BHASHA CONSTRUCTION & INDUSTRIAL PROJECTS PVT. LTD Vs. SHINING VYAPAR PVT. LTD
LAWS(SC)-2013-9-48
SUPREME COURT OF INDIA
Decided on September 13,2013

Bhasha Construction And Industrial Projects Pvt. Ltd Appellant
VERSUS
Shining Vyapar Pvt. Ltd Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) Heard the learned counsel appearing for the appellant as well as the respondent.
(3.) We are happy to note that in the course of hearing of this appeal, the parties to the litigation have amicably resolved their dispute for the time being and therefore, the appeal is being disposed of with certain directions.;


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