CHANCELLOR DR PRAFULLA KUMAR MOHAPATRA Vs. BIJAYANANDA KAR:BIJAYANANDA KAR
LAWS(SC)-1993-11-8
SUPREME COURT OF INDIA (FROM: ORISSA)
Decided on November 04,1993

CHANCELLOR,PRAFULLA KUMAR MOHAPATRA Appellant
VERSUS
BIJAYANANDA KAR Respondents

JUDGEMENT

Kuldip Singh, J. - (1.) Special leave granted in both the petitions.
(2.) Dr. Prafulla Kumar Mohapatra was selected for the substantive post of Professor of Philosophy by the Selection Committee constituted by the Utkal University, Bhubaneswar, Orissa. A day after the selection three members of the Selection Committee addressed two letters to the Vice-Chancellor stating therein that the selected candidate did not possess the requisite qualifications. The letters were ignored and Dr. Mohapatra was appointed to the post he was selected. Dr. Bijayananda Kar, respondent challenged the selection and appointment of Dr. Mohapatra by way of a writ petition under Art. 226 of the Constitution of India before the Orissa High Court. A Division Bench of the High Court allowed the writ petition, set aside the selection and appointment of Dr. Mohapatra and directed that Dr. Kar be appointed to the substantive post of Professor of Philosophy in the Utkal University. These two appeals, by way of special leave, against the judgment of the High Court, are by the Utkal University and by Dr. Mohapatra.
(3.) The facts of the case, briefly stated, are that Utkal University, by an advertisement dated November 10, 1989, invited applications for two posts of Professor of Philosophy, one substantive and the other temporary in a leave vacancy. One of the requisite qualifications for the permanent post was specialisation in the "Philosophical Analysis of Values". A Committee. consisting of the Vice-Chancellor, a nominee of the Director of Higher Education and four experts in the subject (one nominated by the Chancellor and the other three by the Vice-Chancellor) was constituted in terms of S. 21(2) of the Orissa Universities Act, 1989. The Committee met on March 27, 1990 and placed Dr. Mohapatra at No. 1 in the merit for both the posts. Dr. Kar was selected and placed at No. 2 for both the posts. The unanimous recommendation of the Selection Committee was as under: "Taking into consideration the academic record, teaching experience, research activities of the candidates and their performance at the interview, the Committee recommends in order of preference:- 1. Dr. Prafulla Kumar Mohapatra. 2. Dr. Bijayananda Kar. for appointment as Professor of Philosophy (D.S.A.)" On March 28, 1990 Dr. Kar personally delivered a letter bearing the same date in the office of the Vice-Chancellor. The letter was signed by two of the expert members of the Selection Committee wherein they stated that "it was somehow overlooked that the post was specifically for "Philosophical Analysis of Values". According to best of our information the candidate who has been placed first in the recommendation does not possess the required qualification". Subsequently another letter dated March 27, 1990 addressed to the Vice-Chancellor was received from the third expert member of the Selection Committee. The contents of the letter were substantially the same as those of the one mentioned above.;


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