERRED TO]
SUNIL KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2019-11-363] [REFERRED TO]
MAJOR SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-12-241] [REFERRED TO]
MAJOR SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-5-65] [REFERRED TO]
TARSEM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-7-305] [REFERRED TO]
AMRITPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-49] [REFERRED TO]
CHAMAN LAL VS. STATE OF HARYANA [LAWS(P&H)-2020-1-106] [REFERRED TO]
GURJEET SINGH VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-2021-3-88] [REFERRED TO]
SANDEEP SINGH VS. STATE OF HARYANA [LAWS(P&H)-2022-12-60] [REFERRED TO]
TARUN SHARMA VS. STATE OF HARYANA [LAWS(P&H)-2021-9-4] [REFERRED TO]
HARSIMER KAPOOR VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-154] [REFERRED TO]
KIRANPAL VS. STATE OF HARYANA [LAWS(P&H)-2022-1-64] [REFERRED TO]
NAVAL KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-17] [REFERRED TO]
JAGIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-1] [REFERRED TO]
GURDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-34] [REFERRED TO]
NARESH CHANDRA PAUL VS. THE STATE OF TRIPURA [LAWS(TRIP)-2015-6-101] [REFERRED TO]
TAJINDER SINGH VS. U T [LAWS(P&H)-2018-1-375] [REFERRED TO]
MOHIT MADAAN AND ANOTHER VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2018-12-31] [REFERRED TO]
SANJAY KUMAR & ANOTHER VS. STATE OF PUNJAB & ANOTHER [LAWS(P&H)-2018-3-14] [REFERRED TO]
SANDEEP KUMAR ALIAS SIPPU AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-1-41] [REFERRED TO]
BIR SINGH AND OTHERS VS. STATE OF U T , CHANDIGARH AND OTHERS [LAWS(P&H)-2019-1-48] [REFERRED TO]
NAVJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-11-206] [REFERRED TO]
SAHIL KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2019-11-217] [REFERRED TO]
DILBAG SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-13] [REFERRED TO]
KARAMJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-201] [REFERRED TO]
DARSHAN KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-45] [REFERRED TO]
GURMEET RAM VS. STATE OF PUNJAB [LAWS(P&H)-2023-1-50] [REFERRED TO]
GURSAHIB SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-75] [REFERRED TO]
ANKUR VS. STATE OF HARYANA [LAWS(P&H)-2022-8-139] [REFERRED TO]
AMIT PASSI VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-108] [REFERRED TO]
GURJANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-136] [REFERRED TO]
MALKIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-36] [REFERRED TO]
ASHOK KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-48] [REFERRED TO]
SALONI ARORA VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-65] [REFERRED TO]
GURJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-138] [REFERRED TO]
GURINDER SINGH MAND VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-80] [REFERRED TO]
HANUMAN PRASAD VS. UNION TERRITORY, CHANDIGARH [LAWS(P&H)-2022-7-105] [REFERRED TO]
SEWA SINGH VS. STATE OF U.T. CHANDIGARH [LAWS(P&H)-2022-7-115] [REFERRED TO]
SAHAB SINGH VS. PUPENDAR SINGH [LAWS(UTN)-2015-3-27] [REFERRED TO]
RAJ KAMAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-3-44] [REFERRED TO]
MANOJ RAWAT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-3-66] [REFERRED TO]
KAMAL RAUTELA VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2015-3-114] [REFERRED]
TEJPAL CHAUDHARY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-4-42] [REFERRED TO]
GURBEER SINGH VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-4-96] [REFERRED TO]
NITISH @ KALA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-5-64] [REFERRED TO]
RAMVEER SINGH ALIAS RAMBEER SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-29] [REFERRED TO]
KARAN SINGH SAMBAYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-41] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-2-15] [REFERRED TO]
VIJAY KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-28] [REFERRED TO]
MANISH TEWARI @ MANU PANDIT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-14] [REFERRED TO]
SHAHNAWAZ VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-8-79] [REFERRED TO]
SIKANDAR MASIH VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-2] [REFERRED TO]
BHUPENDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-5-179] [REFERRED TO]
NARAIN S/O UDA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-3-192] [REFERRED TO]
POORNIMA RAJPUROHIT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-193] [REFERRED TO]
MANISH MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-5-287] [REFERRED TO]
JAHIR HUSSAIN VS. INPECTOR OF POLICE [LAWS(MAD)-2019-9-268] [REFERRED TO]
MUTHUPANDI AND OTHER VS. STATE AND OTHER [LAWS(MAD)-2018-7-1301] [REFERRED TO]
MURUGAN VS. STATE OF TAMIL NADU REP THROUGH ITS INSPECTOR OF POLICE [LAWS(MAD)-2018-6-539] [REFERRED TO]
S.S.A. KAPOOR @ REGI KAPOOR VS. STATE [LAWS(MAD)-2018-6-1060] [REFERRED TO]
SATHISH KUMAR AND OTHERS VS. STATE AND OTHERS [LAWS(MAD)-2018-6-1118] [REFERRED TO]
SHAJU VS. STATE OF KERALA [LAWS(KER)-2019-6-236] [REFERRED TO]
DHIRENDRA SINGH CHAUHAN AND ORS VS. STATE OF UTTARAKHAND AND ORS [LAWS(UTN)-2016-2-40] [REFERRED TO]
MUSTAFA VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2017-3-86] [REFERRED TO]
HARDWARI LAL AND TWO OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2017-5-21] [REFERRED TO]
VIKAS KUMAR AND ANOTHER VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2017-6-47] [REFERRED TO]
SURAM SINGH AND ANOTHER VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2017-7-48] [REFERRED TO]
PRITI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-8-203] [REFERRED TO]
PARAMJEET KAUR & OTHERS VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-1-33] [REFERRED TO]
ABDUL HADI NADAF VS. UT OF JK [LAWS(J&K)-2019-11-26] [REFERRED TO]
SHINAS VS. STATE OF KERALA [LAWS(KER)-2018-11-67] [REFERRED TO]
GOPALAN MADHU VS. STATE REPRESENTED BY THE STATION HOUSE OFFICER [LAWS(KER)-2019-1-198] [REFERRED TO]
BINU VS. STATE OF KERALA [LAWS(KER)-2019-1-258] [REFERRED TO]
ANISH MOHAN VS. STATE OF KERALA [LAWS(KER)-2019-1-405] [REFERRED TO]
SULFI VS. STATE OF KERALA [LAWS(KER)-2019-11-293] [REFERRED TO]
SURESH A VS. STATE OF KERALA [LAWS(KER)-2019-11-407] [REFERRED TO]
MOHAMMED ASHRAF VS. STATE OF KERALA [LAWS(KER)-2019-2-249] [REFERRED TO]
ANEESH VS. STATE OF KERALA [LAWS(KER)-2019-3-111] [REFERRED TO]
GIRDHARI LAL SAHU VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-11-140] [REFERRED TO]
ASHISH RATHI ALIAS PINTU RATHI & OTHERS VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2016-7-59] [REFERRED]
BHURA @ SAUL VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2016-7-62] [REFERRED]
TARSEM SINGH AND ANOTHER VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-7-63] [REFERRED]
SADANAND DEV SHARMA VS. MORDHWAJ SHARMA [LAWS(UTN)-2016-7-81] [REFERRED]
FARIDA AND OTHERS VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2016-8-33] [REFERRED]
CHANDRA PAL AND OTHERS VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2016-8-41] [REFERRED]
MOHD MUSTAKEEM AND OTHERS VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2016-8-47] [REFERRED]
RAJAT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-1-27] [REFERRED TO]
GOVIND VERMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-65] [REFERRED TO]
ASIT MUKHARJEE AND ORS. VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-1-36] [REFERRED TO]
PAWAN KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-3-50] [REFERRED TO]
YASHPAL SINGH RAWAT BENAM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-4-18] [REFERRED TO]
SURENDRA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-5-22] [REFERRED TO]
SOMPAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-6] [REFERRED TO]
BHOLA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-13] [REFERRED TO]
AJAY VIR SEHGAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-176] [REFERRED TO]
SUKHDEV SINGH & OTHERS VS. STATE OF UTTARKHAND & ANOTHER [LAWS(UTN)-2017-10-18] [REFERRED TO]
KARUNA BISHNOI VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2017-10-93] [REFERRED TO]
AMARJEET SHARMA AND THREE OTHERS VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2017-4-107] [REFERRED TO]
SUMIT MANOCHA AND FOUR OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2017-4-113] [REFERRED TO]
DEEP CHANDRA PANDEY AND THREE OTHERS VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2017-4-115] [REFERRED TO]
AMIT CHABRA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-5-75] [REFERRED TO]
ROHAN PRATAP SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-10-61] [REFERRED TO]
KAILASH CHANDRA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-8-209] [REFERRED TO]
PRABHAKAR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-12-1] [REFERRED TO]
DEEPAK JAIN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-6-69] [REFERRED TO]
DALVEER SINGH VS. STATE [LAWS(RAJ)-2019-1-74] [REFERRED TO]
AMANVEER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-39] [REFERRED TO]
DARSHAN KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-46] [REFERRED TO]
MANPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-110] [REFERRED TO]
JASVEER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-112] [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-82] [REFERRED TO]
DEEPAK BATRA VS. STATE OF HARYANA [LAWS(P&H)-2022-3-84] [REFERRED TO]
MANJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-76] [REFERRED TO]
HARINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-78] [REFERRED TO]
TANISH VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-33] [REFERRED TO]
LOVEPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-99] [REFERRED TO]
KARAN ARORA VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-101] [REFERRED TO]
SAHIL KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-22] [REFERRED TO]
JITENDRA SINGH BISHT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-8-75] [REFERRED TO]
ASHOK VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-20] [REFERRED TO]
NARENDRA PRAKASH AGARWAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-26] [REFERRED TO]
HARJINDAR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-28] [REFERRED TO]
AMANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-97] [REFERRED TO]
ATUL CHADHA VS. STATE OF HARYANA [LAWS(P&H)-2022-7-140] [REFERRED TO]
KARAMJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-7-142] [REFERRED TO]
BINNA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-52] [REFERRED TO]
VIMAL MAHAJAN VS. STATE OF PUNJAB [LAWS(P&H)-2022-9-94] [REFERRED TO]
STATE VS. R. VASANTHI STANLEY AND ORS. [LAWS(SC)-2015-9-48] [REFERRED TO]
STATE OF MADHYA PRADESH VS. DEEPAK [LAWS(SC)-2014-9-36] [REFERRED TO]
DIGVIJAYSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-47] [REFERRED TO]
JAMEEL JABBAR @ MIRZA AND OTHERS VS. STATE OF KARNATAKA AND ANOTHER [LAWS(KAR)-2017-12-77] [REFERRED TO]
SANTHOSH VS. STATE OF KERALA [LAWS(KER)-2022-1-45] [REFERRED TO]
ASHOK KUMAR VS. STATE OF KERALA [LAWS(KER)-2022-10-58] [REFERRED TO]
PRANAV VS. STATE OF KERALA [LAWS(KER)-2022-10-98] [REFERRED TO]
RAHUL V.G. VS. STATE OF KERALA [LAWS(KER)-2022-10-191] [REFERRED TO]
PRAKASHAN V.P. VS. AKSHARA RAJESH [LAWS(KER)-2022-11-59] [REFERRED TO]
SHARAFUDHEEN VS. STATE OF KERALA [LAWS(KER)-2022-11-152] [REFERRED TO]
ABOOBACKER SIDDIQUE VS. STATE OF KERALA [LAWS(KER)-2022-12-128] [REFERRED TO]
ALKA SOLY PRAKASH VS. STATE OF KERALA [LAWS(KER)-2022-12-130] [REFERRED TO]
UNNIKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2022-2-18] [REFERRED TO]
KAHAR VS. STATE OF KERALA [LAWS(KER)-2022-2-41] [REFERRED TO]
ALJO VS. STATE OF KERALA [LAWS(KER)-2022-11-278] [REFERRED TO]
BABUJI K. A. VS. BEENA D. [LAWS(KER)-2022-11-280] [REFERRED TO]
ABDUL RASHID VS. STATE OF KERALA [LAWS(KER)-2022-11-297] [REFERRED TO]
S.V. SUMESH VS. STATE OF KERALA [LAWS(KER)-2022-11-299] [REFERRED TO]
MUHAMMED ASHIQUE VS. STATE OF KERALA [LAWS(KER)-2022-5-101] [REFERRED TO]
RATHEESH VS. STATE OF KERALA [LAWS(KER)-2022-6-322] [REFERRED TO]
BABY P.V. VS. STATE OF KERALA [LAWS(KER)-2022-7-68] [REFERRED TO]
MUBASHIR C.P VS. STATE OF KERALA [LAWS(KER)-2022-7-94] [REFERRED TO]
JAGIR HUSSAIN VS. STATE OF KERALA [LAWS(KER)-2022-7-96] [REFERRED TO]
MOINUDDEEN MEHROOF VS. STATE OF KERALA [LAWS(KER)-2022-7-300] [REFERRED TO]
RENJU JOSY VS. SONY FRANCIS [LAWS(KER)-2022-7-307] [REFERRED TO]
VARUN KUMAR VS. STATE OF KERALA [LAWS(KER)-2022-7-320] [REFERRED TO]
NASAR VS. STATE OF KERALA [LAWS(KER)-2022-8-131] [REFERRED TO]
SHAKEER K.P. VS. STATE OF KERALA [LAWS(KER)-2022-8-133] [REFERRED TO]
ABHI VS. STATE OF KERALA [LAWS(KER)-2022-8-325] [REFERRED TO]
SURESH P.R VS. STATE OF KERALA [LAWS(KER)-2022-9-133] [REFERRED TO]
NABIL K. A. VS. STATE OF KERALA [LAWS(KER)-2022-9-190] [REFERRED TO]
SHAFEEQ VS. STATE OF KERALA [LAWS(KER)-2022-9-224] [REFERRED TO]
SREEJITH VS. STATE OF KERALA [LAWS(KER)-2023-1-49] [REFERRED TO]
BHALANI VALLABHBHAI LAVJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-77] [REFERRED TO]
RAVIBHAI BIKHUBHAI PANDIT & 2 OTHER(S) VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-108] [REFERRED TO]
MAHESHBHAI SHANKARBHAI BAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-110] [REFERRED TO]
AAKASH OMPRAKASH SHIVNANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-604] [REFERRED TO]
PARBAT GANESHBHAI CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1070] [REFERRED TO]
DASHRATHBHAI GORDHANBHAI PITHANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1072] [REFERRED TO]
AKASH PATNE AND 5 OTHERS VS. STATE OF TELANGANA [LAWS(TLNG)-2020-11-52] [REFERRED TO]
SUDHEESH R. VS. STATE OF KERALA [LAWS(KER)-2023-10-90] [REFERRED TO]
ILLYAS VS. STATE OF KERALA [LAWS(KER)-2023-12-53] [REFERRED TO]
SOBAN VS. STATE OF KERALA [LAWS(KER)-2021-4-106] [REFERRED TO]
VAKKACHAN VS. STATE OF KERALA [LAWS(KER)-2023-3-51] [REFERRED TO]
BAZEETH BADUSHA VS. STATE OF KERALA [LAWS(KER)-2023-7-108] [REFERRED TO]
MANOJ VS. STATE OF KERALA [LAWS(KER)-2024-6-95] [REFERRED TO]
DALIP KUMAR & ANR VS. STATE OF M.P. & ANR [LAWS(MPH)-2015-8-172] [REFERRED]
PANKAJ ALIAS NATTI VS. STATE OF M.P. [LAWS(MPH)-2015-8-77] [REFERRED TO]
ADITYA SHARMA VS. NAGAR PALIKA PARISHAD [LAWS(MPH)-2018-10-148] [REFERRED TO]
TULSIDAS JOJHOTIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-11-52] [REFERRED TO]
RAMESH JAIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-4-186] [REFERRED TO]
INDERJEET SINGH BHADORIYA VS. STATE OF M. P. [LAWS(MPH)-2019-7-35] [REFERRED TO]
DEVARAM JATAV VS. STATE OF M.P. [LAWS(MPH)-2020-1-113] [REFERRED TO]
DHOOP SINGH VS. TANTU [LAWS(MPH)-2018-8-41] [REFERRED TO]
JAIDEEP SINGH VS. STATE OF M.P. [LAWS(MPH)-2021-7-87] [REFERRED TO]
MOJAHIR GADDI @ MOZAHIR HUSSAIN VS. STATE OF BIHAR [LAWS(PAT)-2019-8-22] [REFERRED TO]
JAY MANGAL PRASAD SINGH, S/O LATE RAM CHANDRA SINGH VS. THE STATE OF BIHAR AND ANR. [LAWS(PAT)-2017-4-150] [REFERRED TO]
NISAR AHMAD VS. MD YASIN [LAWS(PAT)-2018-1-69] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. HARI SINGH RANKA [LAWS(SC)-2017-7-133] [REFERRED TO]
RAMGOPAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-2021-9-101] [REFERRED TO]
SUZIE BENGONIA MAWKHLIENG VS. STATE OF MEGHALAYA [LAWS(MEGH)-2015-11-12] [REFERRED TO]
DAPYOOKI DKHAR VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-10-15] [REFERRED TO]
DAPYOOKI DKHAR VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-10-15] [REFERRED TO]
JEFFREDY LANGBANG VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-7-4] [REFERRED TO]
RINCHEN TAMANG VS. STATE OF SIKKIM [LAWS(SIK)-2022-2-7] [REFERRED TO]
SURINDER PAL SINGH @ BITTU AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-9-588] [REFERRED]
AJAY CHOUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-11-22] [REFERRED TO]
RAMESH BHATTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-4-1] [REFERRED TO]
ABHIMANYU GOSWAMI VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-27] [REFERRED TO]
VIKAS TIWARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-73] [REFERRED TO]
BIBHUTI MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-2-6] [REFERRED TO]
SURENDRA MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-8-6] [REFERRED TO]
ANIL GUPTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-9-54] [REFERRED TO]
SUNITA MOTIRAM AHUJA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-380] [REFERRED TO]
ARJUNSINH ANIRUDDHSINH CHUDASMA VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1280] [REFERRED TO]
TRUPTI BADHEKA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-167] [REFERRED TO]
LATHEEF VS. STATE OF KERALA [LAWS(KER)-2016-5-20] [REFERRED TO]
MUHAMMED JAMSHID K. VS. MUHAMMED JABIR K. [LAWS(KER)-2016-6-28] [REFERRED TO]
SIBINU VS. THE STATE OF KERALA [LAWS(KER)-2017-1-34] [REFERRED TO]
SUNIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2017-1-35] [REFERRED TO]
SYED TAHSEENUL HASSAN VS. PAUL GEORGE [LAWS(KER)-2017-1-46] [REFERRED TO]
BIJU NATHAN PILLAI VS. STATE OF KERALA [LAWS(KER)-2017-5-206] [REFERRED TO]
KADER SHAH KASAM SHAH CHINDIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2024-8-2] [REFERRED TO]
PRATEEK LAXMIPAT SEKHANI VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-18] [REFERRED TO]
SUNIL KUMAR VS. STATE [LAWS(DLH)-2023-7-175] [REFERRED TO]
VIRENDER CHAHAL VS. STATE [LAWS(DLH)-2024-3-22] [REFERRED TO]
SUNIL KUMAR VS. STATE [LAWS(DLH)-2023-7-224] [REFERRED TO]
AJAY DOGRA AND ORS VS. STATE OF J&K AND ANR [LAWS(J&K)-2018-10-72] [REFERRED TO]
HARJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-3] [REFERRED TO]
PANKAJ BHATIA VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-3-190] [REFERRED TO]
GURDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-362] [REFERRED TO]
KESAR SINGH VS. STATE OF U T CHANDIGARH AND ANR [LAWS(P&H)-2015-7-520] [REFERRED]
NACHATTAR SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-7-727] [REFERRED]
BHUPINDER KAUR AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-10-418] [REFERRED]
BABU AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-64] [REFERRED TO]
DANISH VS. STATE OF HARYANA [LAWS(P&H)-2015-2-192] [REFERRED TO]
GINISH SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-534] [REFERRED TO]
PAWAN KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2015-2-577] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-637] [REFERRED TO]
JAIPAL VS. STATE OF HARYANA [LAWS(P&H)-2015-2-776] [REFERRED TO]
AVTAR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2015-2-778] [REFERRED TO]
AMANDEEP KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2014-8-214] [REFERRED TO]
JAGGA SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-307] [REFERRED]
LAL SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-424] [REFERRED]
AKHTAR HUSSAIN AND OTHERS VS. UNION TERRITORY, CHANDIGARH AND ANOTHER [LAWS(P&H)-2014-9-474] [REFERRED]
BALBIR SINGH AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-9-530] [REFERRED]
BHAGWANT SINGH VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2014-12-292] [REFERRED]
JASWINDER SINGH @ CHHINDA AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-12-430] [REFERRED]
ARUN VERMA VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-288] [REFERRED]
HARSIMRANJIT AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-11-290] [REFERRED]
GURJEET SINGH & ORS VS. STATE OF PUNJAB & ANR [LAWS(P&H)-2014-11-467] [REFERRED]
GAGANDEEP SINGH AND ORS VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2014-11-512] [REFERRED]
SURJIT SINGH & ORS VS. STATE OF PUNJAB & ANR [LAWS(P&H)-2014-11-544] [REFERRED]
SACHIN @ BHURA AND ANOTHER VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-11-562] [REFERRED]
DAVID MASIH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-571] [REFERRED]
KADAR VS. STATE [LAWS(MAD)-2019-7-342] [REFERRED TO]
B.ANANTHA SELVAN VS. STATE [LAWS(MAD)-2019-7-236] [REFERRED TO]
VALLIKANNU VS. STATE [LAWS(MAD)-2019-7-270] [REFERRED TO]
GOPINATH VS. STATE [LAWS(MAD)-2019-7-299] [REFERRED TO]
P ANDREWS CLINTON @ KILINDON VS. INSPECTOR OF POLICE, KANYAKUMARI POLICE STATION [LAWS(MAD)-2018-7-117] [REFERRED TO]
THANGAPANDIYAN AND OTHER VS. STATE AND OTHER [LAWS(MAD)-2018-4-1304] [REFERRED TO]
RAJASEKARAN AND OTHERS VS. STATE [LAWS(MAD)-2018-7-1286] [REFERRED TO]
THANGAPRABHU AND OTHER VS. SUB INSPECTOR OF POLICE, MELAVALAVU POLICE STATION AND OTHER [LAWS(MAD)-2018-7-1295] [REFERRED TO]
M.S. RAVI AND OTHERS VS. STATE [LAWS(MAD)-2018-7-1397] [REFERRED TO]
NITHIN XAVIER VS. STATE OF KERALA [LAWS(KER)-2020-11-821] [REFERRED TO]
AZEEM, S/O.ABDUL VAHID VS. STATE OF KERALA [LAWS(KER)-2019-3-95] [REFERRED TO]
GEDDAM UMA MAHESWARARAO VS. GEDDAM UMA MAHESWARARAO [LAWS(KER)-2019-6-18] [REFERRED TO]
SANJAY KUMAR VS. UT OF J&K [LAWS(J&K)-2022-2-9] [REFERRED TO]
SANJAY KUMAR VS. UT OF J&K [LAWS(J&K)-2022-2-9] [REFERRED TO]
TANIYA MAHAJAN AND ANOTHER VS. UT OF JAMMU AND KASHMIR [LAWS(J&K)-2022-9-83] [REFERRED TO]
MIRAJUDDIN VS. STATE OF KARNATAKA [LAWS(KAR)-2021-9-270] [REFERRED TO]
RAMANAND PATTATH S/O LATE SUKUMARAN NAYAR VS. STATE OF KARNATAKA [LAWS(KAR)-2018-6-387] [REFERRED TO]
SHANKAR VS. SHNEHALATA [LAWS(KAR)-2019-9-254] [REFERRED TO]
UMESH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-1-90] [REFERRED TO]
PINKI VS. STATE OF HARYANA [LAWS(P&H)-2019-11-332] [REFERRED TO]
RANJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2019-12-165] [REFERRED TO]
GURDIT SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2019-12-177] [REFERRED TO]
GURWINDER SINGH ALIAS MAL VS. STATE OF PUNJAB [LAWS(P&H)-2019-8-168] [REFERRED TO]
MANGA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-11-85] [REFERRED TO]
KAPIL AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-8-1] [REFERRED TO]
AMIT PHULL VS. YOGRAJ CHAUDHARY [LAWS(P&H)-2020-3-263] [REFERRED TO]
GURLABH SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-70] [REFERRED TO]
BALBIR KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-97] [REFERRED TO]
ALAM @ BAANI VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-6] [REFERRED TO]
RANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-43] [REFERRED TO]
SATISH TIWARI VS. STATE OF HARYANA [LAWS(P&H)-2020-2-70] [REFERRED TO]
AJAY RAJKUMAR ROHRA VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-11] [REFERRED TO]
SHABREZ VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-297] [REFERRED TO]
NIKUNJ VINODBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1934] [REFERRED TO]
DINMOHMAD VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1137] [REFERRED TO]
KUMOL TAYENG VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2017-9-27] [REFERRED TO]
SHYAM LAL VS. ANOOP SOOD [LAWS(HPH)-2015-2-34] [REFERRED TO]
HET RAM VS. JEET RAM [LAWS(HPH)-2015-5-20] [REFERRED TO]
AKSHAY KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-12-129] [REFERRED TO]
VIJENDER SINGH VS. LIFE INSURANCE CORPORATION (LIC) FINANCE LIMITED [LAWS(HPH)-2014-12-66] [REFERRED TO]
SOHAN LAL KAPOOR VS. MANOJ BAGGA [LAWS(HPH)-2014-12-97] [REFERRED TO]
AMRATPAL SINGH @ AJMER SINGH VS. PREM SINGH [LAWS(HPH)-2014-8-154] [REFERRED]
SUMITRA VS. H P MINORITIES FINANCE AND DEVELOPMENT CORPORATION [LAWS(HPH)-2015-1-6] [REFERRED TO]
DANIEL KAKKI VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2022-3-83] [REFERRED TO]
LALIT KUMAR SINGH VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2022-9-79] [REFERRED TO]
RIDO PANA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2022-6-56] [REFERRED TO]
BIVASH CHOWDHURY VS. STATE OF NAGALAND [LAWS(GAU)-2022-6-76] [REFERRED TO]
SURESH GARODIA VS. STATE OF ASSAM [LAWS(GAU)-2022-8-24] [REFERRED TO]
DIGANTA KUMAR DAS VS. STATE OF ASSAM [LAWS(GAU)-2023-6-6] [REFERRED TO]
TAJ VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-10-171] [REFERRED TO]
SAYYED AWES SAYYED SHRIFODDIN BELDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-12-200] [REFERRED TO]
NAVNEET KUMAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-50] [REFERRED TO]
DILIPBHAI @ NARENDRASINH DEVAYATBHAI SISODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-362] [REFERRED TO]
SAGAR KISHORBHAI GARCHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-469] [REFERRED TO]
REENABEN GOVINDBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-158] [REFERRED TO]
IMRAN SATTAR PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1188] [REFERRED TO]
MUKESHBHAI VERSHIBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1140] [REFERRED TO]
NILESHBHAI MEGHJIBHAI LAKHANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1232] [REFERRED TO]
SUNNYKUMAR CHANDRAKUMAR PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1289] [REFERRED TO]
MUKESHBHAI KANTIBHAI MAKVANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1486] [REFERRED TO]
JAIMINIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-547] [REFERRED TO]
MITUL DINESHBHAI JETHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-554] [REFERRED TO]
HALA MAKSUD KASAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-966] [REFERRED TO]
SAMIRKHAN RAFIKKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1016] [REFERRED TO]
MAGANBHAI VELJIBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1061] [REFERRED TO]
GOVIND SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-70] [REFERRED TO]
NAVEEN KUMAR VS. STATE OF H.P. [LAWS(HPH)-2022-12-34] [REFERRED TO]
VIKASH HOODA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-12-67] [REFERRED TO]
MANISH KUMAR VS. STATE OF H. P. [LAWS(HPH)-2021-12-135] [REFERRED TO]
TILAK RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-12-73] [REFERRED TO]
RAKESH CHANDER KALIA VS. STATE OF H.P. [LAWS(HPH)-2020-3-45] [REFERRED TO]
SAKSHI VS. STATE OF H.P. [LAWS(HPH)-2021-11-12] [REFERRED TO]
SURINDER PAL AND OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2019-9-31] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF HP [LAWS(HPH)-2019-9-155] [REFERRED TO]
JARNAIL SINGH VS. STATE OF HP [LAWS(HPH)-2023-4-39] [REFERRED TO]
PARVINDER JASWAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-16] [REFERRED TO]
SANJAY DESHTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-29] [REFERRED TO]
KAMLA THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2024-3-35] [REFERRED TO]
VISHAL SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-3-95] [REFERRED TO]
VIKAS SHARMA VS. STATE OF HP [LAWS(HPH)-2024-6-30] [REFERRED TO]
KALI DASS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-5-87] [REFERRED TO]
RADHEY SHYAM CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-5-121] [REFERRED TO]
NATWAR SINGH VS. RAJ KUMAR [LAWS(HPH)-2022-9-30] [REFERRED TO]
ABDUL REHMAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-4-50] [REFERRED TO]
RAVINDER KUMAR VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2018-1-113] [REFERRED TO]
MANMOHAN SINGH AND ANOTHER VS. STATE OF H.P. AND ANOTHER [LAWS(HPH)-2018-11-10] [REFERRED TO]
JAGDEV SINGH & OTHERS VS. STATE OF HIMACHAL PRADESH& ANOTHER [LAWS(HPH)-2018-11-116] [REFERRED TO]
ROHIT KUMAR VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2018-12-14] [REFERRED TO]
KEWAL KRISHAN VS. STATE OF H P & OTHERS [LAWS(HPH)-2018-4-205] [REFERRED TO]
DHARAM PAL VS. STATE OF H P & ANOTHER [LAWS(HPH)-2017-9-105] [REFERRED TO]
TEK CHAND & ORS VS. STATE OF H P & ANR [LAWS(HPH)-2018-1-83] [REFERRED TO]
VIKAS GAUTAM VS. RAMESH KUMAR [LAWS(HPH)-2017-8-11] [REFERRED TO]
HANS RAJ & SONS VS. GAURAV GOUR [LAWS(HPH)-2016-3-105] [REFERRED TO]
DINA NATH VS. KAMAL SHARMA AND ORS. [LAWS(HPH)-2016-4-113] [REFERRED TO]
PRADEEP AND ORS. VS. STATE (N.C.T. OF DELHI) AND ORS. [LAWS(DLH)-2015-5-63] [REFERRED TO]
SATWANT SINGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-5-65] [REFERRED TO]
SANJAY KUMAR GUPTA VS. MEHAR CHAND AND OTHERS [LAWS(HPH)-2016-5-398] [REFERRED TO]
JAGDISH KUMAR VS. RAVI KUMAR AND ANOTHER [LAWS(HPH)-2017-1-50] [REFERRED TO]
SUSHIL KUMAR VS. LACHHAMI CHAND AND ANOTHER [LAWS(HPH)-2017-1-51] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF H P, & ANOTHER [LAWS(HPH)-2017-12-72] [REFERRED TO]
PREM KUMAR VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2017-12-106] [REFERRED TO]
PAWANDEEP AND OTHERS VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2019-3-45] [REFERRED TO]
DALJIT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-6-12] [REFERRED TO]
DEVINDER SINGH ALIAS PINDER NEGI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-12-199] [REFERRED TO]
MEHTAB ALI VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2019-12-124] [REFERRED TO]
RENU BALA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-10-84] [REFERRED TO]
NARESH KUMAR VS. STATE OF H.P. [LAWS(HPH)-2019-10-160] [REFERRED TO]
MOHD AKRAM VS. STATE OF H P AND OTHERS [LAWS(HPH)-2018-9-133] [REFERRED TO]
FAISEL BABU NADUVIL PARAMBIL VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-9-139] [REFERRED TO]
HEMANT KUMAR VS. MOHAN LAL AND ANOTHER [LAWS(HPH)-2018-7-104] [REFERRED TO]
LAXMI DUTT SHARMA VS. STATE OF H P AND OTHERS [LAWS(HPH)-2018-9-72] [REFERRED TO]
CHAMAN SINGH AND OTHERS VS. STATE OF H P [LAWS(HPH)-2018-5-158] [REFERRED TO]
BABITA DEVI AND OTHERS VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2018-7-206] [REFERRED TO]
RAJESHBHAI KESHAVBHAI SARLA VS. STATE OF GUJARAT [LAWS(GJH)-2018-8-292] [REFERRED TO]
ANKUR SABHARWAL AND ORS. VS. THE STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-440] [REFERRED TO]
SUBHASH RATURI AND ORS VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-512] [REFERRED]
RAM SWAMI ALIAS SONU AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-545] [REFERRED]
SATYA DEVI VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-622] [REFERRED]
SHAHJAN AND ANR VS. STATE GOVT OF NCT DELHI AND ORS [LAWS(DLH)-2015-9-630] [REFERRED]
AJAY AND OTHERS VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-9-631] [REFERRED]
HIMANK ALIAS HUNNY VS. STATE NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-665] [REFERRED]
JASWANT SANGWAN AND ORS VS. GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-672] [REFERRED]
IQBAL VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-9-692] [REFERRED]
VIKAS AND ORS VS. STATE OF NCT DELHI AND ORS [LAWS(DLH)-2015-9-710] [REFERRED]
SATISH SHARMA AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-766] [REFERRED]
SHERIL ALIAS VISHAL SURI AND ORS VS. SHYAM LAL AND ANR [LAWS(DLH)-2015-9-806] [REFERRED]
BHARAT LAL VS. NARESH & ORS [LAWS(DLH)-2015-9-814] [REFERRED]
GURPREET SINGH VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2016-1-186] [REFERRED TO]
RAJESH GOSAIN AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2016-1-214] [REFERRED TO]
DHIRENDER AND ORS. VS. THE STATE (DELHI ADMN.) AND ORS. [LAWS(DLH)-2016-1-216] [REFERRED TO]
ASHWANI KUMAR AND ORS. VS. STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2016-1-243] [REFERRED TO]
ADNAN AHMAD AND ORS. VS. STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2016-1-287] [REFERRED TO]
SUNNY VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-315] [REFERRED TO]
SUNIL SWAIN & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2016-1-386] [REFERRED TO]
SONAL ARORA & ORS. VS. THE STATE (GOVT OF NCT OF DELHI) & ANR. [LAWS(DLH)-2015-5-622] [REFERRED TO]
JASBIR SINGH AND ORS. VS. STATE [LAWS(DLH)-2015-7-150] [REFERRED TO]
JAGMINDER SINGH AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-7-172] [REFERRED TO]
AMIT CHAUHAN AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-7-233] [REFERRED TO]
ASMA AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2015-7-259] [REFERRED TO]
JOGINDER SINGH AND ORS. VS. STATE (GOVT. OF NCT DELHI) AND ORS. [LAWS(DLH)-2015-7-281] [REFERRED TO]
ROHAN CHUGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-7-330] [REFERRED TO]
RAJIV SHARMA & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-402] [REFERRED]
PANKAJ JAISWAL & ORS VS. STATE AND ANOTHER [LAWS(DLH)-2015-7-465] [REFERRED]
NASEEM AKHTAR & ORS VS. STATE NCT OF DELHI & ORS [LAWS(DLH)-2015-7-471] [REFERRED]
SURINDER SINGH & ORS VS. STATE & ANR [LAWS(DLH)-2015-7-483] [REFERRED]
RAJESH YADAV & ORS VS. STATE [LAWS(DLH)-2015-7-534] [REFERRED]
AMIT VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-536] [REFERRED]
KRISHAN KUMAR & KRISHANPAL & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-537] [REFERRED]
REHMAT KHAN VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-7-551] [REFERRED]
LALIT KHURANA & ANR VS. STATE & ORS [LAWS(DLH)-2015-7-597] [REFERRED]
VINOD KUMAR AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-8-98] [REFERRED TO]
ARIF KHAN AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-8-180] [REFERRED TO]
NEERAJ VS. STATE AND ORS. [LAWS(DLH)-2015-8-347] [REFERRED TO]
SUMIT GUAR AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-8-367] [REFERRED TO]
NADEEM AKHTAR & ORS VS. STATE & ORS [LAWS(DLH)-2015-8-422] [REFERRED]
SUMAN DEVI VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-8-432] [REFERRED]
RAHUL DUBEY VS. STATE AND OTHERS [LAWS(DLH)-2015-8-540] [REFERRED TO]
HARISH MANCHANDA AND ORS VS. STATE AND ANOTHER [LAWS(DLH)-2015-8-556] [REFERRED]
UMESH SINGH BISHT AND OTHERS VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-587] [REFERRED]
SUSHIL BIDHURI VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-8-672] [REFERRED]
MAHMOOD VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-679] [REFERRED]
ABHINAV KUMAR SAXENA AND OTHERS VS. STATE AND ANOTHER [LAWS(DLH)-2015-8-692] [REFERRED]
HARENDER SINGH VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-9-36] [REFERRED TO]
MOHD AYAZ KHALILAHMED TAKOLIA VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-22] [REFERRED TO]
HABIBBHAI AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-6-65] [REFERRED TO]
RAFIQ YUSUFBHAI FULUT VS. STATE OF GUJARAT [LAWS(GJH)-2015-7-177] [REFERRED]
PATEL RAMESHKUMAR RAMDAS & 5 VS. STATE OF GUJARAT [LAWS(GJH)-2015-11-178] [REFERRED]
STATE OF GUJARAT VS. JAYDIP DAMJIBHAI CHAVDA [LAWS(GJH)-2015-12-115] [REFERRED TO]
REKHABEN DILIPBHAI GANDHI & 2 ORS VS. STATE OF GUJARAT & 1 ORS [LAWS(GJH)-2016-4-308] [REFERRED]
JUMABHAI GAFARBHAI NAKANI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-21] [REFERRED TO]
BHARAT BHASKAR & ORS VS. STATE & ANR [LAWS(DLH)-2016-9-266] [REFERRED]
DANISH & ORS VS. STATE [LAWS(DLH)-2016-9-274] [REFERRED]
KANWALJEET SINGH VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2016-9-283] [REFERRED]
DEEPAK SHARMA & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-9-334] [REFERRED]
JASPREET SINGH @ GOLU VS. STATE & ANR. [LAWS(DLH)-2017-2-57] [REFERRED TO]
HARMOZ SIDDIQUI AND ORS. VS. SMT. SABNAM @ DUKHTARI BEGUM [LAWS(DLH)-2017-2-162] [REFERRED TO]
DEEPAK VERMA VS. STATE OF NCT DELHI [LAWS(DLH)-2017-3-175] [REFERRED TO]
STEVEN SEHGAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2017-3-188] [REFERRED TO]
SURJEET SINGH VS. STATE (GNCTD) [LAWS(DLH)-2016-4-548] [REFERRED TO]
JITENDER SAHNI AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-5-13] [REFERRED TO]
GURDEV PASWAN @ SONU & ORS. VS. STATE & ANR. [LAWS(DLH)-2016-5-35] [REFERRED TO]
RAMJEET & ORS VS. THE STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2016-5-36] [REFERRED TO]
AJAY KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2016-5-53] [REFERRED TO]
ANKIT TANEJA VS. STATE OF GOVT OF NCT DELHI [LAWS(DLH)-2016-5-67] [REFERRED TO]
VINOD SINGH VS. STATE [LAWS(DLH)-2016-5-103] [REFERRED TO]
SHAKIL AHMED & ORS VS. THE STATE (GOVT OF NCT, DELHI) & ANR [LAWS(DLH)-2016-5-325] [REFERRED TO]
AKASH GILL & ANR. VS. STATE & ANR. [LAWS(DLH)-2016-7-45] [REFERRED TO]
ASHISH BHATIA VS. STATE & ANR. [LAWS(DLH)-2016-7-52] [REFERRED TO]
MOHD. IMTIYAZ KHAN VS. STATE & ANR [LAWS(DLH)-2016-7-89] [REFERRED TO]
NITIN BANSAL & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-7-97] [REFERRED TO]
AJAY & ORS VS. STATE & ANR [LAWS(DLH)-2016-8-62] [REFERRED TO]
NAMAN KATYAL VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-349] [REFERRED]
TRILOK CHAND @ TRILOK CHAND GUPTA VS. STATE & ANR [LAWS(DLH)-2016-8-352] [REFERRED]
MOHIT & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-393] [REFERRED]
PRAVEEN KUMAR & ORS VS. STATE (GOVT OF NCT DELHI) & ANR [LAWS(DLH)-2016-8-396] [REFERRED]
SHIJAUDDIN & ORS VS. STATE & ANR [LAWS(DLH)-2016-8-409] [REFERRED]
TAHIR ANSARI & ORS VS. STATE & ANR [LAWS(DLH)-2016-8-501] [REFERRED]
ASHISH PANDEY VS. STATE [LAWS(DLH)-2019-7-304] [REFERRED TO]
HARUN SHEIKH VS. STATE [LAWS(DLH)-2018-10-548] [REFERRED TO]
LALIT MOHAN VS. STATE AND ANR [LAWS(DLH)-2018-12-265] [REFERRED TO]
RAJESH DUA VS. STATE [LAWS(DLH)-2017-8-81] [REFERRED TO]
AMIT CHAUHAN VS. STATE NCT OF DELHI [LAWS(DLH)-2017-8-135] [REFERRED TO]
SHUBHAM RAVINDRA KALBENDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-3-308] [REFERRED TO]
MANDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-63] [REFERRED TO]
AMIT BHARDWAJ VS. STATE ( NCT OF DELHI) [LAWS(DLH)-2014-10-70] [REFERRED TO]
JITENDER GAUR AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2015-4-412] [REFERRED TO]
MOHD AQUEEL VS. STATE & ANR [LAWS(DLH)-2015-4-462] [REFERRED]
VINOD KUMAR VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2014-11-553] [REFERRED]
SANDEEP CHHABRA & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2014-12-497] [REFERRED]
DINESH KUMAR & ORS VS. STATE (GOVT OF NCT OF DELHI ) & ANR [LAWS(DLH)-2014-12-549] [REFERRED]
SUSHANT NAGESH MESHRAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-386] [REFERRED TO]
KAUSAR USMAN NADAF VS. SHAHINKAYYUMNADAF [LAWS(BOM)-2023-1-264] [REFERRED TO]
SAMBHAJI KHOPADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-154] [REFERRED TO]
DEEPAK CHAUHAN AND ORS. VS. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-2-69] [REFERRED TO]
SONU VS. STATE AND ORS. [LAWS(DLH)-2016-2-88] [REFERRED TO]
OM TYAGI AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-2-198] [REFERRED TO]
MUKESH SINGH VS. STATE [LAWS(DLH)-2016-2-224] [REFERRED TO]
NAVEEN SHARMA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-2-226] [REFERRED TO]
NILESH KUMAR DIWAKAR & ORS. VS. STATE (GOVT OF NCT OF DELHI) & ANR. [LAWS(DLH)-2016-2-409] [REFERRED TO]
NAEEM VS. STATE AND ORS. [LAWS(DLH)-2016-3-67] [REFERRED TO]
MUKESH KUMAR @ SONU & ORS. VS. STATE (GNCT OF DELHI) & ANR. [LAWS(DLH)-2016-3-330] [REFERRED TO]
KARTIKRYA KHANNA VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2014-10-346] [REFERRED]
MONINDER SINGH & ORS VS. STATE & ANR [LAWS(DLH)-2014-10-350] [REFERRED]
GAURAV BHUTANI & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2014-11-525] [REFERRED]
RAMANAND VS. THE STATE [LAWS(DLH)-2014-7-304] [REFERRED TO]
ROHIT BHARDWAJ AND ORS VS. STATE AND ANR [LAWS(DLH)-2014-7-454] [REFERRED]
SHOBHA JAIN & ANR VS. GOVT OF NCT DELHI & ANR [LAWS(DLH)-2014-7-467] [REFERRED]
VIKRANT PURI VS. STATE & ANR [LAWS(DLH)-2014-7-505] [REFERRED]
MANOJ & ORS VS. STATE & ANR [LAWS(DLH)-2014-8-447] [REFERRED]
RAM KISHAN & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-453] [REFERRED]
LIYAKAT ALI & ORS VS. STATE & ORS [LAWS(DLH)-2014-9-455] [REFERRED]
HEMANT KUMAR VS. STATE & ANR [LAWS(DLH)-2014-9-497] [REFERRED]
FIROZ ALI & ANR VS. STATE & ANR [LAWS(DLH)-2014-9-528] [REFERRED]
SIDDHARTHA MOHAN VS. STATE & ANR [LAWS(DLH)-2014-9-571] [REFERRED]
SOMNATH CHOWDHURY VS. STATE & ANR [LAWS(DLH)-2014-9-609] [REFERRED]
RAKESH & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-755] [REFERRED]
PRADEEP KUMAR AND ORS. VS. THE STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-30] [REFERRED TO]
VIKAS KUMAR AND ORS. VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-208] [REFERRED TO]
AMOLAK SINGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-10-212] [REFERRED TO]
SANDEEP KUMAR VS. THE STATE AND ORS. [LAWS(DLH)-2015-10-240] [REFERRED TO]
ALOK KUMAR AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-257] [REFERRED TO]
SAURABH AND ORS. VS. STATE [LAWS(DLH)-2015-10-282] [REFERRED TO]
MANOJ & ORS VS. STATE ( NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-408] [REFERRED]
VIJENDER KUMAR VS. STATE & ANR [LAWS(DLH)-2015-10-409] [REFERRED]
SUMIT DAKSH & ORS VS. STATE & ANR [LAWS(DLH)-2015-10-438] [REFERRED]
NISHAR AHMAD & ORS VS. STATE ( NCT ) OF DEHI & ANR [LAWS(DLH)-2015-10-480] [REFERRED]
SUNIL & ORS VS. STATE & ANR [LAWS(DLH)-2015-10-495] [REFERRED]
PRAVESH JUGRAN & ANR VS. SHARANG JAIN & ANR [LAWS(DLH)-2015-10-501] [REFERRED]
NARENDER SINGH VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-502] [REFERRED]
GYANWATI @ ARTI CHAUHAN & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-504] [REFERRED]
ASHOK KUMAR & ORS VS. STATE & ORS [LAWS(DLH)-2015-10-510] [REFERRED]
VIKAS AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-11-25] [REFERRED TO]
MANU SRIVASTAVA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-11-44] [REFERRED TO]
VINOD KUMAR AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-11-95] [REFERRED TO]
AKSHAY SINGH AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-11-134] [REFERRED TO]
AMIT MAHAJAN VS. STATE OF DELHI AND ORS. [LAWS(DLH)-2015-11-279] [REFERRED TO]
MUKESH TOKAS VS. STATE & ANR [LAWS(DLH)-2015-11-365] [REFERRED]
SUMIT KUMAR VS. STATE & ORS [LAWS(DLH)-2015-11-366] [REFERRED]
GAURAV PURI & ORS VS. STATE & ANR [LAWS(DLH)-2015-11-384] [REFERRED]
GAURAV KARAMKR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-391] [REFERRED]
HARVINDER SINGH @ LALE @ HARBINDER VS. STATE [LAWS(DLH)-2015-11-407] [REFERRED]
SANDEEP GROVAR & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2015-11-483] [REFERRED]
MANISH KUMAR TRIPATHI & ORS VS. STATE ( NCT OF DELHI) & ANR [LAWS(DLH)-2015-11-485] [REFERRED]
DEEPAK KUMAR VS. STATE & ANR [LAWS(DLH)-2015-11-486] [REFERRED]
GANPAT & ANR VS. STATE & ORS [LAWS(DLH)-2015-11-495] [REFERRED]
JITENDER @ RAJA & ORS VS. STATE & ANR [LAWS(DLH)-2015-11-535] [REFERRED]
RAMESH RAJPUT & ORS VS. STATE & ANR [LAWS(DLH)-2015-11-572] [REFERRED]
SURENDER SINGH NEGI VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-12-62] [REFERRED TO]
GAURAV RAJ RAWAL AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-12-65] [REFERRED TO]
BAL KISHAN AND ORS. VS. THE STATE (GOVT. OF NCT DELHI) AND ORS. [LAWS(DLH)-2015-12-90] [REFERRED TO]
MANOJ KUMAR AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2015-12-185] [REFERRED TO]
MANISH KUMAR KWATRA & ORS VS. STATE (GOVT OF NCT OF DELHI ) & ANR [LAWS(DLH)-2015-12-326] [REFERRED]
SURENDER SINGH & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-348] [REFERRED]
SI PARVEEN KUMAR & ORS VS. STATE & ORS [LAWS(DLH)-2015-12-359] [REFERRED]
DAVINDER PAL & ANR VS. STATE /NCT OF DELHI & ANR [LAWS(DLH)-2015-12-452] [REFERRED]
ANITA KHANNA VS. JAFFREY EXPORTS PVT LTD & ANR [LAWS(DLH)-2015-12-485] [REFERRED]
ASHOK KUMAR & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-526] [REFERRED]
SHIV DASS & ANR VS. STATE & ANR [LAWS(DLH)-2015-12-546] [REFERRED]
RAM KARAN & ORS VS. STATE & ORS [LAWS(DLH)-2015-12-572] [REFERRED]
SANTOSH KUMAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-2-129] [REFERRED TO]
BIKRAMJIT AHLUWALIA VS. THE STATE (GOVT. OF NCT) AND ORS. [LAWS(DLH)-2015-2-131] [REFERRED TO]
MANOJ SEHGAL AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-3-49] [REFERRED TO]
RAKESH AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-3-95] [REFERRED TO]
VISHAL SHARMA AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-3-243] [REFERRED TO]
SUBHASH BAWEJA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-4-41] [REFERRED TO]
RITU VERMA VS. STATE OF U.P. [LAWS(ALL)-2020-1-182] [REFERRED TO]
VEERPAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-12-136] [REFERRED TO]
DIVYANSH DUBEY VS. STATE OF U.P. [LAWS(ALL)-2019-12-365] [REFERRED TO]
SARVAN VS. STATE OF U.P. [LAWS(ALL)-2019-5-312] [REFERRED TO]
ATUL GARG VS. STATE OF U.P. [LAWS(ALL)-2019-6-19] [REFERRED TO]
AMARENDRA KUMAR VS. STATE OF UP [LAWS(ALL)-2019-7-332] [REFERRED TO]
ARJET GAUTAM VS. STATE OF U P THRU SECY HOME AND ORS [LAWS(ALL)-2018-5-621] [REFERRED TO]
NIRMAWATI VS. STATE OF U.P. [LAWS(ALL)-2019-11-139] [REFERRED TO]
SANJAY KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-11-365] [REFERRED TO]
PARWATI VS. STATE OF U.P. [LAWS(ALL)-2019-11-415] [REFERRED TO]
VIDESHI CHAURASIYA VS. STATE OF U.P. [LAWS(ALL)-2021-8-1] [REFERRED TO]
PRAMOD KUMAR VS. STATE OF U.P. [LAWS(ALL)-2021-8-132] [REFERRED TO]
AMBUJ TRIVEDI VS. STATE OF U. P. [LAWS(ALL)-2022-12-64] [REFERRED TO]
ASHWANI DUBEY VS. STATE OF U.P. [LAWS(ALL)-2021-8-144] [REFERRED TO]
VIMLESH AGNIHOTRI VS. STATE [LAWS(DLH)-2021-8-100] [REFERRED TO]
KAPIL GUPTA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-9-112] [REFERRED TO]
JAY SINGH PATEL VS. STATE OF U P THRU PRIN SECY HOME [LAWS(ALL)-2018-3-116] [REFERRED TO]
AVINASH CABRAL AND ORS. VS. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY AND ORS. [LAWS(BOM)-2015-7-46] [REFERRED TO]
VISHNU KASHALKAR VS. PUBLIC PROSECUTOR HIGH COURT OF BPMBAY AT PANAJI [LAWS(BOM)-2016-10-127] [REFERRED TO]
RAJU S/O. GOVARDHAN SOLANKE VS. STATE OF MAHARASHTRA THR. POLICE [LAWS(BOM)-2017-1-74] [REFERRED TO]
RAHUL S/O. RAVINDRA DESHMUKH & ORS. VS. STTAE OF MAHARASHTRA [LAWS(BOM)-2016-6-121] [REFERRED TO]
MANISH BANSAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-9-3] [REFERRED TO]
SAKET SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-8-38] [REFERRED TO]
ABHISHEK SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-7-44] [REFERRED TO]
SUNIL KUMAR TAHALWANI VS. SANJAY NIHICHALANI [LAWS(CHH)-2019-8-73] [REFERRED TO]
YUGAL KISHORE SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-9-38] [REFERRED TO]
PARSOTAMBHAI DAHYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-940] [REFERRED TO]
KETANBHAI VAJSURBHAI MAND VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-583] [REFERRED TO]
KRISHNA NANDAN PRASAD SINHA, S/O LATE RAM BHAJAN PRASAD SINHA VS. THE STATE OF BIHAR AND ANR. [LAWS(PAT)-2017-4-151] [REFERRED TO]
DAYA SHANKAR AND OTHERS VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-6-424] [REFERRED TO]
SK. HAIDAR VS. STATE OF ODISHA [LAWS(ORI)-2022-7-111] [REFERRED TO]
SANDEEP SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-9-807] [REFERRED]
MAHINDER PAL GUPTA AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-9-131] [REFERRED TO]
RAMANDEEP KAUR AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-7-103] [REFERRED TO]
TARSEM LAL AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-7-310] [REFERRED TO]
V S MADAN VS. M/S RAVINDRA TUBES LTD [LAWS(P&H)-2015-8-684] [REFERRED]
GURCHARAN SINGH @ MAKHAN VS. STATE OF HARYANA [LAWS(P&H)-2015-2-513] [REFERRED TO]
AMARJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-772] [REFERRED TO]
AJAY KUMAR AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-99] [REFERRED TO]
HARPREET SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-117] [REFERRED TO]
NARENDER VS. STATE OF HARYANA [LAWS(P&H)-2015-5-647] [REFERRED TO]
PEM LHAMU LEPCHA VS. STATE OF SIKKIM [LAWS(SIK)-2022-8-4] [REFERRED TO]
DEVANGBHAI PARESHBHAI VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-158] [REFERRED TO]
PATEL UTTAMKUMAR AMRUTLAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-61] [REFERRED TO]
MEENU KUMARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-514] [REFERRED TO]
NITESH VIJAY KHAVANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-720] [REFERRED TO]
SAVUBEN KAMALBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1267] [REFERRED TO]
ANITKHAN JARJISKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1460] [REFERRED TO]
G. MAHENDRAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2020-1-321] [REFERRED TO]
JIGNESHBHAI VAMANBHAI TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-910] [REFERRED TO]
SURENDRA YADAV VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-10-177] [REFERRED TO]
PRATIK BANERJEA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-1-217] [REFERRED TO]
MD. IRSHAD HUSSAIN VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-5-36] [REFERRED TO]
SHAMBHU MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-10] [REFERRED TO]
ROHIT MISHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-8-78] [REFERRED TO]
MADAN MOHAN SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-9-12] [REFERRED TO]
SAKKEER HUSSAIN @ SAKKEER VS. STATE OF KERALA [LAWS(KER)-2019-5-183] [REFERRED TO]
ANCIL KHAN VS. STATE OF KERALA [LAWS(KER)-2019-3-256] [REFERRED TO]
MAYANDI @ SUDALAYANDI AND OTHERS VS. STATE [LAWS(MAD)-2018-6-1375] [REFERRED TO]
ARUMUGA VADIVU VS. STATE REP BY INSPECTOR OF POLICE, SEIDUNGANALLUR POLICE STATION [LAWS(MAD)-2018-7-154] [REFERRED TO]
P.DURAIRAJ VS. INSPECTOR OF POLICE [LAWS(MAD)-2019-7-384] [REFERRED TO]
MOHAMMED MOIDEEN VS. STATE [LAWS(MAD)-2019-7-481] [REFERRED TO]
TASADDUQ HUSSAIN VS. UT OF LADAKH [LAWS(J&K)-2023-12-14] [REFERRED TO]
SHAMS U. DIN VS. UT OF LADAKH [LAWS(J&K)-2023-12-25] [REFERRED TO]
MANISH CHARAK VS. UT OF J&K [LAWS(J&K)-2023-3-8] [REFERRED TO]
NITIN SHARMA AND ANOTHER VS. UT OF JAMMU AND KASHMIR [LAWS(J&K)-2022-9-82] [REFERRED TO]
ABDUL AHAD GANIE VS. UT OF J&K [LAWS(J&K)-2023-11-38] [REFERRED TO]
VARGHESE JIBIN VS. STATE OF KERALA [LAWS(KER)-2018-11-63] [REFERRED TO]
DOLLY NEENA VS. JAAN MATHEW THOMAS THOTTUMALIL [LAWS(KER)-2018-11-211] [REFERRED TO]
VIMAL ARACKAL VS. STATE OF KERALA [LAWS(KER)-2018-8-205] [REFERRED TO]
SHARAFUNNISA VS. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR [LAWS(KER)-2019-1-201] [REFERRED TO]
FAROOQ AHMAD KHANDAY VS. STATE OF J & K [LAWS(J&K)-2021-9-75] [REFERRED TO]
ASHISH SHARMA & ORS VS. STATE AND ANR [LAWS(J&K)-2018-10-63] [REFERRED TO]
ASHISH SHARMA & ORS VS. STATE AND ANR [LAWS(J&K)-2018-10-63] [REFERRED TO]
CHOTTA SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-8-414] [REFERRED]
BUTA SINGH VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2014-8-496] [REFERRED]
JOHNY @ JASPREET SINGH & ORS VS. STATE OF PUNJAB & ORS [LAWS(P&H)-2014-8-549] [REFERRED]
ARSHAD @ SALMAN VS. STATE OF PUNJAB AND ANR [LAWS(P&H)-2014-8-573] [REFERRED]
SAMARJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-291] [REFERRED]
GURDIP SINGH AND ANOTHER VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-339] [REFERRED]
JAGDEEP BHOLA @ SAGAR AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-9-378] [REFERRED]
JATINDER SINGH & ORS VS. STATE OF PUNJAB & ORS [LAWS(P&H)-2014-9-405] [REFERRED]
JIA LAL AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-517] [REFERRED]
GATTA SINGH @ GURDEEP SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-529] [REFERRED]
SUBHASH CHAND VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-9-557] [REFERRED]
SATINDER PAL SINGH KALRA AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-9-633] [REFERRED]
KADDU SINGH & ORS VS. STATE OF PUNJAB & ORS [LAWS(P&H)-2014-11-275] [REFERRED]
SATPAL AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-11-339] [REFERRED]
GURJIT SINGH DHABA & ANR VS. STATE OF PUNJAB & ANR [LAWS(P&H)-2014-11-468] [REFERRED]
GURDEV SINGH @ FAUJI AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2014-11-486] [REFERRED]
MALKIAT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2014-12-41] [REFERRED TO]
GURPREET SINGH VS. STATE OF PUNJAB & ORS [LAWS(P&H)-2014-10-203] [REFERRED]
VIVEK GUPTA & ORS VS. STATE OF HARYANA & ANR [LAWS(P&H)-2014-10-228] [REFERRED]
GURBINDER SINGH & ORS VS. STATE OF PUNJAB & ANR [LAWS(P&H)-2014-10-262] [REFERRED]
SARWAN SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-10-412] [REFERRED]
MEHAR CHAND VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-10-476] [REFERRED]
KAMALJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-509] [REFERRED TO]
NARAYAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-2-34] [REFERRED TO]
SWAMI SIVANANDAYOGI VS. STATE OF KERALA [LAWS(KER)-2015-12-200] [REFERRED]
ABOOBACKER SIDHIK VS. STATEOF KERALA [LAWS(KER)-2016-5-11] [REFERRED TO]
AMEER VS. STATE OF KERALA [LAWS(KER)-2016-9-35] [REFERRED TO]
JINESH @ DINESH VS. ABDUL MAJEED [LAWS(KER)-2016-9-43] [REFERRED TO]
SMITHA SUBASH AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2017-1-57] [REFERRED TO]
THOMAS, S/O.AMBROSE VS. THE STATE OF KERALA AND ANR. [LAWS(KER)-2017-2-2] [REFERRED TO]
K.SASI VS. THANKAMANI [LAWS(KER)-2017-2-172] [REFERRED TO]
A V JANAKI W/O AMBU VS. STATE OF KERALA [LAWS(KER)-2017-2-218] [REFERRED TO]
SUKESH KUMAR DAHIYA VS. STATE OF HARYANA [LAWS(P&H)-2015-1-461] [REFERRED TO]
AMANDEEP SINGH VS. STATE OF H.P. [LAWS(HPH)-2022-8-13] [REFERRED TO]
GIAN CHAND VS. STATE OF H.P. [LAWS(HPH)-2024-6-3] [REFERRED TO]
ARNAV SHARMA VS. STATE OF H.P. [LAWS(HPH)-2024-7-13] [REFERRED TO]
JAHID HUSSAIN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-7] [REFERRED TO]
SAURABH MAHAJAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-28] [REFERRED TO]
JANAK RAM VS. STATE [LAWS(CAL)-2024-3-8] [REFERRED TO]
TOKO SHAMA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2019-7-21] [REFERRED TO]
DEBO KANTA GOGOI AND 3 ORS. VS. STATE OF ASSAM [LAWS(GAU)-2020-3-78] [REFERRED TO]
KHEHOSHE CHISHI VS. STATE OF NAGALAND [LAWS(GAU)-2022-8-71] [REFERRED TO]
ARJU RAHMAN VS. STATE OF ASSAM [LAWS(GAU)-2017-5-34] [REFERRED TO]
RE-INFORCED SOIL TECHNOLOGIES PVT LTD VS. GUPTA ASSOCIATES [LAWS(HPH)-2014-7-76] [REFERRED TO]
AJAY BHARDWAJ VS. STATE OF H P AND OTHERS [LAWS(HPH)-2014-8-153] [REFERRED]
DINA NATH VS. CHET RAM [LAWS(HPH)-2015-1-7] [REFERRED TO]
RAJNEESH SOOD VS. PRITAM SINGH THAKUR [LAWS(HPH)-2015-3-85] [REFERRED TO]
LIYAKAT ALI VS. H.P. MINORITIES [LAWS(HPH)-2016-10-38] [REFERRED TO]
H.S.RAHAMATHULLA KHAN VS. STATE [LAWS(KAR)-2022-9-323] [REFERRED TO]
MOHAMMED SOHALI BILAGI VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-1277] [REFERRED TO]
MAHESH SURESH BENAKANNAVAR VS. STATE OF KARNATAKA [LAWS(KAR)-2023-3-45] [REFERRED TO]
K. NARAYANA MURTHY VS. B.G. SURESH [LAWS(KAR)-2020-1-205] [REFERRED TO]
MURALIDHAR B.S. VS. STATE [LAWS(KAR)-2020-1-221] [REFERRED TO]
V. SENTHIL BALAJI VS. STATE [LAWS(MAD)-2022-10-120] [REFERRED TO]
AMANDEEP SINGH @ SODHI VS. STATE OF PUNJAB & OTHERS [LAWS(P&H)-2018-3-12] [REFERRED TO]
VIRALKUMAR RAMANLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1020] [REFERRED TO]
SMITHA KARUNAKARAN NAIR VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-1044] [REFERRED TO]
NIRAV ISHWARBHAI LAKHWANI VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-32] [REFERRED TO]
SHALU W/O. DINESH MOTGHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-10-190] [REFERRED TO]
KAMAL BUDHIRAJA AND ORS. VS. STATE OF NCT DELHI AND ORS. [LAWS(DLH)-2015-11-55] [REFERRED TO]
KAMAL BAJAJ VS. THE STATE AND ORS. [LAWS(DLH)-2015-11-324] [REFERRED TO]
NITESH NOX AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-11-330] [REFERRED TO]
KHACHERU RAM VS. STATE [LAWS(DLH)-2015-11-348] [REFERRED]
A V SURENDER & ANR VS. STATE OF NCT DELHI & ANR [LAWS(DLH)-2015-11-356] [REFERRED]
TARUN GUPTA & ORS VS. STATE & ANR [LAWS(DLH)-2015-11-479] [REFERRED]
TARUN POPALI & ORS VS. STATE & ANR [LAWS(DLH)-2015-11-482] [REFERRED]
DALBIR SINGH & ANR VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2015-11-526] [REFERRED]
DHARMENDER & ORS VS. STATE & ANR [LAWS(DLH)-2015-11-532] [REFERRED]
ASHU VERMA & ORS VS. STATE & ANR [LAWS(DLH)-2015-11-543] [REFERRED]
CHAND AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2015-12-29] [REFERRED TO]
VISHWANATH AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-12-63] [REFERRED TO]
ASHOK KUMAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-12-64] [REFERRED TO]
AMARDEEP AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-12-67] [REFERRED TO]
HEERA SINGH VS. THE STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-12-71] [REFERRED TO]
SATBIR SINGH AND ORS. VS. STATE (NCT) OF DELHI AND ORS. [LAWS(DLH)-2015-12-89] [REFERRED TO]
SAMEER SAXENA AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-12-105] [REFERRED TO]
VARGHESE CHERIYAN AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-12-155] [REFERRED TO]
MUKESH KUMAR & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-315] [REFERRED]
NAVEEN KUMAR SHARMA & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-363] [REFERRED]
CHANDER SHEKHAR VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2015-12-388] [REFERRED]
RAMIN KUMAR & ORS VS. STATE OF DELHI & ANR [LAWS(DLH)-2015-12-397] [REFERRED]
VISHNU KASHALKAR & ORS. VS. PUBLIC PROSECUTOR HIGH COURT OF BAMBAY AT PANAJI & ORS. [LAWS(BOM)-2017-10-20] [REFERRED TO]
SAGAR NAMDEO BAGAL VS. STATE OF MAHARASHTRA & ANR [LAWS(BOM)-2017-11-475] [REFERRED TO]
TANAJI @ TILLYA DINKAR WALGUDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-3-190] [REFERRED TO]
SANJAYBHAI KALUBHAI PALAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1207] [REFERRED TO]
JYANTIBHAI POPATBHAI ZANPADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1468] [REFERRED TO]
JITENDER BANSAL VS. STATE & ANR [LAWS(DLH)-2015-10-412] [REFERRED]
RAJENDER SINGH & ORS VS. STATE ( GNCT OF DELHI) & ANR [LAWS(DLH)-2015-10-456] [REFERRED]
KAILASH CHAND GUPTA & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-459] [REFERRED]
HITESH ARORA & ORS VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2015-10-464] [REFERRED]
ASHA DEVI & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-481] [REFERRED]
RAVINDER DUA & ANR VS. STATE ( NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-511] [REFERRED]
SAKSHI SHARMA VS. STATE GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2015-10-513] [REFERRED]
NARINDERJIT SINGH LAMBA & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-524] [REFERRED]
ABDUL LATIF & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2015-10-551] [REFERRED]
NOOR MOHD & ORS VS. STATE ( NCT OF DELHI) & ANR [LAWS(DLH)-2015-10-553] [REFERRED]
MOHD IRFAN & ORS VS. STATE & ANR [LAWS(DLH)-2015-10-568] [REFERRED]
ANURAG BHOWMIK VS. STATE [LAWS(DLH)-2015-10-582] [REFERRED]
HABEEB-UR REHMAN VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2014-10-65] [REFERRED TO]
VIPIN RASTOGI VS. STATE [LAWS(DLH)-2014-10-86] [REFERRED TO]
MANOJ SAINI VS. STATE (GOVT OF NCT OF DELHI ) & ANR [LAWS(DLH)-2014-10-314] [REFERRED]
VINOD & ANR VS. STATE ( NCT OF DELHI ) & ANR [LAWS(DLH)-2014-10-320] [REFERRED]
ROHIT YADAV @ SUNNY VS. SHAKUNTALA @ BABLI & ORS [LAWS(DLH)-2014-10-337] [REFERRED]
AMIT KUMAR AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2014-11-368] [REFERRED TO]
BALJEET SINGH & ORS VS. STATE & ORS [LAWS(DLH)-2014-11-474] [REFERRED]
MANISH GUPTA VS. STATE & ANR [LAWS(DLH)-2014-11-547] [REFERRED]
AMIT RAI & ORS VS. STATE (DELHI ADMN) & ANR [LAWS(DLH)-2014-11-564] [REFERRED]
SURAJ & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-11-585] [REFERRED]
OM PRAKASH & ANR VS. STATE ( NCT OF DELHI) & ANR [LAWS(DLH)-2014-11-603] [REFERRED]
ARVIND & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2014-12-519] [REFERRED]
ROHIT TRIKHA & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2014-12-534] [REFERRED]
JITENDER SINGH VS. STATE [LAWS(DLH)-2014-7-301] [REFERRED TO]
SUBHASH SOLANKI & ANR VS. STATE NCT OF DELHI & ANR [LAWS(DLH)-2014-7-453] [REFERRED]
DINESH TALREJA & ORS VS. STATE & ANR [LAWS(DLH)-2014-7-481] [REFERRED]
MEHBOOB KHAN VS. THE STATE [LAWS(DLH)-2014-8-301] [REFERRED TO]
YOGESH KAPOOR VS. STATE & ANR [LAWS(DLH)-2014-8-448] [REFERRED]
PRABHJEET SINGH VS. STATE & ORS [LAWS(DLH)-2014-8-517] [REFERRED]
RAJEEV BAKSHI VS. STATE & ORS [LAWS(DLH)-2014-8-524] [REFERRED]
CHANDER SEKHAR & ANR VS. STATE & ORS [LAWS(DLH)-2014-9-544] [REFERRED]
PARVESH KUMAR & ORS VS. STATE & ANR [LAWS(DLH)-2014-9-556] [REFERRED]
SANJAY & ORS VS. STATE & ORS [LAWS(DLH)-2014-9-613] [REFERRED]
LALIT KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2015-1-583] [REFERRED TO]
SUBIR SINGH AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-25] [REFERRED TO]
MADAN LAL VS. STATE AND ORS. [LAWS(DLH)-2015-10-34] [REFERRED TO]
DINESH PATHAK VS. STATE OF U.P. [LAWS(ALL)-2014-9-41] [REFERRED TO]
GAGAN PAL SINGH AHUJA VS. STATE OF U. P. [LAWS(ALL)-2023-5-130] [REFERRED TO]
SACHIN KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-2-28] [REFERRED TO]
UPENDRAKUMAR RAMANLAL VIRABHAI BAROT VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1204] [REFERRED TO]
KAMAL CORPORATION VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-616] [REFERRED TO]
MAHESH RAMESHCHANDRA HARSH VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1359] [REFERRED TO]
NAYNABEN HEMANTKUMAR PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-404] [REFERRED TO]
PRAKASHBHAI CHANDUBHAI DAHYABHAI RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-472] [REFERRED TO]
RAIJADA BABBHA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-696] [REFERRED TO]
NATAVARLAL MANILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1383] [REFERRED TO]
PATEL VISHALKUMAR RAMESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-844] [REFERRED TO]
SK . MOHSIN SK . SAMAD VS. STATE OF MAHARASHTRA, THROUGH P.S. PATUR [LAWS(BOM)-2019-2-206] [REFERRED TO]
ASHOK DHONDIBA KALE VS. STATE OF MAHARASHTRA THROUGH INVESTIGATION OFFICER, POLICE STATION SAILU, TQ SAILU, DIST PARBHANI [LAWS(BOM)-2018-7-128] [REFERRED TO]
MAHIBOOB VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-10-206] [REFERRED TO]
SAU.MAYA SANJAY KHANDARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-1-8] [REFERRED TO]
BHARAT S/O VISHNUPRASAD AGRAWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-35] [REFERRED TO]
MISS.AISHWARYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-62] [REFERRED TO]
RAM SHYAM VS. STATE OF U.P. [LAWS(ALL)-2021-12-27] [REFERRED TO]
PRAMOD AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2021-2-66] [REFERRED TO]
ZAHID HASAN VS. STATE OF U.P. [LAWS(ALL)-2021-3-13] [REFERRED TO]
ZAKIR VS. STATE OF U.P. [LAWS(ALL)-2020-12-13] [REFERRED TO]
JAGJEET SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-52] [REFERRED TO]
IRFAN MIRZA VS. STATE OF U.P. [LAWS(ALL)-2020-3-65] [REFERRED TO]
SABIR VS. STATE OF U.P. [LAWS(ALL)-2020-6-57] [REFERRED TO]
MAHENDRA SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-6-196] [REFERRED TO]
JAGDISH DUBEY VS. STATE OF U.P. [LAWS(ALL)-2019-11-152] [REFERRED TO]
YOGESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-12-336] [REFERRED TO]
DHRUV AND ANR VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2019-8-52] [REFERRED TO]
RAM BAHADUR & OTHERS VS. STATE OF U P [LAWS(ALL)-2019-9-93] [REFERRED TO]
PINKI VS. STATE OF U.P. [LAWS(ALL)-2020-1-113] [REFERRED TO]
SURESH NISHAD VS. STATE OF U.P. [LAWS(ALL)-2019-11-96] [REFERRED TO]
TANVEER ALAM AND OTHERS VS. STATE OF U P THRU PRIN SECY HOME AND OTHERS [LAWS(ALL)-2018-2-406] [REFERRED TO]
SHIV BABU AND OTHERS VS. STATE OF U.P. THRU. SECY. HOME AND OTHERS [LAWS(ALL)-2018-5-751] [REFERRED TO]
RAMAKANT TIWARI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2018-11-257] [REFERRED TO]
PREETI GUPTA VS. STATE OF U. P. [LAWS(ALL)-2018-10-235] [REFERRED TO]
DEWANG @ DEVLO SURESHBHAI BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-6] [REFERRED TO]
SHANTABEN MAGABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-201] [REFERRED TO]
ANNU TALREJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-159] [REFERRED TO]
MAHENDRA RAIMALBHAI MADHVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-304] [REFERRED TO]
SHAIKH SARFARAJ VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-877] [REFERRED TO]
DILIP KANABHAI BAMROTIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-234] [REFERRED TO]
RAMESHBHAI SONAJI SONGAR (PRAJAPATI) VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-159] [REFERRED TO]
ANMOL SOODAND OTHERS VS. STATE(NCT OF DELHI)AND ANOTHER [LAWS(DLH)-2022-2-229] [REFERRED TO]
ARSHAD AHMAD VS. STATE NCT OF DELHI [LAWS(DLH)-2022-6-55] [REFERRED TO]
OMPRAKSH GUPTA VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2020-6-110] [REFERRED TO]
STORAY SAYEDI VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2021-2-26] [REFERRED TO]
JAI KISHAN @ JONY VS. STATE [LAWS(DLH)-2019-8-145] [REFERRED TO]
JITENDER KUMAR VS. STATE [LAWS(DLH)-2019-7-443] [REFERRED TO]
SUNIL RAIKWAR VS. STATE [LAWS(DLH)-2021-1-108] [REFERRED TO]
AAKASH SHARMA VS. STATE [LAWS(DLH)-2017-4-93] [REFERRED TO]
INDERJEET VS. STATE NCT OF DELHI AND ANR. [LAWS(DLH)-2017-4-187] [REFERRED TO]
RAMPAL SINGH & ORS VS. NCT OF DELHI AND ORS [LAWS(DLH)-2017-4-235] [REFERRED TO]
SANJAY KUMAR & ORS. VS. STATE OF NCT OF DELHI & ANR. [LAWS(DLH)-2016-11-98] [REFERRED TO]
RAJESH KUMAR VS. STATE (GOVT. OF NCT DELHI) [LAWS(DLH)-2016-11-162] [REFERRED TO]
SHABUDDIN ALI AND ORS. VS. STATE (G.N.C.T. OF DELHI) AND ORS. [LAWS(DLH)-2016-2-68] [REFERRED TO]
GHAN SHYAM SHARMA AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-2-111] [REFERRED TO]
RAJ KUMAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-2-199] [REFERRED TO]
MOHAN VS. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-2-225] [REFERRED TO]
PRAVESH VICTOR MACWAN VS. STATE OF GUJARAT [LAWS(GJH)-2014-9-55] [REFERRED TO]
STATE OF GUJARAT VS. PANKAJBHAI [LAWS(GJH)-2016-1-102] [REFERRED TO]
SALAUDDIN VS. STATE [LAWS(DLH)-2023-8-164] [REFERRED TO]
WASIM VS. STATE [LAWS(DLH)-2023-9-98] [REFERRED TO]
DINESH DASHRATH RANEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-55] [REFERRED TO]
DHANRAJ RAMJI CHAWALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-10-144] [REFERRED TO]
AZHARUDDIN AND ORS. VS. STATE GOVT. OF N.C.T. OF DELHI AND ORS. [LAWS(DLH)-2016-3-88] [REFERRED TO]
PAWAN DUA & ORS VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2016-3-233] [REFERRED TO]
HUKAMDIN @ CHOTE LAL & ORS VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2016-3-246] [REFERRED TO]
SUBHASH & ORS. VS. THE STATE (NCT OF DELHI) & ANR. [LAWS(DLH)-2016-3-329] [REFERRED TO]
MANISH KUMAR VS. STATE & ANR. [LAWS(DLH)-2016-4-134] [REFERRED TO]
RAJ MANI TIWARI VS. THE STATE NCT OF DELHI AND ANR. [LAWS(DLH)-2016-4-555] [REFERRED TO]
VIRENDER SINGH NEGI AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-5-20] [REFERRED TO]
VIJAY KUMAR GUPTA VS. STATE OF NCT DELHI [LAWS(DLH)-2016-5-141] [REFERRED TO]
HARBIR LAKRA VS. STATE [LAWS(DLH)-2016-5-155] [REFERRED TO]
AZIZ UR REHMAN & ORS VS. STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2016-5-164] [REFERRED TO]
AFTAB AHMED SIDDEQUI VS. THE STATE (THROUGH NCT OF DELHI) & ANR [LAWS(DLH)-2016-5-177] [REFERRED TO]
SUNIL AND ORS VS. STATE NCT OF DELHI AND ORS [LAWS(DLH)-2016-7-505] [REFERRED TO]
JYOTI BHATIA & ORS VS. THE STATE (NCT OF DELHI) & ORS [LAWS(DLH)-2016-8-14] [REFERRED TO]
SIRAJ KHAN @ SIRAJUDDIN & ANR VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2016-8-59] [REFERRED TO]
AMIT VYAS & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-64] [REFERRED TO]
PAWAN KUMAR BANSAL & ORS VS. STATE & ORS [LAWS(DLH)-2016-8-85] [REFERRED TO]
KAYUM KHAN & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-392] [REFERRED]
SAHEB LAL VS. STATE & ANR [LAWS(DLH)-2016-8-397] [REFERRED]
BALVINDER PAL SINGH & ANR VS. STATE & ANR [LAWS(DLH)-2016-8-402] [REFERRED]
VIJENDER KUMAR & ANR VS. STATE GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2016-8-412] [REFERRED]
ADITYA RAO GAUTAM VS. STATE OF N C T OF DELHI & ANR [LAWS(DLH)-2016-8-419] [REFERRED]
VINAY SHARMA VS. STATE & ANR [LAWS(DLH)-2016-8-494] [REFERRED]
AMIT KUMAR & ANR VS. STATE & ANR [LAWS(DLH)-2016-8-502] [REFERRED]
GURNAM SINGH & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-532] [REFERRED]
OM PRAKASH & ANR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2016-8-566] [REFERRED]
PANKAJ VERMA VS. STATE & ANR [LAWS(DLH)-2016-9-184] [REFERRED]
HARISHANKAR VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2017-1-189] [REFERRED TO]
ANIL PURI AND ANR. VS. STATE AND ANR. [LAWS(DLH)-2017-2-149] [REFERRED TO]
RAJESH KUMAR @ RAJU VS. STATE OF H.P. [LAWS(HPH)-2016-5-107] [REFERRED TO]
RAJESH KUMAR S/O NAND LAL VS. RAJESH KUMAR S/O OM PRAKASH [LAWS(HPH)-2016-6-238] [REFERRED TO]
SHARWAN KUMAR GOEL VS. STATE (GOVT OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-3-242] [REFERRED TO]
JITENDER TALWAR AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-4-413] [REFERRED TO]
TARUN CHOPRA AND ORS. VS. STATE (GOVT. OF NCT DELHI) AND ORS. [LAWS(DLH)-2015-5-64] [REFERRED TO]
SHIVAM GUPTA VS. STATE [LAWS(DLH)-2015-5-395] [REFERRED TO]
SUMIT SINGH AND ORS. VS. THE STATE GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-5-525] [REFERRED TO]
RAJ KISHAN RAMPAL & ORS VS. STATE OF NCT OF DELHI & ORS [LAWS(DLH)-2015-12-422] [REFERRED]
MOHD ZAKI & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-426] [REFERRED]
SANJEEV KUMAR VS. STATE & ANR [LAWS(DLH)-2015-12-430] [REFERRED]
LAXMI NARAYAN & ANR VS. GOVT OF NCT, DELHI & ANR [LAWS(DLH)-2015-12-443] [REFERRED]
KESHAV KUMAR SINGH & ANR VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-445] [REFERRED]
OM PRAKASH SHARMA & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-528] [REFERRED]
AKSHAT SOOD & ORS VS. STATE & ANR [LAWS(DLH)-2015-12-530] [REFERRED]
SURESH KUMAR MALIK AND ORS VS. STATE (NCT OF DELHI) AND ANR [LAWS(DLH)-2015-12-532] [REFERRED]
JAIMALA VS. STATE (GOVT OF NCT OF DELHI)& ANR [LAWS(DLH)-2015-12-549] [REFERRED]
MOHD AKMAL KHAN VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-12-553] [REFERRED]
RAJESH SINGH & ANR VS. STATE ( GOVERNMENT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-12-556] [REFERRED]
RAJAN YADAV & ORS VS. STATE (NCT OF DELHI ) & ORS [LAWS(DLH)-2015-12-569] [REFERRED]
ABHISHEK SRIVASTAVA & ORS VS. STATE OF NCT OF DELHI & ANR [LAWS(DLH)-2015-12-574] [REFERRED]
UNION PUBLIC SERVICE COMMISSION VS. CHANDAN KUMAR [LAWS(DLH)-2015-12-581] [REFERRED]
VIKAS SOOD AND OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2017-6-117] [REFERRED TO]
ABHAY THAKUR AND OTHERS VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2017-6-122] [REFERRED TO]
AJAY KUMAR & ANOTHER VS. STATE OF H P & ANOTHER [LAWS(HPH)-2017-6-81] [REFERRED TO]
SHANKAR SINGH AND OTHERS VS. STATE OF H.P. AND ANOTHER [LAWS(HPH)-2018-11-50] [REFERRED TO]
RAVI DUTT & OTHERS PETITIONERS VS. STATE OF H P RESPONDENT [LAWS(HPH)-2017-12-71] [REFERRED TO]
AKHIL BHARDWAJ VS. STATE OF HP [LAWS(HPH)-2017-6-42] [REFERRED TO]
PARMA NAND SON OF KIRPA RAM AND OTHERS VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2016-8-289] [REFERRED TO]
MADAN LAL THAKUR VS. SHRIRAM TRANSPORT FINANCE COMPANY LTD THROUGH AMRIK LAL ATTRI AND ANOTHER [LAWS(HPH)-2017-1-48] [REFERRED TO]
DEVINDER GUPTA VS. PREM CHAND KAUSHAL AND ANOTHER [LAWS(HPH)-2017-1-49] [REFERRED TO]
NISHANT MOGHTA VS. STATE OF H.P. & ANOTHER [LAWS(HPH)-2017-10-2] [REFERRED TO]
RAM LAL AND ANOTHER VS. HARISH KUMAR AND OTHERS [LAWS(HPH)-2017-10-32] [REFERRED TO]
VANEET RANA AND OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-3-68] [REFERRED TO]
VIKAS KUMAR AND OTHERS VS. STATE OF H P [LAWS(HPH)-2019-3-47] [REFERRED TO]
SONIKA DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-10-100] [REFERRED TO]
BEENA DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-182] [REFERRED TO]
VIVEK DHIMAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-12-75] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ANIL KUMAR & OTHERS [LAWS(HPH)-2018-7-171] [REFERRED TO]
VIJAY KUMAR AND ANR VS. STATE OF HIMACHAL PRADESH & ANR [LAWS(HPH)-2019-1-84] [REFERRED TO]
ARVIND SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-10-13] [REFERRED TO]
SUKHPREET VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2018-4-66] [REFERRED TO]
SUBHASH CHAND AND OTHERS VS. STATE OF HP AND ANOTHER [LAWS(HPH)-2018-11-140] [REFERRED TO]
SUKHWINDER SINGH VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2018-11-201] [REFERRED TO]
AMARJEET SINGH VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-12-105] [REFERRED TO]
RAJESH KUMAR CHAUHAN & ORS VS. STATE OF HIMACHAL PRADESH & ANR [LAWS(HPH)-2018-3-85] [REFERRED TO]
RAJESH THAKUR & ORS VS. HEM CHAND & ANOTHER [LAWS(HPH)-2018-3-146] [REFERRED TO]
URMILA DEVI & OTHERS VS. RENU VERMA [LAWS(HPH)-2018-9-13] [REFERRED TO]
SAHIL CHAUDHARY VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2018-5-199] [REFERRED TO]
SMT. KHUBI DEVI VS. STATE OF HIMACHAL PRADESH AND ANOTHER [LAWS(HPH)-2018-7-37] [REFERRED TO]
AKHILESH TRIPATHI VS. MEGHNA TRIPATHI WIFE [LAWS(HPH)-2021-10-49] [REFERRED TO]
RAJNEESH KUMARI VS. STATE OF H.P [LAWS(HPH)-2021-3-10] [REFERRED TO]
PURAN DUTT SHARMA VS. STATE OF H.P. & OTHERS [LAWS(HPH)-2020-3-3] [REFERRED TO]
BABU RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-11-32] [REFERRED TO]
KARTIK SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-132] [REFERRED TO]
VIKRAM JEET VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-10-48] [REFERRED TO]
BABLI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-5-80] [REFERRED TO]
SACHIN KUMAR VS. STATE OF H P [LAWS(HPH)-2019-6-48] [REFERRED TO]
HARI KISHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-6-54] [REFERRED TO]
PAPINDER SINGH CHAUHAN VS. STATE OF HP [LAWS(HPH)-2019-6-60] [REFERRED TO]
MANISH GABA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-7-129] [REFERRED TO]
SAURAV SHARMA VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2019-8-225] [REFERRED TO]
RAHUL THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-89] [REFERRED TO]
SHIV KUMAR & OTHERS VS. STATE OF H.P. [LAWS(HPH)-2020-1-103] [REFERRED TO]
VIKAS SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-11-122] [REFERRED TO]
SUMIT KUMAR ALIAS GUGLI VS. STATE OF H.P. [LAWS(HPH)-2020-3-106] [REFERRED TO]
PARVEEN AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-448] [REFERRED TO]
SHRI RAJ KUMAR & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-9-528] [REFERRED]
SHAZAD KHAN @ CHANDA & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-9-530] [REFERRED]
MOHD NAFEES QURESHI AND ANR VS. STATE OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-535] [REFERRED]
JOGINDER SINGH LOGANI VS. STATE (CBI) [LAWS(DLH)-2015-9-536] [REFERRED]
KARAN PAL AND ORS VS. STATE OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-542] [REFERRED]
IMRAN HUSSAIN AND ORS VS. STATE NCT OF DELHI AND ORS [LAWS(DLH)-2015-9-560] [REFERRED]
AVISHEK SHARMA AND ORS VS. GOVT OF NCT OF DELHI ANR [LAWS(DLH)-2015-9-663] [REFERRED]
JAI PRAKASH AND ANR VS. STATE AND ORS [LAWS(DLH)-2015-9-677] [REFERRED]
VIMAL KUMAR VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-702] [REFERRED]
ABHISHEK KAPOOR AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-747] [REFERRED]
ANUJ DUDEJA AND ORS VS. STATE GOVT OF NCT OF DELHI AND ANR [LAWS(DLH)-2015-9-768] [REFERRED]
HASAN VS. THE STATE AND ORS. [LAWS(DLH)-2016-1-36] [REFERRED TO]
INDRAWATI VS. THE STATE (GOVT. OF NCT, DELHI) AND ORS. [LAWS(DLH)-2016-1-66] [REFERRED TO]
SUNIL SOLANKI AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-73] [REFERRED TO]
MANJEET SINGH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-1-87] [REFERRED TO]
OM PRAKASH JAIDIA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-1-122] [REFERRED TO]
RAJENDER GARG AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2016-1-156] [REFERRED TO]
TEJASVI SHARMA AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2016-1-196] [REFERRED TO]
PARDEEP KUMAR AND ORS. VS. STATE OF DELHI AND ORS. [LAWS(DLH)-2016-1-215] [REFERRED TO]
GURMINDER JIT SINGH MODI AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-93] [REFERRED TO]
RAVINDER SINGH AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-206] [REFERRED TO]
DEEPAK VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-7-251] [REFERRED TO]
SANJAY MUKHERJEE AND ORS. VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-260] [REFERRED TO]
KIMAN DASS AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-7-293] [REFERRED TO]
KUSHAL KHURANA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-7-300] [REFERRED TO]
AMZAD AND ORS. VS. THE STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-7-346] [REFERRED TO]
SANDEEP & ORS VS. STATE & ORS [LAWS(DLH)-2015-7-390] [REFERRED]
MOHIT VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2015-7-413] [REFERRED]
GAUTAM PRASAD SINGH VS. STATE & ANR [LAWS(DLH)-2015-7-459] [REFERRED]
AJAY KUMAR @ NAND KISHOR & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-520] [REFERRED]
SUMIT MITTAL & ANR VS. STATE OF NCT & ANR [LAWS(DLH)-2015-7-524] [REFERRED]
PROGRESSIVE SHELTERS PVT LTD & ORS VS. STATE [LAWS(DLH)-2015-7-535] [REFERRED]
OM KRISHAN SEHRAWAT & ORS VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-542] [REFERRED]
ROHIT & ORS VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2015-7-555] [REFERRED]
DHARAMBIR & ORS VS. STATE & ORS [LAWS(DLH)-2015-7-577] [REFERRED]
GIRISH KHORWAL & ANR VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-583] [REFERRED]
RAJKUMAR KHATREE @ TONI & ORS VS. STATE ( GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2015-7-595] [REFERRED]
OM PRAKASH AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-8-99] [REFERRED TO]
SHAH ALAM AND ORS. VS. STATE (GOVT. OF NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-8-314] [REFERRED TO]
BMA COMMODITIES LTD. VS. STATE AND ORS. [LAWS(DLH)-2015-8-366] [REFERRED TO]
DIVYA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-8-373] [REFERRED TO]
PARMANAND VS. STATE AND ANOTHER [LAWS(DLH)-2015-8-416] [REFERRED]
VIVEK KANSAL & ORS VS. STATE & ANR [LAWS(DLH)-2015-8-440] [REFERRED]
JASBIR SINGH VS. STATE AND OTHERS [LAWS(DLH)-2015-8-571] [REFERRED]
SHYAM NATH VS. STATE OF NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-585] [REFERRED]
SUSHIL JAIN VS. STATE OF NCT DELHI AND ANOTHER [LAWS(DLH)-2015-8-589] [REFERRED]
MOHD ARIF AND ORS VS. STATE NCT OF DELHI AND ANR [LAWS(DLH)-2015-8-619] [REFERRED]
SALEEM AND ORS VS. STATE AND ORS [LAWS(DLH)-2015-8-643] [REFERRED]
NAKUL BENIWAL VS. STATE NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-651] [REFERRED]
SUJAUDDIN KHAN AND OTHERS VS. STATE GOVT OF NCT OF DELHI AND OTHERS [LAWS(DLH)-2015-8-673] [REFERRED]
RAJESH VS. STATE OF NCT OF DELHI AND ANOTHER [LAWS(DLH)-2015-8-683] [REFERRED]
DHARAM SINGH VS. STATE [LAWS(DLH)-2015-8-685] [REFERRED]
RAJ KUMAR UPPAL VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-40] [REFERRED TO]
GAURAV RALHAN AND ORS. VS. THE STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-301] [REFERRED TO]
SATYAJEET BHATIA AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-9-407] [REFERRED TO]
HARISHBHAI KALABHAI BAGDA VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-189] [REFERRED TO]
STATE OF GUJARAT VS. HIMABHAI DHULIYABHAI NINAMA [LAWS(GJH)-2016-3-80] [REFERRED TO]
MUKESHBHAI BABUBHAI PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-12-177] [REFERRED TO]
KAMLESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-320] [REFERRED TO]
HARDIK DIPAKBHAI MAHERA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-22] [REFERRED TO]
ASHWINBHAI AMARATLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1073] [REFERRED TO]
SHAKTISINH CHATRASINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-41] [REFERRED TO]
TADVI ARVINDBHAI KARSANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-68] [REFERRED TO]
FIRASAT KHAN VS. STATE OF KARNATAKALABIC [LAWS(KAR)-2018-10-353] [REFERRED TO]
BENNY VS. STATE OF KERALA [LAWS(KER)-2022-10-32] [REFERRED TO]
ANIL KUMAR T.S. VS. STATE OF KERALA [LAWS(KER)-2022-10-39] [REFERRED TO]
ARUNKUMAR VS. STATE OF KERALA [LAWS(KER)-2022-10-57] [REFERRED TO]
ADIL A. VS. STATE OF KERALA [LAWS(KER)-2022-10-190] [REFERRED TO]
PRAJEESH VS. STATE OF KERALA [LAWS(KER)-2022-11-14] [REFERRED TO]
MAMMAN VARGHESE VS. STATE OF KERALA [LAWS(KER)-2022-11-103] [REFERRED TO]
AJOY C.B. VS. STATE OF KERALA [LAWS(KER)-2022-11-110] [REFERRED TO]
JUSTIN JOSE VS. STATE OF KERALA [LAWS(KER)-2022-11-200] [REFERRED TO]
REHINA S.S. VS. STATE OF KERALA [LAWS(KER)-2022-11-211] [REFERRED TO]
SUSHEEL KUMAR VS. STATE OF KERALA [LAWS(KER)-2022-11-261] [REFERRED TO]
ANEEZ VS. STATE OF KERALA [LAWS(KER)-2022-11-279] [REFERRED TO]
ANOOP A.S. VS. STATE OF KERALA [LAWS(KER)-2022-12-79] [REFERRED TO]
KOWSALY VS. STATE OF KERALA [LAWS(KER)-2022-12-102] [REFERRED TO]
NOORJAHAN VS. STATE OF KERALA [LAWS(KER)-2022-12-131] [REFERRED TO]
RUPAN DAS VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-8-2] [REFERRED TO]
SAINDUR MAME KSHIAR VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-10-6] [REFERRED TO]
SHALMANROY SHANGDIAR VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-4-6] [REFERRED TO]
PREM SINGH TAMANG VS. STATE OF SIKKIM [LAWS(SIK)-2018-4-1] [REFERRED TO]
JAMES, S/O. JOSEPH VS. STATE OF KERALA [LAWS(KER)-2022-2-24] [REFERRED TO]
RAHEES VS. STATE OF KERALA [LAWS(KER)-2022-1-31] [REFERRED TO]
VINOD KUMAR VS. MANJEESHA T.A. [LAWS(KER)-2022-1-40] [REFERRED TO]
RAHUL P.R. VS. STATE OF KERALA [LAWS(KER)-2021-8-70] [REFERRED TO]
KUNHABDULLAH VS. STATE OF KERALA [LAWS(KER)-2022-5-108] [REFERRED TO]
SHIFAS VS. STATE OF KERALA [LAWS(KER)-2022-5-173] [REFERRED TO]
MUHAMMAD SHAHAL P. VS. STATE OF KERALA [LAWS(KER)-2022-5-194] [REFERRED TO]
SAJU M.P VS. STATE OF KERALA [LAWS(KER)-2022-6-24] [REFERRED TO]
SANTHAKUMAR P.V. VS. STATE OF KERALA [LAWS(KER)-2022-6-180] [REFERRED TO]
HARIHARASUTHAN VS. STATE OF KERALA [LAWS(KER)-2022-6-209] [REFERRED TO]
SAVI SEBASTIAN VS. STATE OF KERALA [LAWS(KER)-2022-7-69] [REFERRED TO]
PUSHPY JOHN VS. STATE OF KERALA [LAWS(KER)-2022-7-135] [REFERRED TO]
MOIDEEN.KA VS. STATE OF KERALA [LAWS(KER)-2022-8-16] [REFERRED TO]
MANU VS. STATE OF KERALA [LAWS(KER)-2022-8-70] [REFERRED TO]
ARUN VS. STATE OF KERALA [LAWS(KER)-2022-8-230] [REFERRED TO]
MAHESH KARUNAKARAN VS. STATE OF KERALA [LAWS(KER)-2022-8-245] [REFERRED TO]
PRASAD VS. STATE OF KERALA [LAWS(KER)-2022-8-331] [REFERRED TO]
HARRIS VS. STATE OF KERALA [LAWS(KER)-2022-8-342] [REFERRED TO]
ABHIJITH M VS. STATE OF KERALA [LAWS(KER)-2022-9-136] [REFERRED TO]
MANU VS. STATE OF KERALA [LAWS(KER)-2022-9-143] [REFERRED TO]
SUJAVUDHEEN VS. STATE OF KERALA [LAWS(KER)-2022-9-150] [REFERRED TO]
ZAHID R.H. VS. STATE OF KERALA [LAWS(KER)-2022-9-207] [REFERRED TO]
NOUFAL VS. STATE OF KERALA [LAWS(KER)-2022-9-221] [REFERRED TO]
ABHINANTH VS. STATE OF KERALA [LAWS(KER)-2023-1-108] [REFERRED TO]
PRAVEEN MATHEW VS. STATE OF KERALA [LAWS(KER)-2023-1-164] [REFERRED TO]
ARAVIND MADANAN VS. STATE OF KERALA [LAWS(KER)-2023-7-2] [REFERRED TO]
SHIBILY VS. STATE OF KERALA [LAWS(KER)-2023-7-27] [REFERRED TO]
MOHAMMED IRFAN N.S. VS. STATE OF KERALA [LAWS(KER)-2024-2-108] [REFERRED TO]
VIMAL CHAND JAIN VS. STATE OF M.P. [LAWS(MPH)-2019-1-296] [REFERRED TO]
FAKIRA KACHKE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-11-51] [REFERRED TO]
ANUP JAIN AND TWO OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-9-30] [REFERRED TO]
VIJAY BAHADUR KURMI & OTHERS VS. STATE OF MP [LAWS(MPH)-2018-5-2] [REFERRED TO]
MONU @ RANU KUSHWAH & ORS. VS. STATE OF M.P. & ANR. [LAWS(MPH)-2016-11-104] [REFERRED TO]
BALVEER SINGH TOMAR VS. STATE OF M.P. [LAWS(MPH)-2016-9-16] [REFERRED TO]
MUKESH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-137] [REFERRED TO]
NARSINGH UPADHYAY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-365] [REFERRED TO]
NARESH PATEL VS. STATE OF M. P. [LAWS(MPH)-2022-11-157] [REFERRED TO]
MOHAMED ANZER AND ORS. VS. THE STATE AND ORS. [LAWS(MAD)-2015-7-181] [REFERRED TO]
AKASHDEEP HAYER AND ANOTHER VS. STATE OF U T , CHANDIGARH AND ANOTHER [LAWS(P&H)-2019-3-48] [REFERRED TO]
DALBIR SINGH ALIAS KALA VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-57] [REFERRED TO]
VICKY VS. STATE OF HARYANA [LAWS(P&H)-2019-7-208] [REFERRED TO]
KASHMIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-8-201] [REFERRED TO]
RISHI KAPOOR VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-51] [REFERRED TO]
BHOLA SINGH SARPANCH VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-150] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-215] [REFERRED TO]
INDERJIT SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2018-3-251] [REFERRED TO]
KASHMIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2019-10-31] [REFERRED TO]
DEVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-55] [REFERRED TO]
SANJAY KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-2-63] [REFERRED TO]
SAHIL GOYAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-3-9] [REFERRED TO]
VIKAS VS. STATE OF HARYANA [LAWS(P&H)-2022-3-135] [REFERRED TO]
MANJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-4-133] [REFERRED TO]
RANJIT SINGH VS. JASVIR KAUR [LAWS(P&H)-2022-3-83] [REFERRED TO]
YOGESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-3-95] [REFERRED TO]
NITIN SINGLA VS. STATE OF HARYANA [LAWS(P&H)-2022-3-98] [REFERRED TO]
AMIT KAPOOR VS. STATE OF HARYANA [LAWS(P&H)-2020-11-18] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2020-2-44] [REFERRED TO]
GURMEJ SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-13] [REFERRED TO]
SHAMSHER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-1-55] [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-11-114] [REFERRED TO]
SANDEEP VS. STATE OF HARYANA [LAWS(P&H)-2021-3-93] [REFERRED TO]
SANDEEP VS. STATE OF HARYANA [LAWS(P&H)-2022-11-134] [REFERRED TO]
SATPAL VS. STATE OF HARYANA [LAWS(P&H)-2022-2-16] [REFERRED TO]
ASHWANI KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-5-51] [REFERRED TO]
BALVINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2021-7-6] [REFERRED TO]
BHARAT KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2021-7-221] [REFERRED TO]
KARAMJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-102] [REFERRED TO]
NAVJOT KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-9-8] [REFERRED TO]
UJJAGAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-1-62] [REFERRED TO]
ANKIT PANWAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-3-47] [REFERRED TO]
DIWAN SINGH; CHAMAN SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-4-38] [REFERRED TO]
SUNIL KUMAR VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-11-111] [REFERRED TO]
MOHD YUNUS & OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-7-76] [REFERRED]
MOHD. NADEEM AND OTHERS VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2016-8-14] [REFERRED TO]
MOHD KAMIL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-12-27] [REFERRED TO]
YOGESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2023-3-7] [REFERRED TO]
PARVEJ VS. STATE OF U P [LAWS(UTN)-2014-9-44] [REFERRED TO]
GURLAL SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-9-57] [REFERRED TO]
NAZEER AND ORS. VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-1-56] [REFERRED TO]
SANTOKH SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-2-11] [REFERRED TO]
KAUSHALYA DEVI AND ANOTHER; AJIT SINGH VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2016-8-48] [REFERRED]