RESEARCH FOUNDN. FOR SCIENCE TECHNOLOGY AND NATIONAL RESOURCE POLICY Vs. U.O.I.
LAWS(SC)-2014-4-141
SUPREME COURT OF INDIA
Decided on April 02,2014

Research Foundn. for Science Technology and National Resource Policy Appellant
VERSUS
U.O.I. Respondents

JUDGEMENT

- (1.)The matters were mentioned before Hon'ble Mr. Justice Kurian Joseph for correction in the order dated 4/3/2014 passed by the Bench comprising of Hon'ble Mr. Justice H.L. Gokhale and His Lordship. The words Joint Director (Customs), Department of Revenue and Finance in line 8 of para 12, be substituted and read as "Joint Secretary (Customs), Department of Revenue and Finance.


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