JUDGEMENT
Hegde, J. -
(1.) This is an appeal by certificate. The only question that arises for decision is whether groundnut is oilseed. The High Court has come to the conclusion that the groundnut is oil-seed. The question as to the nature of groundnut came up for consideration in connection with the levy of purchase tax on the purchase of oil-seed. The assessee in this case is a manufacturer of oil and the assessee appears to have purchased groundnuts in large quantity for the manufacture of oil. He contended before the assessing authorities as well as before the High Court, unsuccessfully, that groundnut is not oilseed. In support of, that contention, he relied on the decision of the Madhya Pradesh High Court in Commr. of Sales Tax, Madhya Pradesh, Indore v. Bakhat Rai and Co. (1966) 18 S.T.C. 285 (Mach Pra) and the decision of a Single Judge of Punjab and Haryana High Court in Hans Raj Choudhri v. J. S. Rajyana, (1967) 19 S.T.C. 489 (Punj) ). These two decisions undoubtedly support his contention. The learned Judges of the Allahabad High Court have not accepted those decisions as laying down the law correctly and we are in agreement with the view taken by the learned Judges of the Allahabad High Court.
(2.) The petitioner in his Writ Petition has definitely stated that he purchased groundnuts mostly from cultivators for the manufacture of oil. Hence there is no doubt that he purchased groundnut for the purpose of manufacturing oil.
(3.) We shall now proceed to consider whether groundnuts are seeds and further whether they are oilseeds. In finding out the true meaning of term "oilseeds" found in the Sales-tax law in question, we are not to refer to dictionaries. We are to find out the meaning ascribed to that term in commercial parlance. (See the decision of this Court in Commr. of Sales Tax, Madhya Pradesh, Indore v. Jaswant Singh Charan Singh 19 S.T.C. 469 ). There can hardly be any doubt that in commercial circles groundnut is dealt with as oilseed. The commercial journals and newspapers while quoting the market price of oilseeds list groundnuts as one of the species of oilseeds. From this it is clear that in commercial circles groundnut is treated as oilseed.;
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