Referred Judgements :-

DURGA PERIOD VS. DEEP CHAND [REFERRED TO]
GURBUX SINGH VS. BHOORALAL [REFERRED TO]
GOMATHINAYAGAM PILLAI VS. PALANISWAMI NADAR [REFERRED TO]
GOVIND PRASAD CHATURVEDI VS. HARI DUTT SHASTRI [REFERRED TO]
CHAND RANI VS. KAMAL RANI [REFERRED TO]
K S VIDYANADAM VS. VAIRAVAN [REFERRED TO]
K NARENDRA VS. RIVIERA APARTMENTS PRIVATE LIMITED [REFERRED TO]
CHURCH OF CHRIST CHARITABLE TRUST & EDUCATIONAL CHARITABLE SOCIETY VS. PONNIAMMAN EDUCATIONAL TRUST [REFERRED TO]
KAFILADDIN VS. SAMIRADDIN [REFERRED TO]

Cited Judgements :-

SRI PREM PROPERTIES (P) LIMITED VS. SANDEEP AND ANOTHER [LAWS(P&H)-2016-5-507] [REFERRED TO]
SUCHA SINGH SODHI (D) THR LRS VS. BALDEV RAJ WALIA & ANR [LAWS(SC)-2018-4-46] [REFERRED TO]
HEMENDRA ISHWARBHAI PATEL THROUGH POA PIYUSH B TRIVEDI VS. GOKULBHAI SHANABHAI-DECD. THROUGH LEGAL HEIRS [LAWS(GJH)-2017-3-12] [REFERRED TO]
LAKHBIR SINGH VS. ARUN KHANNA [LAWS(DLH)-2015-7-142] [REFERRED TO]
KARUNAKAR SHETTY VS. SHANTA CHANDAPPA ALVA [LAWS(BOM)-2024-8-22] [REFERRED TO]
KARUNAKAR SHETTY VS. SHANTA CHANDAPPA ALVA [LAWS(BOM)-2024-8-22] [REFERRED TO]
T. V. SHATHISH VS. G. R. SHEKAR [LAWS(MAD)-2022-7-248] [REFERRED TO]
PRAKASH CHANDRA VERMA VS. DEVENDRA KUMAR AGNIHOTRI AND ORS. [LAWS(ALL)-2016-1-209] [REFERRED TO]
SUSHILA SURI VS. SUSHEEL SURI AND ORS [LAWS(ALL)-2016-8-185] [REFERRED]
SHANABHAI POPATBHAI BHARWAD VS. BALLARD PROJECT PVT. LTD. [LAWS(GJH)-2020-2-384] [REFERRED TO]
BHAGCHAND JAIN VS. PARWATI SHARMA [LAWS(CHH)-2022-9-57] [REFERRED TO]
KANUDAS S/O D L DAS VS. PREMJIT SINGH S/O SWARUP SINGH [LAWS(CHH)-2018-7-158] [REFERRED TO]
LAKSHMI VS. SUNDARI [LAWS(MAD)-2019-11-1091] [REFERRED TO]
P.V. FRANCIS, S/O. VARGHESE, AGED 53, PANDICHERRY VEETTIL, CHETHIPUZHA VILLAGE, CHANGANACHERRY TALUK VS. P.V. VARGHESE, S/O. VARGHESE, AGED 62, PANDICHERRY HOUSE, VEROOR MURI, CHETHIPUZHA VILLAGE, CHANGANACHERRY, REP. BY POWER OF ATTORNEY, P.V. THOMAS, AGED 65, PANDICHERRY HOUSE, VEROOR, MURI, CHETHIPUZHA VILLAGE, CHANGANACHERRY [LAWS(KER)-2016-12-129] [REFERRED TO]
SURESH KUMAR KANKARIYA VS. K. JIGIBAI [LAWS(MAD)-2022-4-81] [REFERRED TO]
MUVVALA SURYANARAYANA SATYANARAYANA VS. BOMMISETTI SURYA KUMARI [LAWS(APH)-2023-6-32] [REFERRED TO]
VIJAI INDUSTRIES VS. NAGAR MAHAPALIKA KANPUR & OTHERS [LAWS(ALL)-2018-8-137] [REFERRED TO]
SANTOKH SINGH & ANR VS. M/S SHAGUN FARM PVT. LTD. [LAWS(DLH)-2017-1-231] [REFERRED TO]
KRISHNA BAHADUR LAL SHRIVASTAVA VS. SUNIL KUMAR ARORA [LAWS(CHH)-2023-8-39] [REFERRED TO]
GEETA VERMA AND ORS. VS. DEVENDRA KUMAR AGNIHOTRI AND ORS. [LAWS(ALL)-2016-1-212] [REFERRED TO]
BAKSHI FAIZ AHMAD VS. BAKSHI FAROOQ AHMAD AND ANOTHER [LAWS(J&K)-2018-4-37] [REFERRED TO]
SURESH M. VS. JIJO JACOB [LAWS(KER)-2020-10-325] [REFERRED TO]
P. RAMASUBBAMMA VS. V. VIJAYALAKSHMI [LAWS(SC)-2022-4-23] [REFERRED TO]
HUBLAL VS. KALLOO [LAWS(ALL)-2024-2-121] [REFERRED TO]
KRISHNAKANT MANUPRASAD TRIVEDI VS. URVASHIBEN [LAWS(GJH)-2018-7-182] [REFERRED TO]
KANWARJIT SINGH VS. SUKHDEV SINGH [LAWS(P&H)-2023-1-122] [REFERRED TO]
CHEMPLAST SANMAR LIMITED VS. SENTHAMIZHSELVI [LAWS(MAD)-2016-6-108] [REFERRED TO]
RUSSEL CREDIT LIMITED VS. M/S.RAVI SHANKAR INDUSTRIES PVT.LTD [LAWS(MAD)-2016-7-8] [REFERRED TO]
INDERJIT SINGH BAWA VS. VANI SHARMA [LAWS(HPH)-2016-11-169] [REFERRED TO]
LAKSHMI RANI DHAR VS. FALAKATA INDUSTRIES LTD. [LAWS(CAL)-2022-8-86] [REFERRED TO]
KANTIBHAI VITHTHALBHAI UKANI & ANR VS. RANG INFRASTRUCTURE PRIVATE LIMITED A COMPANY REG UNDER COMPANIES ACT 1956 & 1 [LAWS(GJH)-2016-8-118] [REFERRED]
RAVINDER KUMAR KANSAL (DEAD) THROUGH LRS & ANOTHER VS. VINOD GOEL [LAWS(HPH)-2017-7-124] [REFERRED TO]
MAN CHAND KATOCH VS. VIRENDER SPEYA [LAWS(HPH)-2018-7-76] [REFERRED TO]
VIRGO INDUSTRIES (ENGINEERS) PVT. LTD. AND ORS. VS. VENTURETECH SOLUTIONS PVT. LTD. [LAWS(MAD)-2020-6-406] [REFERRED TO]
ANIL ANEJA VS. RAJIV KUMAR & ORS [LAWS(DLH)-2018-4-176] [REFERRED TO]
CHANDRA GUPT VS. BHARAT GUPT & ANR [LAWS(DLH)-2018-5-657] [REFERRED TO]
BRIJPAL VS. PGF LIMITED AND ORS [LAWS(DLH)-2018-3-149] [REFERRED TO]
PHOOL SINGH SAHU VS. PREETAM DEWANGAN [LAWS(CHH)-2023-7-63] [REFERRED TO]
GHANSHYAM SHARMA VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(TLNG)-2020-8-20] [REFERRED TO]
PUGAZHENDHI VS. SUBRAMANIAN [LAWS(MAD)-2020-5-64] [REFERRED TO]
KAMLESHBHAI ATMARAM PATEL VS. RAIBEN WD/O. BHIKHAJI MARSANGJI [LAWS(GJH)-2017-8-54] [REFERRED TO]
C. MANI VS. K. SAMPATH [LAWS(MAD)-2023-3-97] [REFERRED TO]
B.T. KUMAR VS. K. SUBRAMANIAN [LAWS(MAD)-2024-2-111] [REFERRED TO]
NAGARAJAN VS. SELVI [LAWS(MAD)-2024-3-79] [REFERRED TO]
ATUL KUMAR AND OTHERS VS. RISHI PAL AND ANOTHER [LAWS(P&H)-2014-12-263] [REFERRED]
JEEWA BAI VS. BHAGWANTI [LAWS(P&H)-2015-3-476] [REFERRED TO]
NUTAN TYAGI VS. NIRMALA DABAS [LAWS(DLH)-2016-7-99] [REFERRED TO]
INDIANHAWKS WEALTH CREATORS PVT. LTD. VS. SHRI ANIL GUPTA & ANR. [LAWS(DLH)-2018-5-614] [REFERRED TO]
GOLDEN CHARIOT RECREATIONS PVT. LTD. VS. MUKESH PANIKA [LAWS(DLH)-2021-7-167] [REFERRED TO]
BRAJ BHUSHAN MITTAL VS. JEET SINGH [LAWS(ALL)-2020-8-5] [REFERRED TO]
MADINA BEGUM & ANR. VS. SHIV MURTI PRASAD PANDEY & ORS. [LAWS(SC)-2016-8-1] [REFERRED TO]
A G VENKATACHALAM VS. P GANESAN [LAWS(MAD)-2018-6-564] [REFERRED TO]
A ASWIN SOLOMON VS. R KAVIRAJ [LAWS(MAD)-2017-2-376] [REFERRED TO]
SHRI SELWYN AGNELO BOTELHO VS. MR. NORTON DSOUZA [LAWS(BOM)-2016-7-61] [REFERRED TO]
ZAMINDAR DHARMIK VS. SIDDHANATH [LAWS(MPH)-2019-7-36] [REFERRED TO]
V KALAVATHI AND TWO OTHERS VS. T R SRINIVASAN [LAWS(APH)-2018-2-15] [REFERRED TO]
RAJENDRA SINGH VS. CHANDRA PAL [LAWS(ALL)-2016-5-140] [REFERRED TO]
VENKATAMMA, DEAD BY LRS VS. B S SURYAPRAKASH, S/O SEENAPPA [LAWS(KAR)-2019-2-115] [REFERRED TO]
ASHISH GUPTA VS. KSHAMA DEVI KHETAN [LAWS(CHH)-2022-8-22] [REFERRED TO]
SANGEETA AGRAWAL VS. SANTOSH BHIMNANI [LAWS(CHH)-2024-4-36] [REFERRED TO]
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION (GIDC) LTD VS. GRAPHITE INDIA LTD. [LAWS(GJH)-2023-4-2160] [REFERRED TO]
SOMA JASSAL VS. DHILPREET SINGH GILL [LAWS(P&H)-2019-12-150] [REFERRED TO]
PROFESSIONAL MANAGEMENT OF CONSTRUCTIONS VS. ESTATE OF IRUSSAMMAL [LAWS(MAD)-2017-3-60] [REFERRED TO]
PICHAI IYER VS. K SUBRAMANIAN [LAWS(MAD)-2019-6-140] [REFERRED TO]
SUBBIAH (DIED) VS. THIRUNEELAPANDIAN [LAWS(MAD)-2017-6-200] [REFERRED TO]
ZAMADAR VS. KALI CHARAN [LAWS(ALL)-2016-5-196] [REFERRED TO]
GOPAL JI VS. SMT. NASEERAN BIBI [LAWS(ALL)-2016-5-203] [REFERRED TO]
RESHAMWATI VS. NAUBAT RAMA [LAWS(ALL)-2015-11-184] [REFERRED TO]
ARJUN PRASAD VS. GANESH PRASAD [LAWS(ALL)-2023-7-81] [REFERRED TO]
ASHISH GUPTA VS. MONIKA DEVI KHETAN [LAWS(CHH)-2022-8-38] [REFERRED TO]
NATHURAM GUPTA VS. MOHD.HUSSAIN [LAWS(CHH)-2021-3-52] [REFERRED TO]
CHUNDURU VISALAKSHI VS. CHUNDURU RAJENDRA PRASAD [LAWS(APH)-2022-4-27] [REFERRED TO]
VASUMATHI H. SHAH VS. PUSHPA RAJU [LAWS(MAD)-2015-1-189] [REFERRED TO]
RAJALAKSHMI VS. M. BALASUBRAMANIUM [LAWS(MAD)-2023-6-94] [REFERRED TO]
VALLIYATHAL VS. P.P. SAKTHIVEL [LAWS(MAD)-2022-6-198] [REFERRED TO]
L K TRUST VS. RADHAKRISHNA KHANDASARI SUGAR FACTORY [LAWS(KAR)-2018-12-254] [REFERRED TO]
K.V. SHIVAKUMAR VS. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES [LAWS(KAR)-2016-6-351] [REFERRED TO]
THRESIAKUTTY MATHEW VS. ELIKUTTY [LAWS(KER)-2021-5-78] [REFERRED TO]
M/S. RCONS ESTATES VS. M/S. ARIHANT SHELTERS (INDIA) LIMITED [LAWS(MAD)-2017-3-173] [REFERRED TO]
SANDEEP VS. NAGAR NIGAM, JODHPUR [LAWS(RAJ)-2017-1-180] [REFERRED TO]
BALA BAKSH VS. MAGAN LAL AND ORS. [LAWS(RAJ)-2016-2-44] [REFERRED TO]
A.V. RAM BALAJI, PROPRIETOR AKSHITHA PROPERTY DEVELOPERS, ARASU GARDEN, NO.3/6, NATARAJAN SALAI, THIRUMALAI NAGAR, RAMAPURAM, CHENNAI VS. M/S. HOTEL SILVER STARS PVT. LTD., REP. BY ITS MANAGING DIRECTOR, MR.N.M/SABJAN, NO.9, PURASAWALKAM, HIGH ROAD, CHENNA [LAWS(MAD)-2017-1-207] [REFERRED TO]
T.P. NATARAJAN VS. P. SELVAKUMAR [LAWS(MAD)-2014-11-235] [REFERRED TO]
PANNA LAL VS. NEELAM CHOPRA [LAWS(DLH)-2016-4-191] [REFERRED TO]
B. SOFI VS. K. NAGAMMA [LAWS(APH)-2023-8-63] [REFERRED TO]