COMMISSIONER OF INCOME TAX Vs. SESA GOA LTD.

LAWS(SC)-2004-11-108

SUPREME COURT OF INDIA (FROM: BOMBAY)

Decided on November 17,2004

COMMISSIONER OF INCOME TAX Appellant

VERSUS

SESA GOA LTD. Respondents

- (1.) Heard the learned counsel for the parties.
(2.) Delay condoned.
(3.) Leave granted.;