JUDGEMENT
A.K. Mathur, J. -
(1.) Both the appeals arise against the order passed by the National Consumer Disputes Redressal Commission, New Delhi.
(2.) One Civil Appeal No. 4366/1999 is filed by the Polymat India Pvt. Ltd. and the other Civil Appeal No. 6063/1999 is filed by the National Insurance Company Ltd. and Ors. against the order passed by the National Consumer Disputes Redressal Commission, New Delhi on 27th May, 1999 in the Original Petition No. 204 of 1994.
(3.) Since both the appeals raise common question of law and arise out of the same order, they are disposed of by the common order.;
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