- (1.) Delay condoned.
(2.) Leave granted in S.L.P. (C) 4434/04 CC No. 28455 of 1994.
(3.) By a voluminous judgment dated 14th February, 1994 in a public interest litigation instituted by Law Society of India a Division Bench of the Kerala High Court directed Fertilizers and Chemicals, Travancore Ltd. to decommission and empty the ammonia storage tank at Willingdon Island within three months as the said tank was vulnerable to major leaks in the event of an air crash, sabotage and earthquake.;