ALLAHABAD DISTRICT CO OPERATIVE BANK LIMITED ALLAHABAD Vs. VIDHYA VARIDH MISHRA
LAWS(SC)-2004-8-67
SUPREME COURT OF INDIA (FROM: ALLAHABAD)
Decided on
August 11,2004
ALLAHABAD DISTRICT CO-OPERATIVE BANK LTD.
Appellant
VERSUS
VIDHYA VARIDH MISHRA
Respondents
JUDGEMENT
S.N. Variava, J. -
(1.) Leave granted.
(2.) Heard parties.
(3.) This appeal is against the judgment of the Allahabad High Court dated 20th July 2001.;
(2.) Heard parties.
(3.) This appeal is against the judgment of the Allahabad High Court dated 20th July 2001.;
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