RAVI S. NAIK/SANJAY BANDEKAR AND ANOTHER Vs. DR. WILFRED MOSQUITO AND OTHERS/U.O.I. AND OTHERS
LAWS(SC)-1993-5-65
SUPREME COURT OF INDIA
Decided on
May 18,1993
Ravi S. Naik/Sanjay Bandekar And Another
Appellant
VERSUS
Dr. Wilfred Mosquito And Others/U.O.I. And Others
Respondents
JUDGEMENT
S.P.BHARUCHA, J. -
(1.) Issue notice on S.L.P. as well as on application for stay, returnable on 19.7.93. No ad-interim stay having regard to the conduct of the petitioners.
(2.) S.L.P.(C) No. 8391/93:- Exemption allowed.
(3.) Special leave granted.;
(2.) S.L.P.(C) No. 8391/93:- Exemption allowed.
(3.) Special leave granted.;
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