GEMA COUTINHO RODRIGUES Vs. BRICIO FRANCISCO PEREIRA
LAWS(SC)-1993-4-93
SUPREME COURT OF INDIA
Decided on April 02,1993

GEMA COUTINHO RODRIGUES Appellant
VERSUS
BRICIO FRANCISCO PEREIRA Respondents

JUDGEMENT

- (1.) Leave granted. Appeal heard.
(2.) This appeal by special leave is against the judgment of the Panaji Bench, Goa of the Bombay High Court dated 11-1-1983 whereby the learned single Judge of the High Court upheld the order dated 19-3-1979 passed by the Trial Court.
(3.) The order of the Trial Court dated 19-3-1979 came to be passed in the following circumstances:;


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