PHEIROIJAM RAJENDRA SINGH Vs. KHUMANTHEM JUGESHWAR SINGH
LAWS(SC)-2014-9-128
SUPREME COURT OF INDIA (FROM: GAUHATI)
Decided on September 04,2014

Pheiroijam Rajendra Singh Appellant
VERSUS
Khumanthem Jugeshwar Singh Respondents

JUDGEMENT

- (1.)Leave granted.
(2.)The present Respondent Nos. 1 to 11 (hereinafter to be referred as 'writ Petitioners') filed a Writ Petition before the Gauhati High Court, Imphal Bench challenging the seniority list of Agriculture Officers dated 27.11.1999 working in the Agriculture Department, Government of Manipur.
(3.)In the Writ Petition, the present Appellant and performa Respondent Nos. 13, 14 and 15 were impleaded as Respondent Nos. 2 to 5. These Respondents contested the Writ Petition and justified their seniority over the writ Petitioners.


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