STATE OF U.P. Vs. SATPAL
LAWS(SC)-2013-3-43
SUPREME COURT OF INDIA
Decided on March 15,2013

STATE OF U.P. Appellant
VERSUS
SATPAL Respondents

JUDGEMENT

- (1.) Delay condoned
(2.) Leave granted.
(3.) Judgment pronounced by this Court on 11.3.2013 in Civil Appeal No. 2326 of 2013 @ SLP(C) No.12960 of 2008 would govern this appeal also. Appeal is, accordingly, dismissed.;


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