BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI)

JUDGEMENT

(1.) W.P.(C) No. 75/2012:

(2.) Call the matter on 20th November, 2014.

(3.) Pursuant to the directions issued by this Court on the last date of hearing, an additional affidavit on behalf of the State of Bihar is filed. The same is taken on record. In para 3 of the said affidavit, they have stated that between 1st of January, 2013 to 30th September, 2014, the missing children were 2,874 and out of them they had traced 2241 children so far. They had also indicated that merely 633 children remained untraced.