COLLECTOR ALLAHABAD Vs. CHHOTE LAL
LAWS(SC)-1993-10-16
SUPREME COURT OF INDIA
Decided on October 04,1993
Collector Allahabad
Appellant
VERSUS
CHHOTE LAL
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) Special leave granted.
(3.) Heard counsel on both sides.;
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