Cited Judgements :-

JAMUBHAI KESHAVBHAI VS. COLLECTOR [LAWS(GJH)-2014-12-208] [REFERRED TO]
CHANDRAWATI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-138] [REFERRED TO]
SUDHEER PRABHAKAR DESAI, SON OF PRABHAKAR SHANKAR DESAI VS. STATE OF GOA [LAWS(BOM)-2017-6-285] [REFERRED TO]
RADHA SOAMI SATSANG BEAS VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2016-4-198] [REFERRED TO]
SATISH CHANDRA GUPTA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-128] [REFERRED TO]
D. MAHESH KUMAR VS. STATE OF TELANGANA [LAWS(APH)-2016-11-7] [REFERRED TO]
THE HOUSING COMMISSIONER, KARNATAKA HOUSING BOARD VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-6-98] [REFERRED TO]
G. THOMAS DEVANANDAM AND ORS. VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2014-10-303] [REFERRED TO]
VELAXAN KUMAR VS. UNION OF INDIA [LAWS(SC)-2014-12-37] [REFERRED]
RAJIV CHOWDHRIE HUF VS. UNION OF INDIA [LAWS(SC)-2014-12-25] [REFERRED TO]
D. BALARAMAN VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-12-177] [REFERRED TO]
ARUN KUMAR NEVATIA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-6-364] [REFERRED TO]
OM PRAKASH AGRAWAL VS. STATE OF CG AND OTHERS [LAWS(CHH)-2015-6-13] [REFERRED]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
RAVI NANDA VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2017-4-97] [REFERRED TO]
SHUSHILA BAI & 6 OTHERS VS. STATE OF MADHYA PRADESH & 4 OTHERS [LAWS(MPH)-2017-12-92] [REFERRED TO]
PARASRAM PAL AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(MPH)-2015-10-103] [REFERRED TO]
SURJIT SINGH SAHANI VS. STATE OF MADHYA PRADESH, AND OTHERS [LAWS(MPH)-2018-1-372] [REFERRED TO]
GHASITU RAM VS. STATE OF HARYANA & ORS [LAWS(P&H)-2016-10-150] [REFERRED TO]
E RAMACHANDRAN VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2014-11-151] [REFERRED TO]
KAMALCHAND VS. STATE OF M P AND OTHERS [LAWS(MPH)-2016-3-145] [REFERRED]
ASHWATHA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-11-314] [REFERRED TO]
VIJAYALAKSHMI VS. BANGALORE DEVELOPMENT AUTHORITY AND ORS. [LAWS(KAR)-2015-4-100] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SHAILENDRA [LAWS(SC)-2018-2-88] [REFERRED TO]
KARNAIL KAUR VS. STATE OF PUNJAB [LAWS(SC)-2015-1-56] [REFERRED TO]
UNION OF INDIA VS. SHIV RAJ [LAWS(SC)-2014-5-39] [REFERRED TO]
MAGNUM PROMOTERS P. LTD. VS. UNION OF INDIA [LAWS(SC)-2014-11-68] [REFERRED TO]
A.X. GILBERT AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-6-74] [REFERRED TO]
THE TAMIL NADU HOUSING BOARD VS. K.S. AIYADURAI AND ORS. [LAWS(MAD)-2017-12-131] [REFERRED TO]
MAHARANA PARTAP CHARITABLE TRUST VS. STATE OF HARYANA [LAWS(P&H)-2014-12-48] [REFERRED TO]
PT. RAVISHANKER SHUKLA UNIVERSITY VS. ARUN KUMAR AGRAWAL S/O LATE HARISHANKER AGRAWAL [LAWS(CHH)-2015-7-63] [REFERRED TO]
SILVESTER D SOUZA VS. THE STATE OF GOA [LAWS(BOM)-2014-11-79] [REFERRED TO]
JAGANNADHA INDUSTRIES VS. DISTRICT COLLECTOR, SRIKAKULAM DISTRICT [LAWS(APH)-2014-8-46] [REFERRED TO]
SURYA WOOLLEN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-52] [REFERRED TO]
SUKHVIR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-56] [REFERRED TO]
SUKHVIR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-56] [REFERRED TO]
SITA RAM VS. STATE OF HARYANA [LAWS(SC)-2014-11-48] [REFERRED TO]
RAM KISHAN VS. STATE OF HARYANA [LAWS(SC)-2014-11-70] [REFERRED TO]
WORKING FRIENDS COOPERTIVE HOUSE BUILDING SOCIETY LTD VS. STATE OF PUNJAB [LAWS(SC)-2015-10-19] [REFERRED TO]
DINESH KUMAR @ DINESH MEHTA S/O GANGA MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2014-12-1] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-2016-2-111] [REFERRED TO]
BUDRU KASHYAP AND ORS. VS. STATE OF C.G. AND ORS. [LAWS(CHH)-2015-2-18] [REFERRED TO]
JAGJIT SINGH VS. UOI [LAWS(DLH)-2014-5-249] [REFERRED TO]
BHARATH EARTH MOVERS GRUHA NIRMANA, SAHAKARI SANGHA NIYAMITHA VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-3-170] [REFERRED TO]
SHIV GAUR AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2016-5-460] [REFERRED]
KULLI RAM AND ANOTHER VS. STATE OF U.P. ANS OTHERS [LAWS(ALL)-2016-12-145] [REFERRED TO]
PURUSHOTTAM LAL VS. STATE OF MP [LAWS(MPH)-2015-10-31] [REFERRED TO]
PURUSHOTTAM LAL AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-10-74] [REFERRED TO]
K.G. PRAMILA AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-9-10] [REFERRED TO]
KESHAVLAL KAMABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-414] [REFERRED TO]