Referred Judgements :-

GALASHIELS GAS CO.,LTD. V. O'DONELL [REFERRED TO]
CARTLEDGE V. E. JOPLING & SONS,LTD. [REFERRED TO]
CHEVRON PETROLEUM UK LTD V. BP PETROLEUM DEVELOPMENT LTD. [REFERRED TO]
PARKSIDE LEASING LTD V. SMITH (INSPECTOR OF TAXES) [REFERRED TO]
SUB. NOM.,BATES V. I.R.C. [REFERRED TO]
DARSHAN SINGH BALWANT SINGH THE UNION OF INDIA INTERVENER VS. STATE OF PUNJAB [REFERRED TO]
KESHAVJI RAVJI AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
GANGA PRASAD VERMA VS. STATE OF BIHAR [REFERRED TO]
PRATIBHA PROCESSORS VS. UNION OF INDIA [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. MC CLELLAND ENGINEERS S A [REFERRED TO]
FUERST DAY LAWSON LIMITED VS. JINDAL EXPORT LIMITED [REFERRED TO]
CENTRAL BANK OF INDIA VS. RAVINDRA [REFERRED TO]
NASIRUDDIN VS. SITA RAM AGARWAL [REFERRED TO]
N S NAYAK AND SONS VS. STATE OF GOA [REFERRED TO]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED TO]
TAMIL NADU STATE ELECTRICITY BOARD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
SAYEED AHMED AND CO VS. STATE OF U P [REFERRED TO]
U P COOPERATIVE FEDERATION LTD VS. THREE CIRCLES [REFERRED TO]
STATE OF HARYANA VS. S L ARORA AND COMPANY [REFERRED TO]
SREE KAMATCHI AMMAN CONSTRUCTIONS VS. DIVISIONAL RAILWAY MANAGER [REFERRED TO]
BHAI JASPAL SINGH VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
H P HOUSING AND URBAN DEVT AUTH VS. RANJIT SINGH RANA [REFERRED TO]
EMPEROR VS. BENOARI LAL SARMA [REFERRED TO]
PAKALA NARAYANA SWAMI VS. EMPEROR [REFERRED TO]
UNION OF INDIA VS. M/S. TATA CHEMICALS LTD. [REFERRED TO]

Cited Judgements :-

UNION OF INDIA VS. BANCO CONSTRUCTION [LAWS(MPH)-2018-1-43] [REFERRED TO]
JEETU BHAI MOTWANI VS. JEKHRAM NAMDEO [LAWS(MPH)-2019-1-165] [REFERRED TO]
UNION OF INDIA VS. TIRTHA SINGH [LAWS(ORI)-2023-11-72] [REFERRED TO]
DEVIKA BUILDERS PVT. LTD. AND ORS. VS. NATIONAL COOPERATIVE CONSUMERS AND ORS. [LAWS(DLH)-2015-5-69] [REFERRED TO]
BAGADIYA BROTHERS PVT LTD VS. UNION OF INDIA [LAWS(CAL)-2015-5-28] [REFERRED TO]
STATE OF WEST BENGAL VS. AFCONS PAULING (INDIA) LIMITED [LAWS(CAL)-2019-11-36] [REFERRED TO]
MMTC LIMITED VS. KARAM CHAND THAPAR & BROS (COAL SALES) LTD. [LAWS(DLH)-2019-2-447] [REFERRED TO]
MMTC LIMITED VS. KARAM CHAND THAPAR & BROS [LAWS(DLH)-2019-3-105] [REFERRED TO]
KNR-PATEL (JV) VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2019-1-304] [REFERRED TO]
M/S. BHARAT SANCHAR NIGAM LIMITED VS. M/S. BWL LIMITED [LAWS(DLH)-2017-10-91] [REFERRED TO]
MANOJ CABLECOMPANY VS. UNION OF INDIA [LAWS(DLH)-2018-10-65] [REFERRED TO]
ARIZ KOHLI VS. TEHZEEB KOHLI [LAWS(BOM)-2022-7-110] [REFERRED TO]
SAI ENGINEERING FOUNDATION VS. HPSEB [LAWS(HPH)-2018-6-126] [REFERRED TO]
BHARATH BUILDERS ENGINEERS & CONTRACTORS VS. UNION OF INDIA [LAWS(KER)-2015-5-101] [REFERRED TO]
NATIONAL INSURANCE CO , LTD VS. SHRIRAM INVESTMENTS LTD [LAWS(MAD)-2016-8-206] [REFERRED]
UHL POWER COMPANY LTD VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2022-1-18] [REFERRED TO]
ARAVIND CONSTRCTIONS VS. UNION OF INDIA [LAWS(TLNG)-2019-1-6] [REFERRED TO]
HARESH ADVANI OF MUMBAI, INDIAN INHABITANT VS. SURAJ JAGTIANI [LAWS(BOM)-2015-4-104] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. ITD-SDB(JV) [LAWS(DLH)-2018-10-472] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. HCL INFOSYSTEMS LIMITED [LAWS(DLH)-2023-3-69] [REFERRED TO]
S.A. BUILDERS LTD. VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2017-4-204] [REFERRED TO]
AIRPORT AUTHORITY OF INDIA VS. SMITH DETECTION (ASIA PACIFIC) PTE LTD [LAWS(DLH)-2018-5-142] [REFERRED TO]
DEPUTY SECRETARY (HOSPITALS), MINISTRY OF HEALTH A VS. BHAYANA BUILDERS PVT LTD [LAWS(DLH)-2018-5-198] [REFERRED TO]
SHIPRA HOTELS LIMITED VS. STATE OF U. P. [LAWS(ALL)-2022-11-153] [REFERRED TO]
BHOWMICK ENTERPRISES (INDIA) VS. UNION OF INDIA AND ORS. [LAWS(CAL)-2018-12-158] [REFERRED TO]
MYSORE LAMP WORKS LIMITED VS. GOKUL LAMP WORKS PRIVATE LIMITED [LAWS(KAR)-2022-11-702] [REFERRED TO]
EXECUTIVE ENGINEER (R AND B) VS. GOKUL CHANDRA KANUNGO (DEAD) THR. HIS LRS. [LAWS(SC)-2022-9-150] [REFERRED TO]
DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED VS. DELHI METRO RAIL CORPORATION [LAWS(SC)-2022-5-16] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. RAVINDER KUMAR JAIN [LAWS(SC)-2023-5-83] [REFERRED TO]
SHASTRI CONSTRUCTION CO VS. UNION OF INDIA [LAWS(P&H)-2019-2-35] [REFERRED TO]
SHAFEEQUN BEGUM VS. LAXMI NARAYAN RATHI [LAWS(TLNG)-2023-1-105] [REFERRED TO]
KARNATAKA NEERAVARI NIGAM LTD., BANGALORE AND ANOTHER VS. SHETTYS CONSTRUCTION CO. PVT. LTD, HUBLI [LAWS(KAR)-2017-4-25] [REFERRED TO]
MAYA CONSTRUCTION PVT. LTD. VS. UNION OF INDIA THROUGH GENERAL MANAGER, NORTH WESTERN RAILWAY, JAIPUR [LAWS(RAJ)-2017-7-227] [REFERRED TO]
BHOWMICK ENTERPRISE (INDIA) VS. UNION OF INDIA [LAWS(CAL)-2021-7-106] [REFERRED TO]
RUPAM SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-11-188] [REFERRED TO]
MOHAMMED FAIZAN VS. STATE OF U.P. [LAWS(ALL)-2024-5-11] [REFERRED TO]
BAWANA INFRA DEVELOPMENT PVT. LTD VS. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED [LAWS(DLH)-2023-3-96] [REFERRED TO]
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD VS. RAJESH KHANNA & ORS [LAWS(DLH)-2019-5-289] [REFERRED TO]
PURAVANKARA PROJECTS LIMITED VS. GALAXY PROPERTIES PRIVATE LIMITED [LAWS(MAD)-2018-2-253] [REFERRED TO]
EXECUTIVE ENGINEER VS. ANIL SHARMA, PROPRIETARY [LAWS(JHAR)-2020-8-37] [REFERRED TO]
EMAAR MGF LAND LTD VS. SUNITA [LAWS(DLH)-2018-5-659] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SHARP MENTHOL LTD [LAWS(DLH)-2018-7-437] [REFERRED TO]
COSMO FERRITES LTD. VS. PRAGYA ELECTRONICS PVT. LTD. [LAWS(DLH)-2017-5-16] [REFERRED TO]
RDS PROJECT LTD VS. CHENNAI-ENNORE PORT ROAD CO LTD [LAWS(DLH)-2016-9-206] [REFERRED]
CANARA BANK VS. STATE TRADING CORPORATION OF INDIA LTD. [LAWS(DLH)-2021-12-263] [REFERRED TO]
SHIV KUMAR WASAL & CO. VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2015-12-264] [REFERRED TO]
FUTURE MARKET NETWORKS LIMITED VS. LAXMI PAT SURANA [LAWS(CAL)-2022-9-4] [REFERRED TO]
UNION OF INDIA VS. K.P. TRADERS [LAWS(BOM)-2015-4-80] [REFERRED TO]
STATE OF MAHARASHTRA VS. KHARE & TARKUNDE INFRASTRUCTURE PVT. LTD. [LAWS(BOM)-2021-2-38] [REFERRED TO]
VALUE ADVISORY SERVICES VS. ZTE CORPORATION [LAWS(DLH)-2019-12-107] [REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATION VS. RAVI BUILDERS [LAWS(DLH)-2018-7-489] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. DIGITAL WORLD [LAWS(DLH)-2022-4-8] [REFERRED TO]
LABH CONSTRUCTION & INDUSTRIES LTD VS. CENTRAL GOVT EMPLOYEES WELFAR HOUSING ORGANISATION [LAWS(DLH)-2019-7-453] [REFERRED TO]
RASHMI SEAMLESS LIMITED VS. NEM ENGINEERING PROJECTS PRIVATE LIMITED [LAWS(CAL)-2022-1-104] [REFERRED TO]
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION (GIDC) LTD VS. GRAPHITE INDIA LTD. [LAWS(GJH)-2023-4-2160] [REFERRED TO]
CHANDI CONTRACTORS PVT LTD VS. EXECUTIVE EMGINEER [LAWS(P&H)-2023-5-80] [REFERRED TO]
SHIV KUMAR VS. UNION OF INDIA [LAWS(SC)-2019-10-45] [REFERRED TO]
GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI VS. URC CONSTRUCTION (P) LTD. [LAWS(MAD)-2022-11-229] [REFERRED TO]
PUBLIC WORKS DEPARTMENT VS. EAST COAST CONSTRUCTIONS & INDUSTRIES LTD [LAWS(MAD)-2023-2-232] [REFERRED TO]
STATE OF RAJASTHAN VS. ASHOK KUMAR CONTRACTOR [LAWS(RAJ)-2021-9-188] [REFERRED TO]
HYDER CONSULTING (UK) LTD. VS. GOVERNOR, STATE OF ORISSA [LAWS(SC)-2015-3-180] [REFERRED TO]
S.V. SAMUDRAM VS. STATE OF KARNATAKA [LAWS(SC)-2024-1-16] [REFERRED TO]
PARMAR CONSTRUCTION COMPANY, ENGINEERS & CONTRACTORS, VS. THE UNION OF INDIA THROUGH GENERAL MANAGER, NORTH WESTERN RAILWAYS [LAWS(RAJ)-2017-7-145] [REFERRED TO]
HIMACHAL PRADESH STATE ELECTRICITY BOARD VS. SAB INDUSTRIES LTD [LAWS(HPH)-2019-1-13] [REFERRED TO]
MORGAN SECURITIES AND CREDITS PVT. LTD VS. VIDEOCON INDUSTRIES LTD [LAWS(SC)-2022-9-1] [REFERRED TO]
MADHAVA HYTECH ENGINEERS PVT. LTD VS. SUPERINTENDING ENGINEER [LAWS(UTN)-2022-4-113] [REFERRED TO]
MMTC LTD VS. KARAM CHAND THAPAR & BROS (COAL SALES) LTD [LAWS(DLH)-2018-10-473] [REFERRED TO]
IJM GAYATRI JV VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2022-10-145] [REFERRED TO]
MEERA GOYAL VS. PRITI SARAF [LAWS(DLH)-2023-12-12] [REFERRED TO]
VEECON IMPEX INDIA & ORS VS. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD [LAWS(DLH)-2018-8-7] [REFERRED TO]
PEL INDUSTRIES LTD & ORS VS. S E INVESTMENT LTD [LAWS(DLH)-2018-4-400] [REFERRED TO]
RASHMI METALIKS LIMITED VS. NEM ENGINEERING PROJECTS PRIVATE LIMITED [LAWS(CAL)-2022-1-12] [REFERRED TO]
UNITED CONVEYOR CORPORATION (INDIA) PRIVATE LIMITED VS. PRAVASH KUMAR MUKHERJEE [LAWS(CAL)-2020-8-17] [REFERRED TO]
J.S. CONSTRUCTION PVT. LTD. VS. CHIEF ENGINEER AND ORS. [LAWS(ORI)-2015-2-10] [REFERRED TO]
SAMBHAV INDUSTRIES (A UNIT OF M/S SURUCHI ELECTRONICS PVT. LTD.) VS. NATIONAL INSURANCE CO. LTD [LAWS(MPH)-2018-1-413] [REFERRED TO]
PERFECT THREAD MILLS LIMITED VS. COMPETENT AUTHORITY (LAND ACQUISITION) CUM SDO, GIRWA & ANR [LAWS(RAJ)-2015-11-162] [REFERRED]
RAJENDRA KUMAR GAUTAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-9-10] [REFERRED TO]
BOWRING INSTITUTE VS. STATE OF KARNATAKA [LAWS(KAR)-2015-3-483] [REFERRED TO]
VIMALA BHUSHAN VS. AUTHORISED OFFICER YES BANK LIMITED [LAWS(KAR)-2019-1-168] [REFERRED TO]
ANANT HANUMANT ULAHALKAR AND ANR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-39] [REFERRED TO]
KONKAN IRRIGATION DEVELOPMENT CORPORATION, WATER RESOURCES DEPARTMENT, THANE (WEST) VS. M/S. F. A. ENTERPRISES [LAWS(BOM)-2020-5-131] [REFERRED TO]
MORGAN SECURITIES & CREDITS PVT LTD VS. VIDEOCON INDUSTRIES LTD [LAWS(DLH)-2020-2-52] [REFERRED TO]
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA VS. ABG KOLKATA CONTAINER TERMINAL PRIVATE LIMITED [LAWS(CAL)-2019-4-318] [REFERRED TO]
BUILDWORTH PRIVATE LTD. VS. BHARAT HEAVY ELECTRICAL LTD. [LAWS(GAU)-2021-11-131] [REFERRED TO]
FUTURE MARKET NETWORKS LIMITED VS. LAXMI PAT SURANA [LAWS(CAL)-2022-4-78] [REFERRED TO]
HINDUSTAN PREFAB LTD VS. UNION OF INDIA [LAWS(DLH)-2016-9-348] [REFERRED]
MUNICIPAL COUNCIL THANESAR AND ORS VS. VIRENDER KUMAR AND ORS [LAWS(SC)-2019-2-172] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. OM PARKASH CHAUTALA [LAWS(P&H)-2020-11-128] [REFERRED TO]
PBSAMP PROJECTS PVT. LTD VS. HLV LIMITED FORMERLY HOTEL LEELA VENTURE PVT. LTD. [LAWS(TLNG)-2024-4-35] [REFERRED TO]
AJAY HILORI VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-1058] [REFERRED TO]
CHIEF ENGINEER VS. V.U. SEEMON [LAWS(KAR)-2023-8-1498] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. GODFREY PHILLIPS (I) LTD [LAWS(SC)-2022-5-22] [REFERRED TO]
NEPA LIMITED THROUGH ITS SENIOR MANAGER (LEGAL) VS. MANOJ KUMAR AGRAWAL [LAWS(SC)-2022-12-57] [REFERRED TO]
DELHI JAL BOARD VS. MOHINI ELECTRICALS LTD [LAWS(DLH)-2022-7-92] [REFERRED TO]
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LIMITED VS. TATA ALDESA JV [LAWS(DLH)-2023-8-119] [REFERRED TO]
DILBAG SINGH CONTRACTOR, SON OF SHRI TEK RAM VS. NORTH WESTERN RAILWAY THROUGH ITS GENERAL MANAGER, NWR HEAD QUARTER, JAWAHAR CIRCLE, JAIPUR [LAWS(RAJ)-2017-7-226] [REFERRED TO]
GALAXY PROPERTIES PRIVATE LIMITED, REP BY ITS DIRECTOR VS. PURAVANKARA PROJECTS LIMITED REP BY ITS JOINT MANAGING DIRECTOR [LAWS(MAD)-2019-2-11] [REFERRED TO]
ANANT H. ULAHALKAR & ANR. VS. CHIEF ELECTION COMMISSIONER AND ORS. [LAWS(BOM)-2016-12-162] [REFERRED TO]
BUMIHIWAY(M)SDN,BHD VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2016-11-18] [REFERRED TO]
HAL OFFSHORE LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-6-60] [REFERRED TO]
ANIL KUMAR SINGHAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-52] [REFERRED TO]
AMIYA STEEL PRIVATE LIMITED VS. STEEL AUTHORITY OF INDIA LIMITED [LAWS(CAL)-2024-2-112] [REFERRED TO]
EXECUTIVE ENGINEER(C) DR-VI VS. BHASIN ASSOCIATES [LAWS(DLH)-2019-3-248] [REFERRED TO]
ARSS INFRASTRUCTURE PROJECTS LTD VS. CALCUTTA HALDIA PORT ROAD COMPANY LTD [LAWS(DLH)-2018-8-308] [REFERRED TO]