SUDESH JAKHU Vs. NARENDER VERMA

LAWS(SC)-2004-5-53

SUPREME COURT OF INDIA

Decided on May 26,2004

SUDESH JAKHU Appellant

VERSUS

NARENDER VERMA Respondents

- (1.) For the reasons given in WP (Crl. ) No. 33 of 1997 decided today, Special Leave Petitions are dismissed.;