ZENITH LIMITED Vs. COMMISSIONER OF INCOME TAX
LAWS(SC)-1993-1-46
SUPREME COURT OF INDIA
Decided on January 06,1993

ZENITH LTD. Appellant
VERSUS
COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

- (1.) We have heard Sri Suman J. Khaitan, learned counsel for the appellant, and Sri Ahuja, learned counsel for the respondent, in C.A. Nos. 1020-21 of 1977. Learned counsel state that the various issues arising in these appeals are covered against the appellant by one or the other of the earlier pronouncements of this court. This submission is placed on record and these appeals are dismissed. There will be no order as to costs.;


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