Referred Judgements :-

R P KAPUR VS. UNION OF INDIA [REFERRED TO]
MANAGEMENT OF RESERVE BANK OF INDIA NEW DELHI VS. BHOPAL SINGH PANCHAL [REFERRED TO]
COMMISSIONER OF POLICE, NEW DELHI VS. MEHAR SINGH [REFERRED TO]

Cited Judgements :-

UNION TERRITORY, CHANDIGARH VS. PRADEEP KUMAR [LAWS(SC)-2018-1-5] [REFERRED TO]
IKTISAR ABDUL HAMEED ALI VS. UNION OF INDIA AND OTHERS [LAWS(RAJ)-2018-3-204] [REFERRED TO]
RAMRAJ MEENA VS. UNION OF INDIA [LAWS(RAJ)-2016-12-144] [REFERRED TO]
TARA PRASAD SHARMA VS. STATE OF SIKKIM [LAWS(SIK)-2021-5-1] [REFERRED TO]
RAJASTHAN HIGH COURT, JODHPUR VS. AKASHDEEP MORYA [LAWS(SC)-2021-9-141] [REFERRED TO]
VIJAY KUMAR SONKAR VS. UNION OF INDIA & ANOTHER [LAWS(MPH)-2018-7-515] [REFERRED TO]
VIJAY SINGH VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2018-6-125] [REFERRED TO]
JAMMU & KASHMIR PUBLIC SERVICE COMMISSION VS. SHIKHA SHARMA (DR.) AND OTHERS [LAWS(J&K)-2017-2-53] [REFERRED TO]
ARVIND GURJAR VS. STATE OF M.P. AND ANOTHER [LAWS(MPH)-2016-10-55] [REFERRED TO]
RAJNEESH TIWARI VS. THE UNION OF INDIA AND ORS. [LAWS(MPH)-2016-12-2] [REFERRED TO]
M. ABDASSALAM AND OTHERS VS. STATE OF KERALA AND OTHERS [LAWS(KER)-2018-6-774] [REFERRED TO]
K. VENKATESAN VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2020-1-212] [REFERRED TO]
DEEPAK YADAV VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2020-1-477] [REFERRED TO]
GOVIND RAM PRAKASH SHARMA VS. HIGH COURT OF MADHYA PRADESH [LAWS(MPH)-2022-1-253] [REFERRED TO]
VIRENDRA JATAV VS. STATE OF M. P. [LAWS(MPH)-2022-4-152] [REFERRED TO]
STATE OF MADHYA PRADESH VS. ABHIJIT SINGH PAWAR [LAWS(SC)-2018-9-164] [REFERRED TO]
RIYASAT ALI VS. STATE OF U P [LAWS(ALL)-2021-3-154] [REFERRED TO]
RAVINDRA KUMAR PANDORIYA VS. STATE OF M.P. [LAWS(MPH)-2020-1-314] [REFERRED TO]
RAVINDRA KUMAR PANDORIA VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2016-9-39] [REFERRED TO]
M.SANKAR VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2019-6-407] [REFERRED TO]
GENERAL MANAGER VS. RAMJAGDISH MEENA [LAWS(MPH)-2019-12-48] [REFERRED TO]
VIRENDRA JATAV VS. STATE OF M. P. [LAWS(MPH)-2020-8-376] [REFERRED TO]
SAMALA ANJANEYULU VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-14] [REFERRED TO]
AKASHDEEP MORYA S/O SH. LAXMAN DAS MORYA VS. RAJASTHAN HIGH COURT, JODHPUR THROUGH THE REGISTRAR GENERAL, RAJASTHAN HIGH COURT, JODHPUR [LAWS(RAJ)-2018-3-123] [REFERRED TO]
AKASHDEEP MORYA S/O SH. LAXMAN DAS MORYA VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-5-223] [REFERRED TO]
K.MANIKANDAN VS. CHAIRMAN [LAWS(MAD)-2019-11-171] [REFERRED TO]
ROOP NARAYAN SAHU VS. STATE OF M.P. & OTHERS [LAWS(MPH)-2017-8-3] [REFERRED TO]
STATE OF KERALA VS. DURGADAS [LAWS(KER)-2023-9-201] [REFERRED TO]
RAHUL VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-7-27] [REFERRED TO]
MUKESH KUMAR RAIGAR VS. UNION OF INDIA [LAWS(RAJ)-2021-2-235] [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHUPENDRA YADAV [LAWS(SC)-2023-9-51] [REFERRED TO]
NILESH JAT VS. STATE OF M.P. [LAWS(MPH)-2019-4-219] [REFERRED TO]
PAWAN VS. STATE OF MADHYA PRADESH & OTHERS [LAWS(MPH)-2018-9-6] [REFERRED TO]
P. PRAVEENKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-5-189] [REFERRED TO]
ASHUTOSH PAWAR VS. HIGH COURT OF MADHYA PRADESH [LAWS(MPH)-2018-1-74] [REFERRED TO]
SRI SOURABH DUTTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2016-5-203] [REFERRED TO]
ANIL KUMAR BALMIK VS. STATE OF M.P. [LAWS(MPH)-2020-9-27] [REFERRED TO]
SANJAY CHOUHAN VS. STATE OF M.P. [LAWS(MPH)-2020-1-229] [REFERRED TO]
M ABDASSALAM VS. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY [LAWS(KER)-2018-6-106] [REFERRED TO]
NETAJIRAO SANJAY PRABHUDESSAI VS. STATE OF GOA [LAWS(BOM)-2021-1-94] [REFERRED TO]
RAJESH KUMAR VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2015-9-377] [REFERRED TO]
PRASHANT KUMAR VS. GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2016-4-108] [REFERRED TO]
SURENDER SINGH VS. UNION OF INDIA [LAWS(P&H)-2019-10-238] [REFERRED TO]
LOVEN SINGLA VS. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH [LAWS(P&H)-2019-10-228] [REFERRED TO]
SANJAY KUMAR SHARMA VS. STATE OF M P & ORS [LAWS(MPH)-2019-1-54] [REFERRED TO]
DEEPAK SINGH TOMAR VS. UNION OF INDIA AND ORS. [LAWS(MPH)-2016-8-49] [REFERRED TO]
RAJVEER SHAKYA VS. THE STATE OF M.P. AND ORS. [LAWS(MPH)-2016-3-24] [REFERRED TO]
VINOD KUMAR TOMAR VS. UNION OF INDIA AND ORS. [LAWS(MPH)-2015-9-110] [REFERRED TO]
NAGENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-17] [REFERRED TO]
STATE OF J&K AND ORS VS. HILAL AHMAD KHAN [LAWS(J&K)-2017-10-31] [REFERRED TO]
UNION TERRITORY, CHANDIGARH AND ORS. VS. PARDEEP KUMAR AND ORS. [LAWS(P&H)-2016-2-74] [REFERRED TO]
STATE OF MADHYA PRADESH VS. BUNTY [LAWS(SC)-2019-3-170] [REFERRED TO]
KARRA KRISHNA KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2019-10-24] [REFERRED TO]
IYYAPPADOS VS. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD [LAWS(MAD)-2019-6-424] [REFERRED TO]
J.SENTHIL VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-288] [REFERRED TO]
P. BASKARAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-1-310] [REFERRED TO]
SHRI MARIAPPAN VS. THE UNION OF INDIA AND OTHERS [LAWS(CAL)-2016-12-92] [REFERRED TO]
KRIBHCO FERTILIZERS LIMITED VS. OSWAL CHEMICALS AND FERTILIZERS LTD [LAWS(ALL)-2019-8-360] [REFERRED TO]
DEVENDRAN VS. DIRECTOR GENERAL OF POLICE, BEACH ROAD, CHENNAI [LAWS(MAD)-2018-3-648] [REFERRED TO]
M.NITHIYANANDAM VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2019-4-429] [REFERRED TO]
ANIL KUMAR PRADHAN VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-11-19] [REFERRED TO]
PARTHA SARATHI SINHA VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-8-11] [REFERRED TO]
IMTIYAZ AHMAD MALLA VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-2023-2-77] [REFERRED TO]
SADASHIV KAKADIYA VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-8-325] [REFERRED TO]
ASI SANT RAM VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2016-11-176] [REFERRED TO]