U P STATE ELECTRICITY BOARD Vs. SHAYAM BEHARILAL

LAWS(SC)-1993-11-23

SUPREME COURT OF INDIA

Decided on November 22,1993

UTTAR PRADESH STATE ELECTRICITY BOARD Appellant

VERSUS

SHYAM BEHARI LAL Respondents

- (1.) Delay condoned.
(2.) Special leave granted.
(3.) Heard learned counsel on both sides.;