Referred Judgements :-

PRAGA TOOLS CORPORATION V. C.V. IMANUAL [REFERRED TO]
ELECTION COMMISSION INDIA VS. UNION OF INDIA [REFERRED TO]
SOHAN LAL VS. UNION OF INDIA [REFERRED TO]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
K KRISHNAMACHARYULU VS. VENKATESWARA HINDU COLLEGE OF ENGINEERING [REFERRED TO]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [REFERRED TO]
G BASSI REDDY VS. INTERNATIONAL CROP RESEARCH INSTUTUTE [REFERRED TO]
FEDERAL BANK LIMITED VS. SAGAR THOMAS [REFERRED TO]
ZEE TELEFILMS LTD VS. UNION OF INDIA [REFERRED TO]
BINNY LTD VS. V SADASIVAN [REFERRED TO]

Cited Judgements :-

KEHAR SINGH VS. STATE OF H.P. [LAWS(HPH)-2020-10-75] [REFERRED TO]
MADHUSOODAN VS. RESERVE BANK OF INDIA [LAWS(KER)-2022-3-93] [REFERRED TO]
MANOJ AMBARAM KAHAR VS. INDIAN RED CROSS SOCIETY [LAWS(GJH)-2016-7-26] [REFERRED TO]
BODDU YOHAN VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-3-148] [REFERRED TO]
VURIBINDI MOKSHITH REDDY VS. BIRLA INSTITUTE OF TECHNOLOGY & SCIENCE [LAWS(BOM)-2024-1-186] [REFERRED TO]
GAGAN DEAL TRADE PRIVATE LIMITED REP BY NISHANT AGARWAL VS. UNION OF INDIA AND 5 ORS REP BY ITS CHAIRMAN AND MANAGING DIRECTOR [LAWS(GAU)-2019-5-12] [REFERRED TO]
SUPERTECH URBAN HOME BUYERS ASSOCIATION (SUHA) FOUNDATION VS. UNION OF INDIA [LAWS(DLH)-2023-3-79] [REFERRED TO]
MRIDULA KONWAR HAZARIKA VS. DIRECTOR OF SECONDARY EDUCATION [LAWS(GAU)-2023-11-59] [REFERRED TO]
YOGENDRA MUNDRA VS. ICICI BANK LTD & ANR [LAWS(RAJ)-2015-7-337] [REFERRED]
DR. ANJANA VYAS VS. NATIONAL LAW UNIVERSITY AND OTHERS [LAWS(RAJ)-2017-4-183] [REFERRED TO]
GANESWAR ROUT VS. COLLECTOR [LAWS(ORI)-2018-7-58] [REFERRED TO]
ST. MARY’S EDUCATION SOCIETY VS. RAJENDRA PRASAD BHARGAVA [LAWS(SC)-2022-8-78] [REFERRED TO]
ROBIN SHARMA VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-66] [REFERRED TO]
SRIKANTA MAITY VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-8-255] [REFERRED TO]
NIDHI KAUSHIK AND 2 OTHERS VS. UNION OF INDIA AND 5 OTHERS [LAWS(ALL)-2016-8-162] [REFERRED]
PRAMOD CHOUDHARY VS. STATE BANK OF INDIA [LAWS(BOM)-2022-7-145] [REFERRED TO]
VIKRANT HALKANDAR VS. PRINCIPAL, PRAVIN GANDHI COLLEGE OF LAW MITHIBAI COLLEGE CAMPUS [LAWS(BOM)-2021-1-166] [REFERRED TO]
WESTERN COALFIELDS LIMITED AND ORS. VS. JAIDEO MURLIDHAR VIDHATE AND ANR. [LAWS(BOM)-2018-4-169] [REFERRED TO]
SANTHOSHKUMAR S. VS. CHURCH OF SOUTH INDIA [LAWS(KER)-2019-9-137] [REFERRED TO]
M/S NEW BALAJI CHEMIST VS. INDIAN RED CROSS SOCIETY [LAWS(MPH)-2018-2-11] [REFERRED TO]
JAGJEET SINGH VS. UNION OF INDIA [LAWS(DLH)-2022-5-78] [REFERRED TO]
SHAFAT AHMAD KHAN & ORS. VS. STATE & ORS. [LAWS(J&K)-2015-12-33] [REFERRED TO]
SHRAMIK JANTA SANGH VS. STATE OF M.P. [LAWS(MPH)-2021-9-132] [REFERRED TO]
M/S. KALINGA MEDIA & ENTERTAINMENT PVT. LTD VS. MOUSUMI MOHANTY [LAWS(ORI)-2023-1-63] [REFERRED TO]
MOHAMMAD YUSUF VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-1-38] [REFERRED TO]
BIPAN CHAND SUD & OTHERS VS. STATE OF H P & OTHERS [LAWS(HPH)-2016-7-324] [REFERRED TO]
KAUSIK MAJUMDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-2-75] [REFERRED TO]
BIO TECH SYSTEM VS. STATE OF U. P. [LAWS(ALL)-2020-11-43] [REFERRED TO]
JAMNADAS VISHNUBHAI PATEL & ANR VS. COSMOS COOPERATIVE BANK LTD [LAWS(GJH)-2016-9-58] [REFERRED]
CHITRA, C.R. VS. STATE OF KERALA AND OTHERS [LAWS(KER)-2017-4-58] [REFERRED TO]
DR. K. SHREEKRISHNA KUMAR VS. THE MAHATMA GANDHI UNIVERSITY AND OTHERS [LAWS(KER)-2017-12-230] [REFERRED TO]
BINOY JACOB VS. AIR INDIA SATS AIRPORT SERVICES LTD [LAWS(KER)-2018-4-105] [REFERRED TO]
MS. JAYASHREE GURURAJ VS. CISCO SYSTEMS (INDIA) PRIVATE LIMITED [LAWS(KAR)-2021-9-218] [REFERRED TO]
K. ELANGOO AND ORS. VS. SECRETARY, BAR COUNCIL OF TAMIL NADU, MADRAS HIGH COURT AND ORS. [LAWS(MAD)-2015-10-132] [REFERRED TO]
M/S.VIJETA PROJECTS AND INFRASTRUCTURE LTD. VS. UNION OF INDIA [LAWS(J&K)-2021-4-55] [REFERRED TO]
THE CHAIRMAN, BIHAR STATE CO VS. RAM SWARATH SINGH, SON OF LATE BISHUN SINGH, RESIDENT OF MOHALLA B [LAWS(PAT)-2016-10-61] [REFERRED TO]
AGRAHARA KRISHNAMURTHY VS. SAHITYA AKADEMI [LAWS(KAR)-2019-7-267] [REFERRED TO]
BARFOO RAM VS. JOGINDERA CENTRAL CO-OPERATIVE BANK LIMITED [LAWS(HPH)-2022-8-6] [REFERRED TO]
REGIONAL DIRECTOR, DAV SCHOOL, SHIMLA VS. DHARMENDER KUMAR [LAWS(HPH)-2024-6-22] [REFERRED TO]
SANTA KANUNGO VS. DIRECTOR OF PUBLIC INSTRUCTION [LAWS(CAL)-2019-9-140] [REFERRED TO]
VED PRAKASH VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-74] [REFERRED TO]
POONAM BHARGAVA VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-59] [REFERRED TO]
K. L. KHERA VS. UOI [LAWS(DLH)-2019-7-150] [REFERRED TO]
SHAFALI R CHOPRA VS. IFCI INFRASTRUCTURE DEVELOPMENT LIMITED (IIDL) & ORS [LAWS(DLH)-2019-3-97] [REFERRED TO]
SWATI DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-98] [REFERRED TO]
PAHLAN ALI VS. HDB FINANCIAL SERVICES LTD [LAWS(GAU)-2023-7-19] [REFERRED TO]
M/S RAJPUR HYDRO POWER LTD. VS. M/S PTC INDIA FINANCIAL SERVICES LTD. [LAWS(DLH)-2017-5-19] [REFERRED TO]
VINOD RATHORE AND ORS. VS. COMMISSIONER, BILASPUR MUNICIPAL CORPORATION AND ORS. [LAWS(CHH)-2015-11-12] [REFERRED TO]
SHAMBHAVI KUMARI VS. SABARMATI UNIVERSITY [LAWS(GJH)-2022-8-9] [REFERRED TO]
SAROJINI TEWATIA VS. UOI AND ORS [LAWS(DLH)-2015-12-520] [REFERRED]
ARMY WELFARE EDUCATION SOCIETY NEW DELHI VS. SUNIL KUMAR SHARMA [LAWS(SC)-2024-7-36] [REFERRED TO]
LAURELS SCHOLL INTERNATIONAL VS. UNION OF INDIA [LAWS(MPH)-2023-5-114] [REFERRED TO]
M/S. NEW BALAJI CHEMIST VS. INDIAN RED CROSS SOCIETY (MADHYA PRADESH STATE BRANCH) AND ANOTHER [LAWS(MPH)-2018-1-373] [REFERRED TO]
AMOL SHRIVASTAVA & ANOTHER VS. BAR COUNCIL OF INDIA & OTHERS [LAWS(MPH)-2018-2-127] [REFERRED TO]
MANAGING DIRECTOR, INDIAN IMMUNOLOGICALS LIMITED, HYDERABAD VS. NARENDRA AGARWAL [LAWS(TLNG)-2021-1-64] [REFERRED TO]
NARENDRA AGRAWAL VS. INDIAN IMMUNOLOGICALS LIMITED [LAWS(TLNG)-2019-9-41] [REFERRED TO]
SURJEET KAUR VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2017-3-102] [REFERRED TO]
VASSUDEV MADKAIKAR VS. STATE OF GOA [LAWS(BOM)-2021-3-84] [REFERRED TO]
CHANDA DEEPAK KOCHHAR VS. ICICI BANK LIMITED [LAWS(BOM)-2020-3-16] [REFERRED TO]
BHAGWANJIBHAI KATHANBHAI BARADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1236] [REFERRED TO]
BADRI NARAYAN SHUKLA ASSOCIATES VS. STATE OF U.P. [LAWS(ALL)-2020-12-34] [REFERRED TO]
MURARI MOHAN DAS VS. UNION OF INDIA AND ORS. [LAWS(CAL)-2015-8-41] [REFERRED TO]
ALBANY HALL PUBLIC SCHOOL VS. NAAZ KHAN SINGH [LAWS(CAL)-2017-2-57] [REFERRED TO]
PRAKASH SINGH VS. UNION OF INDIA [LAWS(DLH)-2022-6-107] [REFERRED TO]
SHARAD KUMAR VS. CONFEDERATION OF INDIAN INDUSTRY & ANR [LAWS(DLH)-2016-2-345] [REFERRED TO]
CHANDER PRAKASH VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-71] [REFERRED TO]
J.M.DESAI(RETD.) VS. DIRECTOR, CEPT [LAWS(GJH)-2017-9-159] [REFERRED TO]
PEEKAY ROLLER FLOUR MILL AND ORS. VS. THE KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED AND ORS. [LAWS(KER)-2016-2-11] [REFERRED TO]
SANTHOSHKUMAR S. VS. CHURCH OF SOUTH INDIA [LAWS(KER)-2020-6-135] [REFERRED TO]
RAMAKRISHNA MISSION & ANR VS. KAGO KUNYA & ORS [LAWS(SC)-2019-2-461] [REFERRED TO]
ANJANA VYAS VS. NATIONAL LAW UNIVERSITY AND OTHERS [LAWS(RAJ)-2017-4-293] [REFERRED TO]
PORESH KUMAR NATH VS. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED [LAWS(MEGH)-2022-5-35] [REFERRED TO]
REENA PANTA VS. UNION OF INDIA [LAWS(P&H)-2023-9-57] [REFERRED TO]
RAJESH KUMAR SRIVASTAVA VS. STATE OF U.P. [LAWS(ALL)-2020-1-339] [REFERRED TO]
SURVESH KUMAR VS. STATE OF U P AND 5 OTHERS [LAWS(ALL)-2017-10-281] [REFERRED TO]
MUKESH BHAVARLAL BHANDARI VS. DR. NAGESH BHANDARI [LAWS(GJH)-2020-8-11] [REFERRED TO]
PINAKI DHAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-3-81] [REFERRED TO]
SONIA MAHESWARI VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2019-1-71] [REFERRED TO]
RAMPRASAD DASGUPTA VS. NADIA DISTRICT CENTRAL COOPERATIVE BANK LTD. AND ORS. [LAWS(CAL)-2018-5-112] [REFERRED TO]
SURAJIT GOGOI @ PUNA GOGOI VS. UNION OF INDIA [LAWS(GAU)-2018-2-91] [REFERRED TO]
BHARATIYA VIDYA BHAVAN, MNSHI SADAN VS. RAJU B. [LAWS(KER)-2020-2-226] [REFERRED TO]
REFINERY EMPLOYEES UNION VS. UNION OF INDIA [LAWS(KER)-2022-5-211] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD. VS. KAMLADITYYA CONSTRUCTION PVT. LTD. [LAWS(JHAR)-2020-1-53] [REFERRED TO]
MRS. KIRTI BUGDE W/O SHRI PANKAJ BUGDE VS. STATE OF M.P. & OTHERS [LAWS(MPH)-2016-11-80] [REFERRED TO]
SHRAMIK JANTA SANGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-47] [REFERRED TO]
CEO , M/S TATA POWER RENEWABLE ENERGY LTD VS. BRANCH MANAGER, M/S STATE BANK OF PATIALA [LAWS(TLNG)-2019-4-23] [REFERRED TO]
DEVAPRIYA CHOUDHURY VS. UNION OF INDIA [LAWS(MEGH)-2019-8-19] [REFERRED TO]
RAJKUMAR COLLEGE TRUST VS. PADMARAJSINHJI GHANSHYAMSINHJI JADEJA [LAWS(GJH)-2021-9-42] [REFERRED TO]
C.INDERNATH VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-6-236] [REFERRED TO]
RAJBIR SURAJBHAN SINGH VS. THE CHAIRMAN, INSTITUTE OF BANKING PERSONNEL SELECTION, MUMBAI [LAWS(SC)-2019-4-124] [REFERRED TO]
JITARANI UDGATA VS. UNION OF INDIA [LAWS(DLH)-2021-7-47] [REFERRED TO]
NARENDRA AGRAWAL VS. THE MANAGING DIRECTOR, INDIAN IMMUNOLOGICALS LIMITED, HYDERABAD (A WHOLLY OWNED SUBSIDIARY OF THE NATIONAL DAIRY DEVELOPMENT BOARD), ROAD NO.44, JUBILEE HILLS, HYDERABAD [LAWS(APH)-2016-11-26] [REFERRED TO]
MAA SANTOSHI SWA SAHAYATA SAMUH VS. UNION OF INDIA [LAWS(CHH)-2022-4-132] [REFERRED TO]
M.S. FRANK VS. DELHI UNIVERSITY AND ORS. [LAWS(DLH)-2015-7-313] [REFERRED TO]
E-MEDITEK INSURANCE (TPA) LTD VS. NATIONAL INSURANCE CO LTD & ANOTHER [LAWS(CAL)-2018-8-146] [REFERRED TO]
E VS. NATIONAL INSURANCE CO. LTD. & ANOTHER [LAWS(CAL)-2018-8-305] [REFERRED TO]
RAJESH KUMAR VS. NIRMALA DEVI [LAWS(ALL)-2017-5-76] [REFERRED TO]
MTNL STAFF UNION CLASS III & IV (REGD) VS. MAHANAGAR TELEPHONE NIGAM LTD [LAWS(DLH)-2024-8-8] [REFERRED TO]
TIRUNELVELI DIOCESE TRUST ASSOCIATION VS. R.JAYAKUMAR THOMAS JAYARAJ @ R JEYAKUMAR JAYARAJ [LAWS(MAD)-2020-2-270] [REFERRED TO]
M/S.UNITED BROTHERS HEALTHCARE SERVICES PVT LTD VS. MINISTRY OF HEALTH AND FAMILY WELFARE [LAWS(KAR)-2022-12-10] [REFERRED TO]
MATHEW IGNITIOUS C. VS. CATHOLIC SYRIAN BANK LIMITED [LAWS(KER)-2019-10-331] [REFERRED TO]
KAMARAJ JK VS. UNION OF INDIA [LAWS(MEGH)-2022-8-17] [REFERRED TO]
T.K. ENGINEERING VS. UNION OF INDIA [LAWS(MEGH)-2019-4-1] [REFERRED TO]
SOMJI KARAMSINH PATEL VS. DISTRICT MAGISTRATE, KUTCHH [LAWS(GJH)-2020-7-50] [REFERRED TO]
IBRAHIM ALAVADINBHAI SHERASIYA VS. ELECTION OFFICER [LAWS(GJH)-2019-12-52] [REFERRED TO]
ANIL THOMAS VS. INDIAN NATIONAL CONGRESS, REPRESENTED BY ITS GENER [LAWS(KER)-2017-12-175] [REFERRED TO]
SAMPATH KARTHIKEYA BUSA VS. UNIVERSITY GRANTS COMMISSION [LAWS(TLNG)-2023-1-56] [REFERRED TO]
SURENDRA KUMAR SAHOO VS. STATE OF ODISHA [LAWS(ORI)-2022-1-38] [REFERRED TO]
SURAJIT NUNDY & ORS. VS. MANAGEMENT OF MIRAMBIKA FREE PROGRESS SCHOOL & ORS. [LAWS(DLH)-2016-7-5] [REFERRED TO]
DELHI GOLF CLUB EMPLOYEES UNION VS. UNION OF INDIA [LAWS(DLH)-2021-4-168] [REFERRED TO]
SUSHIL KUMAR VS. CENTRAL REGISTRAR OF COOP SOCY [LAWS(DLH)-2022-7-47] [REFERRED TO]
MANGYANG LIMA VS. STATE OF NAGALAND [LAWS(GAU)-2019-1-78] [REFERRED TO]
R. S. MADIREDDY VS. UNION OF INDIA [LAWS(BOM)-2022-9-176] [REFERRED TO]
UTTAM CHAND RAWAT VS. STATE OF U.P. [LAWS(ALL)-2021-10-28] [REFERRED TO]
RAMBALI SINGH VS. FOOD CORPORATION OF INDIA [LAWS(ALL)-2017-5-112] [REFERRED TO]
SANTOSH MAURYA VS. STATE OF U P AND OTHERS [LAWS(ALL)-2017-11-164] [REFERRED TO]
ANIL THOMAS VS. INDIAN NATIONAL CONGRESS [LAWS(KER)-2017-12-147] [REFERRED TO]
SANDEEP KESHAV VS. STATE OF H. P. [LAWS(HPH)-2019-7-8] [REFERRED TO]
MANU JOHN VS. UNION OF INDIA [LAWS(KER)-2021-8-121] [REFERRED TO]
UBIK BUILDERS AND ENGINEERS PVT. LTD VS. M.P. STATE ELECTRICITY BOARD [LAWS(MPH)-2022-4-64] [REFERRED TO]
SHANTI CONSTRUCTION VS. AAVANTIKA GAS LTD. [LAWS(MPH)-2021-9-22] [REFERRED TO]
RAMDEV GINNING FACTORY VS. M/S. GOLDY CONTRACTORS AND DEVELOPERS & ORS . [LAWS(MPH)-2018-3-253] [REFERRED TO]
MS. JAYSHREE GURURAJ VS. CISCO SYSTEMS (INDIA) PRIVATE LIMITED, SARJAPUR MARATHALLI OUTER RING ROAD, BANGALORE AND OTHERS [LAWS(KAR)-2016-10-22] [REFERRED TO]
PAWAN KUMAR SHARMA VS. ANANDALAYA EDUCATION SOCIETY [LAWS(GJH)-2023-3-1132] [REFERRED TO]
SATHYASEELAN AND OTHERS VS. THE REGIONAL MANAGER,(LPG) BHARATH PETROLEUM CORPORATION LIMITED AND OTHERS [LAWS(KER)-2018-3-525] [REFERRED TO]
P.SRIDHANYA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-27] [REFERRED TO]