J J MERCHANT Vs. S N CHATURVEDI
LAWS(SC)-2004-12-80
SUPREME COURT OF INDIA (FROM: BOMBAY)
Decided on December 09,2004

J.J.MERCHANT Appellant
VERSUS
S.N.CHATURVEDI Respondents

JUDGEMENT

Santosh Hegde, J. - (1.) Heard learned counsel for the parties.
(2.) Leave granted.
(3.) In Criminal Appeal arising out of SLP(Crl.) No.1276/04 the first appellant Dr. K.T. Dholakia has since died, hence, that appeal has abated, so far as he is concerned.;


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