Referred Judgements :-

COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED]
MARKET COMMITTEE HODAL VS. KRISHAN MURARI [REFERRED]
DELHI DEVELOPMENT AUTHORITY VS. BHOLA NATH SHARMA [REFERRED]

Cited Judgements :-

PATEL MANILAL CHELABHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-744] [REFERRED TO]
JERAMBHAI HANSRAJBHAI KANSAGARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-324] [REFERRED TO]
NANDUBEN KANABHAI RADADIA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-651] [REFERRED TO]
GOVIND THAKERSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-702] [REFERRED TO]
PATEL ARVINDBHAI CHHAGANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1476] [REFERRED TO]
VIJIBEN LAKHUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-57] [REFERRED TO]
PRALHAD RAMBHAU DHOLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-2-240] [REFERRED TO]
DHARAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-1-129] [REFERRED TO]
SHIV RAM VS. MAHESH KUMAR [LAWS(HPH)-2016-5-120] [REFERRED TO]
B.S. SHESHAGIRI SETTY AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(SC)-2015-10-46] [REFERRED TO]
JAMNADAS MOHANBHAI GOPANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-2312] [REFERRED TO]
PRAJAPATI RASIK CHHAGANBHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-3-180] [REFERRED TO]
THAKOR RANCHHODJI SHANKARJI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-1506] [REFERRED TO]
PATEL SHIVRAM PUNJIRAM VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-1528] [REFERRED TO]
RAJPUT SARALABEN GOBARJI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-1538] [REFERRED TO]
SHIMBHIBEN ARJANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-73] [REFERRED TO]
PATEL MANIBEN ISHVARBHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-1044] [REFERRED TO]
PATEL PRAHLADBHAI LAXMICHAND VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-1057] [REFERRED TO]
LH OF DECD PATEL CHATURBHAI DWARKABHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-3-1686] [REFERRED TO]
SOLANKI BALVANTSINH KANSINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-378] [REFERRED TO]
SAGAR RAJA NATHU VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-23] [REFERRED TO]
PATEL DINESH RAMJI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-1-554] [REFERRED TO]
PATEL JAGADISHBHAI BABALDAS VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-1-2] [REFERRED TO]
PATEL NARANBHAI DHANJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1577] [REFERRED TO]
TURTI RAM (DECEASED) TH.LRS AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-1-30] [REFERRED TO]
HUCHANA GOUDA VS. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER [LAWS(SC)-2019-7-147] [REFERRED TO]
RAJBIR SINGH (DECEASED) THROUGH LRS AND OTHERS VS. DISTRICT REVENUE OFFICER-CUM-LAND ACQUISITION COLLECTOR [LAWS(P&H)-2017-2-3] [REFERRED TO]
MAHENDER VS. STATE OF HARYANA [LAWS(P&H)-2020-2-379] [REFERRED TO]
LAKHA RANA VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-112] [REFERRED TO]
PREMA DEVI VS. COLLECTOR LAND ACQUISITION [LAWS(HPH)-2019-12-159] [REFERRED TO]
NORTH EAST FRONTIER RAILWAY VS. ROTHANGA [LAWS(GAU)-2023-12-46] [REFERRED TO]
PRAJPATI CHHAGANBHAI NATHABHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-1537] [REFERRED TO]
PATEL BHIKHABHAI ATMARAM VS. SPECIAL LAND ACQUISITION OFFICER AND DEPUTY COLLECTOR LAND ACQUISITION AND REHABILITATION [LAWS(GJH)-2022-3-58] [REFERRED TO]
DHAMANVA GOPALK SAHKARI MANDLI VS. SPECIAL LAND ACQUISITION OFFICER AND DEPUTY COLLECTOR [LAWS(GJH)-2022-3-62] [REFERRED TO]
PRAJAPATI BABUBHAI KHEMABHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-3-1680] [REFERRED TO]
WEST BENGAL BOARD OF SECONDARY EDUCATION &ORS VS. CHARU CHANDRA KARMAKAR&ORS [LAWS(CAL)-2018-7-75] [REFERRED TO]
LATE KENCHAIAH VS. CHANDRAIAH [LAWS(KAR)-2016-10-119] [REFERRED TO]
CHAUDHARY JASUBHAI GALBABHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2023-4-287] [REFERRED TO]
AARBI JUMA VS. DEPUTY COLLECTOR LAND ACQUISITION AND REHABILITATION [LAWS(GJH)-2023-1-986] [REFERRED TO]
TEJ PRATAP SINGH VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-4-132] [REFERRED TO]
CENTRAL COALFIELDS LIMITED VS. KURBAN MIAN [LAWS(JHAR)-2019-7-30] [REFERRED TO]
BHIMABHAI DEVAYATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-10] [REFERRED TO]
THAKOR KALAJI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-1495] [REFERRED TO]
RAMESHBHAI SHANKARBHAI CHAUDHARY VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-1525] [REFERRED TO]
BHUPATSINH SAMANTSINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1727] [REFERRED TO]
SANDHI JAMAT RANPARDA VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-29] [REFERRED TO]
THOBANBHAI SAVJIBHAI VS. DEPUTY COLLECTOR AND SPECIAL LAND ACQUISITION OFFICER AND REHABILITATION (IRRIGATION) [LAWS(GJH)-2023-3-397] [REFERRED TO]
DAMJI DHARAMSHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-192] [REFERRED TO]
PATEL KANTILAL GANGDAS VS. DEPUTY COLLECTOR AND SPECIAL LAND ACQUISITION OFFICER AND REHABILITATION (IRRIGATION) [LAWS(GJH)-2023-3-1910] [REFERRED TO]
MANJULABEN GOVINDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-507] [REFERRED TO]
CHAUDHARY BABUBHAI DEVJIBHAI VS. SPECIAL LAND ACQUISITION OFFICER WATER RESOURCES AND RAHABILITATION [LAWS(GJH)-2022-4-1172] [REFERRED TO]
SMT. DIPANWITA MAHATA (BANIK) VS. SRI SHIB SANKAR BANIK [LAWS(CAL)-2018-7-440] [REFERRED TO]
BALBIR SINGH(SINCE DECEASED) THROUGH LR VS. STATE OF PUNJAB THROUGH COLLECTOR [LAWS(P&H)-2019-11-344] [REFERRED TO]
PATEL BABUBHAI HARGOVANDAS VS. SPECIAL LANDS ACQUISITION OFFICER, MAHESANA AND ANOTHER [LAWS(GJH)-2017-8-114] [REFERRED TO]
GANDHI VS. PARASAPPA AND ORS. [LAWS(KAR)-2015-6-181] [REFERRED TO]
BASAVARAJ VS. CHANDRAIAH [LAWS(KAR)-2016-10-61] [REFERRED TO]
UNION OF INDIA VS. ROHMINGLIANA [LAWS(GAU)-2022-6-89] [REFERRED TO]
NEHA AND ANOTHER VS. HARBHAJAN SINGH AND OTHERS [LAWS(P&H)-2017-12-207] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ORS. VS. SATYA PAL AND ORS. [LAWS(HPH)-2016-5-9] [REFERRED TO]
OM PRAKASH & OTHERS VS. LAC & OTHERS [LAWS(HPH)-2018-10-87] [REFERRED TO]
AJAY SHARMA AND ANOTHER VS. SARVAJEET SINGH [LAWS(HPH)-2017-1-88] [REFERRED TO]
PATEL LAXMANBHAI ATMARAM VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-3-547] [REFERRED TO]
PRAJAPATI HARGOVAN KACHARABHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-3-1235] [REFERRED TO]
SOLANKI PARBATSINH ALIAS NARVATSINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-419] [REFERRED TO]
SOLANKI GANPATSINH DEVUSINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-802] [REFERRED TO]
THAKOR GANDAJI MOHANJI SINCE DECD THROUGH HEIRS VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-6-17] [REFERRED TO]
KANHAIYA LAL VS. STATE OF U.P. [LAWS(ALL)-2017-9-83] [REFERRED TO]
KUMBHAR THAKERSI ARJAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1760] [REFERRED TO]
THAKOR VIRAMJI POPATJI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2023-3-879] [REFERRED TO]
HIRABHAI MURUBHAI VS. DEPUTY COLLECTOR AND SPECIAL LAND ACQUISITION OFFICER AND REHABILITATION (IRRIGATION) [LAWS(GJH)-2023-3-1909] [REFERRED TO]
RASHMIKABEN WD/O BIPINCHANDRA PATEL VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2024-7-75] [REFERRED TO]
PATEL KANTABEN HASMUKHBHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2024-4-59] [REFERRED TO]
R.G.GIRIJAMMA VS. SPECIAL LAND ACQUISITION OFFICER UPPER TUNGA PROJECT SHIMOGA [LAWS(KAR)-2020-2-155] [REFERRED TO]
PATEL KANTIBHAI GOVABHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-1-1575] [REFERRED TO]
PATEL MANUBHAI JETHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-373] [REFERRED TO]
THAKOR BABAJI VADHAJI VS. DEPUTY COLLECTOR [LAWS(GJH)-2022-12-413] [REFERRED TO]
SHYAM LAL SHARMA VS. COLLECTOR LAND ACQUISITION [LAWS(HPH)-2019-8-181] [REFERRED TO]
GULABI VS. MANJU BHOVI [LAWS(KAR)-2016-6-108] [REFERRED TO]
RANGAPPA AND ORS. VS. NAGAPPA AND ORS. [LAWS(KAR)-2015-9-358] [REFERRED TO]
AKASH COOPERATIVE GROUP HOUSING SOCIETY LTD. VS. STATE OF HARYANA [LAWS(P&H)-2020-5-58] [REFERRED TO]
HARISH CHANDER VS. STATE OF HARYANA [LAWS(P&H)-2020-2-111] [REFERRED TO]
BALJEET SINGH VS. STATE OF U. P. [LAWS(SC)-2019-8-35] [REFERRED TO]
PEHLAD SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2019-12-174] [REFERRED TO]
SAME RAM(DECEASED) TH.LRS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-2-5] [REFERRED TO]
JAIPUR DEVELOPMENT AUTHORITY VS. GHASIRAM [LAWS(RAJ)-2020-9-150] [REFERRED TO]
THOTA MUTHYALU AND OTHERS VS. SINGARENI COLLERIES CO. LTD., RAMAGUNDAM, KARIMNAGAR DISTRICT [LAWS(APH)-2017-1-31] [REFERRED TO]
ABHIJEET ROY VS. SWAPNA SARKAR [LAWS(CHH)-2023-3-79] [REFERRED TO]
SHEKH FATMABEN USMANBHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-3-2] [REFERRED TO]
PATEL HARSHADBHAI JOITARAM VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2023-2-699] [REFERRED TO]
PATHAN IKBAL LATIFKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-835] [REFERRED TO]
MUKESHKUMAR MAHENDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-56] [REFERRED TO]
PATEL LAXMIBEN VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2023-3-1328] [REFERRED TO]
RAMKISHAN S/O VEERAPPA VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(KAR)-2018-12-300] [REFERRED TO]
PATEL KHODIDAS GANGARAM VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2021-8-71] [REFERRED TO]
V. SANKARARAMAN VS. COMPETENT AUTHORITY AND THE SPECIAL DISTRICT REVENUE OFFICER (LA) [LAWS(MAD)-2023-1-323] [REFERRED TO]
HERBIN FERNANDEZ VS. STATE OF KERALA REPRESENTED BY SPECIAL TAHSILDAR [LAWS(KER)-2017-7-217] [REFERRED TO]
S S BINU VS. STATE OF KERALA [LAWS(KER)-2017-7-226] [REFERRED TO]
PAPPU AND ORS. VS. KARNATAKA STATE TRANSPORT AUTHORITY AND ORS. [LAWS(KAR)-2015-11-49] [REFERRED TO]
PATEL RAMIBEN NAGJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-55] [REFERRED TO]
K. SUBBARAYUDU AND OTHERS VS. SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION) [LAWS(SC)-2017-7-80] [REFERRED TO]
EXECUTIVE ENGINEER, NIMNA DUDHNA PROJECT, SELU, DISTRICT PARBHANI, MAHARASHTRA VS. STATE OF MAHARASHTRA ETC. [LAWS(SC)-2020-1-114] [REFERRED TO]
MOHAMMAD QASIM PASWAL VS. MOHAMMAD RAMZAN WANI [LAWS(J&K)-2024-5-5] [REFERRED TO]
CHANCHALA TRIPATHY VS. TAHASILDAR, BBSR AND ORS. [LAWS(ORI)-2015-5-45] [REFERRED TO]
TRUST ASSOCIATION OF CBCNC VS. H R R CONSTRUCTIONS PRIVATE LIMITED [LAWS(APH)-2024-6-31] [REFERRED TO]
KURIVELLA RAMA RAO VS. KURIVELLA KRISHNA RAO [LAWS(APH)-2023-5-63] [REFERRED TO]
THAKOR SHANKARJI DHIRAJI SINCE DECD VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2021-12-654] [REFERRED TO]
PATEL CHATURBHAI GOBARDAS VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2024-4-58] [REFERRED TO]
VIRA LAKHMAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-901] [REFERRED TO]
GANDUBHAI DEVJIBHAI VS. DEPUTY COLLECTOR [LAWS(GJH)-2023-4-754] [REFERRED TO]
LEGAL HEIRS OF LATE VELJIBHAI RAMBHAI ASODARIYA VS. DEPUTY COLLECTOR [LAWS(GJH)-2023-3-1109] [REFERRED TO]
LH OF DECD KOLI JAYMALBHAI RANABHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-296] [REFERRED TO]
LH OF THAKOR GHEMARJI BHIKHAJI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-1467] [REFERRED TO]
LH OF SOLANKI BHUPATSINH CHATURSINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-342] [REFERRED TO]
PATHAPATI SUBBA REDDY (DIED) VS. SPECIAL DEPUTY COLLECTOR (LA) [LAWS(SC)-2024-4-22] [REFERRED TO]
THE EXECUTIVE ENGINEER VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-1-30] [REFERRED TO]
TEJ PAUL OSWAL VS. IMPROVEMENT TRUST, LUDHIANA [LAWS(P&H)-2017-1-121] [REFERRED TO]
NANHI VS. STATE OF HARYANA [LAWS(P&H)-2019-5-299] [REFERRED TO]
RANGA VS. SPECIAL LAND ACQUSITION OFFICER KHEP [LAWS(KAR)-2015-6-251] [REFERRED TO]
BASAGONODAPPA S/O SHIVAPPA MATALI VS. MALANAGOUDA S/O BASANAGOUDA PATIL [LAWS(KAR)-2018-3-349] [REFERRED TO]
BALDEV RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-184] [REFERRED TO]
DINE RAM VS. COLLECTOR LAND ACQUISITION [LAWS(HPH)-2019-8-178] [REFERRED TO]
VINAY KUMAR VS. VINOD KUMAR [LAWS(HPH)-2019-3-89] [REFERRED TO]
PATEL RAMAJIBHAI TRIBHOVAN DIED THROUGH LEGAL HEIRS VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-3] [REFERRED TO]
MAFATBHAI DALSANGBHAI CHAUDHARY VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-2-1524] [REFERRED TO]
RAVAL RAMESHBHAI KHEMABHAI VS. EXECUTIVE ENGINEER [LAWS(GJH)-2022-2-1526] [REFERRED TO]
CHHAGANBHAI DEVJIBHAI ZALAVADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-12] [REFERRED TO]
BALDEVSINH DEVUBHA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-995] [REFERRED TO]
NATHABHAI KHIMABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-184] [REFERRED TO]
PATEL SHANKARBHAI KEVALBHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2022-1-1572] [REFERRED TO]
AMAD MUSA HINGOL VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-30] [REFERRED TO]
NITINBHAI KHIMAJIBHAI DADHANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1892] [REFERRED TO]
HANSABEN BHALABHAI MADHVI PARMAR VS. DEPUTY COLLECTOR [LAWS(GJH)-2023-3-1335] [REFERRED TO]
DESAI ISHWAR RAMA VS. DEPUTY COLLECTOR [LAWS(GJH)-2023-3-781] [REFERRED TO]
NINGAPPA THOTAPPA ANGADI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(SC)-2019-12-50] [REFERRED TO]
RAMAL SINGH VS. UNION OF INDIA [LAWS(P&H)-2020-3-138] [REFERRED TO]
STATE OF HARYANA VS. DEEPA DEVI [LAWS(P&H)-2019-11-110] [REFERRED TO]
RASHID VS. STATE OF HARYANA [LAWS(P&H)-2018-1-50] [REFERRED TO]
MOHAMMED SHALAM VS. JAMBANAGOUDA S/O HANUMANTHA [LAWS(KAR)-2018-3-261] [REFERRED TO]
WAHEED PATEL (SINCE DECEASED) BY L.RS. AND OTHERS VS. CHIEF ENGINEER, ID, IP ZONE GULBARGA AND OTHERS [LAWS(KAR)-2017-3-65] [REFERRED TO]
VENKATESH VS. THYAGARAJ [LAWS(KAR)-2016-6-280] [REFERRED]
SOLI BHAT VS. TAJA [LAWS(J&K)-2024-3-24] [REFERRED TO]
CHETAN VS. JAGROOP SINGH [LAWS(HPH)-2021-8-155] [REFERRED TO]