DHANRAJ JAIN Vs. B N BISWAS
LAWS(SC)-1983-2-31
SUPREME COURT OF INDIA
Decided on February 02,1983

DHANRAJ JAIN Appellant
VERSUS
B N Biswas Respondents

JUDGEMENT

- (1.) This appeal is directed against the order framing charges and at this stage we are not inclined to interfere because it will be open to the accused to make all his submissions during the trial. The appeal is accordingly dismissed.;


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