CHANDRABHAGA BAI Vs. B. S. PATIL
LAWS(SC)-2004-9-210
SUPREME COURT OF INDIA
Decided on
September 03,2004
Chandrabhaga Bai
Appellant
VERSUS
B. S. Patil
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.
(3.) Heard parties.;
(2.) Leave granted.
(3.) Heard parties.;
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