JUDGEMENT
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(1.) Heard counsel on either side.
(2.) Mr. C.A. Sundaram, learned Senior Counsel appearing for the Bidder, filed I.A. Nos. 28-30 of 2011 in I.A. 84-86/2010 in SLP (Civil) No(s).8398-8399 and 12415 of 2005 seeking clarification of the order passed by this Court dated 07.05.2008.
(3.) Mr. R.K. Khanna, learned Additional Solicitor General of India, appearing for the Union of India submitted that the interests of the workers have not been taken care of by the Auction Purchaser. Workers also maintained the same stand.;
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