Yogeshwar Dayal, J. - (1.) Heard, special leave granted. Since the matter was heard at length, the appeal arising out of the Special Leave Petition is being disposed of as well.
(2.) The appeal is directed against the judgment dated 7th May, 1990 passed by the Orissa Administrative Tribunal, Bhubaneswar in Original Application No. 282 of 1986.
(3.) The application itself was filed before the State Administrative Tribunal on behalf of the serving senior teachers in the Government Homoeopathic College as well as All Orissa Government Homoeopathic Medical College Teachers' Association against the Secretary to Government, Health and Family Welfare Department, Bhubaneswar and Dr. Godavarish Mishra, Deputy Director, Homoeopathy Bhubaneswar. In the original application the petitioners therein had prayed for quashing the Resolution of the Government of Orissa, Health and Family Welfare. Department, No. 40481/H dated. 15th December, 1986 and the Notification No. VI Med. XXIA.2/86 40621/H dated 16th December, 1986 whereby Dr. Godavarish Mishra, (respondent No. 2 before the Tribunal), Chief Medical Officer, Homoeopathy, was appointed as Deputy Director Of Homoeopathy on ad hoc basis till 28th February, 1987 or until further orders, whichever is earlier.;