- (1.) ORDER dated 16-4-2013 Applications for oral hearing are dismissed. We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed. Order dated 10-5-2013
(2.) Application for hearing in the open court is rejected. We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed. Order dated 30-7-2013
(3.) The applications for oral hearing are rejected. We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed.;