EXECUTIVE ENGINEER-II ELECTRICITY DEPT GOVT. OF PUDUCHERRY Vs. M/S.SRI KANAKADURGA CASTINGS (P) LTD
LAWS(SC)-2013-5-48
SUPREME COURT OF INDIA (FROM: MADRAS)
Decided on
May 06,2013
Executive Engineer -Ii Electricity Dept Govt. Of Puducherry
Appellant
VERSUS
M/S.Sri Kanakadurga Castings (P) Ltd
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.
(3.) This appeal is directed against the interim order passed by the High Court of Judicature at Madras in M.P.No.2 of 2013 in Writ Appeal No.15 of 2013, dated 08.01.2013 and the order passed in Contempt Petition No.555 of 2013, dated 03.04.2013.;
(2.) Leave granted.
(3.) This appeal is directed against the interim order passed by the High Court of Judicature at Madras in M.P.No.2 of 2013 in Writ Appeal No.15 of 2013, dated 08.01.2013 and the order passed in Contempt Petition No.555 of 2013, dated 03.04.2013.;
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