- (1.) THIS application has been filed by Unitech Wireless (Tamil Nadu) Pvt. Ltd. with the following substantive prayer: Pass an order allowing the Applicant to continue providing telecom services for a reasonable time period as this Hon'ble Court deems fit post the last date that may be allowed by the Hon'ble Court to the GoI for completion of the auction process as mentioned in GoI's present application, if the Hon'ble Court agrees to grant the extension as prayed for by the GoI in order for the Applicant to operate under these UAS Licenses until such extended period as prayed for by the Applicant in this application. At the hearing, learned counsel for the applicant made a statement that in view of the developments which have taken place today, the application has become infructuous and the same may be disposed of as such, Ordered accordingly. I.A. No. 15 of 2013 in WP (C) No. 423 of 2010.
(2.) THIS application has been filed by Unitech Wireless (Tamil Nadu) Pvt. Ltd. with the following substantive prayer: Pass an order allowing the Applicant to continue providing telecom services in the Mumbai Circle for a reasonable time period as this Hon'ble Court deems fit post the last date that may be allowed by the Hon'ble Court to the GoI for completion of the re -auction process for the Mumbai Circle as mentioned in GoI's present application, if the Hon'ble Court agrees to grant the extension as prayed for by the GoI in order for the Applicant to operate under these UAS Licenses until such extended period as prayed for by the Applicant in this application. At the hearing, learned counsel for the applicant made a statement that in view of the developments which have taken place today, the application has become infructuous and the same may be disposed of as such. Ordered accordingly. I.A. No. 10 of 2012 and I.A. No. 14 of 2013 in WP (C) No. 423 of 2010
(3.) HEARD Shri Vikas Singh, learned senior counsel appearing for the applicant - Sistema Shyam Teleservices Limited and Shri P.P. Rao, learned senior counsel appearing for the Union of India.;