Referred Judgements :-

SHALINI SHYAM SHETTY VS. RAJENDRA SHANKAR PATIL [REFERRED TO]
JAI SINGH VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]

Cited Judgements :-

SURESH CHANDRA MISHRA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-8-7] [REFERRED TO]
RAGHUNATH ENGINEERING COMPANY VS. K. GANESAN [LAWS(MAD)-2018-1-355] [REFERRED TO]
GEORGE K.KURUVILA VS. DR.P.GOPINATH [LAWS(KER)-2017-5-62] [REFERRED TO]
KALAWATI VS. CIVIL JUDGE JUNIOR DIVISION BAHRAICH [LAWS(ALL)-2015-3-109] [REFERRED TO]
MOHAMMAD FARHAN VS. STATE OF H. P. [LAWS(HPH)-2021-1-32] [REFERRED TO]
RAJINDER SINGH JAMWAL VS. KIRAN [LAWS(J&K)-2014-10-20] [REFERRED TO]
S.KANAKARAJ VS. S.RAMALINGAM [LAWS(MAD)-2018-3-5] [REFERRED TO]
SUSHILA DEVI VS. SANTOSH KUMAR SINGH AND OTHERS [LAWS(PAT)-2017-8-220] [REFERRED TO]
LEELA DEVI VS. KAMLA [LAWS(RAJ)-2019-10-41] [REFERRED TO]
MOHAN LAL VS. MANOHAR LAL AND ANR. [LAWS(RAJ)-2015-12-141] [REFERRED TO]
REVA DEVI VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-5-3] [REFERRED TO]
GEORGE K.KURUVILA VS. P.GOPINATH [LAWS(KER)-2017-11-421] [REFERRED TO]
MRS. FARKHONDEH KHANUM VS. THE BOARD OF WAKFS, WEST BENGAL & ANR. [LAWS(CAL)-2016-11-4] [REFERRED TO]
S. PRIYA @ SHEMA PRIYA VS. STATE [LAWS(MAD)-2018-5-64] [REFERRED TO]
ARYA SHRESTHA UPADHYAY VS. WORLD COLLEGE OF TECHNOLOGY AND MANAGEMENT AND ORS. [LAWS(P&H)-2015-9-39] [REFERRED TO]
HARVINDER CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-1-33] [REFERRED TO]
STATE OF GUJARAT VS. PATEL JASHUBHAI SHIVABHAI [LAWS(GJH)-2022-1-1490] [REFERRED TO]
PURUSHOTTAM DAS AGARWAL VS. MOHAN KHETAN [LAWS(MPH)-2019-8-94] [REFERRED TO]
NATARAJAN VS. MOORTHY [LAWS(MAD)-2018-1-123] [REFERRED TO]
NARASUS SAARATHY ENTERPRISES PRIVATE LIMITED REP BY ITS MANAGING DIRECTOR M V BALASUBRAMANIAM VS. NARASUS COFFEE COMPANY LIMITED [LAWS(MAD)-2017-7-393] [REFERRED TO]
KISHAN PARASRAMPURIA VS. RANCHI MUNICIPAL CORPORATION [LAWS(JHAR)-2014-10-17] [REFERRED TO]
AJIT SINGH SARDAR VS. STATE [LAWS(J&K)-1971-3-13] [REFERRED]
JASODA SINGH VS. STATE OF U.P [LAWS(ALL)-2020-12-164] [REFERRED TO]
VARGHESE VS. JOSEPH (DIED), PINAL HOUSE, ATHIRAMPUZHA P.O, KOTTAYAM DISTRICT [LAWS(KER)-2017-10-303] [REFERRED TO]
RADHEY SHYAM AND ORS. VS. THE RENT TRIBUNAL AND ORS. [LAWS(RAJ)-2015-4-168] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. SHYAM NARAIN MEHRA & BROTHERS [LAWS(RAJ)-2015-7-62] [REFERRED TO]
VIRENDRA NARAIN RAI VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-10-15] [REFERRED TO]
BENJEENA.P.J VS. C.P.PAPPACHAN [LAWS(KER)-2019-12-59] [REFERRED TO]
PRABHAWATI SINGH VS. STATE OF U. P. [LAWS(ALL)-2020-12-106] [REFERRED TO]
AKBAR ALI VS. ASHRAF SHEIKH AND ORS. [LAWS(J&K)-2015-7-50] [REFERRED TO]
STATE OF J&K VS. SANJAY KUMAR [LAWS(J&K)-2014-8-1] [REFERRED TO]
DEEPA SHANGLOO VS. SUNIL SHANGLOO AND ORS. [LAWS(J&K)-2014-9-14] [REFERRED TO]
MAHENDRA KUMAR JAIN VS. APPELLATE RENT TRIBUNAL [LAWS(RAJ)-2021-7-123] [REFERRED TO]
SWATI DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-98] [REFERRED TO]
SARATHAMBAL VS. MUTHUGANESAN [LAWS(MAD)-2021-2-398] [REFERRED TO]