STATE OF UTTAR PRADESH Vs. ARVIND KUMAR SRIVASTAVA
LAWS(SC)-2014-10-29
SUPREME COURT OF INDIA (FROM: ALLAHABAD)
Decided on October 17,2014

STATE OF UTTAR PRADESH Appellant
VERSUS
ARVIND KUMAR SRIVASTAVA Respondents





Cited Judgements :-

HIMANSHU KUMAR CHOUBEY VS. UNION OF INDIA THROUGH SECRETARY [LAWS(PAT)-2017-10-99] [REFERRED TO]
SURJIT SINGH AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-11-48] [REFERRED TO]
KAUR SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-10-495] [REFERRED]
ANITA YADAV VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS. [LAWS(P&H)-2016-3-60] [REFERRED TO]
STATE OF JHARKHAND VS. SHARAFAT ALI [LAWS(JHAR)-2022-8-50] [REFERRED TO]
STATE OF RAJASTHAN VS. ABDUL GAFFAR [LAWS(RAJ)-2024-1-106] [REFERRED TO]
M/S. SHOELINE VS. COMMISSIONER OF SERVICE TAX & ORS. [LAWS(SC)-2017-8-75] [REFERRED TO]
STATE OF UTTARAKHAND & ANOTHER VS. BRAHM PAL SINGH [LAWS(UTN)-2018-4-76] [REFERRED TO]
GOPAL DEKA VS. STATE OF ASSAM [LAWS(GAU)-2019-2-145] [REFERRED TO]
RAJEEV CHAUHAN VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2016-9-174] [REFERRED]
NEELAM SHARMA VS. BABA BALAK NATH TEMPLE TRUST & OTHERS [LAWS(HPH)-2017-4-45] [REFERRED TO]
UNION OF INDIA VS. AJAY BHATTI [LAWS(HPH)-2022-12-10] [REFERRED TO]
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED VS. JAGAT SINGH [LAWS(HPH)-2019-8-104] [REFERRED TO]
UNION OF INDIA VS. B.CHRISTUDAS [LAWS(KER)-2020-2-105] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. R.RAGU [LAWS(MAD)-2019-9-253] [REFERRED TO]
RASHMIKANT J. PATEL VS. GENERAL MANAGER(HRD) [LAWS(GJH)-2022-3-1481] [REFERRED TO]
HARESHBHAI SOMABHAI MEJIYATAR VS. REGISTRAR [LAWS(GJH)-2022-2-509] [REFERRED TO]
HASMUKHBHAI CHIMANLAL TAPODHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1681] [REFERRED TO]
MAHINDRA AND MAHINDARA LTD. VS. SUNIL NAMDEORAO ZADE [LAWS(BOM)-2020-11-133] [REFERRED TO]
KIRAN AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2018-1-327] [REFERRED TO]
SHRI ASHISH Y. GAUDE VS. STATE OF GOA [LAWS(BOM)-2017-2-220] [REFERRED TO]
KARAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2017-8-131] [REFERRED TO]
ARJUN LAL MAKHIJA VS. GOVERNMENT OF N C T OF DELHI & ORS [LAWS(DLH)-2015-4-447] [REFERRED]
INDIAN INSTITUTE OF MANAGEMENT CALCUTTA VS. ANANTA KUMAR DE [LAWS(CAL)-2024-9-1] [REFERRED TO]
NAZIA BEGAM VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-8-19] [REFERRED TO]
GENERAL MANAGER VS. R. ALANGARAM [LAWS(CAL)-2023-2-11] [REFERRED TO]
TARIT KANTI NASKAR VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-8-128] [REFERRED TO]
AMIT ATTRI VS. ANIL VERMA [LAWS(HPH)-2014-12-1] [REFERRED TO]
M ELANGOVAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-1-417] [REFERRED TO]
RAGHUNATH SAHU VS. STATE OF ODISHA [LAWS(ORI)-2024-5-12] [REFERRED TO]
VIPIN VISWANATHAN VS. STAFF SELECTION COMMISSION REPRESENTED BY ITS CHAIRMAN [LAWS(KER)-2021-8-101] [REFERRED TO]
A. SURJAMUKHI DEVI VS. STATE OF MANIPUR [LAWS(MANIP)-2021-4-12] [REFERRED TO]
M. V. BALASUBRAMANIAN VS. CHIEF INTERNAL AUDIT OFFICER [LAWS(MAD)-2022-11-208] [REFERRED TO]
S. NEELAKANDAN VS. DEPUTY SECRETARY TO GOVERNMENT [LAWS(MAD)-2022-12-157] [REFERRED TO]
K. BRINDAVATHI VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2022-12-159] [REFERRED TO]
PRAKASH SINGH VS. UNION OF INDIA [LAWS(DLH)-2016-6-20] [REFERRED TO]
H N SHARMA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2020-8-111] [REFERRED TO]
SHEKHAWATI SHIKSHAK PARSIKSHAN SANSTHAN VS. NATIONAL COUNCIL FOR TEACHER EDUCATION [LAWS(DLH)-2022-3-3] [REFERRED TO]
VIJAY BHUSHAN GUPTA VS. UNION OF INDIA [LAWS(DLH)-2022-9-42] [REFERRED TO]
YOGENDRA KUMAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2018-10-262] [REFERRED TO]
UNION OF INDIA AND 2 OTHERS VS. RAM PATI YADAV AND 2 OTHERS [LAWS(ALL)-2018-5-719] [REFERRED TO]
B. SOODAMANI AND ORS. VS. THE GOVERNMENT OF TAMILNADU AND ORS. [LAWS(MAD)-2015-4-166] [REFERRED TO]
M. DHANAM AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-4-307] [REFERRED TO]
SATYAVAN RANDHIRSINGH JAT VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1215] [REFERRED TO]
JOSE N V VS. STATE OF KERALA REPRESENTED BY ITS SECRETARY [LAWS(KER)-2017-11-253] [REFERRED TO]
THERESIA J. PARMAR VS. SANJAY PRASAD [LAWS(GJH)-2022-3-15] [REFERRED TO]
SHREYAS SINHA VS. WEST BENGAL NATIONAL UNIVERSITY OF JURIDICAL SCIENCES [LAWS(CAL)-2019-12-51] [REFERRED TO]
AJAY KUMAR DEY & ORS VS. KOLKATA MUNICIPAL CORPORATION & ORS [LAWS(CAL)-2018-8-55] [REFERRED TO]
R. KRISHNASAMY VS. CHAIRMAN CUM MANAGING DIRECTOR TANGEDCO LIMITED [LAWS(MAD)-2019-4-753] [REFERRED TO]
S.KARTHIK VS. OIL AND NATURAL GAS CORPORATION LIMITED (ONGC) [LAWS(MAD)-2019-9-146] [REFERRED TO]
NITYANAND SINGH AND ANR VS. THE UNION OF INDIA AND ORS [LAWS(PAT)-2019-2-76] [REFERRED TO]
GALDHAN SANGAI AND ORS. VS. UNIVERSITY OF DELHI AND ORS. [LAWS(DLH)-2015-2-289] [REFERRED TO]
KRISHNA MURARI DUBEY, VS. TILKA MANJHI BHAGALPUR UNIVERSITY THROUGH THE VICE CHANCELLOR [LAWS(PAT)-2019-7-210] [REFERRED TO]
SALINA RAHMAN VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-11-29] [REFERRED TO]
HAV PHARMACIST SOIBAM SOMO-RENDRO SINGH, M/5010672 VS. UNION OF INDIA [LAWS(MANIP)-2016-9-17] [REFERRED TO]
SHRI DILIP MARUTI RANGAPURI VS. STATE OF GOA [LAWS(BOM)-2016-8-338] [REFERRED TO]
UNION OF INDIA AND ORS. VS. FAYAZ AHMAD MIR AND ORS. [LAWS(J&K)-2015-10-3] [REFERRED TO]
HARIOM VS. COMMISSIONER OF POLICE & ANR [LAWS(DLH)-2016-5-280] [REFERRED TO]
STATE OF MAHARASHTRA VS. ANIL BHAGWAN BAVISKAR [LAWS(BOM)-2023-6-1224] [REFERRED TO]
SANGEETA AGGARWAL VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-137] [REFERRED TO]
STATE OF MAHARASHTRA VS. ARCHANA PRAKASH CHARATE [LAWS(BOM)-2023-4-20] [REFERRED TO]
SANJAY KUMAR VS. UNION OF INDIA [LAWS(DLH)-2020-10-105] [REFERRED TO]
UNION OF INDIA VS. N. SRINIVASULU [LAWS(KAR)-2016-11-127] [REFERRED TO]
CIVIL AUDIT ASSOCIATION VS. COMPTROLLER AND AUDITOR GENERAL OF INDIA [LAWS(DLH)-2021-4-82] [REFERRED TO]
RAJEEV KUMAR DWIVEDI VS. STATE OF U P [LAWS(ALL)-2018-7-126] [REFERRED TO]
UNION OF INDIA VS. PANNA LAL [LAWS(ALL)-2017-4-138] [REFERRED TO]
RAMA CHANDRA MOHAPATRO VS. STATE OF ODISHA [LAWS(ORI)-2022-1-31] [REFERRED TO]
PARAS NATH MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-2-69] [REFERRED TO]
V.NARAYANA VS. UNION OF INDIA [LAWS(TLNG)-2023-12-16] [REFERRED TO]
CHAIRMAN/MANAGING DIRECTOR U.P. POWER CORPORATION LTD. VS. RAM GOPAL [LAWS(SC)-2020-1-91] [REFERRED TO]
DEVESHWARI DEVI VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2018-4-67] [REFERRED TO]
O. MUNIYAPPA VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2022-12-152] [REFERRED TO]
FAYAZ AHMAD MALIK VS. UT OF J&K [LAWS(J&K)-2023-9-28] [REFERRED TO]
RAMACHANDRAN PANAKAM VS. UNION OF INDIA [LAWS(KER)-2021-10-3] [REFERRED TO]
ASHWANI KUMAR AND ORS. VS. STATE OF J&K [LAWS(J&K)-2017-7-57] [REFERRED TO]
MANGAT RAM VS. STATE OF J&K [LAWS(J&K)-2018-10-124] [REFERRED TO]
ROHTASH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2024-3-35] [REFERRED TO]
SIVADAS K VS. UNION OF INDIA [LAWS(MAD)-2019-8-63] [REFERRED TO]
RAM EKWAL PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2019-6-79] [REFERRED TO]
JNAN RANJAN DAS VS. SOUTH BENGAL STATE TRANSPORT CORPORATION [LAWS(CAL)-2022-6-47] [REFERRED TO]
SAJJAN SINGH KAURAV VS. STATE OF MP [LAWS(MPH)-2020-7-176] [REFERRED TO]
FAKIR UDDIN AHMED S/O MD MOHAMMAD ALI AND ORS VS. STATE OF ASSAM AND ORS [LAWS(GAU)-2015-8-147] [REFERRED]
RAVINDER KUMAR BARWAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-3-56] [REFERRED TO]
RAJEEV BHARDWAJ AND ORS. VS. STATE OF H.P AND ORS. [LAWS(HPH)-2020-3-104] [REFERRED TO]
ANERI AMALBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1344] [REFERRED TO]
SUMATHI K.S. VS. SECRETARY MUJARAI DEPARTMENT [LAWS(KAR)-2019-12-97] [REFERRED TO]
DEVENDER PAL SINGH VS. UNION OF INDIA [LAWS(DLH)-2022-7-26] [REFERRED TO]
V. K. PANDEY VS. UNION OF INDIA [LAWS(BOM)-2024-6-126] [REFERRED TO]
NITESH KUMAR JAGDISHCHANDRA PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-327] [REFERRED TO]
RAKESH RANJAN VS. STATE OF NAGALAND [LAWS(GAU)-2024-3-77] [REFERRED TO]
RAJ BAHADUR SINGH KUSHWAH VS. UNION OF INDIA [LAWS(MPH)-2016-6-161] [REFERRED]
LAKSHMINARAYAN MODI S/O LATE KANHAIYALAL MODI VS. THE STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-2018-2-487] [REFERRED TO]
STATE OF TAMIL NADU VS. D. SELVARAJ [LAWS(MAD)-2019-4-955] [REFERRED TO]
A. AROKKIASAMY VS. UNION OF INDIA [LAWS(MAD)-2019-8-483] [REFERRED TO]
J. KIRUBANATHAN VS. STATE OF TAMILNADU [LAWS(MAD)-2024-3-7] [REFERRED TO]
P. ARUMUGAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-11-218] [REFERRED TO]
K. SETTU VS. MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD. [LAWS(MAD)-2022-11-236] [REFERRED TO]
ER. J. MURUGESUN, B. E. VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2022-12-148] [REFERRED TO]
R. RADHAKRISHNAN VS. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED [LAWS(MAD)-2022-12-155] [REFERRED TO]
EASTERN COALFIELDS LIMITED VS. MAHABALI TECHNO ENGINEERS [LAWS(CAL)-2022-3-66] [REFERRED TO]
RAJ KUMAR VS. BHARAT SANCHAR NIGAM LIMITED AND OTHERS [LAWS(HPH)-2017-3-62] [REFERRED TO]
KULADIP MEDHI VS. STATE OF ASSAM [LAWS(GAU)-2019-11-293] [REFERRED TO]
UNION OF INDIA AND ORS. VS. B. LAKXMI NARAYANA AND ORS. [LAWS(APH)-2015-4-104] [REFERRED TO]
MAHAMAYA PRASAD NAYAK VS. OUAT [LAWS(ORI)-2016-3-87] [REFERRED TO]
SUYASH KANTI GHOSH VS. CENTRAL SILK BOARD, MINISTRY OF TEXTILES [LAWS(CHH)-2024-4-76] [REFERRED TO]
B. KARIBASAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-321] [REFERRED TO]
UNIVERSITY OF DELHI & ORS VS. ADARSH RAJ SINGH & ANR [LAWS(DLH)-2018-8-396] [REFERRED TO]
STATE OF U P THROUGH PRINCIPAL SECRETARY AGRICULTURE DEPARTMENT LUCKNOW VS. RISHI RAJ SINGH AND ANOTHER; MAHIPAL SINGH AND ANOTHER; PRATAP NARAIN KATIYAR AND ANOTHER; LAL BABU SINGH AND ANOTHER; MANGALA PRASAD SINGH AND ANOTHER; ADESH KUMAR BISHNOI AND ANOTHER; MUKESH KUMAR SRIVASTAVA AND 2 OTHERS [LAWS(ALL)-2017-9-33] [REFERRED TO]
BHANU PRATAP SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-9-333] [REFERRED TO]
DR. KARUNAKAR SAHOO AND ORS. VS. STATE OF ODISHA & ANOTHER [LAWS(ORI)-2017-6-38] [REFERRED TO]
RAKESH SHARMA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-10-347] [REFERRED]
AVULA PAPAIAH VS. UNION OF INDIA [LAWS(TLNG)-2023-12-13] [REFERRED TO]
R. MUTHUKUMAR VS. CHAIRMAN AND MANAGING DIRECTOR TANGEDCO [LAWS(SC)-2022-2-31] [REFERRED TO]
K.P. SIVANANDAN VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-3-178] [REFERRED TO]
YOGESH KUMAR SHARMA AND 33 OTHERS VS. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF MEDICAL EDU. LKO [LAWS(ALL)-2017-4-67] [REFERRED TO]
KARAN SINGH PATHANIA VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-11-40] [REFERRED TO]
BINOD KUMAR YADAV SON OF SRI ROSHAN GOPE, RESIDENT OF VILLAGE NAGWAN, P.O. AND P.S.ITKHORI, DISTRICT CHATRA VS. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND, PROJECT BUILDING, P.O. AND P.S. DHURWA, DISTRICT RANCHI, JHARKHAND [LAWS(JHAR)-2017-2-7] [REFERRED TO]
MANOJ KUMAR BAKSHI VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-7-70] [REFERRED TO]
STATE OF JHARKHAND VS. NARAYAN MAITY [LAWS(JHAR)-2021-8-66] [REFERRED TO]
MD. ASGAR ALI ANSARI VS. JHARKHAND STATE ELECTRICITY BOARD [LAWS(JHAR)-2021-9-29] [REFERRED TO]
ANAND BIHARI VS. STATE OF U. P. [LAWS(ALL)-2021-11-160] [REFERRED TO]
RAMBHAROSI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-458] [REFERRED TO]
SHWETA JASWAL AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-2-76] [REFERRED TO]
RAMESH KUMAR MEHRA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-8-629] [REFERRED]
RAJAT JAIN AND ORS. VS. UNION TERRITORY, CHANDIGARH AND ORS. [LAWS(P&H)-2015-9-59] [REFERRED TO]
TRILOK CHANDRA TIWARI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-8-1] [REFERRED TO]
S.G. DAVIS VS. STATE OF KERALA [LAWS(KER)-2020-2-324] [REFERRED TO]
SHOBHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-5-118] [REFERRED TO]
RUPATO M LOPES VS. STATE OF GOA [LAWS(BOM)-2021-1-85] [REFERRED TO]
RAJU GOVINDA CHAMAT VS. PROJECT OFFICER SOIL [LAWS(BOM)-2019-11-19] [REFERRED TO]
RANTU TALUKDAR VS. STATE OF ASSAM [LAWS(GAU)-2018-2-79] [REFERRED TO]
SRI DINADAYAL RABHA AND 48 OTHERS VS. THE STATE OF ASSAM AND 6 OTHERS [LAWS(GAU)-2018-2-168] [REFERRED TO]
PURAN MAL VS. BIRLA TEXTILES MILLS [LAWS(HPH)-2019-7-24] [REFERRED TO]
SOIBAM SOMORENDRO SINGH VS. THE UNION OF INDIA [LAWS(MANIP)-2016-9-1] [REFERRED TO]
UNION OF INDIA VS. REGISTRAR [LAWS(MAD)-2023-4-44] [REFERRED TO]
HETAL CHIRAG PATEL VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2018-12-53] [REFERRED TO]
SHRI CHANDRAKANT R. GAWANDE AND ORS. VS. STATE OF GOA AND ORS [LAWS(BOM)-2016-9-297] [REFERRED TO]
UNIVERSITY OF BURDWAN VS. NIRVIK BANERJEE [LAWS(CAL)-2017-4-60] [REFERRED TO]
STATE OF NAGALAND VS. SHRI ATOBO [LAWS(GAU)-2024-3-2] [REFERRED TO]
HARNAM SINGH YADAV VS. THE STATE OF MADHYA PRADESH AND ORS. [LAWS(MPH)-2015-7-29] [REFERRED TO]
SYED SHAUKAT HUSSAIN VS. STATE OF BIHAR [LAWS(PAT)-2021-9-50] [REFERRED TO]
ADYA NAND PRASAD GUPTA VS. STATE OF BIHAR [LAWS(PAT)-2022-11-48] [REFERRED TO]
RAHUL GORAKHANATH KADAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-4-30] [REFERRED TO]
M V SHESHAGIRI VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-12-118] [REFERRED TO]
R.SHANKAR VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2019-9-244] [REFERRED TO]
COMMISSIONER,TRICHIRAPPALLI CITY MUNICIPAL ADMINISTRATION VS. O.GNANASEKARAN [LAWS(MAD)-2019-10-224] [REFERRED TO]
CHANCHAL KUMARI VS. DEVINDER PAL SINGH [LAWS(P&H)-2020-8-33] [REFERRED TO]
RAM KUMAR VS. NATIONAL SEEDS CORPORATION LIMITED [LAWS(P&H)-2019-8-132] [REFERRED TO]
ARCHANA MOHANTY VS. STATE OF ODISHA [LAWS(ORI)-2022-1-33] [REFERRED TO]
RITESH RANJAN KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-51] [REFERRED TO]
AJAY PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-8-203] [REFERRED TO]
JHARKHAND RETIRED UNIVERSITY TEACHERS ASSOCIATION REPRESENTED VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-132] [REFERRED TO]
PANJAB UNIVERSITY AND OTHERS VS. ANUBHAV BANSAL AND ANOTHER [LAWS(P&H)-2016-4-144] [REFERRED TO]
ANIL KUMAR MALHOTRA VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-8-271] [REFERRED TO]
SULTAN SINGH VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2015-8-179] [REFERRED TO]
PRASHANT SUBHASH BHOSALE VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-471] [REFERRED TO]
G. EASWARAN AND ORS. VS. GOVERNMENT OF TAMILNADU AND ORS. [LAWS(MAD)-2015-2-300] [REFERRED TO]
THE DIRECTOR OF SERICULTURE DEPARTMENT AND ORS. VS. K. KUMAR AND ORS. [LAWS(MAD)-2015-7-235] [REFERRED TO]
INDER SINGH VS. H.P. STATE ELECTRICITY BOARD [LAWS(HPH)-2015-8-88] [REFERRED TO]
DR. RITA WAHAL VS. CHANCELLOR, KING GEORGES MEDICAL UNIVERSITY, LUCKNOW & 3 ORS [LAWS(ALL)-2017-5-25] [REFERRED TO]
BILATUN NISHA VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2017-12-327] [REFERRED TO]
RASHI MANI MISHRA AND 4 OTHERS VS. STATE OF U P AND 60 OTHERS [LAWS(ALL)-2016-9-159] [REFERRED]
VINOD KUMAR VS. STATE OF J & K [LAWS(J&K)-2019-5-83] [REFERRED TO]
EDITHI THOMPSON VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-11-238] [REFERRED TO]
BALBIR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-7-217] [REFERRED TO]
PHANINDRA DAS VS. STATE OF ASSAM [LAWS(GAU)-2019-11-61] [REFERRED TO]
RAMEN DAS VS. STATE OF ASSAM [LAWS(GAU)-2019-11-68] [REFERRED TO]
DURGA DASS SHARMA VS. STATE OF H P & OTHERS [LAWS(HPH)-2017-4-38] [REFERRED TO]
BHUSHAN LAL SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-3-26] [REFERRED TO]
FAKIR UDDIN AHMED VS. STATE OF ASSAM [LAWS(GAU)-2015-9-81] [REFERRED TO]
NARAYANSINH GOVINDSINH RAWAT VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-230] [REFERRED TO]
ALL INDIAN ADIVASI EMPLOYEES FEDERATION VS. RESERVE BANK OF INDIA, THROUGH ITS REGIONAL DIRECT [LAWS(BOM)-2018-4-62] [REFERRED TO]
SADASHIV YASHWANT KUMBHAR VS. S J IRON AND STEEL PVT LTD [LAWS(BOM)-2019-4-213] [REFERRED TO]
PRINCIPAL SECRETARY TO GOVERNMENT VS. B.SURESH [LAWS(MAD)-2018-12-141] [REFERRED TO]
BALASAHEB BABU PATIL AND ORS. VS. VIKAS VISHWANATH PAWAR AND ORS. [LAWS(KAR)-2015-9-300] [REFERRED TO]
RAJESH KUMAR ARYA VS. UNION OF INDIA [LAWS(DLH)-2023-3-161] [REFERRED TO]
STATE OF JHARKHAND VS. MD. AHSANULLAH KHAN [LAWS(JHAR)-2021-12-76] [REFERRED TO]
KARNAIL SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-9-393] [REFERRED TO]
KULDEEP CHAND VERMANI VS. INDUSTRIAL TRIBUNAL, AMRITSAR AND OTHERS [LAWS(P&H)-2015-9-592] [REFERRED]
ARASHJIT SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-2-122] [REFERRED TO]
PARMINDER KAUR AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2016-6-151] [REFERRED TO]
PRAYAG NARAYAN, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-6-10] [REFERRED TO]
STATE OF KARNATAKA VS. MAYANNA GOWDA M [LAWS(KAR)-2023-8-1335] [REFERRED TO]
T BHOJAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2015-3-724] [REFERRED]
VIKRAM PRASAD VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-10-192] [REFERRED TO]
RUSHIBHAI JAGDISHBHAI PATHAK VS. BHAVNAGAR MUNICIPAL CORPORATION [LAWS(SC)-2022-5-70] [REFERRED TO]
VIJAYKUMAR ARAJANJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-228] [REFERRED TO]
MINALBEN BANUBHA RANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-444] [REFERRED TO]
RATNESH KUMAR & OTHERS VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2017-11-43] [REFERRED TO]
G SARAVANAN VS. SECRETARY, FORT ST GEORGE [LAWS(MAD)-2018-3-642] [REFERRED TO]
VIJAY KUMARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-10-96] [REFERRED TO]
SURAT RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-8-27] [REFERRED TO]
RAJ KUMARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-8-28] [REFERRED TO]
S SASIKUMAR VS. P K OMANA [LAWS(KER)-2018-11-285] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. K BIR MONGAL SINGH [LAWS(GAU)-2016-12-79] [REFERRED TO]
UNIVERSITY OF KASHMIR VS. SAIF-UD-DIN MIR [LAWS(J&K)-2024-3-39] [REFERRED TO]
KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING CORPORATION LIMITED VS. JAYAN JOHN [LAWS(KER)-2023-2-146] [REFERRED TO]
D. MANICKAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2022-12-158] [REFERRED TO]
SHYAM PRASHAD VS. STATE OF J&K [LAWS(J&K)-2023-8-45] [REFERRED TO]
CHERIAN VARGHESE VS. STATE OF KERALA [LAWS(KER)-2023-1-222] [REFERRED TO]
ROSHNIBEN ABHERAJBHAI CHAUDHARI VS. GUJARAT PUBLIC SERVICE COMMISSION [LAWS(GJH)-2016-11-16] [REFERRED TO]
UNION OF INDIA VS. RAVI KUMAR [LAWS(J&K)-2022-11-48] [REFERRED TO]
KOUSAR ALI VS. STATE OF J&K [LAWS(J&K)-2023-5-50] [REFERRED TO]
GURDEV SINGH VS. STATE OF J&K [LAWS(J&K)-2019-8-5] [REFERRED TO]
MANGLABEN BHAVANBHAI VALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-11-95] [REFERRED TO]
BAHAR UDDIN BARBHUIYA VS. STATE OF ASSAM [LAWS(GAU)-2022-5-23] [REFERRED TO]
JAILAL PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2019-10-50] [REFERRED TO]
NITYANAND SINGH VS. UNION OF INDIA [LAWS(PAT)-2020-2-74] [REFERRED TO]
P.D. NANAIAH AND OTHERS VS. VIJAYA BANK, A BODY CONSTITUTED UNDER THE BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1980, REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR AND OTHERS [LAWS(KAR)-2017-8-80] [REFERRED TO]
DINESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-48] [REFERRED TO]
SATAYENDER KUMAR VS. UNION OF INDIA [LAWS(DLH)-2021-2-225] [REFERRED TO]
RAJENDER SINGH VS. UNION OF INDIA [LAWS(DLH)-2021-3-202] [REFERRED TO]
VIKRAM SINGH VS. UNION OF INDIA [LAWS(DLH)-2021-5-10] [REFERRED TO]
BRIJLAL KUMAR VS. UNION OF INDIA [LAWS(DLH)-2020-11-100] [REFERRED TO]
KALAWATI THAKUR AND ORS VS. UNION OF INDIA AND ANR [LAWS(DLH)-2019-3-26] [REFERRED TO]
ESSAR POWER M.P. LTD VS. UNION OF INDIA [LAWS(DLH)-2019-4-309] [REFERRED TO]
JASWANT SINGH PARAKH VS. BANK OF BARODA AND ORS. [LAWS(RAJ)-2015-12-72] [REFERRED TO]
PARAMJIT KOHLI VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-10-323] [REFERRED]
SAHILA KHATUN VS. THE STATE OF WEST BENGAL & OTHERS [LAWS(CAL)-2016-7-40] [REFERRED TO]
KARUNA NASKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-6-163] [REFERRED TO]
ILA DEB VS. STATE OF TRIPURA [LAWS(TRIP)-2021-1-83] [REFERRED TO]
BALDEV RAJ CHADHA VS. STATE OF HARYANA [LAWS(P&H)-2017-7-211] [REFERRED TO]
ROY B VS. UNION OF INDIA [LAWS(MANIP)-2019-2-8] [REFERRED TO]
S. CHINNAKULANDAI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2022-7-331] [REFERRED TO]
G. THANGAVEL VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2022-12-154] [REFERRED TO]
K. CHANDRASEKARAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-12-156] [REFERRED TO]
ZAHID SNOBER VS. STATE OF J&K [LAWS(J&K)-2022-1-36] [REFERRED TO]
K.PALANIVEL VS. THE CHAIRMAN AND MANAGING DIRECTOR, TANGEDCO [LAWS(MAD)-2016-7-186] [REFERRED TO]
M.ELANGOVAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-1-86] [REFERRED TO]
COAL INDIA LIMITED VS. REKHA PANDEY, WIFE OF BINAY KUMAR PANDEY [LAWS(JHAR)-2020-2-131] [REFERRED TO]
DEEPAK KUMAR VS. THE GENERAL MANAGER, BANK OF INDIA [LAWS(JHAR)-2017-3-104] [REFERRED TO]
SURESH KUMAR TIWARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-8-104] [REFERRED TO]
SMT. NISHA RANI VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-9-217] [REFERRED TO]
ASHOK KUMAR VS. STATE OF U P AND OTHERS [LAWS(ALL)-2018-5-226] [REFERRED TO]
STATE OF U P THRU PRIN SECY ,MEDICAL & HEALTH & 2 OTHERS VS. KULJYOTI KUMAR AWASTHI & 13 OTHERS (INRE 3924 S/S 2012) [LAWS(ALL)-2019-4-107] [REFERRED TO]
MADHAV NATHA MALI AND OTHERS VS. THE STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2017-6-317] [REFERRED TO]
A.V. SEBASTIAN VS. KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD [LAWS(KER)-2018-10-582] [REFERRED TO]
R MUTHUKUMAR VS. CHAIRMAN AND MANAGING DIRECTOR TANGEDCO [LAWS(MAD)-2018-8-217] [REFERRED TO]
SRI SUDIP MANDAL VS. STATE OF ASSAM [LAWS(GAU)-2017-5-121] [REFERRED TO]
RANJANESHWAR ROY CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2017-8-42] [REFERRED TO]
TUTU DAS VS. STATE OF ASSAM [LAWS(GAU)-2019-11-62] [REFERRED TO]
AMBIKA AND ORS. VS. SYED NASIR BHASHA AND ORS. [LAWS(KAR)-2015-9-304] [REFERRED TO]
SONU KUMAR VS. UNION OF INDIA [LAWS(DLH)-2023-3-92] [REFERRED TO]
UNION OF INDIA AND OTHERS VS. SANJAY KUMAR NAIK AND OTHERS [LAWS(DLH)-2017-9-122] [REFERRED TO]


JUDGEMENT

- (1.)Leave granted.
(2.)This appeal, preferred by the State of Uttar Pradesh and its functionaries, assails the order of the High Court whereby the writ petition filed by the appellants has been dismissed and the order of the Uttar Pradesh Public Services Tribunal, Lucknow (for short, 'the Tribunal') passed in favour of the respondents herein, is affirmed.
(3.)To mention at the outset, the Tribunal as well as the High Court has given the respondents herein benefit of the order passed by the Court in earlier round of litigation filed by similarly situated persons. The appellants contend that as far as these respondents are concerned, they never approached the Court seeking such a relief and were only fence-sitters and, therefore, relief should not have been granted to them even if they were similarly situated as those persons who have been granted relief in the petitions filed by them. Respondents, on the other hand, contend that once it is found that both sets of persons are identically placed, the impugned orders granting them the same benefit are in tune with the constitutional mandate enshrined in Article 14 of the Constitution of India.


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