JUDGEMENT
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(1.)Hon'ble Mr. Justice A.K. Patnaik pronounced the order of the Court for a Bench comprising of His Lordship and Hon'ble Mr. Justice Fakkir Mohamed Ibrahim Kalifulla.
(2.)For the reasons recorded in the signed reportable order, we drop the contempt proceedings against Respondent No. 6, recall the order dated 14th February, 2014 in SLP(C) No. 3772 of 2014 and issue notice in the Special Leave Petition to all the Respondents returnable within eight weeks and direct that interim arrangement made in this order shall continue till disposal of the Special Leave Petition.
(3.)In this Contempt Petition, the Petitioner has alleged that the Respondents have wilfully violated the order dated 14.02.2014 passed by this Court in Special Leave Petition (C) No. 3772 of 2014.
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