Referred Judgements :-

SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
MANI VS. STATE OF TAMIL NADU [REFERRED TO]
MUSTKEEM ALIAS SIRAJUDEEN VS. STATE OF RAJASTHAN [REFERRED TO]
MANTHURI LAXMI NARASAIAH VS. STATE OF A P [REFERRED TO]

Cited Judgements :-

MAINU AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-12-105] [REFERRED TO]
BHUWAL KAHAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2017-4-215] [REFERRED TO]
HARI PRASAD AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-4-296] [REFERRED TO]
SADHU BARMAN VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-3-93] [REFERRED TO]
BHANWAR LAL JAT & OR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-11-64] [REFERRED TO]
NARESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2019-9-131] [REFERRED TO]
SHRI AGHNU ORANG VS. STATE OF ASSAM [LAWS(GAU)-2016-5-112] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. AVNEESH PATYAL [LAWS(HPH)-2016-5-131] [REFERRED TO]
KALLU VS. STATE OF U.P. [LAWS(ALL)-2016-1-51] [REFERRED TO]
RAM SEWAK AND OTHERS VS. STATE [LAWS(ALL)-2015-8-365] [REFERRED]
STATE OF HIMACHAL PRADESH VS. PRAVEEN KUMAR AND OTHERS [LAWS(HPH)-2016-6-101] [REFERRED TO]
HASSAN ALI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2016-6-8] [REFERRED TO]
KISHORE BHADKE VS. STATE OF MAHARASHTRA [LAWS(SC)-2017-1-154] [REFERRED TO]
PAJAN SINGH VS. STATE OF M P [LAWS(MPH)-2017-2-175] [REFERRED TO]
SMT.LAXMI VERMA VS. SHARIK KHAN [LAWS(MPH)-2017-5-6] [REFERRED TO]
RAJESH KUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-9-161] [REFERRED TO]
PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2015-12-44] [REFERRED TO]
RAMESH KUMAR DIXIT VS. STATE OF U P [LAWS(ALL)-2017-9-274] [REFERRED TO]
VIJAY KUMAR YADAV AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-2-18] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJ KUMAR [LAWS(HPH)-2016-9-193] [REFERRED]
JOGA RAM S/O LAXMAN @ LACHA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-226] [REFERRED TO]
SANWAL RAM CHOUDHARY S/O MANGLA RAM, BY CASTE CHOUDHARY, RESIDENT OF VILLAGE AJEET, TEHSIL SIVANA, DISTRICT BARMER AT PRESENT LODGED AT CENTRAL JAIL, JODHPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-11-46] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. OM DUTT AND ANOTHER [LAWS(HPH)-2016-8-344] [REFERRED TO]
PURNESH CHANDRA PANDEY AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-10-57] [REFERRED TO]
PRAKASH AND ORS. VS. STATE OF C.G. [LAWS(CHH)-2015-3-15] [REFERRED TO]
BABU MANDAL VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2015-1-146] [REFERRED TO]
ASHOK KUMAR GAWDE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-58] [REFERRED TO]
NABEEL S/O ASLAM VS. STATE BY D J HALLI POLICE STATION [LAWS(KAR)-2018-7-131] [REFERRED TO]
THE STATE OF WEST BENGAL VS. DEBABRATA DAS [LAWS(CAL)-2016-3-18] [REFERRED TO]
KARTIK RAM DEVANGAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-12-43] [REFERRED TO]
DIWAN CHAND PRUTHI VS. C.B.I. [LAWS(DLH)-2016-2-152] [REFERRED TO]
SUKRAM PAL & ANOTHER VS. STATE OF U P [LAWS(ALL)-2015-9-386] [REFERRED]
RASHID ALI VS. STATE OF U P [LAWS(ALL)-2015-4-53] [REFERRED TO]
BABU LAL VS. STATE OF U.P. [LAWS(ALL)-2016-1-89] [REFERRED TO]
MAIN KUMAR VS. STATE OF U.P. [LAWS(ALL)-2016-1-109] [REFERRED TO]
KAILASH; SUWA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-113] [REFERRED]
STATE OF GUJARAT VS. PATHABHAI VANABHAI [LAWS(GJH)-2017-12-35] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. GIRI RAJ ALIAS DENNY AND OTHERS [LAWS(HPH)-2016-7-77] [REFERRED TO]
BEGA RAM S/O KANA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-8-167] [REFERRED]
STATE OF HIMACHAL PRADESH VS. MAHINDER KUMAR & ORS. [LAWS(HPH)-2017-12-197] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BUDH RAM [LAWS(HPH)-2016-6-92] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. REKHA DEVI AND ANOTHER [LAWS(HPH)-2016-6-45] [REFERRED TO]
RAJESH KUMAR VS. STATE OF U P [LAWS(ALL)-2016-5-340] [REFERRED]
SHAKUNDER VS. STATE [LAWS(ALL)-2015-9-359] [REFERRED]
SURESH KUMAR & ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-4-279] [REFERRED]
SANGEETA VS. STATE OF U.P. [LAWS(ALL)-2016-3-33] [REFERRED TO]
NANDAKUMAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-200] [REFERRED TO]
PAJAN SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-2-194] [REFERRED TO]
STATE OF MADHYA PRADESH VS. AAMIN & OTHERS [LAWS(MPH)-2017-7-235] [REFERRED TO]
STATE OF KARNATAKA VS. G. V. RAMESH [LAWS(KAR)-2022-2-191] [REFERRED TO]
RAJDEV ALIAS RAJU & ANR. VS. STATE OF H.P. [LAWS(HPH)-2016-5-105] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NANHE LAL & ANOTHER [LAWS(HPH)-2016-6-233] [REFERRED TO]
KALYAN SINGH ALIAS BITTO VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-26] [REFERRED TO]
LALJIBHAI @ LALO JINABHAI KHER VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-328] [REFERRED]
UDAY PRAKASH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-8-19] [REFERRED TO]
JITENDRA ALIAS JEETU RAJA VS. STATE OF U P [LAWS(ALL)-2015-9-398] [REFERRED]
RAJJAN VS. STATE OF U.P. [LAWS(ALL)-2015-8-255] [REFERRED TO]
STATE OF U P VS. HARI PRASAD [LAWS(ALL)-2015-4-167] [REFERRED TO]
RAM JEEWAN VS. STATE OF U.P. [LAWS(ALL)-2016-4-86] [REFERRED TO]
GAUTAM PASI VS. STATE OF U.P. [LAWS(ALL)-2018-1-34] [REFERRED TO]
SURESH VS. STATE OF U P [LAWS(ALL)-2017-5-608] [REFERRED TO]
STATE OF MAHARASHTRA VS. DIGAMBAR S/O BABURAO DASRE [LAWS(BOM)-2021-12-145] [REFERRED TO]