AR. Lakshmanan, J. - (1.) Leave granted.
(2.) The present appeals were filed against the final judgment and order dated 23/26.03.2004 and 02/05.04.2004 passed by the High Court of Gujarat in Misc. Civil Application No. 2340 and 2341 of 2003 and in Special Civil Application No. 1032 of 1996 whereby the High Court dismissed the application filed by the appellants herein.
(3.) This case has a chequered history. Parties to this action are fighting a legal battle in the Court of law from 1971 onwards and still has not reached the finality of the litigation for one reason or the other.;